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State of Haryana - Section

Section 1 in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

1. Short title, extent, application and commencement.

(1)This order may be called the Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004.
(2)It extends to the whole of the State of Haryana.
(3)It applies to all elections held to Local Bodies in the State.
(4)It shall come into force on the date of its publication in the Haryana Government Gazette, which date hereinafter referred to be the commencement of this Order.Part-I Preliminary