Section 28 in Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987
28. Repeal and saving.
(1)The Kelavarapalli Reservoir Scheme (Acquisition of Land) Ordinance, 1987 (Tamil Nadu Ordinance 3 of 1987), is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under this Act.
