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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(5)(a) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(a)The Government shall constitute a Search Committee to suggest a panel of names possessing requisite qualification and experience and suitable for being considered for appointment as Chairperson or Member of the Authority.