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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(a) in The Rajasthan Legal Aid Rules, 1984

(a)is connected or concerned with the proceedings jointly with some other persons whose interests are identical with his and such person or any of such persons is adequately represented in the proceedings;