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State of Assam - Section

Section 36 in Fishery Rules

36.

The licensee under these rules shall be not make any use of poison, lime, dynamite or other noxious or explosive substances with intent thereby to catch or kill fish. On infringement of this rule the licensee shall be punishable under Sections 4 (1) and 5 (1) of the Indian Fisheries Act (Act 4 of 1897).