Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 44 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 44. Slope of pitched roofs. - Except with special permission of the Authority no slope of pitched type roof shall be more than 45 degrees and less than 26 degrees.
