Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(i) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987 (i)perform all the duties and exercise all the powers and functions conferred or vested on him under the Act and the rules framed thereunder;
