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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Tamilnadu - Subsection

Section 88(1)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)The board shall, before making the purchase of any vehicle, examine and satisfy itself that the vehicle proposed to be purchased is absolutely required in connection with the business of the society and that the purchase and maintenance of such vehicle shall not affect adversely the financial condition of the society.