Section 2(u) in Andhra Pradesh Co-Operative Societies Act, 1964
(u)[ 'Zilla Parishad' means a Zilla Parishad constituted under Section 177 of the Andhra Pradesh Panchayat Raj Act, 1994 (Act 13 of 1994).] [Inserted by Andhra Pradesh Act No. 4 of 1995, w.e.f. 2-1-1495.]
