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[Cites 0, Cited by 0] [Section 426] [Entire Act]

State of Jharkhand - Subsection

Section 426(ii) in Bihar Education Code, 1961

(ii)Before the film is shown, the class should be prepared for the acceptance of its contents. A prior preparation will heighten the interest in the film as well as increase the understanding as the children will know the specific objectives to look for while seeing the film.