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State of Rajasthan - Section

Section 13 in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

13. Matters relating to superstition, sorcery etc.

(1)Matters related to superstition sorcery or magic shall be deliberated upon in open meeting of the Gram Sabha.
(2)The matters of superstition shall be discussed in two continuous meetings of the Gram Sabha so that everyone gets an opportunity to think over the matter.
(3)When such matters are discussed, any member of the Gram Sabha may make a request to the District Collector for the presence of an Observer. Upon receiving such a request, the District Collector shall depute an Observer.
(4)It shall be the duty of the Observer to provide factual and scientific information about the matter to the Gram Sabha.