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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(2)The directions issued by the Commissioner Tribal Welfare shall be followed by all the Implementing Authorities in the tribal areas.Part - VII Social Audit