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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(3)(c) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(c)Long term PPA is firmed up for 60% or more of the total saleable design energy, balance being allowed for merchant sale ;