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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3)(b) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(b)Must have worked for at least 5 years in a supervisory post dealing with overall supervision of procurement and supply of stores in a large Government or private undertaking;