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[Cites 0, Cited by 0] [Section 1(10)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(10)(ii) in The Integration of Medical and Health Services Scheme, 1970

(ii)The Assistant Surgeons with the qualification of L.M.P., L.M.S., L.M.F. and D.M.S.M. will form another list, in the combined cadre.