Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tamilnadu - Subsection Section 28(1) in Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987 (1)The Kelavarapalli Reservoir Scheme (Acquisition of Land) Ordinance, 1987 (Tamil Nadu Ordinance 3 of 1987), is hereby repealed.
