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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(4) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(4)It shall come into force on the date of its publication in the Haryana Government Gazette, which date hereinafter referred to be the commencement of this Order.Part-I Preliminary