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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(i) in The Bureau Of Indian Standards (Certification) Regulations, 1988

(i)an annual license fee of [rupees one thousand] [Substituted by Notification No. BIS/EC/REG/6, dated 27.9.1994, for " rupees five hundred" . ];