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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(1)(i) in The Orissa Boiler Operation Engineers' Rules, 2000

(i)Advantage in using Air heaters, Advantages Rangenerative Vs. Recoperative, Trouble shooting with air heaters, Operation and maintenance;