Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79B] [Entire Act] State of Rajasthan - Subsection Section 79B(i) in Rajasthan Transparency in Public Procurement Rules, 2013 (i)Agriculture, Horticulture, allied sector & post-harvest management Agri-infrastructure Agriculture and horticulture Markets; Floriculture parks and markets; Agro-food processing and allied infrastructure (including common-user cold storage facilities);