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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(7)(ii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(ii)the production or supply of cane juice and its price from the occupier of factory, owner of a unit situated outside his jurisdiction if such occupier or owner purchases cane or juice of cane grown within his jurisdiction.