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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(2)(ii) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(ii)Government payable reports.-Authorised Collection Center-wise (including collecting branches of the Central Record keeping Agency) total collection report of any specified day or period;