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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

(3)When such matters are discussed, any member of the Gram Sabha may make a request to the District Collector for the presence of an Observer. Upon receiving such a request, the District Collector shall depute an Observer.