Himachal Pradesh High Court
Tsewang vs . State Of H.P. on 24 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
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Tsewang vs. State of H.P. Cr. Appeal No.138/2019 24.11.2022 Present: Mr. Vinod Gupta, Advocate, for the appellant.
Mr. Ashok Sharma, Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs and Mr. J.S. Guleria, Dy. Advocate General, for the respondents-State.
Court time is over. List on 28.11.2022.
( Tarlok Singh Chauhan ) Judge ( Virender Singh ) Judge 24th November, 2022 (CS) ::: Downloaded on - 24/11/2022 20:37:51 :::CIS