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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(g)[ "Competent Authority" means, - [Amended vide Notification dated 05th July, 2013, bearing No.HGB/HRD/2013/3195, published in Gazette of India vide No. 202 on July 29, 2013, came into force from the date of publication in the Gazette of India.]
(i)the Chairman in respect of Officer Scale-III, IV and V;
(ii)the General Manager in respect of Officer Scale-I and II; and
(iii)an officer not below the rank of Scale-IV in respect of employees relating to Group 'B' Office Assistant (Multipurpose) and Group 'C' Office Attendant (Multipurpose) as decided by the Board];