Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(r) in The Bangalore Metro Railway (General) Rules, 2011

(r)"block section" means the portion of the running line between block stations as specified by special instruction on to which no running train may enter, until permission to approach has been received from the block station at the other end of the block section;