Kerala High Court
Nishad.K.M vs State Of Kerala on 18 July, 2025
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:1:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 321 OF 2024
AGAINST THE JUDGMENT DATED 25.03.2024 IN OA (EKM) NO.199 OF 2023 OF
KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER:
KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM P.O.,
THIRUVANANTHAPURAM, PIN - 695004
BY ADV SHRI.P.C.SASIDHARAN
RESPONDENTS:
1 KRISHNAPRASAD P S
AGED 26 YEARS
S/O SUBHASH, PARAMBIKATTIL HOUSE, .,,V.R. PURAM P. O.,
THRISSUR,, PIN - 680722
2 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 CHIEF ENGINEER
PWD DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695033
4 CHIEF ENGINEER
IRRIGATION & ADMINISTRATION, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM,, PIN - 695013
5 SECRETARY TO GOVERNMENT
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:2:- 2025:KER:53298
DEPARTMENT OF LABOUR AND SKILLS, THIRUVANANTHAPURAM, PIN -
695014
BY ADVS.
SHRI.SHEEJO CHACKO
SHRI.SONITH THOMAS CHACKO
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).50/2023, 54/2023 AND CONNECTED CASES, THE
COURT ON 18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:3:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 50 OF 2023
AGAINST THE JUDGMENT DATED 13.12.2022 IN OA NO.149 OF 2021 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 AJEESH M.C.,S/O D. MOHANAN NAIR,
AGED 30 YEARS
RESIDING AT ANEESH BHAVAN, KONCHIRA, VEMBAYAM,
THIRUVAANTHAPURAM DISTRICT-695615
2 ARUN M.S.,
AGED 28 YEARS
S/O B. MANIKANDA WARIER, RESIDING AT NADANAM, KANICHODE,
KALAMACHAL P.O. VAMANAPURAM, THIRUVANANTHAPURAM DISTRICT,
PIN - 695606
3 ARAFATH KARAPPOOLA,
AGED 31 YEARS
S/O. MOIDEEN KARAPPOOLA, RESIDING AT KARAPPOOLA HOUSE,
PATTERUKULAM, MANJERI, NARUKARA P.O., MALAPPURAM DISTRICT,
PIN - 676122
4 SARATH P.,
AGED 29 YEARS
S/O SIVADASAN P., RESIDING AT PULLANCHERI HOUSE,
CHALIPPADAM, EDAVANNA, ERANCHICODE, MALAPPURAM DISTRICT, PIN
- 676541
5 BHOOSHAN C.T.,
AGED 34 YEARS
S/O RAMACHANDRAN T., RESIDING AT THOTTEN HOUSE, THOTTADA
P.O. THOTTADA SOUTH, KANNUR DISTRICT, PIN - 670007
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:4:- 2025:KER:53298
6 SUDHIN V.P.,
AGED 26 YEARS
S/O RAMU, RESIDING AT VILAKKATTUPARAMBIL HOUSE, IRIVETTY,
THOTTILANGADI P.O. MALAPPURAM DISTRICT, PIN - 673639
7 RAHEES K.R.,
AGED 28 YEARS
S/O RAHIMAN, RESIDING AT KANDANKULATH HOUSE, MAMBATTUMOOLA,
MALAPPURAM DISTRICT, PIN - 679332
8 AKHIL S.J.,
AGED 25 YEARS
S/O SUNDARAN D., RESIDING AT KOCHU KANJIRAMVILA VEEDU,
PAVITHRESWARAM P.O., KOLLAM DISTRICT, PIN - 691507
9 SREEKANTH S.,
AGED 27 YEARS
S/O SREEKUMART.K., AGED 27 YEARS, RESIDING AT T.K.NILAYAM,
KUNDARA P.O., KOLLAM DISTRICT, PIN - 691507
10 MOHAMMEDALI KALANGADAN,
AGED 36 YEARS
S/O MUHAMMED HAJI K., AGED 35 YEARS, RESIDING AT
PADIPPUMKUNNATH HOUSE, OLAMATHIL P.O., MALAPPURAM DISTRICT,
PIN - 673642
11 MOHAMMED HUSSAIN V.,
AGED 30 YEARS
S/O KOMU HAJI V., RESIDING AT VILLAN HOUSE, PODUVANNI,
KARUVARAKKUNDU P.O. MALAPPURAM DISTRICT, PIN - 676523
12 ADARSH G.S.,
AGED 30 YEARS
S/O SATHEESAN P.K. AGED 29 YEARS, RESIDING AT GEETHA NIVAS,
KEEZHAL P.O., VATAKARA VIA, KOZHIKODE DISTRICT, PIN - 673104
13 SANAL S.,
AGED 33 YEARS
S/O SUKUMARAN P.P. AGED 33 YEARS, RESIDING AT
PANAYULLAPARAMBATH HOUSE, VATTOLI P.O., KAKKATTIL(VIA),
KOZHIKODE DISTRICT, PIN - 673507
14 DIPIN A.,
AGED 32 YEARS
S/O DIVAKARAN A., AGED 32 YEARS, RESIDING AT CHAKKODY
SURABHI NIVAS, KADALUNDI P.O., NEAR PEDIYATTUKUNNU,
KOZHIKODE DISTRICT, PIN - 673302
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:5:- 2025:KER:53298
15 NISHAD S.,
AGED 31 YEARS
S/O. A.M. SHERIEF, AGED 31 YEARS, RESIDING AT NISHANIYA
HOUSE, VADAKKEVILA P.O., KOLLAM DISTRICT, PIN - 691010
16 LALKRISHNA K.B,
AGED 30 YEARS
S/O BABU K.R., AGED 30 YEARS, RESIDING AT KANDATHILPARAMBIL
HOUSE, KANJIRAMCHIRA, ALAPPUZHA DISTRICT, PIN - 688007
17 SAMPATH PANICKAR,
AGED 31 YEARS
S/O MADHUSUDANA PANICKER, AGED 31 YEARS, RESIDING AT
VASUDEVA BHAVAN, ONNAMKARA, THEKKEKARA P.O., ALAPPUZHA
DISTRICT, PIN - 688503
18 SUNEESH N.P.,
AGED 39 YEARS
S/O N.S. PAVITHRAN, AGED 39 YEARS, RESIDING AT
NADUVATHEZHATHU HOUSE, POOTHOTTA P.O., MANAKUNNAM, ERNAKULAM
DISTRICT, PIN - 682307
BY ADVS.
SMT.NISHA GEORGE
SRI.GEORGE POONTHOTTAM (SR.)
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, GROUND WATER DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM -695001
2 THE DIRECTOR OF GROUND WATER DEPARTMENT,
JALAVIJNANA BHAVAN, 3RD FLOOR, AMBALAMUKKU, KOWDIYAR P.O.
THIRUVANANTHAPURAM, PIN - 695003
3 THE KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM PALACE, PATTOM,
THIRUVANANTHAPURAM, PIN - 685004
4 THE SECRETARY,
KERALA PUBLIC SERVICE COMMISSION, PATTOM PALACE, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:6:- 2025:KER:53298
5 AMAL K. SABU,
AGED 27 YEARS, S/O SABU K.K. KAKKADAMKULAM HOUSE,
RANDAR.P.O. MUVATTUPUZHA, ERNAKULAM, PIN - 686673
6 NITHIN BABY,
AGED 26 YEARS, S/O BABY THOMAS, PUTHATTEL HOUSE,
EZHAKKARANAD SOUTH.P.O, ERNAKULAM, PIN - 682308
7 UMESH P,
AGED 27 YEARS, S/O UNNI P.K, POOKKODAN HOUSE, IRUVETTY.P.O.
MALAPPURAM, PIN - 673639
8 JIJO SEBASTIAN,
AGED 30 YEARS, S/O SEBASTIAN V.J, VADASSERY HOUSE,
MADAPLATHURUTH, MOOTHAKUNNAM.P.O, ERNAKULAM, PIN - 683516
9 KHAMARUSSAMAN P.,
AGED 35 YEARS, S/O AVARANKUTTY P., KOYAPPAKUNNATH HOUSE,
CHEVAYUR, PULIKKAL.P.O. MALAPPURAM, PIN - 673637
10 ABDUL SALAM M.,
AGED 29 YEARS, S/O MUHAMMED ALI A. THEKKINKATTIL HOUSE,
PENSION STREET, PALAKKAD, PIN - 678001
11 BINU A.R,
AGED 39 YEARS, S/O ARJUNAN, BINU BHAVAN, VENCODU,
PALAYAMKUNNU.P.O, VARKALA, THIRUVANANTHAPURAM, PIN - 695146
12 AKHILJITH S,
AGED 26 YEARS, S/O SELVARAJ, NEDIYAMCODE. KIZHAKKINKARA,
PUTHENVEEDU, KANAVILA, PARASSUVAIKKAT P.O.
THIRUVANANTHAPURAM, PIN - 695508
13 HARISANKAR E.S. ,
AGED 31 YEARS, S/O SASI E.K., ERUMPANAM HOUSE KUMARANKARY
P.O., CHANGANASSERY, KOTTAYAM, PIN - 686103
14 RAJESH R,
AGED 31 YEARS, S/O K.RAMACHANDRAN NAIR, MELE PUTHENVEEDU,
MARUTHATHOOR, CHAIKATTUKONAM.PO, THIRUVANANTHAPURAM, PIN -
695122
15 ANURAJ. R,
AGED 38 YEARS, S/O M.RAJAN, KATTAKKALLVEEDU, KOONTHALLOOR,
CHIRAYINKEEZHU P.O, THIRUVANANTHAPURAM, PIN - 695304
16 PRAVEEN P,
AGED 36 YEARS, S/O PRATHAPAN V., PARUVELL VADAKKEYATTATHU
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:7:- 2025:KER:53298
VEEDU, NEELESWARAM P.O., NEDUVATHOOR, KOTTARAKKARA, KOLLAM,
PIN - 691505
17 NITHIN K,
AGED 36 YEARS, 5/0 KRISHNAN.K, PANJEERI HOUSE, VYDIARANGADI
PO. RAMANATTUKARA, KOZHIKKODE, PIN - 673633
18 JAISON JOSE,
AGED 34 YEARS, S/O JOSEPH P L, PALAYOOR HOUSE, POOMALA PO,
THRISSUR, PIN - 680581
19 SHIHAS P,
AGED 28 YEARS, S/O ISMAIL P, PULAKKAL HOUSE, PALAPPURAM P.O,
OTTAPALAM, PALAKKAD, PIN - 679103
20 JESTIN JOY,
AGED 28 YEARS, S/O JOY T.D. THADATHIL VETTEKADAN HOUSE,
KANKULAMKADAVU, VELUPADAM PO. THRISSUR, PIN - 680303
21 SHABU S,
AGED 38 YEARS, S/O.F.SELVAMONY, THERUMMAL VILA HOUSE,
VENKADAMBU, KULATHOOR, VENKADAMBU.PO, THIRUVANANTHAPURAM,
PIN - 695506
22 AKASH R.B,
AGED 33 YEARS, S/O R RADHAKRISHNAPILLAI, R.BNILAYAM,
EDAVATTOM, CHIRAKKARAP.O, KALLUVATHUKKAL, KOLLAM, PIN -
691578
23 BEDIN JOSE V,
AGED 38 YEARS, JOSE V.C, VADASSERY HOUSE, THEKKETHURUTH,
GOTHURUTH PO, ERNAKULAM, PIN - 683516
24 MANU MURUKAN,
AGED 35 YEARS, S/O MURUKAN.M S, PRAMPHIKATTIL HOUSE,
S.PURAM.P.O, KURICHY, KOTTAYAM, PIN - 686532
25 LITTO JOSE,
AGED 28 YEARS. S/O JOSE P.D. PADUTHALA HOUSE, AYYANTHOLE,
THRISSUR, PIN - 680003
26 JISHOD.K,
AGED 36 YEARS, S/O JAYACHANDRAN K, KAKKUZHIYIL HOUSE,
PERINGOLAM, KUNNAMANGALAM P.O, KOZHIKODE, PIN - 673571
27 MIDHUN M.A,
AGED 30 YEARS, S/O MADHUSOODHANAN PILLAI, MIDHILAMANDIRAM,
KUDAVATTOOR.P.O, ODANAVATTOM, KOLLAM, PIN - 691512
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:8:- 2025:KER:53298
28 BALASUBRAMANIYAN J.S,
AGED 31 YEARS, S/O C. JAYACHANDRAN, V P 4/64. TC 33/151,
MMRA-214, MELETHUMELE, MANIKANDESWARAM PO,
THIRUVANANTHAPURAM, PIN - 695013
29 IRSHAD S.,
AGED 38 YEARS, S/O SAINUDEEN KUNJU A., MADATHILETHU HOUSE,
KUMARAPURAMP.O, HARIPPAD, ALAPPUZHA, PIN - 690548
30 SREEJITH M,
AGED 27 YEARS, S/O SREENIVASAN M. MONAMPARAYIL HOUSE,
PANTHEERPADAM, KUNNAMANGALAM P.O., KOZHIKODE, PIN - 673571
31 NITHIN N,
AGED 27 YEARS, 5/0 MUKUNDAN N., NECHYIL HOUSE,
MUSILIYARPEEDIKA, VALLUVAMBRAM PO, MALAPPURAM, PIN - 673642
32 JANEESH K,
AGED 39 YEARS, S/O KRISHNAN KUTTY, KUNIYIL, VARNANA, KOLLAM
P.O, KOYILANDY, KOZHIKODE, PIN - 673307
33 ANEESH R,
AGED 27 YEARS. MAKKUM KARA PUTHENVEEDU, PERILA,CHULLIMANOOR
PO. NEDUMANGADU, THIRUVANANTHAPURAM, PIN - 695541
34 APPU P.S,
AGED 28 YEARS, S/O PP SURESH KUMAR, PANACHI PARAMBIL HOUSE,
PALLURUTHY PO, KONAM, KOCHI, PIN - 682006
35 ANOOP KUMAR S,
AGED 26 YEARS, S/O G SUNDARESANPILLAI, AMBADY, KUTTICHAL,
KUTTICHAL PO.,THIRUVANANTHAPURAM, PIN - 695574
36 PRASANTH R,
AGED 36 YEARS, S/O REGHUNANTHAN PILLAI, THEMOOTTIL,
VADAKKUMTHALA P.O. KARUNAGAPPALLY, KOLLAM, PIN - 690536
37 JUSTINE GEORGE,
AGED 35 YEARS, S/O GEORGE XAVIER, VARAPADAVIL HOUSE,
THADUKKASSERY PO. KERALASSERY VIA, PALAKKAD, PIN - 678641
38 VINEETH SASIDHARAN,
AGED 33 YEARS, S/O SASIDHARAN K.N., KETTUMKALATHARAYIL
HOUSE, KANNIMALA P O. THUMARAMPARA, KOTTAYAM, PIN - 686509
39 SANAL P,
AGED 31 YEARS. S/O SUBRAMANIAN P, PULLITHODI HOUSE,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:9:- 2025:KER:53298
KALLIKKOODAM. FEROKE PO. KOZHIKODE, PIN - 673631
40 ABIN. T.S,
AGED 24 YEARS, S/O SHAILAJAN D, THEKKEKAITHATTU
PADINJEREKKARA.P.O. VAIKKOM, KOTTAYAM, PIN - 686146
41 NIBIN JOSE,
AGED 27 YEARS, S/O JOSE, PEZHAKATTIL HOUSE, SASIMALA.P.O,
PULPALLY, WAYANAD, PIN - 673579
42 NIKESH M,
AGED 38 YEARS, S/O N.K. PREMAN, MANIYERI HOUSE, ELAMBACHI
P.O, KASARAGOD, PIN - 671311
43 DILJITH.T.S.,
AGED 28 YEARS, S/O SAHADEVANT.D, THODATHRA HOUSE,
SANTHIPURAM.P.O, KODUNGALLOOR, THRISSUR, PIN - 680668
44 ARUN KUMAR R,
AGED 39 YEARS, S/O RAMACHANDRA RAO L, KOOVAPALANKARAVEEDU,
CHEERANIKKARA, VEMBAYAM, THIRUVANANTHAPURAM, PIN - 695615
45 RADHAKRISHNAN AP,
AGED 39 YEARS, S/O BALAKRISHNAN, MANATMATTIL HOUSE, OLAKKARA
PO. TIRURANGADI (VIA), MALAPPURAM, PIN - 696306
46 SAJIN C.D,
AGED 30 YEARS. S/O PURUSHOTHAMAN C D. SAYOOJYAM,
MUZHAPPILANGAD, KANNUR, PIN - 670662
47 AKHIL T.A.,
AGED 27 YEARS, S/O AYYAPPAN T C, THEVALIL HOUSE, VEMBALLUR
PO, KODUNGALLUR, THRISSUR, PIN - 680671
48 RAJESH S. ,
AGED 33 YEARS, S/O SOMAN, SOMAPURAM, KANNAMPALLY BHAGAM,
KAYAMKULAM.PO, ALAPPUZHA, PIN - 690502
49 SUBIN VARGHESE CHRISTY,
AGED 34 YEARS, S/O KV CHRISTY, KOORANTHARA HOUSE,
MUNDATHANAM P.O., KANGAZHA KOTTAYAM, PIN - 686541
50 ASSAINAR PA,,
AGED 40 YEARS, S/O ABDU, PARASSERI HOUSE, KATTIKALLU,
MOOTHEDAM PO, MALAPPURAM, PIN - 679331
51 SHIBU R.,
AGED 36 YEARS, 5/0 K RASALAYYAN, VELLOTTUVILAKATHUVEEDU,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:10:- 2025:KER:53298
AYIRA, AYIRA P.O. PARASSALA (VIA), THIRUVANANTHAPURAM, PIN -
695502
52 BABU E,
AGED 33 YEARS. S/O ESSAKY S. SREE DEVI ILLAM, MAMOODU,
CHANDANATHOPE PO, KOLLAM, PIN - 691014
53 SREEJITH EK,
AGED 37 YEARS, S/O KUTTAPPAN EK, ELAYACHAM HOUSE, NALUKETTU
P.O, THRISSUR, PIN - 680308
54 SUBIN T.S,
AGED 28 YEARS, S/O SUDHANT.S. THOTTUNGAL PARAMBIL HOUSE,
NARAKKAL PO, VYPIN, ERNAKULAM, PIN - 682505
55 SYAM S,
AGED 37 YEARS, S/O D.SASANKAN, PADATHUMEKKU, VADAKKUMTHALA
PO, KARUNAGAPALLY, KOLLAM, PIN - 690536
56 ABHILASH SR,
AGED 32 YEARS, S/O RAVEENDRAN NAIR, SRESHYLAM, MALACHUTTU,
PARASSUVAIKKAL P.O., THIRUVANANTHAPURAM, PIN - 695508
57 VIPIN V.V.,
AGED 30 YEARS, S/O. VINCENT J., USHUS, CHEENIVILA,
KOOVALASSERY P.O., THIRUVANANTHAPURAM, PIN - 695512
58 SAMJID BAVA T.,
AGED 32 YEARS, S/O MUHAMMED THACHANGODAN, RESIDING AT
THACHANGODAN HOUSE, NILAMPATHY, AMARAMBALAM P.O., MALAPPURAM
DISTRICT, PIN - 679332
59 NOUSHAD P.K.,
AGED 31 YEARS, S/O KUTTYMAMMED, RESIDING AT PALAPETTA
KARIMBANAKKAL HOUSE, OTHAYI, PERAKAMANNA, MALAPPURAM
DISTRICT, PIN - 676541
60 ASWAND K.M.,
AGED 33 YEARS, S/O KARUNAKARAN K.K., RESIDING AT KARUNA
HOUSE, NARAKKODE, KEEZHARIYUR P.O., KOZHIKODE DISTRICT, PIN
- 673307
61 ABU THOMAS CHERIAN,
S/O K.T. CHERIAN, AGED 33 YEARS, RESIDING AT KARIPPAL HOUSE,
NALUNAKAL P.O., VAKATHANAM, KOTTAYAM, PIN - 686538
62 PRAVEEN J.P.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:11:- 2025:KER:53298
S/O PRABHAKARAN M., AGED 28 YEARS, RESIDING AT PRAVEEN
NIVAS, KADUVAYIL KATTUMPURAM, KIZHUVALAM P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695104
63 ARUNRAJ A,
AGED 27 YEARS, S/O. RAJAN, RESIDING AT ARUNODAYAM HOUSE,
NARIKKUNI P.O., KOZHIKODE DISTRICT, PIN - 673585
64 SHAMEERALI I.,
S/O HAMZA I, AGED 30 YEARS, RESIDING AT PADINHARATHODI
HOUSE, VELIMUKKU SOUTH P.O., ALUNGAL, MALAPPURAM DISTRICT,
PIN - 676317
65 ROOPESH E.,
S/O RAJAPPAN E.K., AGED 35 YEARS, RESIDING AT ERAVIKATTU
HOUSE, KOPPANALIL ROAD, KUMBALAM P.O., ERNAKULAM DISTRICT,
PIN - 682506
66 ARJUN N.B.,
S/O BALAN, AGED 28 YEARS, RESIDING AT ERAVATHUMEETHAL HOUSE,
MUDUVANA P.O., PAYYOLI (VIA), KOZHIKODE DISTRICT, PIN -
673523
67 NISHAD S.S.,
SO SUBAIR M., AGED 28 YEARS, RESIDING AT NAZIM MANZIL,
VETTIYARA P.O., NAVAYIKULAM, THIRUVANANTHAPURAM DISTRICT,
PIN - 695603
68 JITHIN K. KURUVILA,
S/O V.K. KUNJU KUNJU, AGED 32 YEARS, RESIDING AT VALAVUNKAL
HOUSE, NORTH ARYAD P.O., ALAPPUZHA DISTRICT, PIN - 688538
69 SUDHEESH S,
S/O SURESH KUMAR, AGED 26 YEARS, RESIDING AT APPAKARAN
PARAMBIL HOUSE, PUNNAPRA P.O., ALAPPUZHA DISTRICT, PIN -
688004
70 HUSSAIN M.,
S/O MUHAMMADKUNJU, AGED 32 YEARS, RESIDING AT USMAN MANZIL,
KADUVINAL P.O., VALLIKUNNAM, ALAPPUZHA DISTRICT, PIN -
690501
BY ADVS.
SHRI.S.ANEESH
SRI.N.ANAND
SRI.P.NANDAKUMAR
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:12:- 2025:KER:53298
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:13:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 54 OF 2023
AGAINST THE JUDGMENT DATED IN OA NO.2048 OF 2021 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 ARUN M.S,
AGED 28 YEARS
S/O B. MANIKANDA WARRIER, RESIDING AT NADANAM, KANICHODE,
KALAMACHAL P.O., VAMANAPURAM, THIRUVANANTHAPURAM DISTRICT-
695606
2 AJEESH M.C.,
AGED 30 YEARS
S/O D. MOHANAN NAIR, RESIDING AT ANEESH BHAVAN, KONCHIRA,
VEMBAYAM, THIRUVANANTHAPURAM DISTRICT, PIN - 695615
BY ADVS.
SMT.NISHA GEORGE
SRI.GEORGE POONTHOTTAM (SR.)
SRI.A.L.NAVANEETH KRISHNAN
RESPONDENT/S:
1 STATE OF KERALA ,
REPRESENTED BY ITS SECRETARY, GROUND WATER DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 THE DIRECTOR OF GROUND WATER DEPARTMENT,
JALAVINJANA BHAVAN, 3RD FLOOR, AMBALAMUKKU, KOWDIYAR P.O.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:14:- 2025:KER:53298
THIRUVANANTHAPURAM, PIN - 695003
3 THE KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM PALACE, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
4 ANURAJ R.,
AGED 39 YEARS
S/O. M.RAJAN,, KATTAKKALL VEEDU, KOONTHALLOOR,
CHIRAYINKEEZHU P.O., THIRUVANANTHAPURAM, PIN - 695304
5 ANOOP KUMAR S,
AGED 26 YEARS
S/O. G. SUNDARESAN PILLAI, AMBADY, KUTTICHAL, KUTTICHAL
P.O., THIRUVANANTHAPURAM, PIN - 695574
BY ADVS.
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI.S.ANEESH
SHRI.P.C.SASIDHARAN
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:15:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 64 OF 2025
AGAINST THE JUDGMENT DATED 17.07.2024 IN OA (EKM) NO.956 OF 2024 OF
KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM P.O.,
THIRUVANANTHAPURAM, KERALA, PIN - 695004
BY ADV SHRI.P.C.SASIDHARAN
RESPONDENT/S:
1 JITHA T,D/O THANKAVELU R.,
AGED 32 YEARS
MOOPPANPURA, ARUTHIKODE, PARUTHIPULLY P.O,PALAKKAD DISTRICT,
PALAKKAD, KERALA, PIN - 678573
2 VIJI A.J. ,
AGED 41 YEARS
D/O JANARDHANAN A.K. KAITHAKKULAM HOUSE, KAITHARAM.P.O.,
NORTH PARAVUR, ERNAKULAM DISTRICT, KERALA, PIN - 683519
3 APARNA G KRISHNA,
AGED 35 YEARS
D/O Ν.Κ. GANGADHARAN NJALOOPPADY HOUSE, RAYAMANGALAM P.O..
KURUPPAMPADY, KERALA, PIN - 683545
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:16:- 2025:KER:53298
4 IJAZ A.
AGED 30 YEARS
S/O ORAVANCHIRA KALAM, KARIMPARA. KAIRADY P O.. PALAKKAD
DISTRICT, KERALA, PIN - 678510
5 MIDHUN ANAND A,
AGED 29 YEARS
S/O ANIL KUMAR S., NIRMALAYAM. KADAKKARAPLLY P.O.,
CHERTHALA, KERALA, PIN - 688529
6 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, KERALA, PIN - 695001
7 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, KERALA, PIN - 695033
8 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM ,KERALA, PIN - 695033
9 THE CHIEF ENGINEER,
HARBOUR ENGINEERING DEPARTMENT, MANACAUD P.O.
THIRUVANANTHAPURAM, KERALA, PIN - 695009
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI ZAKEER HUSSAIN
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:17:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 140 OF 2023
AGAINST THE ORDER IN O.A.NO.2048/2021 DATED 13/12/2022 OF THE KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
THE KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM PALACE, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
BY ADV SHRI.P.C.SASIDHARAN
RESPONDENT/S:
1 ANURAJ R.,
AGED 39 YEARS, S/O. M.RAJAN,, KATTAKKALL VEEDU,
KOONTHALLOOR, CHIRAYINKEEZHU P.O., THIRUVANANTHAPURAM, PIN -
695304
2 ANOOP KUMAR,
AGED 26 YEARS, S/O. G. SUNDARESAN PILLAI, AMBADY, KUTTICHAL,
KUTTICHAL P.O., THIRUVANANTHAPURAM, PIN - 695574
3 THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, GROUND WATER DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
4 THE DIRECTOR OF GROUND WATER DEPARTMENT,
JALAVINJANA BHAVAN, 3RD FLOOR, AMBALAMUKKU, KOWDIYAR P.O.,
THIRUVANANTHAPURAM, PIN - 695003
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:18:- 2025:KER:53298
5 ARUN M.S.,
AGED 28 YEARS, S/O B. MANIKANDA WARRIER, RESIDING AT
NADANAM, KANICHODE, KALAMACHAL P.O., VAMANAPURAM,
THIRUVANANTHAPURAM DISTRICT, PIN - 695606
6 AJEESH M.C.,
VEMBAYAM, THIRUVANANTHAPURAM DISTRICT-695 615. AGED 30
YEARS, S/O D. MOHANAN NAIR, RESIDING AT ANEESH BHAVAN,
KONCHIRA, VEMBAYAM, THIRUVANANTHAPURAM
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
ADV. K.S. SHARMILA
ADV. ANEESH S.
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:19:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 121 OF 2025
AGAINST THE JUDGMENT DATED 03.10.2024 IN OA (EKM) NO.1301 OF 2024
OF KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
THE KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM PALACE P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695004
BY ADV SHRI.P.C.SASIDHARAN
RESPONDENT/S:
1 MANJU.S,
AGED 28 YEARS
D/O. SUKUMARAN, RESIDING AT KANJIRAKKADAVU HOUSE,
MALAMPUZHA, PALAKKAD, KERALA, PIN - 678615
2 ATHIRA.P.R,
AGED 37 YEARS
D/O.P.A.RAVEENDRANATHAN, RESIDING AT PONATHIL HOUSE, P.O,
EDATHURUTHY, THRISSUR, KERALA, PIN - 680703
3 DILJA DAS,
AGED 31 YEARS
D/O DAS POOTHETHY, RESIDING AT POOTHETHY HOUSE, MUPLIYAM
P.O., THRISSUR, KERALA, PIN - 686662
4 JITHIN A SAIKRISHNA,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:20:- 2025:KER:53298
AGED 31 YEARS
S/O AMBY ACHARI, RESIDING AT THIRUMARADY, KOOTHATUKULAM,
ERNAKULAM 680 703, KERALA
5 STATE OF KERALA,
DEPARTMENT OF REVENUE, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, REPRESENTED BY ITS PRINCIPAL SECRETARY,
KERALA, PIN - 695001
6 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBLIC WORKS BUILDING,
THIRUVANANTHAPURAM, KERALA, PIN - 695003
7 THE CHIEF ENGINEER (IRRIGATION & ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, KERALA, PIN - 695033
8 THE CHIEF ENGINEER,
HARBOUR ENGINEERING DEPARTMENT, MANACAUD P.O.,
THIRUVANANTHAPURAM, KERALA, PIN - 695009
9 THE SECRETARY,
DEPARTMENT OF LABOUR AND SKILLS, SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI RAJESH O.N.
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:21:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 154 OF 2025
ORDER DATED 13/3/2025 IN OA EKM NO.401/2025 OF THE KERALA ADMINISTRATIVE
TRIBUNAL AT THIRUVANANTHAPURAM (ADDL.BENCH AT ERNAKULAM)
PETITIONER/S:
1 ANEESH KUMAR M.M.
AGED 44 YEARS
S/O BHASKARAN, MUTHUVATTUMEETHAL (H), MUNDOTH, ULLIYERY
P.O., KOYILANDY (VIA), KOZHIKODE, PIN - 673323
2 SUBINA K.,
AGED 39 YEARS
D/O BALAKRISHNAN, THANIKUZHIYILMEETHAL (H), NADERI P.O.,
KOYILANDY (VIA), KOZHIKODE, PIN - 673620
3 VINILA M.P.,
AGED 38 YEARS
D/O BALAN, VELLA CHALIL (H), ULLIYERY P.O., KOYILAND (VIA),
KOZHIKODE, PIN - 673323
4 PRAJEESH T.T.,
AGED 38 YEARS
S/O CHANDRAN, THIRUTHIYATTUTHAZHA (H), PERUVATTUR P.O.,
KOYILANDY, KOZHIKODE, PIN - 673620
5 MARIA GEORGE
AGED 36 YEARS
D/O GEORGE JOSEPH, ATTUMMEL(H), NIRANATH ROAD, MARADU P.O.,
ERNAKULAM, PIN - 682304
6 ARSHAD P.,
AGED 31 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:22:- 2025:KER:53298
S/O ALI P., PALLATH (H), VADAKKEKAI, PALANKARA P.O.,
NILAMBUR, MALAPPURAM, PIN - 682330
7 SREERAG K.
AGED 30 YEARS
S/O RAMACHANDRAN KIDAR, MUNDATATH (H), MELUR P.O.,
CHENGOTTUKAVU, KOYILANDY (VIA), KOZHIKODE, PIN - 673306
8 JANEESH K.C.,
AGED 40 YEARS
S/O CHATHUKUTTY, KUTTIPARAMBATH (H), PUTHENCHIRA P.O.,
PARAYANKUNNU, THRISSUR, PIN - 680682
BY ADVS.
SHRI.ABI BENNY AREECKAL
SMT.BEA MARY BENNY
SHRI.BENNY GERVACIS (SR.)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, SURVEY AND LAND RECORDS
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT,
DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE SECRETARY TO GOVERNMENT,
DEPARTMENT OF LABOUR AND SKILLS, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
4 THE DIRECTOR OF TECHNICAL EDUCATION,
DIRECTORATE OF TECHNICAL EDUCATION, PADMAVILASAM STREET,
FORT P.O., THIRUVANANTHAPURAM, PIN - 69502
5 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY THE SECRETARY, KERALA PUBLIC SERVICE
COMMISSION, THULASI HILLS, PATTOM P.O., THIRUVANANTHAPURAM,
PIN - 695004
BY ADV SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:23:- 2025:KER:53298
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:24:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 173 OF 2025
AGAINST THE JUDGMENT DATED 03.10.2024 IN OA NO.154 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 SREEDEVI B,
AGED 29 YEARS
D/O SHAJIKUMAR P, PADMINI SADANAM, CHINGOLI P.O,
KARTHIKAPPALLY, ALAPPUZHA, KERALA, CURRENTLY RESIDING AT
ARADHANA, CHINGOLI PO, KARTHIKAPPALLY, ALAPPUZHA, PIN -
690532
2 HEMAMBIKA P S,
AGED 27 YEARS
D/O SUNIL P N, RESIDING AT PULIPARAMBIL (H), LALOOR,
P.O.ELTHURUTH, THRISSUR, PIN - 680611
3 NEENU MARY JOSE,
AGED 27 YEARS
D/O JOSE THOMAS, RESIDING AT VELICKAKATHE (H), KANNARA
P.O,PANANCHERY, THRISSUR DISTRICT, PIN - 680652
4 RIYA M SHAJI,
AGED 25 YEARS
D/O SHAJI P S , RESIDING AT THEJAS, KADAPPAKADA PO, KOLLAM,
PIN - 691008
5 DINUJA E V,
AGED 25 YEARS
D/O VIJAYAKUMAR E N, RESIDING AT EDATHEDATH (H), VALLISSERY
PO,AVINISSERY, THRISSUR, PIN - 680306
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:25:- 2025:KER:53298
6 JASIR MC
AGED 27 YEARS
S/O ALI MC, PARAKKUNNATH HOUSE, THRIKKALAYOOR, KIZHUPARAMBA
P.O, MALAPPURAM, PIN - 673639
7 JUBNA MC,
AGED 29 YEARS
W/O ARSHAD K.V, MANNARI CHALIL(HOUSE), URANGATTIRI PO,
MALAPPURAM, PIN - 673639
8 SHABEEBA M.K,
AGED 30 YEARS
W/O NIYAS N.K, KORALIYAR (H), ARIMBRA(P.O), KONDOTTY(VIA),
MALAPPURAM DISTRICT, PIN - 673638
9 REMYA S NAIR,
AGED 30 YEARS
W/O ANANTHAKRISHNAN V, MOHANAVILASOM, KULAKKADA EAST (P.O),
KOTTARAKKARA, KOLLAM, PIN - 691521
10 THEJASREE A,
AGED 29 YEARS
W/O SHINOY, KAMBILIKKUNNUMMAL HOUSE, MEPPAYUR PO, PAYYOLI
VIA, KOZHIKODE, PIN - 673524
11 ASWATHY A MURALI,
AGED 34 YEARS
VAZHAKKULAM P O, VENGACHUVADU, ERNAKULAM DISTRICT, PIN -
686670
12 NOORJAHAN KHADAR
AGED 31 YEARS
KAVANAL HOUSE ,KOTHAIKUNNU PO,THODUPUZHA,IDUKKI, PIN -
685584
13 ADIL BUNAYYA M M
AGED 24 YEARS
M.A MOHAMMED ALI, MANDATTIKUDY HOUSE, MARAMPALLY P.O ALUVA,
ERNAKULAM, PIN - 683105
14 CHITHRA AP
AGED 26 YEARS
W/O VAISAKH E.R, EDACHALILI HOUSE,P.O,KARA, THRISSUR., PIN -
680671
15 SREENA K S
AGED 33 YEARS
D/O SIVADAS K.K, KURUMBEPADATH HOUSE,VALAPAD BEACH PO ,
THRISSUR, PIN - 680567
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:26:- 2025:KER:53298
16 BINNU G S
AGED 27 YEARS
W/O BINU M, THADATHIVILAVEEDU ,EDAYAM P O,EDAYAM, KOLLAM,
PIN - 691532
17 NYLE NAZAR
AGED 27 YEARS
W/O ASIF C JABBAR, CHEEMBARAYIL HOUSE, MUTHALAKODAM PO,
THODUPUZHA, IDUKKI DIST, PIN - 685605
18 HANNATH BEEVI K J
AGED 31 YEARS
W/O ANIL JOY, MANDUMPALA HOUSE, PARAMBATHUPADAM,BSF ROAD,
MULAYAM PO,THRISSUR, PIN - 680751
19 NEHA MUKUNDAN
AGED 30 YEARS
, W/O RIDHIL, HARI NIVAS, THALICODE, PUPTHUCOD P.O,
PALAKKAD, PIN - 678687
20 ARYA K M
AGED 30 YEARS
D/O VIJAYAN V ,VADAKKETHIRE
HOUSE,KANNANKAI,PILICODE(PO),KASARAGOD, PIN - 671310
21 ARCHANA K K
AGED 31 YEARS
W/O DEEPAK M , ARAVINDAM , (PO) KOLAVAYAL,KASARGOD, PIN -
671531
22 ANU KURIYAKOSE
AGED 25 YEARS
D/O KURIYAKOSE E J , KOCHUPARAMBIL S L PURAM P.O CHERTHALA
ALAPPUZHA(DIST), PIN - 688523
23 ABHIN SAJI
AGED 25 YEARS
S/O SAJEENDRAN T M, CHITHIRAS, KARANTHUR(PO), KUNNAMANGALAM,
KOZHIKODE, PIN - 673571
24 IRFANA A
AGED 29 YEARS
D/O S ASHARAF, ROSHAN MANZIL, VADAKKEVILA P.O., KOLLAM, PIN
- 691010
25 DRISYA K
AGED 26 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:27:- 2025:KER:53298
, D/O MOHANAN K KOORIYIL HOUSE,EZHUVATHIRUTHY,PONNANI(PO),
MALAPPURAM, PIN - 679577
26 KEERTHANA.C
AGED 28 YEARS
D/O KRISHNANKUTTY C, CHEMBAKAN HOUSE, K.PURAM ( P O),
TANALUR, MALAPPURAM, PIN - 676307
27 DEEPTHI KRISHNAN K
AGED 32 YEARS
D/O KRISHNAN P V,SOUPARNIKA,VALIYACHAL,KANKOL
PO,PAYYANNUR,KANNUR, PIN - 670307
28 NIMISHA .MV
AGED 29 YEARS
D/O DAMODARAN C ,MAMBAYIL VEEDU, THEKKUMBAD, KUNHIMANGALAM,
P O.KOVVAPPURAM, KANNUR, PIN - 670309
29 ATHIRA .D.K
AGED 30 YEARS
D/O CHANDRAN, KIRAN NIVAS,(PO)MOUWANCHERRY
CHAKKARAKKAL,KANNUR, PIN - 670613
30 LAVANYA LAKSHMANAN
AGED 25 YEARS
D/O LAKSHMANAN T P, THAYALEPURAYIL (H) ,PADIYOTTUCHAL ( PO)
PADIYOTTUCHAL , KANNUR, PIN - 670353
31 ARHITHA RAVI
AGED 25 YEARS
D/O RAVEENDRAN, PARAMBATH HOUSE, OZHAKROM, NEAR CH NAGAR,
MORAZHA, (PO) MORAZHA, KANNUR, PIN - 670331
32 DIVYA O T
AGED 36 YEARS
D/O T.KUMARAN,CHUNGATH HOUSE ,(P O) PATHAYAKUNNU, PATTIAM
,KOTTAYODI,KANNUR, PIN - 670691
33 DRISHYA K
AGED 28 YEARS
D/O PRADEEPAN M M(LATE), MARUVOTTIL HOUSE, ODATHIL PEEDIKA,
(P O) MAMBA, KANNUR, PIN - 670611
34 MANJU P
AGED 27 YEARS
D/O K BALAKRISHNAN ( LATE), PUTHIYA PURAYIL HOUSE,( P O)
KANDAKKAI, MAYYIL, KANNUR, PIN - 670602
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:28:- 2025:KER:53298
35 DHANJUSHA A.K
AGED 27 YEARS
D/O A K USHA, CHALIL HOUSE, POROLAM, (P O) KUTTIATTOOR,
MAYYIL, KANNUR, PIN - 670602
36 VIPINA.M
AGED 36 YEARS
D/O PRAVEEN K,TRAYAMBAKAM,PONNIAM
EAST,CHUNDANGAPOIL,THALASSERY, KANNUR, PIN - 670641
37 ANTO RL
AGED 24 YEARS
/O REGINALD MATHIAS , KARUNYA PRA A-70 , POWDIKONAM PO,
ULIYAZHATHURA,THIRUVANANTHAPURAM, PIN - 695588
38 ASLAMSHA
AGED 24 YEARS
S/O SHARAFUDEEN A ALIF HOUSE, THULAMPARAMBU SOUTH, DANAPADY,
HARIPAD (PO) ALAPPUZHA, PIN - 690514
39 VINEESH V P
AGED 27 YEARS
S/O VIJAYAN B, VINEESH BHAVAN VARUVILA PUNNAKKADU
PERUMPAZHUTHOOR P O NEYYATTINKARA (VIA) TVPM, PIN - 695126
40 ASHISH R
AGED 24 YEARS
S/O RATHEESAN P, PALERY MERA NAGAR-12,MUNDAKKAL EAST,
KOLLAM, PIN - 691001
41 NILVI VARGHESE
AGED 32 YEARS
CHITTOOPARAMBAN HOUSE,SOUTH ATTARA,MOOKKANNUR P.O,
ERNAKULAM, PIN - 683577
42 ASWATHY C B
AGED 29 YEARS
W/O VISHNU K P, KALAKKASSERY (HOUSE), MADATHUMPADY P O,
MALA, THRISSUR, PIN - 680733
43 KAVYA V
AGED 28 YEARS
D/O VIJAYAN S, SURESH BHAVAN, MEENADU, NEDUNGOLAM P O,
KOLLAM, PIN - 691334
44 APARNA Y
AGED 28 YEARS
D/O YESODHARAN V, ANU VILAS, KUMMALLOOR PO. ADICHANALLOOR,
KOLLAM, PIN - 691573
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:29:- 2025:KER:53298
45 ANJALI MANIKANDAN
AGED 27 YEARS
D/O MANIKANDAN V.S, VELEKKATTU HOUSE, KIZHAKKUMMURI P.O,
PERINGOTTUKARA, THRISSUR, PIN - 680571
46 SHAHINA T S
AGED 28 YEARS
D/O SHAJAHAN P A ,THEREZHATHU
(H),CHEMPU.P.O.VAIKOM,KOTTAYAM, PIN - 686608
47 KRISHNA SUDHA.M
AGED 31 YEARS
D/O SUKUMARAN.M,PADIKKAYIL HOUSE,VELLILA PO, MALAPPURAM, PIN
- 679324
48 ATHIRA .T
AGED 31 YEARS
D/O KRISHNANKUTTY .T, CHERIYIL HOUSE, THAZHEKODE WEST PO,
PERINTHALMANNA VIA, MALAPPURAM, PIN - 679341
49 KEERTHANA P M
AGED 28 YEARS
D/O P S MANI , CURRENTLY RESIDING AT PANOLIKKAPARAMBIL
HOUSE,EAST OF KALITHATTU, PUNNAPRA P O, ALAPPUZHA ,
CURRENTLY RESIDING AT PANOLIKKAPARAMBIL HOUSE, BHAGAVATHY
NAGAR, KUNNARTHURMEDU P.O, MANAPPULLIKKAVU,PALAKKAD, PIN -
678013
50 DEVIKA.M
AGED 34 YEARS
W/O RENGITH.S, SMRUTHY, KAKKAZHOM, VANDANAM P.O, ALAPPUZHA,
PIN - 688005
51 NEENU MARY JAMES
AGED 27 YEARS
D/O JAMES, KURISUNKAL, ARTHUNKAL P.O, CHERTHALA, ALAPPUZHA,
PIN - 688530
52 ATHIRA M S
AGED 26 YEARS
D/O MADHU K, POOCHEDIVILA PUTHENVEEDU ENIKKARA KARAKULAM P
O, TRIVANDRUM, PIN - 695564
53 A.M THANVEER
AGED 31 YEARS
S/O S ABDUL LATHEEF,THEERDHAM TC 20/1643(2) 22C SASTRI NAGAR
WEST KARAMAN P.O,TRIVANDRUM, PIN - 695002
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:30:- 2025:KER:53298
54 ABHILASH B
AGED 27 YEARS
S/O BABU D,ABHILASH BHAVAN ,VELLAMODI, THIRUPURAM,
THIRUVANANTHAPURAM, PIN - 691533
55 ARYA P S
AGED 26 YEARS
D/O PUSHPARAJ C,KOLLIYODU PUTHEN VEEDU PARASUVAIKAL P.O
PARASSALA ,THIRUVANANTHAPURAM, PIN - 695508
56 APARNA V MANI
AGED 28 YEARS
D/O MANI,SREEVALSAM,MEMANGALAM,KAYILA,MYLODE P O,KOLLAM, PIN
- 691537
57 SARANYA KRISHNAN
AGED 28 YEARS
D/O V. KRISHNA KUMAR,, SARANYA BHAVAN BODHI NAGAR 129
PALATHARA THATTAMALA P. O KOLLAM, PIN - 691020
58 SURYA S S
AGED 30 YEARS
D/O K K SUBHASH ,, SUBHA MANDIRAM ,EZHAMKUTTY ,KARINGANNOOR
PO,KOLLAM, PIN - 691516
59 DEVIKA S L
AGED 26 YEARS
D/O SUKUMARAN NAIR S,THIRUVONAM THOTTUMUKKU ARASHUPARAMBU
NEDUMANGAD P O,THIRUVANANTHAPURAM, PIN - 695541
60 SACHIN P
AGED 27 YEARS
S/O SURENDRAN M, UPASANA,KUDUKKIMOTTA,P O EACHUR, KANNUR,
PIN - 670591
61 SRUTHI.K.P
AGED 33 YEARS
D/O BHARATHAN.K.P, KUVVIL PURAYIL (H),MAYANAD P O, CALICUT,
PIN - 673008
62 KRIPA THOMAS
AGED 26 YEARS
D/O THOMAS M ,VELLIYANODE THOMAS VILLA KUNDARA P O KOLLAM,
PIN - 691501
63 AISWARYA R
AGED 32 YEARS
, W/O RAHUL.R,MANNATH HOUSE,KOPPAM,PALAKKAD, PIN - 678001
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:31:- 2025:KER:53298
64 HUSNA MUMTHAS
AGED 24 YEARS
D/O LATE P K MUHAMMED,PERINGATTU HOUSE,PAREEKANNI P.O
NELLIMATTOM,ERNAKULAM, PIN - 686693
65 CHITHRA SUNNY
AGED 32 YEARS
W/O JANIL P.K,PUNCHAKKARAYIL (H),MULLARINGAD
P.O,MULLARINGAD,THODUPUZHA IDUKKI, PIN - 685607
66 AMILY PAUL
AGED 27 YEARS
W/O MABLE PATHROSE, THADAYALIL (H), RAYAMANGALAM PO,
KURUPAMPADY, PERUMBAVOOR,ERNAKULAM, PIN - 683545
67 ANUSREE M S
AGED 29 YEARS
W/O RENJITH V M ,,MEENABHAVAN ,NEAR INCOMETAX QUARTERS,
VELLAKINAR ,ALAPPUZHA, PIN - 688001
68 ANUJA SUNDER S.H
AGED 30 YEARS
W/O DR.RAHUL CJ , SOHEN , KANJIRAMKULAM , KANJIRAMKULAM P.O
, THIRUVANATHAPURAM,, PIN - 695524
69 ANJU C.V
AGED 33 YEARS
ANJU NIVAS ,KALLIAD ,NEAR KALLIAD SERVICE SAHAKARANA
BANK,PADIYUR KALLIAD PANCHAYATH,KALLIAD,KANNUR, PIN - 670593
70 ANJANA BABU
AGED 29 YEARS
D/O BABU R, KANNANKARA, CHANGANKULANGARA,OACHIRA P.O,
KOLLAM, PIN - 690526
71 ANUSHA S
AGED 29 YEARS
D/O SHAJI K, KIZHAKKEVEETTIL, PUTHIYAVILA, PATTOLIMARKET
P.O, ALAPPUZHA, PIN - 690531
72 SREELAKSHMI M
AGED 25 YEARS
D/O KRISHNADASAN M,
VANKANAKKIL,"SREELAKSHMI"(H),CHERUVATTA,P.O
PARAMBIL,KOZHIKODE, PIN - 673012
73 ABITHA A
AGED 25 YEARS
D/O RAJEEVAN A, SWARNA VIHAR, P O KOODALI, KANHIRODE,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:32:- 2025:KER:53298
THALAMUNDA, KANNUR, PIN - 670592
74 ANASWARA M
AGED 24 YEARS
D/O PRAKASH BABU K P, , KANTHANGAYIL HOUSE, P O EDAKKAD,
KUTTIKKAKAM,KANNUR, PIN - 670663
75 DINISHA E
AGED 24 YEARS
D/O PRADEEPAN E, ELAMTHOTTATHIL HOUSE, P O KUTTIKKAKAM,
EDAKKAD, PIN - 670663
76 JASMIN M
AGED 29 YEARS
D/O MUHAMMED ISMAIL,KUTTIKATTUVILAYIL ,PADINJATTAKKARA
P.O,THEVALAKKARA,KOLLAM, PIN - 690524
77 LUBINA A
AGED 30 YEARS
D/O ALIYARU KUNJU ,DARUL ANAS ,KIDANGAYAM NADUVIL ,SOORANADU
SOUTH, PATHARAM P.O , KOLLAM, PIN - 690522
78 ANUJA RAVI
AGED 26 YEARS
D/O REVI, SREECHITHIRA NORTH, ARYAD P O ALAPPUZHA, PIN -
688538
79 ASWATHY S K
AGED 32 YEARS
D/O SUNDARESAN T,SREERAGAM,UMMANNOOR PO KOTTARAKARA, KOLLAM,
PIN - 691520
80 AKSHAYA P
AGED 25 YEARS
D/O VIJAYAKUMAR P ,POOLAMKUNNATH HOUSE,NARUKARA
PO,MANJERI,MALAPPURAM, PIN - 676122
81 P A ADHISH
AGED 25 YEARS
S/O ANILKUMAR T, PANNITHANTHARA HOUSE, NEELAMPEROOR PO,
NEELAMPEROOR, ALAPPUZHA, PIN - 686534
82 NEETHU.M.S
AGED 27 YEARS
D/O MOHANAN.M,KADAYARA PUTHAN VEEDU KANNARAVILA NELLIMOODU
P.O,TRIVANDRUM, PIN - 695524
83 ANJALI A P
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:33:- 2025:KER:53298
AGED 26 YEARS
D/O PRAKASAN T , MUNDAKATHIL(H) NEERATTUPURAM PO THALAVADI,
ALAPPUZHA, PIN - 689571
84 SREELEKSHMI S
AGED 26 YEARS
D/O SIVANKUTTY M T ,IDAKKILLIKADU S L PURAM P O CHERTHALA,
ALAPPUZHA, PIN - 688523
85 RESHMA C
AGED 32 YEARS
D/O RAJAN C,,C K HOUSE ,POTTAMMAL ,THURAKKAL ( PO)
MALAPPURAM, PIN - 673638
86 KRISHNARANI.K K
AGED 32 YEARS
D/O SUBRAHMANIAN KK, KOTTEKALATHIL H, KAKKATHADAM,
PARAMBILPEEDIKA PO, MALAPPURAM, PIN - 676317
87 ANILA ANNA SAMSON
AGED 32 YEARS
D/O SAMSON K J,KUZHIKATTIL(H),VELIYANAD,ARAKUNNAM
P.O,ERNAKULAM, PIN - 682313
88 KRISHNAPRASAD M.K
AGED 28 YEARS
S/O KARTHIKEYAN MK MULLAKKAL HOUSE THALI PO , THRISSUR
DISTRICT, PIN - 680585
89 MUHAMMAD AMJAD H
AGED 29 YEARS
S/O HUSSAIN KUNJU,AMJAD MANZIL, VELICHIKKALA P.O, KOLLAM,
PIN - 691573
90 VISHNU VK
AGED 21 YEARS
S/O SUBRAHMANYAN V K ,VATTAM KANDATHIL HOUSE EDAYUR NORTH PO
, MALAPPURAM, PIN - 676552
91 ASHLY MARY JOY
AGED 28 YEARS
D/O JOY E.M,ELAVUMTHURUTHEL HOUSE,NORTH MAZHUVANNOOR
P.O.ERNAKULAM, PIN - 686669
92 ASHNA MARY JOY
AGED 24 YEARS
D/O JOY E.M,ELAVUMTHURUTHEL HOUSE,NORTH MAZHUVANNOOR
P.O.ERNAKULAM, PIN - 686669
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:34:- 2025:KER:53298
93 ANJITHA P V
AGED 29 YEARS
D/O VIJAYAKUMAR G, PANAMOOTTIL VEEDU,T C 4/444, AMBALAMUKKU
,KOWDIAR P O.,TVM, PIN - 695003
94 SILPA B J
AGED 31 YEARS
D/O BAHULEYAN V, ATHIRA TC 28/113 ATHANILANE KAITHAMUKKU
PETTAH PO THIRUVANANTHAPURAM, PIN - 695024
95 VIPIN VIJAYAN
AGED 28 YEARS
S/O VIJAYAKUMAR V K,LAKSHMI NIVAS,ATTOOR PO,ATTOOR,THRISSUR,
PIN - 680583
96 JITHIN A
AGED 29 YEARS
S/O RAJAN C K, POURNAMI(H), DWARAKA, NALLOORNAD(P.O),
MANANTHAVADY, WAYANAD, PIN - 670645
97 ATHIRA K S
AGED 31 YEARS
D/O KRISHNAN NAIR, DEVADHEYAM,MITRA 109,TC 47/2200-
1,THAMALAM, POOJAPPURA (P O), TRIVANDRUM, PIN - 695012
98 DHANASREE T T
AGED 25 YEARS
D/O SREESUDHAN T T THIRUVOTH THAZHATH (H), MAKKADA(PO),
KAKKODI, KOZHIKODE, PIN - 673611
99 LEKSHMI V S
AGED 31 YEARS
D/O SANKARA NARAYANAN NAIR MS, SANKARA MANDIRAM, PIRIYACODE,
OORUTTAMBALAM PO THIRUVANANTHAPURAM, PIN - 695507
100 SRUTHI RAGHUNATH
AGED 31 YEARS
D/O RAGHUNATHAN B, FLAT NO:10B SKYLINE CAMPUS
HEIGHTS,SREEKARYAM PO,TRIVANDUM, PIN - 695017
101 ANU KRISHNAN
AGED 30 YEARS
D/O KRISHNANKUTTY TN, LINS DALE, THEKKEVILA P.O, KOLLAM, PIN
- 691016
102 REMYA S
AGED 30 YEARS
D/O RADHAKRISHNAN PILLAI N, KRISHNAVILASAM, POOVATTOOR EAST,
KULAKKADA , KOLLAM, PIN - 691521
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:35:- 2025:KER:53298
103 DEVI VANDANA. R
AGED 24 YEARS
D/O REMANAN. G, PUNNAVILA VEEDU, AMBIPOIKA PO, KUNDARA,
KOLLAM, PIN - 691501
104 ADHARSH V.A
AGED 28 YEARS
S/O K VIKRAMAN, VAISHAKAM KUNNUMPURATHU VEEDU THEKKADA ,
VEMBAYAM P.O TRIVANDRUM, PIN - 695615
105 MANU NAIR M
AGED 27 YEARS
S/O MADHU P.K, PATTAPPARAMBIL HOUSE, MARARIKULAM NORTH
P.O,ALAPPUZHA, PIN - 688523
106 RAKESH V ANAND
AGED 30 YEARS
S/O VIVEKANANDAN K, VALIYAVILA VEEDU ,MAYYANAD PO, KOLLAM,
PIN - 691303
107 AKHILA KB
AGED 24 YEARS
D/O KUTTAPPAN B, VARUVILAKATHU PUTHEN VEEDU KAMUKINCODE
KODANGAVILA PO, THIRUVANANTHAPURAM, PIN - 695123
108 ANUSHA KUNJUMON
AGED 26 YEARS
D/O A KUNJUMON, KALATHURETHU VEEDU MANGARAM KONNI P.O,
PATHANAMTHITTA, PIN - 689691
109 AFRA ABDULLA C V
AGED 31 YEARS
W/O RIYAS C, CHAKKAYIL(H), EDAPPAL(PO) EDAPPAL, MALAPPURAM,
PIN - 679576
110 ARDRA.E
AGED 27 YEARS
D/O HARIDASAN.E, ERLAYATH HOUSE,SIVANKUNNU, MANNARKKAD(PO),
PALAKKAD, PIN - 678582
111 PREJITHA PREJWALAN
AGED 26 YEARS
D/O PREJWALAN S., PANCHAJANYAM, KALAVOOR P.O., ALAPPUZHA,
PIN - 688522
112 NEETHU SIVADAS
AGED 32 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:36:- 2025:KER:53298
D/OT.K. SIVADAS, THEVATHOTTUCHIRA,SOUTH ARYAD, AVALOOKUNNU
P.O, ALAPPUZHA, PIN - 688006
113 NITHIN SIVADAS
AGED 30 YEARS
S/O T.K. SIVADAS, THEVATHOTTUCHIRA (H), KOTTAMKULANGARA,,
SOUTH ARYAD,AVALOOKUNNU P O, ALAPPUZHA, PIN - 688006
114 ANSHIFA K
AGED 28 YEARS
W/O MUHAMMED IJAS PARAMBIL, PARAMBIL HOUSE , VENNIYOOR P O ,
MALAPPURAM, PIN - 676508
115 NITHIN M
AGED 28 YEARS
S/O MANOHARAN E, SREERAGAM, THARUVANATHERU, KADIRUR P O,
THALASSERY, KANNUR, PIN - 670642
116 ADARSH S M
AGED 28 YEARS
S/O MOHANAN V P, VALIYAPARAMBATH, CHAMPAD, CHAMPAD
(P.O),KANNUR, PIN - 670694
117 FARSANA NOUSHAD
AGED 25 YEARS
D/O P A NOUSHAD POTTAPARAMBIL HOUSE PERINGALA P.O
ADHIKARIMOOLA,ERNAKULAM, PIN - 683565
118 SUNAINA P A
AGED 29 YEARS
D/O MAJEED, PARAKANDATHIL (H) K D PLOT P O INDUSTRIAL
ESTATE, SOUTH KALAMASSERY, ERNAKULAM, PIN - 683104
119 ANJU JOHNY
AGED 27 YEARS
D/O JOHNY M.V, MUDAKARA(H), VADAYAMPADY P.O, PUTHENCRUZE,
ERNAKULAM, PIN - 682308
120 AKHILA S
AGED 26 YEARS
D/O SHAJI M CHIRAYILVEEDU,PATHIRAPPALLY, P O ALAPPUZHA, PIN
- 688521
121 SREENATH K R
AGED 26 YEARS
S/O RAVEENDRAN PILLAI K.K, KONNANEZHATHUVELI
C.M.C.19,CHERTHALA.P.O,ALAPPUZHA, PIN - 688524
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:37:- 2025:KER:53298
122 SANDRA V
AGED 22 YEARS
D/O VINODKUMAR N, RAGAMALIKA SN PURAM
PO,CHERTHALA,THIRUVIZHA,ALAPPUZHA, PIN - 688582
123 SOUBHAGYA S BABU
AGED 30 YEARS
D/O M K SURESH BABU,MUNDAKKAL KARUNA,KANNANALLOOR,
MUKHATHALA P.O,KOLLAM, PIN - 691577
124 ATHUL SUNIL
AGED 32 YEARS
S/O SUNIL KUMAR ,THAYYULLATHIL(H),ULLIYERI (PO),KOZHIKODE,
PIN - 673620
125 VIMAL MICHAEL
AGED 25 YEARS
S/O MICHAEL K.C , KUNNEL HOUSE, PUNNAPRA P.O ALAPPUZHA, PIN
- 688004
126 SHAHANA MUMTHAZ
AGED 28 YEARS
D/O C.MOIDEEN, CHEMMALA HOUSE, CHELAKKAD P.O, PULAMANTHOLE,
MALAPPURAM, PIN - 679323
127 SOORYA NIRMAL N G
AGED 29 YEARS
D/O LATE NIRMALAN C ,ASRAY BHAVAN ,PLAVARATHALA
,PAZHINJIKUZHI ,PERUMPAZHUTHOOR P O ,TVM, PIN - 695026
128 PRAVEEN DAS D
AGED 30 YEARS
S/O M K DEVADAS,PALACKATHARAYIL,IMALI, OMALLOOR P O
,PATHANAMTHITTA, PIN - 689647
129 VYSHAK P
AGED 23 YEARS
S/O P RAJEEVAN,RAJEEVAM , PUNNAD , (PO) PUNNAD , KANNUR, PIN
- 670703
130 ASHWATHI M S
AGED 25 YEARS
D/O AMBUJAKSHAN M S ,SOUPARNIKA MULLERIA MULLERIA (PO)
KASARAGOD, PIN - 671543
131 SHAMEEMA KP
AGED 30 YEARS
KIZHAKKEPALLATH HOUSE, KULUKALLUR (PO), MAPPATUKARA,
PALAKKAD, PIN - 679337
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:38:- 2025:KER:53298
132 LEKSHMI.G
AGED 30 YEARS
D/O KRISHNADAS V , POOMKAVIL,ADINADU SOUTH, KATTILKADAVU
P.O,KARUNAGAPPALLY,KOLLAM, PIN - 690542
133 APARNA K K
AGED 30 YEARS
W/O SUDARSH K S KAKKANATT HOUSE P.O. ALAPAD THRISSUR, PIN -
680641
134 SHAMNA P
AGED 27 YEARS
W/O SHAMEER A KUTTIYILAZHIKOM PULLICHIRA P.O KOLLAM, PIN -
691304
135 HILNA SHANU M M
AGED 27 YEARS
D/O JAMALUDHEEN M M,MELE MUNDAPPURATH HOUSE,PARANNUR
PO,NARIKKUNI,KOZHIKODE, PIN - 673585
BY ADVS.
SMT.A.ARUNA
SMT.P.V.UTTARA
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695001
3 SECRETARY TO GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
4 DIRECTOR OF SURVEY
DIRECTORATE OF SURVEY AND LAND RECORDS, SURVEY BHAVAN,
COTTON HILL ROAD, COTTON HILL, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014
5 KERALA PUBLIC SERVICE COMMISSION
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:39:- 2025:KER:53298
REPRESENTED BY ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM,
PIN - 695004
6 SECRETARY
KERALA PUBLIC SERVICE COMMISSION, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
7 SECRETARY TO GOVERNMENT
DEPARTMENT OF LABOUR AND SKILLS, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
8 SRUTHY R CHANDRAN
AGED 28 YEARS
D/O CHANDRASEKARAN NAIR, MIDHILA,
SREENAGAR,NETTAYAM,MANIKANTESWARAM PO,THIRUVANANTHAPURAM,
PIN - 695613
9 AKASH JAMES
AGED 22 YEARS
S/O M JAMES,PADATHU VEEDU, VALOOKONAM,KULAPPADA
PO,THIRUVANANTHAPURAM, PIN - 695542
*10 (DELETED) ADIL MUHAMMED M
S/O MUHAMMED RAFI P, KOPRAPURA NEW HOUSE, PUTHENSANKETHAM,
THEVALAKKARA, KOIVILA P.O, KOLLAM, PIN - 691590
*11 ARCHA S KUMAR
AGED 34 YEARS, W/O SHARATH P, KANDIRUTHY HOUSE, AYNOOR,
PAZHANJI P.O, THRISSUR, PIN - 680542
*12 ATHIRA SOBHAN
AGED 27 YEARS, C/O SOBHAN N T, PRESENTLY RESIDING AT HOUSE
NUMBER 44, SANTHY NAGAR, OLARI, PULLAZHY POST, THRISSUR, PIN
- 680012
*13 DEEPA K
AGED 29 YEARS
W/O MANIKANDAN V U, VELLINAMKUNNATH HO,KILLIMANGALAM PO,
THRISSUR, PIN - 680591
*14 KRISHNAPRIYA K
AGED 28 YEARS, D/O A BALAKRISHNAN,KRISHNALAYAM,KANHIRAPOIL
PO,ANANDASRAM VIA,KASARGOD, PIN - 671531
*15 GAGANJITH C
AGED 21 YEARS, S/O PRAKASAN C CHOYINTAVITA (HO) CHORODE(PO)
VATAKARA KOZHIKODE, PIN - 673106
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:40:- 2025:KER:53298
*16 ASWANI M MOHAN
AGED 26 YEARS,D/O MOHANAKUMAR G,SARASWATHY
BHAVAN,AYANICODU,VENCHEMPU(P.O),PUNALUR KOLLAM, PIN - 691333
*17 LIJI A
AGED 39 YEARS, W/O SAJEER A S VALIYAVILA VADAKKATHIL,
UMAYANALLOOR P.O. PARAKULAM, KOLLAM, PIN - 691589
*18 AMRUTHA A
AGED 30 YEARS,D/O AGULAL SINGH,MALAMKUZHIYIL,PANANGAD P.O,
EKM, PIN - 682506
*19 KALAMOLE KARUNAN
AGED 39, D/OKARUNAN, KOTHATTUMALAYIL, ONAMTHURUTHU P.O,
KOTTAYAM, PIN - 686602
*20 DRISYA T.V
AGED 31 YEARS, D/O K.V GOVINDAN, DHANYA NIVAS, KAYARALAM
P.O, MAYYIL (VIA), KANNUR, PIN - 670602
*21 ANUPAMA.V.R
AGED 26 YEARS,D/O VIJAYAKUMAR N ,ATHULYA, KANJIRAMVILA JN,
MAVADI P.O ,KOLLAM, PIN - 691507
*22 ARUN RAJ
AGED 28 YEARS, S/O N RAJAN, KUNNATHU PUTHEN VEEDU, KAYILA
MYLODE P O, KOLLAM, PIN - 691537
*23 JIBINA K A
AGED 29 YEARS,D/O ABDUL JABBAR K M, KATTIPARAMBIL
HOUSE,MUPPATHADAM P O,ALUVA ,ERNAKULAM, PIN - 683110
*24 BISMI NASSAR
AGED 27 YEARS,D/O NASSAR M.P, CURRENTLY RESIDING AT
KANDARMADATHIL(H) VENGALLOOR P.O,THODUPUZHA, IDUKKI, PIN -
685608
*25 ANSILA RAHIM
AGED 30 YEARS, D/O ABDUL RAHIM P I ,,PERUNILATH
(H),THODUPUZHA EAST P O,VADAKKUMMURY,THODUPUZHA,IDUKKI, PIN
- 685585
*26 RUKHSANA PARVEEN
AGED 25 YEARS, D/O NAZAR KH, KALAPPURA HOUSE, ENANALLOOR
P.O, KALAMPOOR,ERNAKULAM, PIN - 686673
*27 AISWARYA AJITH R A
AGED 26 YEARS, D/O AJITH RAJ, KESAVEEYAM KARUMBUMKONAM
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:41:- 2025:KER:53298
EDAVACODE SREEKARIYAM P.O, THIRUVANANTHAPURAM, PIN - 695017
*28 ARSHA. R
AGED 28 YEARS, D/O RAMESHBABU T, KRISHNA (H),
THANIYULLATHIL, PUTHUR (P.O), VATAKARA, KOZHIKODE, PIN -
673104
*29 HRIDHYA. P. K
AGED 29 YEARS, D/O PURUSHOTHAMAN P.K, PEEDIKAKANDIYIL (H),
PUTHUPPANAM, VADAKARA, KOZHIKODE, PIN - 673105
*30 ANUGRAHA A
AGED 25 YEARS, D/O JISHA A, ALERI HOUSE, PO MUNDALURE,
PERALASSERY,KANNUR, PIN - 670622
*31 SUDHEESH C
AGED 27 YEARS, S/O SIVADASAN C, CHEENAMTHODI HOUSE,
KAVUNGALPARAMBA, PERINTHALMANNA, MALAPPURAM, PIN - 679322
*32 HASSAN P.S
AGED 28 YEARS, S/O SULAIMAN P.K, POTHEELAN HOUSE,ALLAPRA P.O
KUTTIPADAM PERUMBAVOOR ERNAKULAM, PIN - 683556
*33 SRUTHI RAJAN
AGED 27 YEARS, D/O P.K.RAJAN, PULPRAKUDYIL (H), AYROORPADAM
P.O ,AYAPPARA, KOTHAMANGALAM, PIN - 686692
*34 RESHMA REVI
AGED 26 YEARS, D/O REVI V.K , VALIYAVEETTIL (H), CHELAD P.O
, CHELAD,KOTHAMANGALAM, PIN - 686681
*35 ASWANY PRAKASH
AGED 29 YEARS,D/O JAYAPRAKASH,MANAMPOOR P.O
MANAMPOOR,TRIVANDRUM, PIN - 695611
*36 JASNA S S
AGED 29 YEARS,D/O SALIM,S S NIVAS,CHENCHERY,KUTHIRAKULAM
P.O,VAMBAYAM,TRIVANDRUM, PIN - 695615
*37 ATHULYA M.T
AGED 29,D/O PRABHAKARAN M.T,MELETHADATHIL (HO),PAVANDOOR
(PO),NANMINDA (VIA),KOZHIKODE, PIN - 673613
*38 AHAMMED RILAH M.C
AGED 25 YEARS, S/O ABDURAHIMAN MC,MUTHUVALLOR
CHUNDAMANNIL(H),NELLIKUTH(PO),MANJERI,MALAPPURAM, PIN -
676122
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:42:- 2025:KER:53298
*39 NASILA.T
AGED 27 YEARS, D/O NASAR, THAYYIL HOUSE, KONGANOOR-PO,
ATHOLI, KOZHIKKODE, PIN - 673315
*40 NAVANEETH P
AGED 23 YEARS S/O P PAVITHRAN,PUTHIYARAMBATH HOUSE
(PO)KOTTOOLI,KOZHIKODE, PIN - 673016
*41 HARSHA.K
AGED 27 YEARS, D/O RAVINDRAN, KELANCHERY HOUSE, CHENNARA
PO,MALAPPURAM, PIN - 676561
*42 SHIFANA V H
AGED 26 YEARS, D/O HAMEED V K ,VELUTHEDATH PALLATH (H) ,
VAYALKARA,KUNNUKARA P.O,, PIN - 683578
*43 ARCHANA S
AGED 29 YEARS, D/O M SREEKUMAR CHERUPALAKKOTTU PUTHEN VEEDU,
KUMMALLOOR PO, ADICHANALLOOR, KOLLAM, PIN - 691573
*44 LEKSHMI S
AGED 26YEARS, D/O P G SURENDRABABU THOTTAPPALLIL HOUSE,
PONNAD P O, KAVUNKAL, ALAPPUZHA, PIN - 688538
*45 SUJITHRA S
AGED 31 YEARS,D/O P K SALI,PATHISSERI
VADAKKETHIL,ANANDAPPALLY P O, ADOOR,PATHANAMTHITTA, PIN -
691525
*46 ANUJA.S
AGED 29 YEARS, SOUPARNIKA,POIKAMUKKU P.O, ATTINGAL,
THIRUVANATHAPURAM, PIN - 695103
*47 YESWANTH M
AGED 30 YEARS, S/O MOHAN RAJ C K, MADATHIL HOUSE, NANMINDA
POST, BALUSSERY,KOZHIKKODE, PIN - 673613
*48 GOURI L
AGED 23 YEARS, D/O GOPAKUMAR V, ASRAYAM TC 7/840-1
CHITTATTINKARA VATTIYOORKAVU PO, THIRUVANANTHAPURAM, PIN -
695013
*49 NISHA SALAM M
AGED 30 YEARS, D/O MOHAMMED SALAM, THANAL, THOPPIL JUNCTION,
MAYYANADU, KOLLAM, PIN - 691303
*50 JITHU MONACHAN
AGED 25 YEARS S/O MONACHAN Y, NEELAMVILA VEEDU, CHENGAMANADU
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:43:- 2025:KER:53298
P.O, KOTTARAKKARA, KOLLAM, PIN - 691557
*51 THEJUS S
AGED 26 YEARS, S/O SHAJI K K KALLAMPILLIL(H) EAST KALOOR
(PO) THODUPUZHA IDUKKI, PIN - 685608
*52 NEETHU MOHAN A M
AGED 29 YEARSA, D/O ANITHA KUMARI L,UTHRAM MELAMCODE
NEDUMANGADU PO,THIRUVANANTHAPURAM, PIN - 695541
*53 REVATHI V V
AGED 26 YEARS, D/O KRISHNAN K P, VRINDAVANAM (H), MUZHAKKOM
VADAKEKKARA, KLAYIKODU PO, CHERUVATHUR, KASARGOD, PIN -
671313
*54 MURSHIDAMOL T
AGED 27YEARS W/O MOHAMMED JABIR K P KALATHIL PARAMBIL (H)
NADUVATTOM (P/O) RANGATUR MALAPPURAM, PIN - 679571
*55 FAEZA P
AGED 40 YEARS, D/O:P MOHAMMED MOULAVI ,PANTHALINGAL(H)
BIYYAM(P O)PONNANI MALAPPURAM, PIN - 679577
*56 ASHA J.S
AGED 31 YEARS, D/O JAYAPRASAD S MANGALATHU VEEDU KUTTIKKADU
(PO) KADAKKAL KOLLAM, PIN - 691536
*57 RISWANA U K
AGED 28 YEARS,D/O KHADER U K,CHIRAG,UNNIYANKANDY, ATHOLI
(PO), ATHOLI, KOZHIKODE, PIN - 673315
*58 VISWAS S
AGED 25 YEARS, S/O SOMASUNDARAN PK, SOMANVILLA (H),
KOTTAPPURAM PO,PALAKKAD, PIN - 679513
*59 NAZRIN V A
AGED 24 YEARS, D/O V M ABDUL SALAM VADAKKUMPURATH HOUSE,
PERUMPADANNA, NORTH PARAVUR, ERNAKULAM, PIN - 683513
*60 THARA RAJ S
AGED 29 YEARS, D/O RAJENDRAN PILLAI N.R. ,NEDUVAKKAD (H)
KADAKKAD NORTH, PANDALAM P.O., PATHANAMTHITTA, PIN - 689501
*61 SOORYA S.R
AGED 32 YEARS, D/O SUKUMARAN NAIR V., SURYASREE(H), TC
54/1917(3), SREERAGAM ROAD, PAPPANAMCODE P.O., TRIVANDRUM,
PIN - 695018
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:44:- 2025:KER:53298
*62 ANUJA VIJAYAN
AGED 32 YEARS,D/O SREEJA VIJAYAN,S K
MANDIRAM,KATTUMURAKKAL,MUDAPURAM P
O,CHIRAYINKEEZHU,THIRUVANANATHAPURAM, PIN - 695304
*63 JINO K
AGED 27 YEARS ,S/O KOCHUKUNJU ,PLAVILA VEEDU MAMPALLIKUNNAM
CHATHANNOOR P O KOLLAM, PIN - 691572
*64 SOOFIYA N
AGED 25 YEARS,D/O NASARUDEEN H, CHATHINAMKULAM
,CHANDANATHOPE P. O KOLLAM, PIN - 691014
*65 NAMITHA T.G
AGED 38 YEARS,D/O T K.GOPALAN,THEKKEPPURATHU (H),CHALISSERY
(PO),PALAKKAD DIST, PIN - 679536
*66 MUHAMMED ANAS A
AGED 23 YEARS, S/O K ABDUL RAHIM, A N S MANZIL KERALAPURAM ,
CHANDANATHOPE PO , KOLLAM, PIN - 691014
*67 ANUPAMA K P
AGE 24 YEARS,D/O NANDAKUMAR K,'ANUSREE'(NEAR) F.C.I COLONY
INDUSTRIAL ESTATE PO,PALAKKAD, PIN - 678731
*68 SUNEERA.VP
AGE 30 YEARS,VADAKKUMPURAM HOUSE,VALLIKKAPATTA
P.O,MALAPPURAM, PIN - 679324
*69 ANNA NILEENA K
AGE 22 YEARS D/O SONY ANTONY,LISSY SONY ,KOIMAKKATTU
HOUSE,ALUVA,ALANGAD,NEERICODE P.O.,ERNAKULAM, PIN - 683511
*70 ANJANA T S
AGE 25 YEARS D/O SURESHKUMAR T R , THAZHATHUVEETTIL HOUSE ,
P O ALAPAD, THRISSUR, PIN - 680641
*71 AISWARYA V MOHANAN
AGE 27 YEARS, D/O MOHANAN V R, VETTIKKATTIL HOUSE,
MOOLANKAVE P.O, SULTHAN BATHERY, WAYANAD
(*)RESPONDENTS R10 TO R71 ARE DELETED FROM THE PARTY ARRAY
AT THE RISK OF THE PETITIONERS AS PER ORDER DATED 10.04.2025
IN I.A.NO. 1/2025 IN OP(KAT) 173/2025), PIN - 673592
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI S. ANEESH
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:45:- 2025:KER:53298
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:46:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 174 OF 2025
AGAINST THE JUDGMENT DATED 03.10.2024 IN OA NO.167 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
ANITHA K.K,
AGED 39 YEARS
W/O SIJUMON, KAVUMTHADATHIL HOUSE, UDUMBANNOOR
P.O.,THODUPUZHA, IDUKKI, PIN - 685595
BY ADVS.
SMT.A.ARUNA
SMT.P.V.UTTARA
SMT.JISHA SHAJI
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY GOVERNMENT PLEADER,HIGH COURT OF KERALA, PIN
- 682031
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695001
3 SECRETARY TO GOVERNMENT,
DEPARTMENT OF HIGHER EDUCATION,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:47:- 2025:KER:53298
4 DIRECTOR OF SURVEY,
DIRECTORATE OF SURVEY AND LAND RECORDS,SURVEY BHAVAN, COTTON
HILL ROAD,COTTON HILL, VAZHUTHACAUD,THIRUVANANTHAPURAM, PIN
- 695014
5 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,PATTOM, THIRUVANANTHAPURAM, PIN
- 695004
6 SECRETARY,
KERALA PUBLIC SERVICE COMMISSION,PATTOM, THIRUVANANTHAPURAM,
PIN - 695004
7 SECRETARY TO GOVERNMENT,
DEPARTMENT OF LABOUR AND SKILLS,SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
8 SHAHUL HAMEED S,
AGED 26 YEARS
S/O SALAHUDEEN A, FAROOK MANZIL, KULLAPPADA P.O.,
THIRUVANANTHAPURAM, PIN - 695542
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI S. ANEESH
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:48:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 198 OF 2025
AGAINST THE JUDGMENT DATED 29.08.2024 IN OA (EKM) NO.1541 OF 2023
OF KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
1 BIBU T.A.,
AGED 28 YEARS
S/O.AYYAPPAN T.P, THALAYANA PARABIL (H), NHANGATTRI P.O,
PALAKKAD, PIN - 679303
2 ROSHINI P.M.,
AGED 31 YEARS
D/O.MANIKANDAN P.B, PALLIYIL (H), P.O. KANDASSANKADAVU,
THRISSUR, PIN - 680613
3 NADIYA K.,
AGED 30 YEARS
D/O.KAMU KALODI, KALODI (H), PANG POST, NORTH PANG,
MALAPPURAM, PIN - 679338
4 AMEENA V.J.,
AGED 27 YEARS
D/O.JAFFER N.K, PUTHENPURACKKAL (H), NETTOOR P.O, ERNAKULAM,
PIN - 682040
5 HASNA P.SALIM,
AGED 29 YEARS
D/O.SALIM P.M, THAREPARAMBIL HOUSE, CHAKKARAPARAMBU,
THAMMANAM P.O, ERNAKULAM, PIN - 682032
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:49:- 2025:KER:53298
6 NAVANEETH RAJAGOPAL,
AGED 31 YEARS
S/O.N.M RAJAGOPAL, NAVANEETHAM (H), KALLACHI P.O,
KOZHIKKODE, PIN - 673506
7 SHAMILA P.A.,
AGED 28 YEARS
D/O.ALIKUNJU, PUTHENMALIYEKKAL (H), MULAVOOR P.O, ERNAKULAM,
PIN - 686673
BY ADVS.
SMT.A.ARUNA
SMT.P.V.UTTARA
SMT.JISHA SHAJI
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT,
SURVEY AND LAND RECORDS DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 SECRETARY TO GOVERNMENT,
DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
4 SECRETARY TO GOVERNMENT,
DEPARTMENT OF LABOUR AND SKILLS, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
5 DIRECTOR OF TECHNICAL EDUCATION,
DIRECTORATE OF TECHNICAL EDUCATION, PADMAVILASAM STREET,
FORT P.O, THIRUVANANTHAPURAM, PIN - 695023
6 KERALA PUBLIC SERVICE COMMISSION
EPRESENTED BY THE SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN
- 695004
7 VISHNU D.J
AGED 23 YEARS, S/O.DAMODARAN S, ROADARIKATHU VEEDU,
KALANKAVU, PEPPARA P.O, THIRUVANANTHAPURAM, PIN - 695551
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:50:- 2025:KER:53298
8 MEENU KRISHNA S
AGED 29 YEARS, D/O. MURALI K, SREEJA BHAVAN, VANDA,
KARIPPOOR P.O, NEDUMANGAD, THIRUVANANTHAPURAM, PIN - 695541
9 ARYA L
AGED 23 YEARS, D/O AJAYAKUMAR G, AMBUJA VILASOM, ERAYANCODE,
VITHURA, THIRUVANANTHAPURAM, PIN - 695551
10 NEETHU R.S
AGED 30 YEARS, W/O.VISHNUBABU, B.R BHAVAN,
CHAKKARAPANIPURAM, PUTHUKULANGARA P.O, THIRUVANANTHAPURAM,
PIN - 695541
11 ASWATHY V.L
AGED 34 YEARS, W/O.B UNNI KRISHNAN NAIR, SREEPADMANABHA,
KUZHINTHARONAM, VALICODE, NEDUMANGAD, THIRUVANANTHAPURAM,
PIN - 695541
12 SOORYA P
AGED 26 YEARS, D/O.CHANDARAMOHAN, SOORYA BHAVAN,
MADATHUVATHUKKAL, ARYANAD P.O, THIRUVANANTHAPURAM, PIN -
695542
13 ANJALY DAS
AGED 26 YEARS, D/O..K.G. DAS, KAPPILAM VEETTIL (H) ,
KOTHAMANGALAM P.O, ERNAKULAM, PIN - 686691
14 ASHIRA P.S
AGED 28 YEARS, D/O. SULAIMAN P.M, PARAMBIL (H), KOOVALLOOR
P.O, PALLARIMANGALAM, ERNAKULAM, PIN - 686671
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI S. ANEESH
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:51:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 204 OF 2025
AGAINST THE JUDGMENT DATED 29.08.2024 IN OA (ERS) NO.118 OF 2024 OF
KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
SRUTHI N.D.,
AGED 33 YEARS
W/O SUDHEESH C.K., NARIYANVILA(H), MUNDAKKUNNU,
KANJIRAPUZHA,POTTASSERY-I, PALAKKAD, PIN - 678591
BY ADVS.
SMT.A.ARUNA
SMT.P.V.UTTARA
SMT.JISHA SHAJI
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 SECRETARY TO GOVERNMENT,
DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695001
3 SECRETARY TO GOVERNMENT,
DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT SECRETARIAT,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:52:- 2025:KER:53298
THIRUVANANTHAPURAM, PIN - 695001
4 DIRECTOR OF SURVEY,
DIRECTORATE OF SURVEY AND LAND RECORDS, SURVEY BHAVAN,
COTTON HILL ROAD, COTTON HILL, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014
5 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM,
PIN - 695004
6 SECRETARY,
KERALA PUBLIC SERVICE COMMISSION, PATTOM,THIRUVANANTHAPURAM,
PIN - 695004
7 SECRETARY TO GOVERNMENT,
DEPARTMENT OF LABOUR AND SKILLS, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:53:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 205 OF 2025
AGAINST THE JUDGMENT DATED 03.10.2024 IN OA NO.299 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
SUKANYACHANDRAN SREEJAKUMARI,
AGED 30 YEARS
CURRENTLY RESIDING AT ALMAHA BUILDING ROOM NO :1506,
ALNAHDA,SHARJAH, UAE, SM VILASOM, IDUKKUPARA,
CHADAYAMANGALAM PO, KOLLAM DISTRICT, PIN - 691534
BY ADVS.
SMT.A.ARUNA
SMT.P.V.UTTARA
SMT.JISHA SHAJI
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 SECRETARY TO GOVERNMENT,
DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695001
3 SECRETARY TO GOVERNMENT,
DEPARTMENT OF HIGHER EDUCATION,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:54:- 2025:KER:53298
4 DIRECTOR OF SURVEY,
DIRECTORATE OF SURVEY AND LAND RECORDS, SURVEY BHAVAN,
COTTON HILL ROAD, COTTON HILL, VAZHUTHACAUD,
THIRUVANANTHAPURAM, KERALA, PIN - 695014
5 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM,
PIN - 695004
6 SECRETARY,
KERALA PUBLIC SERVICE COMMISSION, PATTOM,THIRUVANANTHAPURAM,
PIN - 695004
7 SECRETARY TO GOVERNMENT,
DEPARTMENT OF LABOUR AND SKILIS,SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
8 SRUTHY R.,
AGED 28 YEARS, D/O CHANDRASEKHARAN
NAIR,MIDHILA,SREENAGAR,NETTAYAM,MANIKANTESWARAM P.O.,
THIRUVANANTHAPURAM, PIN - 695013
9 AKASH JAMES S.,
AGED 22 YEARS,S/O M JAMES, PADATHU VEEDU, VALOOKONAM,
KULAPPADA P.O., THIRUVANANTHAPURAM, PIN - 695542
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI S. ANEESH
THIS OP KERALA ADMINISTRATIVE TRIBUNAL BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:55:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 206 OF 2025
AGAINST THE JUDGMENT DATED 29.08.2024 IN OA (EKM) NO.220 OF 2024 OF
KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
SRUTHY JITHIN,
AGED 33 YEARS
PASSPORT NO. P1164230, D/O.SHIBU K, KODAPPULLY HOUSE,
PERINGOTTUKARA, KIZHAKKUMMURI, THRISSUR DISTRICT, PIN -
680571
BY ADVS.
SMT.A.ARUNA
SMT.P.V.UTTARA
SMT.JISHA SHAJI
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 SECRETARY TO GOVERNMENT,
DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695001
3 SECRETARY TO GOVERNMENT,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:56:- 2025:KER:53298
DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
4 DIRECTOR OF SURVEY,
DIRECTORATE OF SURVEY AND LAND RECORDS,SURVEY BHAVAN,COTTON
HILL ROAD,COTTON HILL, VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN
- 695014
5 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM,
PIN - 695004
6 SECRETARY,
KERALA PUBLIC SERVICE COMMISSION, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
7 SECRETARY TO GOVERNMENT,
DEPARTMENT OF LABOUR AND SKILLS, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:57:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 219 OF 2025
AGAINST THE JUDGMENT DATED 03.10.2024 IN OA NO.154 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 ARCHA S KUMAR,
AGED 35 YEARS
W/O SHARATH P, KANDIRUTHY HOUSE, AYNOOR, PAZHANJI P.O,
THRISSUR, KERALA -680542 CURRENTLY RESIDING AT A3/1204,
TULIP LEMON SOCIETY, SECTOR 69, BADSHAHPUR, GURUGRAM,
HARYANA, PIN - 122101
2 KRISHNAPRIYA K
AGED 29 YEARS
D/O A BALAKRISHNAN,KRISHNALAYAM,KANHIRAPOIL PO,ANANDASRAM
VIA,KASARGOD - 671531,CURRENTLY RESIDING AT PUNARTHAM
HOUSE,UDAYAPURAM, KODOTH PO, ANANDASRAM VIA, KASARGOD
3 KALAMOLE KARUNAN
AGED 40 YEARS
D/O KARUNAN,KOTHATTUMALAYIL,ONAMTHURUTHU P.O, KOTTAYAM -
686602, CURRENTLY RESIDING AT HOUSE NUMBER :5698, WAY NUMBER
:903,FLAT NO:17, AL HAIL SOUTH MUSCAT, SULTANATE OF OMAN
4 HASSAN P.S
AGED 29 YEARS
S/O SULAIMAN P.K, POTHEELAN HOUSE,ALLAPRA P.O KUTTIPADAM
PERUMBAVOOR ERNAKULAM - 683556, CURRENTLY RESIDING AT
MIDDLES BOROUGH, 49 MEATH STREET,UK
5 SHIFANA V H
AGED 27 YEARS
D/O HAMEED V K ,VELUTHEDATH PALLATH (H) ,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:58:- 2025:KER:53298
VAYALKARA,KUNNUKARA P.O,ERNAKULAM, PIN - 683578
6 SUJITHRA S
AGED 31 YEARS
D/O P K SALI,PATHISSERI VADAKKETHIL, ANANDAPPALLYP.O, ADOOR,
PATHANAMTHITTA, PIN - 691525
BY ADV SMT.JISHA SHAJI
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 SECRETARY TO THE GOVERNMENT
DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695001
3 SECRETARY TO THE GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
4 DIRECTOR OF SURVEY
DIRECTORATE OF SURVEY AND LAND RECORDS, SURVEY BHAVAN,
COTTON HILL ROAD, COTTON HILL, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014
5 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM,
PIN - 695004
6 SECRETARY
KERALA PUBLIC SERVICE COMMISSION, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
7 SECRETARY TO THE GOVERNMENT
DEPARTMENT OF LABOUR AND SKILLS, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
8 SRUTHY R. CHANDRAN
AGED 28 YEARS,D/O CHANDRASEKARAN NAIR, RESIDING AT MIDHILA,
SREENAGAR, NETTAYAM, MANIKANTESWARAM P.O,
THIRUVANANTHAPURAM, PIN - 695613
9 AKASH JAMES
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:59:- 2025:KER:53298
AGED 22 YEARS, S/O M. JAMES, RESIDING AT PADATHU VEEDU,
VALOOKONAM, KULAPPADA P.O, THIRUVANANTHAPURAM, PIN - 695542
*10 SREEDEVI B
AGED 29 YEARS, D/O SHAJIKUMAR P, RESIDING AT PADMINI SADANAM
, CHINGOLI P.O, KARTHIKAPPALLY, ALAPPUZHA, PIN - 690532
*11 HEMAMBIKA P S
AGED 27,D/O SUNIL P N, RESIDING AT PULIPARAMBIL (H) ,LALOOR,
P.O.ELTHURUTH,THRISSUR, PIN - 680611
*12 NEENU MARY JOSE
AGED 27 YEARS, D/O JOSE THOMAS, RESIDING AT VELICKAKATHE
(H), KANNARA P.O,PANANCHERY, THRISSUR, PIN - 680652
*13 RIYA M SHAJI
AGED 25 YEARS,D/O SHAJII P S , RESIDING AT THEJAS,
KADAPPAKADA PO, KOLLAM, PIN - 691008
*14 DINUJA E V
AGED 25 YEARS,D/O VIJAYAKUMAR E N,RESIDING AT EDATHEDATH
(H),VALLISSERY PO,AVINISSERY,THRISSUR, PIN - 680306
*15 ADIL MUHAMMED M
AGED 26 YEARS,S/O MUHAMMED RAFI P, KOPRAPURA NEW HOUSE,
PUTHENSANKETHAM, THEVALAKKARA, KOIVILA P.O, KOLLAM, PIN -
691590
*16 JASIR MC
AGED 27 YEARS, S/O ALI MC, PARAKKUNNATH HOUSE,
THRIKKALAYOOR, KIZHUPARAMBA P.O, MALAPPURAM, PIN - 673639
*17 JUBNA MC
AGED 29 YEARS, W/O ARSHAD K.V, ,MANNARI CHALIL(HOUSE)
,URANGATTIRI PO,MALAPPURAM, PIN - 673639
*18 SHABEEBA M.K
AGED 30 YEARS, W/O NIYAS N.K, KORALIYAR (H),ARIMBRA(P.O),
KONDOTTY(VIA), MALAPPURAM, PIN - 673638
*19 REMYA S NAIR
AGED 30 YEARS, W/O ANANTHAKRISHNAN V, MOHANAVILASOM,
KULAKKADA EAST (P.O), KOTTARAKKARA, KOLLAM, PIN - 691521
*20 THEJASREE A
AGED 29 YEARS, W/O SHINOY, KAMBILIKKUNNUMMAL HOUSE, MEPPAYUR
PO, PAYYOLI VIA, KOZHIKODE, PIN - 673524
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:60:- 2025:KER:53298
*21 ASWATHY A MURALI
AGED 34 YEARS, ANASSERIL( H),VAZHAKKULAM P O,
VENGACHUVADU,ERNAKULAM, PIN - 686670
*22 NOORJAHAN KHADAR
AGED 31 YEARS KAVANAL HOUSE ,KOTHAIKUNNU
PO,THODUPUZHA,IDUKKI, PIN - 685584
*23 ADIL BUNAYYA M M
AGED 24 YEARS, S/O M.A MOHAMMED ALI,MANDATTIKUDY HOUSE,
MARAMPALLY,P.O ALUVA, ERNAKULAM, PIN - 683105
*24 CHITHRA A P
AGED 26 YEARS, W/O VAISHAK E.R, EDACHALILI
HOUSE,P.O,KARA,THRISSUR, PIN - 680671
*25 SREENA K S
AGED 33 YEARS, D/O SIVADAS K.K, KURUMBEPADATH HOUSE,VALAPAD
BEACH PO , THRISSUR, PIN - 680657
*26 BINNU G S
AGED 27 YEARS , W/O BINU M, THADATHIVILAVEEDU ,EDAYAM P
O,EDAYAM, KOLLAM, PIN - 691532
*27 NYLE NAZAR
AGED - 27 YEARS, W/O ASIF C JABBAR, CHEEMBARAYIL HOUSE,
MUTHALAKODAM PO, THODUPUZHA, IDUKKI, PIN - 685605
*28 HANNATH BEEVI K J
AGED 31 YEARS, W/O ANIL JOY, MANDUMPALA HOUSE,
PARAMBATHUPADAM,BSF ROAD, MULAYAM PO,THRISSUR, PIN - 680751
*29 NEHA MUKUNDAN
AGED 30 YEARS, W/O RIDHIL, HARI NIVAS, THALICODE, PUPTHUCOD
P.O, PALAKKAD, PIN - 678687
*30 ATHIRA SOBHAN
AGED 27 YEARS, C/O SOBHAN N T, PRESENTLY RESIDING AT HOUSE
NUMBER 44, SANTHY NAGAR, OLARI, PULLAZHY POST, THRISSUR, PIN
- 680012
*31 DEEPA K
AGED 29 YEARS, W/O MANIKANDAN V U, VELLINAMKUNNATH HO,
KILLIMANGALAM PO, THRISSUR, PIN - 680591
*32 ARYA K M
AGED 30 YEARS,D/O VIJAYAN V ,VADAKKETHIRE
HOUSE,KANNANKAI,PILICODE(PO) ,KASARAGOD, PIN - 671310
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:61:- 2025:KER:53298
*33 ARCHANA K K
AGED 31 YEARS, W/O DEEPAK M , ARAVINDAM , (PO)
KOLAVAYAL,KASARGOD, PIN - 671531
*34 ANU KURIYAKOSE
AGED 25 YEARS D/O KURIYAKOSE E J , KOCHUPARAMBIL S L PURAM
P.O CHERTHALA ALAPPUZHA, PIN - 688523
*35 ABHIN SAJI
AGED 25 YEARS S/O SAJEENDRAN T M, CHITHIRAS, KARANTHUR(PO),
KUNNAMANGALAM, KOZHIKODE, PIN - 673571
*36 IRFANA A
AGED 29 YEARS, D/O S ASHARAF, ROSHAN MANZIL, VADAKKEVILA
P.O., KOLLAM, PIN - 691010
*37 DRISYA K
AGED 26 YEARS, D/O MOHANAN K,KOORIYIL
HOUSE,EZHUVATHIRUTHY,PONNANI, MALAPPURAM, PIN - 679577
*38 KEERTHANA.C
AGED 28 YEARS, D/O KRISHNANKUTTY C, CHEMBAKAN HOUSE, K.PURAM
( P O), TANALUR, MALAPPURAM, PIN - 676307
*39 DEEPTHI KRISHNAN K
AGED 32 YEARS,D/O KRISHNAN P V,SOUPARNIKA,VALIYACHAL,KANKOL
PO,PAYYANNUR,KANNUR, PIN - 670307
*40 NIMISHA .MV
AGED 29 YEARS, D/O DAMODARAN C ,MAMBAYIL VEEDU, THEKKUMBAD,
KUNHIMANGALAM, P O.KOVVAPPURAM, KANNUR, PIN - 670309
*41 ATHIRA D.K
GED 30 YEARS, D/O CHANDRAN, KIRAN NIVAS,(PO)MOUWANCHERRY
CHAKKARAKKAL,KANNUR, PIN - 670613
*42 LAVANYA LAKSHMANAN
AGED 25 YEARS, D/O LAKSHMANAN T P, THAYALEPURAYIL (H)
,PADIYOTTUCHAL ( PO) PADIYOTTUCHAL , KANNUR, PIN - 670353
*43 ARHITHA RAVI
AGED 25 YEARS, D/O RAVEENDRAN, PARAMBATH HOUSE, OZHAKROM,
NEAR CH NAGAR, MORAZHA, (PO) MORAZHA, KANNUR, PIN - 670331
*44 DIVYA O T
AGED 36 YEARS,D/O T.KUMARAN,CHUNGATH HOUSE ,(P O)
PATHAYAKUNNU, PATTIAM ,KOTTAYODI,KANNUR, PIN - 670691
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:62:- 2025:KER:53298
*45 DRISHYA K
AGED 28 YEARS, D/O PRADEEPAN M M(LATE), MARUVOTTIL HOUSE,
ODATHIL PEEDIKA, (P O) MAMBA, KANNUR, PIN - 670611
*46 MANJU P
AGED 27 YEARS, D/O K BALAKRISHNAN ( LATE), PUTHIYA PURAYIL
HOUSE,( P O) KANDAKKAI, MAYYIL, KANNUR, PIN - 670602
*47 DHANJUSHA A K
AGED 27 YEARS, D/O A K USHA, CHALIL HOUSE, POROLAM, (P O)
KUTTIATTOOR, MAYYIL, KANNUR, PIN - 670602
*48 VIPINA.M
AGED 36 YEARS, D/O PRAVEEN K,TRAYAMBAKAM,PONNIAM
EAST,CHUNDANGAPOIL,THALASSERY, KANNUR, PIN - 670641
*49 GAGANJITH C
AGED 21 YEARS, S/O PRAKASAN C CHOYINTAVITA (HO) CHORODE(PO)
VATAKARA KOZHIKODE, PIN - 673106
*50 ANTO RL
AGED 24 YEARS S/O REGINALD MATHIAS , KARUNYA PRA A-70 ,
POWDIKONAM PO, ULIYAZHATHURA,THIRUVANANTHAPURAM, PIN -
695588
*51 ASLAMSHA
AGED 24 YEARS, S/O SHARAFUDEEN A ALIF HOUSE, THULAMPARAMBU
SOUTH, DANAPADY, HARIPAD (PO) ALAPPUZHA, PIN - 690514
*52 ASWANI M MOHAN
AGED 26 YEARS,D/O MOHANAKUMAR G,SARASWATHY
BHAVAN,AYANICODU,VENCHEMPU(P.O),PUNALUR KOLLAM, PIN - 691333
*53 LIJI A
AGED 39 YEARS, W/O SAJEER A S ,VALIYAVILA VADAKKATHIL,
UMAYANALLOOR P.O. PARAKULAM,KOTTIYAM,KOLLAM, PIN - 691589
*54 VINEESH V P
AGED 27 YEARS S/O VIJAYAN B, VINEESH BHAVAN VARUVILA
PUNNAKKADU PERUMPAZHUTHOOR P O NEYYATTINKARA (VIA) TVPM, PIN
- 695126
*55 ASHISH R
AGED 24 YEARS, S/O RATHEESAN P, PALERY MERA NAGAR-
12,MUNDAKKAL EAST, KOLLAM, PIN - 691001
*56 NILVI VARGHESE
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:63:- 2025:KER:53298
AGED 32 YEARS, CHITTOOPARAMBAN HOUSE,SOUTH ATTARA,MOOKKANNUR
P.O,ERNAKULAM, PIN - 683577
*57 ASWATHY C B
AGED 29 YEARS, KALAKKASSERY (HOUSE), MADATHUMPADY P O, MALA,
THRISSUR, PIN - 680733
*58 KAVYA V
AGED 28 YEARS D/O VIJAYAN S, SURESH BHAVAN, MEENADU,
NEDUNGOLAM P O, KOLLAM, PIN - 691334
*59 APARNA Y
AGED 28 YEARS D/O YESODHARAN V, ANU VILAS, KUMMALLOOR PO.
ADICHANALLOOR, KOLLAM, PIN - 691573
*60 ANJALI MANIKANDAN
AGED 27 YEARS, D/O MANIKANDAN V.S, VELEKKATTU HOUSE,
KIZHAKKUMMURI P.O, PERINGOTTUKARA, THRISSUR, PIN - 680571
*61 AMRUTHA A
AGED 30 YEARS,D/O AGULAL SINGH,MALAMKUZHIYIL,PANANGAD P.O,
ERNAKULAM, PIN - 682506
*62 SHAHINA T S
AGED 28 YEARS,D/O SHAJAHAN P A ,THEREZHATHU
(H),CHEMPU.P.O.VAIKOM,KOTTAYAM, PIN - 686608
*63 DRISYA T.V
AGED 31 YEARS, D/O K.V GOVINDAN, DHANYA NIVAS, KAYARALAM
P.O, MAYYIL (VIA), KANNUR, PIN - 670602
*64 ANUPAMA.V.R
AGED 26 YEARS,D/O VIJAYAKUMAR N ,ATHULYA, KANJIRAMVILA JN,
MAVADI P.O ,KOLLAM, PIN - 691507
*65 KRISHNA SUDHA.M
AGED 31 YEARS, D/O SUKUMARAN.M,PADIKKAYIL HOUSE,VELLILA PO,
MALAPPURAM, PIN - 679324
*66 ATHIRA T
AGED 31 YEARS, D/O KRISHNANKUTTY .T, CHERIYIL HOUSE,
THAZHEKODE WEST PO, PERINTHALMANNA VIA, MALAPPURAM, PIN -
679341
*67 KEERTHANA P M
AGED 27 YEARS, D/O P S MANI , CURRENTLY RESIDING AT
PANOLIKKAPARAMBIL HOUSE,EAST OF KALITHATTU, PUNNAPRA P O,
ALAPPUZHA, PIN - 688004
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:64:- 2025:KER:53298
*68 DEVIKA.M
AGED 34 YEARS, W/O RENGITH.S, SMRUTHY, KAKKAZHOM, VANDANAM
P.O, ALAPPUZHA, PIN - 688005
*69 NEENU MARY JAMES
AGED 27 YEARS, D/O JAMES, KURISUNKAL, ARTHUNKAL P.O,
CHERTHALA, ALAPPUZHA, PIN - 688530
*70 ATHIRA M S
AGED 26 YEARS, D/O MADHU K, POOCHEDIVILA PUTHENVEEDU
ENIKKARA KARAKULAM P O, TRIVANDRUM, PIN - 695564
*71 A M THANVEER
AGED 31 YEARS,S/O S ABDUL LATHEEF,THEERDHAM TC 20/1643(2)
22C SASTRI NAGAR WEST KARAMAN P.O,TRIVANDRUM, PIN - 695002
*72 ABHILASH B
AGED 27 YEARS, D/O BABU D,ABHILASH BHAVAN ,VELLAMODI,
THIRUPURAM PO , TRIVANDRUM, PIN - 695133
*73 ARYA P S
AGED 26 YEARS,D/O PUSHPARAJ C,KOLLIYODU PUTHEN VEEDU
PARASUVAIKAL P.O PARASSAL, TRIVANDRUM, PIN - 695508
*74 APARNA V MANI
AGED 28 YEARS,D/O MANI,SREEVALSAM,MEMANGALAM,KAYILA,MYLODE P
O,KOLLAM, PIN - 691537
*75 ARUN RAJ
AGED 28 YEARS, S/O N RAJAN, KUNNATHU PUTHEN VEEDU, KAYILA
MYLODE P O, KOLLAM, PIN - 691537
*76 SARANYA KRISHNAN
AGED 28 YEARS, D/O V. KRISHNA KUMAR, SARANYA BHAVAN BODHI
NAGAR 129 PALATHARA THATTAMALA P. O KOLLAM, PIN - 691020
*77 SURYA S S
AGED 30 YEARS D/O K K SUBHASH , SUBHA MANDIRAM ,EZHAMKUTTY
,KARINGANNOOR PO, KOLLAM, PIN - 691516
*78 DEVIKA S L
AGED 26 YEARS, D/O SUKUMARAN NAIR S,THIRUVONAM THOTTUMUKKU
ARASHUPARAMBU NEDUMANGAD P O,THIRUVANANTHAPURAM, PIN -
695541
*79 JIBINA K A
AGED 29 YEARS,D/O ABDUL JABBAR K M, KATTIPARAMBIL
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:65:- 2025:KER:53298
HOUSE,MUPPATHADAM P O,ALUVA ,ERNAKULAM, PIN - 683110
*80 SACHIN P
AGED 27 YEARS, S/O SURENDRAN M, UPASANA,KUDUKKIMOTTA,P O
EACHUR, KANNUR, PIN - 670591
*81 SRUTHI.K.P
AGED 32 YEARS,D/O BHARATHAN.K.P, KUVVIL PURAYIL (H),MAYANAD
P O, CALICUT, PIN - 673008
*82 BISMI NASSAR
AGED 27 YEARS,D/O NASSAR M.P, CURRENTLY RESIDING AT
KANDARMADATHIL(H) VENGALLOOR P.O,THODUPUZHA, IDUKKI, PIN -
685608
*83 ANSILA RAHIM
AGED 30 YEARS, D/O ABDUL RAHIM P I ,PERUNILATH
(H),THODUPUZHA EAST P O,VADAKKUMMURY,THODUPUZHA,IDUKKI, PIN
- 685585
*84 KRIPA THOMAS
AGED 26 YEARS, D/O THOMAS M ,VELLLIYANODE THOMAS VILLA
KUNDARA P O KOLLAM, PIN - 691501
*85 AISWARYA R
AGED 32 YEARS, W/O RAHUL.R,MANNATH HOUSE,KOPPAM,PALAKKAD,
PIN - 678001
*86 RUKHSANA PARVEEN
AGED 25 YEARS, D/O NAZAR KH, KALAPPURA HOUSE, ENANALLOOR
P.O, KALAMPOOR, ERNAKULAM, PIN - 686673
*87 HUSNA MUMTHAS
AGED 24 YEARS,D/O LATE P K MUHAMMED,PERINGATTU
HOUSE,PAREEKANNI P.O NELLIMATTOM,ERNAKULAM, PIN - 686693
*88 CHITHRA SUNNY
AGED 32 YEARS, W/O JANIL P.K,PUNCHAKKARAYIL (H),MULLARINGAD
P.O,MULLARINGAD,THODUPUZHA IDUKKI, PIN - 686607
*89 AMILY PAUL
AGED 27 YEARS, W/O MABLE PATHROSE, THADAYALIL (H),
RAYAMANGALAM PO, KURUPAMPADY, PERUMBAVOOR, PIN - 683545
*90 ANUSREE MS
AGED 29 YEARS, W/O RENJITH V M ,MEENABHAVAN ,NEAR INCOMETAX
QUARTERS, VELLAKINAR ,ALAPPUZHA, PIN - 688001
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:66:- 2025:KER:53298
*91 ANUJA SUNDER S.H
AGED 30 YEARS, W/O DR.RAHUL CJ , SOHEN , KANJIRAMKULAM ,
KANJIRAMKULAM P.O , THIRUVANATHAPURAM, PIN - 695524
*92 AISWARYA AJITH R A
AGED 26 YEARS, D/O AJITH RAJ, KESAVEEYAM KARUMBUMKONAM
EDAVACODE SREEKARIYAM P.O, THIRUVANANTHAPURAM, PIN - 695017
*93 ANJU C.V
AGED 33 YEARS, ANJU NIVAS ,KALLIAD ,NEAR KALLIAD SERVICE
SAHAKARANA BANK,PADIYUR KALLIAD PANCHAYATH,KALLIAD,KANNUR,
PIN - 670593
*94 ARSHA. R
AGED 28 YEARS, D/O RAMESHBABU T, KRISHNA (H),
THANIYULLATHIL, PUTHUR (P.O), VATAKARA, KOZHIKODE, PIN -
673104
*95 HRIDHYA. P. K
AGED 29 YEARS, D/O PURUSHOTHAMAN P.K, PEEDIKAKANDIYIL (H),
PUTHUPPANAM, VADAKARA, KOZHIKODE, PIN - 673105
*96 ANJANA BABU
AGED 29 YEARS, D/O BABU R, KANNANKARA,
CHANGANKULANGARA,OACHIRA P.O, KOLLAM, PIN - 690526
*97 ANUSHA S
AGED 29 YEARS, D/O SHAJI K, KIZHAKKEVEETTIL, PUTHIYAVILA,
PATTOLIMARKET P.O, ALAPPUZHA, PIN - 690531
*98 SREELAKSHMI M
AGED 25 YEARS, D/O KRISHNADASAN M,
VANKANAKKIL,"SREELAKSHMI"(H),CHERUVATTA,P.O
PARAMBIL,KOZHIKODE, PIN - 673012
*99 ANUGRAHA A
AGED 25 YEARS, D/O JISHA A, ALERI HOUSE, PO MUNDALURE,
PERALASSERY, KANNUR, PIN - 670622
*100 ABITHA A
AGED 25 YEARS, D/O RAJEEVAN A, SWARNA VIHAR, P O KOODALI,
KANHIRODE, THALAMUNDA, KANNUR, PIN - 670592
*101 ANASWARA M
AGED 24 YEARS, D/O PRAKASH BABU K P, , KANTHANGAYIL HOUSE, P
O EDAKKAD, KUTTIKKAKAM, KANNUR, PIN - 670663
*102 DINISHA E
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:67:- 2025:KER:53298
AGED 24 YEARS D/O PRADEEPAN E, ELAMTHOTTATHIL HOUSE, P O
KUTTIKKAKAM, EDAKKAD, KANNUR, PIN - 670663
*103 JASMIN M
AGED 29 YEARS,D/O MUHAMMED ISMAIL,KUTTIKATTUVILAYIL
,PADINJATTAKKARA P.O,THEVALAKKARA, KOLLAM, PIN - 690524
*104 LUBINA
AGED 30 YEARS, D/O ALIYARU KUNJU ,DARUL ANAS ,KIDANGAYAM
NADUVIL ,SOORANADU SOUTH, PATHARAM P.O , KOLLAM, PIN -
695022
*105 ANUJA RAVI
AGED 26 D/O REVI, SREECHITHIRA NORTH, ARYAD P O ALAPPUZHA,
PIN - 688538
*106 ASWATHY S K
GED 32 YEARS, D/O SUNDARESAN T,SREERAGAM,UMMANNOOR PO
KOTTARAKARA, KOLLAM PIN 691520 CURRENTLY RESIDING
PLAVILATHEKKETHIL, VARENICKAL PO MAVELIKKARA, ALAPPUZHA, PIN
- 690107
*107 AKSHAYA P
AGED 25 YEARS, D/O VIJAYAKUMAR P ,POOLAMKUNNATH
HOUSE,NARUKARA PO,MANJERI,MALAPPURAM, PIN - 676122
*108 SUDHEESH C
AGED 27 YEARS, S/O SIVADASAN C, CHEENAMTHODI HOUSE,
KAVUNGALPARAMBA, PERINTHALMANNA, MALAPPURAM, PIN - 679322
*109 P A ADHISH
AGED 25 YEARS, S/O ANILKUMAR T, PANNITHANTHARA HOUSE,
NEELAMPEROOR PO, NEELAMPEROOR, ALAPPUZHA, PIN - 686534
*110 SRUTHI RAJAN
GED 27 YEARS, D/O P.K.RAJAN, PULPRAKUDYIL (H), AYROORPADAM
P.O ,AYAPPARA, KOTHAMANGALAM, PIN - 686692
*111 RESHMA REVI
AGED 26 YEARS, D/O REVI V.K , VALIYAVEETTIL (H), CHELAD P.O
, CHELAD,KOTHAMANGALAM, PIN - 686681
*112 ASWANY PRAKASH
AGED 29 YEARS,D/O JAYAPRAKASH,MANAMPOOR P.O
MANAMPOOR,TRIVANDRUM, PIN - 695611
*113 JASNA S S
AGED 29 YEARS,D/O SALIM,S S NIVAS,CHENCHERY,KUTHIRAKULAM
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:68:- 2025:KER:53298
P.O,VAMBAYAM,TRIVANDRUM, PIN - 695615
*114 NEETHU.M.S
AGED 27 YEARS, D/O MOHANAN.M,KADAYARA PUTHAN VEEDU
KANNARAVILA NELLIMOODU P.O,TRIVANDRUM, PIN - 695524
*115 ANJALI A P
AGED 26 YEARS,D/O PRAKASAN T , MUNDAKATHIL(H) NEERATTUPURAM
PO, THALAVADI, ALAPPUZHA, PIN - 689571
*116 SREELEKSHMI S
AGED 26 YEARS,D/O SIVANKUTTY M T ,IDAKKILLIKADU S L PURAM P
O, CHERTHALA, ALAPPUZHA, PIN - 688523
*117 ATHULYA M.T
AGED 29,D/O PRABHAKARAN M.T,MELETHADATHIL (HO),PAVANDOOR
(PO),NANMINDA (VIA),KOZHIKODE, PIN - 673613
*118 AHAMMED RILAH M.C
AGED 25 YEARS, S/O ABDURAHIMAN MC,MUTHUVALLOR
CHUNDAMANNIL(H),NELLIKUTH(PO),MANJERI,MALAPPURAM, PIN -
676122
*119 RESHMA C
AGED 32 YEARS, D/O RAJAN C,C K HOUSE ,POTTAMMAL ,THURAKKAL (
PO) MALAPPURAM, PIN - 673638
*120 KRISHNARANI.K K
AGED 32 YEARS, D/O SUBRAHMANIAN KK, KOTTEKALATHIL H,
KAKKATHADAM, PARAMBILPEEDIKA PO, MALAPPURAM, PIN - 676317
*121 ANILA ANNA SAMSON
AGED 32 YEARS, D/O SAMSON K
J,KUZHIKATTIL(H),VELIYANAD,ARAKUNNAM P.O,ERNAKULAM, PIN -
682313
*122 NASILA.T
AGED 27 YEARS, D/O NASAR, THAYYIL HOUSE, KONGANOOR-PO,
ATHOLI, CALICUT, PIN - 673315
*123 KRISHNAPRASAD M.K
AGED S/O KARTHIKEYAN MK,MULLAKKAL HOUSE THALI PO , THRISSUR,
PIN - 680585
*124 NAVANEETH P
AGED 23 YEARS S/O P PAVITHRAN,PUTHIYARAMBATH HOUSE
(PO)KOTTOOLI,KOZHIKODE, PIN - 673016
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:69:- 2025:KER:53298
*125 MUHAMMAD AMJAD H
AGED 29 YEARS, S/O HUSSAIN KUNJU,AMJAD MANZIL, VELICHIKKALA
P.O, KOLLAM, PIN - 691573
*126 VISHNU VK
AGED 21 YEARS S/O SUBRAHMANYAN V K ,VATTAM KANDATHIL HOUSE
EDAYUR NORTH PO , MALAPPURAM, PIN - 676552
*127 HARSHA.K
AGED 27 YEARS, D/O RAVINDRAN, KELANCHERY HOUSE, CHENNARA PO,
MALAPPURAM, PIN - 676561
*128 ASHLY MARY JOY
AGED 28 YEARS,D/O JOY E.M,ELAVUMTHURUTHEL HOUSE,NORTH
MAZHUVANNOOR P.O.ERNAKULAM, PIN - 686669
*129 ASHNA MARY JOY
AGED 24 YEARS,D/O JOY E.M,ELAVUMTHURUTHEL HOUSE,NORTH
MAZHUVANNOOR P.O.ERNAKULAM, PIN - 686669
*130 ARCHANA S
AGED 29 YEARS, D/O M SREEKUMAR CHERUPALAKKOTTU PUTHEN VEEDU,
KUMMALLOOR PO, ADICHANALLOOR, KOLLAM, PIN - 691573
*131 LEKSHMI S
AGED 26YEARS, D/O P G SURENDRABABU THOTTAPPALLIL HOUSE,
PONNAD P O, KAVUNKAL, ALAPPUZHA, PIN - 688538
*132 ANJITHA P V
29 YEARS,D/O VIJAYAKUMAR G, PANAMOOTTIL VEEDU,T C 4/444,
AMBALAMUKKU ,KOWDIAR,TVM, PIN - 695003
*133 ANUJA.S
AGED 29 YEARS, SOUPARNIKA,POIKAMUKKU P.O, ATTINGAL,
THIRUVANATHAPURAM, PIN - 695103
*134 SILPA B J
AGED 31 YEARS , D/O BAHULEYAN V, ATHIRA TC 28/113 ATHANILANE
KAITHAMUKKU PETTAH PO THIRUVANANTHAPURAM, PIN - 695024
*135 VIPIN VIJAYAN
GED 28 YEARS, S/O VIJAYAKUMAR V K,LAKSHMI NIVAS,ATTOOR
PO,ATTOOR,THRISSUR, PIN - 680583
*136 YESWANTH M
AGED 30 YEARS, S/O MOHAN RAJ C K, MADATHIL HOUSE, NANMINDA
POST, BALUSSERY, KOZHIKODE, PIN - 673613
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:70:- 2025:KER:53298
*137 JITHIN A
AGED 29 YEARS, S/O RAJAN C K, POURNAMI(H), DWARAKA,
NALLOORNAD(P.O), MANANTHAVADY, WAYANAD, PIN - 670645
*138 GOURI L
AGED 23 YEARS, D/O GOPAKUMAR V, ASRAYAM TC 7/840-1
CHITTATTINKARA VATTIYOORKAVU PO, THIRUVANANTHAPURAM, PIN -
695013
*139 ATHIRA K S
AGED 31 YEARS,D/O KRISHNAN NAIR, DEVADHEYAM,MITRA 109,TC
47/2200-1,THAMALAM, POOJAPPURA (P O), TRIVANDRUM, PIN -
695012
*140 DHANASREE T T
AGED 25 YEARS, D/O SREESUDHAN T T,THIRUVOTH THAZHATH (H),
MAKKADA(PO), KAKKODI, KOZHIKODE, PIN - 673611
*141 LEKSHMI V S
AGED 31 YEARS,D/O SANKARA NARAYANAN NAIR MS, SANKARA
MANDIRAM, PIRIYACODE, OORUTTAMBALAM PO THIRUVANANTHAPURAM,
PIN - 695507
*142 SRUTHI RAGHUNATH
AGED 31YEARS,D/O RAGHUNATHAN B, FLAT NO:10B SKYLINE CAMPUS
HEIGHTS,SREEKARYAM PO,TRIVANDUM, PIN - 695017
*143 ANU KRISHNAN
AGED 30 YEARS, D/O KRISHNANKUTTY TN, LINS DALE, THEKKEVILA
P.O, KOLLAM, PIN - 691016
*144 REMYA S
AGED 30 YEARS, D/O RADHAKRISHNAN PILLAI N, KRISHNAVILASAM,
POOVATTOOR EAST, KULAKKADA P O, KOLLAM, PIN - 691521
*145 NISHA SALAM M
AGED 30 YEARS, D/O MOHAMMED SALAM, THANAL, THOPPIL JUNCTION,
MAYYANADU, KOLLAM, PIN - 691303
*146 DEVI VANDANA. R
AGED 24 YEARS, D/O REMANAN. G, PUNNAVILA VEEDU, AMBIPOIKA
PO, KUNDARA, KOLLAM, PIN - 691501
*147 ADHARSH V.A
AGED 28 YEARS, S/O K VIKRAMAN, VAISHAKAM KUNNUMPURATHU VEEDU
THEKKADA , VEMBAYAM P.O TRIVANDRUM, PIN - 695615
*148 MANU NAIR M
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:71:- 2025:KER:53298
AGED 27 YEARS, S/O MADHU P.K, PATTAPPARAMBIL HOUSE,
MARARIKULAM NORTH P.O,ALAPPUZHA, PIN - 688523
*149 JITHU MONACHAN
AGED 25 YEARS S/O MONACHAN Y, NEELAMVILA VEEDU, CHENGAMANADU
P.O, KOTTARAKKARA, KOLLAM, PIN - 691557
*150 THEJUS S
AGED 26 YEARS, S/O SHAJI K K KALLAMPILLIL(H) EAST KALOOR
(PO) THODUPUZHA, IDUKKI, PIN - 685608
*151 RAKESH V ANAND
AGED 30 YEARS, D/O VIVEKANANDAN K, VALIYAVILA VEEDU
,MAYYANAD PO, KOLLAM, PIN - 691303
*152 NEETHU MOHAN A M
AGED 29 YEARS, D/O ANITHA KUMARI L,UTHRAM MELAMCODE
NEDUMANGADU PO,THIRUVANANTHAPURAM, PIN - 695541
*153 AKHILA KB
AGED 24 YEARS, D/O KUTTTAPPAN B, VARUVILAKATHU PUTHEN VEEDU
KAMUKINCODE KODANGAVILA PO, THIRUVANANTHAPURAM, PIN - 695123
*154 ANUSHA KUNJUMON
AGED 26 YEARS, D/O A KUNJUMON, KALATHURETHU VEEDU MANGARAM
KONNI P.O, PATHANAMTHITTA, PIN - 689691
*155 REVATHI V V
AGED 26 YEARS, D/O KRISHNAN K P, VRINDAVANAM (H), MUZHAKKOM
VADAKEKKARA, KLAYIKODU PO, CHERUVATHUR, KASARGOD, PIN -
671313
*156 AFRA ABDULLA C V
AGED 31 YEARS, W/O RIYAS C, CHAKKAYIL(H), EDAPPAL(PO)
EDAPPAL, MALAPPURAM, PIN - 679573
*157 MURSHIDAMOL T
AGED 27YEARS W/O MOHAMMED JABIR K P KALATHIL PARAMBIL (H)
NADUVATTOM (P/O) RANGATUR MALAPPURAM, PIN - 679571
*158 FAEZA P
AGED 40 YEARS, D/O:P MOHAMMED MOULAVI ,PANTHALINGAL(H)
BIYYAM(P O)PONNANI MALAPPURAM, PIN - 679577
*159 ASHA J.S
AGED 31 YEARS, D/O JAYAPRASAD S MANGALATHU VEEDU KUTTIKKADU
(PO) KADAKKAL KOLLAM, PIN - 691536
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:72:- 2025:KER:53298
*160 RISWANA U K
AGED 28 YEARS,D/O KHADER U K,CHIRAG,UNNIYANKANDY, ATHOLI
(PO), ATHOLI, KOZHIKODE, PIN - 673315
*161 ARDRA.E
AGED 27 YEARS, D/O HARIDASAN.E, SIVANKUNNU, MANNARKKAD(PO),
PALAKKAD, PIN - 678582
*162 PREJITHA PREJWALAN
AGED 26 YEARS, D/O PREJWALAN S., PANCHAJANYAM, KALAVOOR
P.O., ALAPPUZHA, PIN - 688522
*163 NEETHU SIVADAS
AGED 32 YEARS D/OT.K. SIVADAS, THEVATHOTTUCHIRA,SOUTH ARYAD,
AVALOOKUNNU P.O, ALAPPUZHA, PIN - 688006
*164 NITHIN SIVADAS
AGED 30 YEARS S/O T.K. SIVADAS, THEVATHOTTUCHIRA (H),
KOTTAMKULANGARA, SOUTH ARYAD,AVALOOKUNNU P O, ALAPPUZHA, PIN
- 688006
*165 ANSHIFA K
AGED 28 YEARS , W/O MUHAMMED IJAS PARAMBIL, PARAMBIL HOUSE ,
VENNIYOOR P O , MALAPPURAM, PIN - 676508
*166 NITHIN M
AGED 28 YEARS, S/O MANOHARAN E, SREERAGAM, THARUVANATHERU,
KADIRUR P O, THALASSERY, KANNUR, PIN - 670642
*167 ADARSH S M
AGED 28 YEARS, S/O MOHANAN V P, VALIYAPARAMBATH, CHAMPAD,
CHAMPAD (P.O),KANNUR, PIN - 670694
*168 FARSANA NOUSHAD
AGED 25 YEARS,D/O P A NOUSHAD POTTAPARAMBIL HOUSE PERINGALA
P.O ADHIKARIMOOLA,ERNAKULAM, PIN - 683565
*169 VISWAS S
AGED 25 YEARS, S/O SOMASUNDARAN PK, SOMANVILLA (H),
KOTTAPPURAM PO,PALAKKAD, PIN - 679513
*170 NAZRIN V A
AGED 24 YEARS, D/O V M ABDUL SALAM VADAKKUMPURATH HOUSE,
PERUMPADANNA, NORTH PARAVUR, ERNAKULAM, PIN - 683513
*171 THARA RAJ S
AGED 29 YEARS, D/O RAJENDRAN PILLAI N.R. ,NEDUVAKKAD (H)
KADAKKAD NORTH, PANDALAM P.O., PATHANAMTHITTA, PIN - 689501
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:73:- 2025:KER:53298
*172 SUNAINA P A
AGED 29 YEARS, D/O MAJEED, PARAKANDATHIL (H) K D PLOT P O
INDUSTRIAL ESTATE, SOUTH KALAMASSERY, ERNAKULAM, PIN -
683104
*173 ANJU JOHNY
AGED 27 YEARS, D/O JOHNY M.V, MUDAKARA(H), VADAYAMPADY P.O,
PUTHENCRUZE, ERNAKULAM, PIN - 682308
*174 SOORYA S.R
AGED 32 YEARS, D/O SUKUMARAN NAIR V., SURYASREE(H), TC
54/1917(3), SREERAGAM ROAD, PAPPANAMCODE P.O., TRIVANDRUM,
PIN - 695018
*175 AKHILA S
AGED 26 YEARS,D/O SHAJI M CHIRAYILVEEDU,PATHIRAPPALLY P O
ALAPPUZHA, PIN - 688521
*176 SREENATH K R
AGED 26 YEARS,S/O RAVEENDRAN PILLAI K.K, KONNANEZHATHUVELI
C.M.C.19,CHERTHALA.P.O,ALAPPUZHA, PIN - 688524
*177 SANDRA V
AGED 22 YEARS,D/O VINODKUMAR N, RAGAMALIKA SN PURAM
PO,CHERTHALA,THIRUVIZHA,ALAPPUZHA, PIN - 688582
*178 SOUBHAGYA S BABU
AGED 30 YEARS,D/O M K SURESH BABU,MUNDAKKAL
KARUNA,KANNANALLOOR, MUKHATHALA P.O,KOLLAM, PIN - 691577
*179 ATHUL SUNIL
AGED 32YEARS, S/O SUNIL KUMAR ,THAYYULLATHIL(H),ULLIYERI
(PO),KOZHIKODE, PIN - 673620
*180 VIMAL MICHAEL
AGED 25 YEARS, S/O MICHAEL K.C , KUNNEL HOUSE, PUNNAPRA P.O
ALAPPUZHA, PIN - 688004
*181 SHAHANA MUMTHAZ
AGED 28 YEARS, D/O C.MOIDEEN, CHEMMALA HOUSE, CHELAKKAD P.O,
PULAMANTHOLE, MALAPPURAM, PIN - 679323
*182 ANUJA VIJAYAN
AGED 32 YEARS,D/O SREEJA VIJAYAN,S K
MANDIRAM,KATTUMURAKKAL,MUDAPURAM P
O,CHIRAYINKEEZHU,THIRUVANANATHAPURAM, PIN - 695304
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:74:- 2025:KER:53298
*183 SOORYA NIRMAL N G
AGED 29 YEARS D/O LATE NIRMALAN C,ASRAY BHAVAN PLAVARATHALA
PAZHINJIKUZHI PERUMPAZHUTHOOR P O, PIN - 695026
*184 PRAVEEN DAS D
AGED 30 YEARS ,S/O M K DEVADAS,PALACKATHARAYIL,IMALI,
OMALLOOR P O ,PATHANAMTHITTA, PIN - 689647
*185 JINO K
AGED 27 YEARS ,S/O KOCHUKUNJU ,PLAVILA VEEDU MAMPALLIKUNNAM
CHATHANNOOR P O KOLLAM, PIN - 691572
*186 SOOFIYA N
AGED 25 YEARS,D/O NASARUDEEN H, CHATHINAMKULAM
,CHANDANATHOPE P. O KOLLAM, PIN - 691014
*187 VYSHAK P
AGED 23 YEARS, S/O P RAJEEVAN,RAJEEVAM , PUNNAD , (PO)
PUNNAD , KANNUR, PIN - 670703
*188 NAMITHA T.G
AGED 38 YEARS,D/O T K.GOPALAN,THEKKEPPURATHU(H),CHALISSERY
(PO),PALAKKAD, PIN - 679536
*189 MUHAMMED ANAS A
AGED 23 YEARS, S/O K ABDUL RAHIM, A N S MANZIL KERALAPURAM ,
CHANDANATHOPE PO , KOLLAM, PIN - 691014
*190 ANUPAMA K P
AGED 24 YEARS,D/O NANDAKUMAR K,'ANUSREE'(NEAR) F.C.I COLONY
INDUSTRIAL ESTATE PO,PALAKKAD, PIN - 678731
*191 ASHWATHI M S
AGED 25 YEARS,D/O AMBUJAKSHAN M S ,SOUPARNIKA MULLERIA
MULLERIA (PO) KASARAGOD, PIN - 671543
*192 SHAMEEMA KP
AGED 30 YEARS, KIZHAKKEPALLATH HOUSE, KULUKALLUR (PO),
MAPPATUKARA, PALAKKAD, PIN - 679337
*193 SUNEERA.VP
AGED 30 YEARS,VADAKKUMPURAM HOUSE,VALLIKKAPATTA
P.O,MALAPPURAM, PIN - 679324
*194 ANNA NILEENA K
AGED 22 YEARS D/O SONY ANTONY,LISSY SONY ,KOIMAKKATTU
HOUSE,ALUVA,ALANGAD,NEERICODE P.O.,ERNAKULAM, PIN - 683511
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:75:- 2025:KER:53298
*195 ANJANA T S
AGED 25 YEARS D/O SURESHKUMAR T R , THAZHATHUVEETTIL HOUSE ,
P O ALAPAD, THRISSUR, PIN - 680641
*196 LEKSHMI.G
AGED 30 YEARS, D/O KRISHNADAS V , POOMKAVIL,ADINADU SOUTH,
KATTILKADAVU P.O,KARUNAGAPPALLY,KOLLAM, PIN - 690542
*197 AISWARYA V MOHANAN
AGED 27 YEARS, D/O MOHANAN V R, VETTIKKATTIL HOUSE,
MOOLANKAVE P.O, SULTHAN BATHERY, WAYANAD, PIN - 673592
*198 APARNA K K
AGED 30 YEARS, W/O SUDARSH K S KAKKANATT HOUSE P.O. ALAPAD
THRISSUR, PIN - 680641
*199 SHAMNA P
AGED 27 YEARS, W/O SHAMEER A KUTTIYILAZHIKOM PULLICHIRA P.O
KOLLAM, PIN - 691304
*200 HILNA SHANU M M
AGED 27 YEARS,D/O JAMALUDHEEN M M,MELE MUNDAPPURATH
HOUSE,PARANNUR PO,NARIKKUNI,KOZHIKODE, PIN - 673585
(*) DELETED RESPONDENTS 10 TO 200 AS PER ORDER ON I.A.NO.1/2025 DATED 24/06/2025
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI S. ANEESH
THIS OP KERALA ADMINISTRATIVE TRIBUNAL BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:76:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 224 OF 2025
AGAINST THE JUDGMENT DATED 30.08.2024 IN OA NO.898 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
MIDHUN ANAND A,
AGED 29 YEARS
S/O ANIL KUMAR NIRMALYAM KADAKKARAPALLY P O CHERTHALA,
ALAPUZHA, KERALA, PIN - 688529
BY ADV SHRI.U.BALAGANGADHARAN
RESPONDENT/S:
1 THE KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM,
PIN - 695004
2 THE CHIEF ENGINEER [ ADMINISTRATION ],
OFFICE OF THE CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT,
PUBLIC OFFICE COMPLEX PALAYAM, THIRUVANANTHAPURAM, PIN -
695033
3 THE CHIEF ENGINEER,
WATER RESOURCE DEPARTMENT (IRRIGATION) PUBLIC OFFICE
COMPLEX, THIRUVANANTHAPURAM, PIN - 695033
SHRI.P.C.SASIDHARAN
THIS OP KERALA ADMINISTRATIVE TRIBUNAL BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:77:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
WA NO. 1614 OF 2022
AGAINST THE JUDGMENT DATED 11.10.2022 IN WP(C) NO.31477 OF 2022 OF
HIGH COURT OF KERALA
APPELLANT/S:
1 AJIMON E.K.,
AGED 31 YEARS
S/O.KESAVAN, ERUPATUMPATHIL HOUSE, ARPOOKARA WEST P.O,
VAIKOM, KOTTAYAM, PIN - 686008
2 YEDUKRISHNAN V.M
AGED 29 YEARS
VALEVELI, PANAVALLY P.O, ALAPPUZHA, PIN - 688526
BY ADVS.
SRI.P.NANDAKUMAR
SHRI.S.ANEESH
SMT.AMRUTHA SANJEEV
SHRI.VIVEK VIJAYAKUMAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF
HIGHER EDUCATION, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY T O GOVERNMENT
DEPARTMENT OF LABOUR AND SKILLS, GOVERNMENT SECRETARIAT,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:78:- 2025:KER:53298
THIRUVANANTHAPURAM, PIN - 695001
3 THE SECRETARY TO GOVERNMENT
DEPARTMENT OF WATER RESOURCES, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
4 THE DIRECTOR OF TRAINING
DEPARTMENT OF EMPLOYMENT AND INDUSTRIAL TRAINING, LABOR
BHAVAN, VIKAS BHAVAN P.O, THIRUVANANTHAPURAM, PIN - 695033
5 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, JALABHAVAN,
VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN - 695033
6 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM P.O.
THIRUVANANTHAPURAM. ADDITIONAL R7 TO R10 IMPLEADED., PIN -
695004
7 ADDL.R7:ANURANJ K.T.,
KANNOTH KARUVACHERRY HOUSE,KARIVELLUR P.O.,ONAKUNNU,KANNUR
DISTRICT,PIN-670 521. ADDITIONAL R7 TO R10 ARE IMPLEADED AS
PER ORDER DATED 15/12/222 IN IA NO.1 OF 2022 IN WA 1614/22.
8 ADDL.R8:ANEESH N.A.,
NANDANKIZHAYA,ANAMARI P.O.,MUTHALAMADA,PALAKKAD,PIN-678 506.
ADDITIONAL R7 TO R10 ARE IMPLEADED AS PER ORDER DATED
15/12/222 IN IA NO.1 OF 2022 IN WA 1614/22.
9 ADDL.R9:SURYAJITH O.,
JANAKI MANDIRAM,PUNNAPRA NORTH,PARAVOOR P.O.,ALAPPUZHA,PIN-
688 014. ADDITIONAL R7 TO R10 ARE IMPLEADED AS PER ORDER
DATED 15/12/222 IN IA NO.1 OF 2022 IN WA 1614/22.
10 ADDL.R10:RAJEEVAN E.V.,
EDAPPUMTHURUTHIL HOUSE,NAIKETTY P.O.,NIRAPPAM,SULTHAN
BATHERY,WAYANAD,PIN-673 592. ADDITIONAL R7 TO R10 ARE
IMPLEADED AS PER ORDER DATED 15/12/222 IN IA NO.1 OF 2022 IN
WA 1614/22.
11 ADDL.R11: ATHUL KARUN P.K.,
AGED 27 YEARS,S/O. KARUNAKARAN C.K., OPERATOR, KERALA WATER
AUTHORITY, IRINJALAKUDA SUB DIVISION,SECTION
IRINJALAKUDA,THRISSUR -680 121, RESIDING AT PURAYANKOT
THAZHE KUNIYIL,NOCHAD.P.O., NOCHAD, KOZHIKODE -673 614.
PH:9995207984. ADDITIONAL RESPONDENTS NOS.11 TO 15 ARE
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:79:- 2025:KER:53298
IMPLEADED AS PER ORDER DATED 11/8/2023 IN IA 2/2023 IN WA
1614/2022.
12 ADDL.R12:ABINS ALI
AGED 32 YEARS,S/O. ALIYAR.P.N.,OPERATOR, KERALA WATER
AUTHORITY, SUB DIVISION, MOOVATTUPUHA,ERNAKULAM - 686 661,
RESIDING AT;PARACKKAL HOUSE', PALLARIMANGALAM.P.O.,
KOTHAMANGALAM, ERNAKULAM- 686 671. PH:9497324127 ADDITIONAL
RESPONDENTS NOS.11 TO 15 ARE IMPLEADED AS PER ORDER DATED
11/8/2023 IN IA 2/2023 IN WA 1614/2022.
13 ADDL.R13:MUHAMMAD SHAFIQUE.P.M.,
AGED 32 YEARS,S/O. MUHAMMAD HUSSAIN, RESIDING AT
PARAKKPAEDIKAYIL, KILLIMANGALAM, THRISSUR -680 591.
PH:8606543077. ADDITIONAL RESPONDENTS NOS.11 TO 15 ARE
IMPLEADED AS PER ORDER DATED 11/8/2023 IN IA 2/2023 IN WA
1614/2022.
14 ADDL.R14:ANZAR A.S.,
AGED 37 YEARS,S/O. ABDUL SALAM, M.A.S. MANZIL, PALLIMUKKU,
KADAKKAL.P.O., KOLLAM-691 536. PH:9562040709. ADDITIONAL
RESPONDENTS NOS.11 TO 15 ARE IMPLEADED AS PER ORDER DATED
11/8/2023 IN IA 2/2023 IN WA 1614/2022.
15 ADDL.R15:BASIL JOY,
AGED 31 YEARS,S/O. P.V. JOY, PUTHOORAN HOUSE,
THURUTHUSSERRY, ERNAKULAM- 683 589. PH:96331191702.
ADDITIONAL RESPONDENTS NOS.11 TO 15 ARE IMPLEADED AS PER
ORDER DATED 11/8/2023 IN IA 2/2023 IN WA 1614/2022.
16 ADDL.R16:ELDHO VARGHESE.K
KANNETH HOUSE, MAMBRA, MAMBRA P.O, THRISSUR-680308. (SOUGHT
TO BE IMPLEADED.
17 ADDL.R17:VIPIN C.,
BHAVANI NIVAS,PURAVOORKONAM,KARAKULAM
P.O.,THIRUVANANTHAPURAM-695 564. COMMUNICATION
ADDRESS"V.R.SADANAM,M C NAGAR,KARAKULAM
P.O.,THIRUVANANTHAPURAM-695564.
18 ADDL.R18: ABHINSON JOSEPH,
PALACKAL, LAKKATTOOR,LAKKATTOOR P.O.KOTTAYAM-686502.
19 ADDL.R 19: SUSHANTH P.,
PARAKKAL
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:80:- 2025:KER:53298
HOUSE,PANDIKKAD,THEYYAMPADIKKUTH,CHEMBRASSERI,CHEMBRASSERI
P.O.,MALAPPURAM-676521.
20 ADDL.R 20: ANANDVISHNU R.,
ANAND NIVA,VADACKAL,ALAPPUZHA-688 003.
21 ADDL.R21: AKHILESH A.,
AREEKKAL HOUSE,NARIKKUNI,MADAVOOR P.O.,KOZHIKODE-673 585.
22 ADDL.R22:GOKUL N.M.,
NENNAL,AMBALAMEDU,ERNAKULAM-682 303.
23 ADDL.R23:NIDHIN RAJ V.,
VAKKADAN HOUSE,PUNNAD,KANNR-670 703.
24 ADDL.R24:ANOOP E.Y.
YEAS BHAVAN ,POTTAMANAPAZHANJI,KAIVANVILA,NELLIMOODU
P.O.,THIRUVANANTHAPURAM-695524. COMMUNICATION ADDRESS:YEAS
BAHVAN,DARPHAVILA,KANJIRAMKULAM P.O.,THIRUVANANTHAPURAM-695
524.
25 ADDL.R25:ABIN K.J.,
KOTTUKULAM,EDOLI,VELLORA,KANNUR-670 306.
26 ADDL.R26:ANEESH S.,
ANEESH BHAVAN,C/O.MUDAPALLI MELATHIL,PAZHANGALAM,NALLILA
P.O.,KOLLAM-691515.
27 ADDL.R27:PRAVEEN N.,
ASWATHY NIVAS,KATTUVILA,PEYAD,PEYAD P.O.,THIRUVANANTHAPURAM-
695 573. COMMUNICATION ADDRESS:AISWARYA,THENGUVILA
ROAD,KATTUVILA,PEYAD,PEYAD P.O.,THIRUVANANTHAPURAM-695 573.
28 ADDL.R28:MUHAMMED ANSAR A.,
AYANIKKAL,TUVVUR,MALAPPURAM-679327.
29 ADDL.R29:AKHILDAS V.P.,
VAPPALA POOZHIKUNNATH,KOTHAKURSSI,PANAMANNA P.O.,PALAKKAD-
679 501.
30 ADDL.R30:ATHIRA R.,
PARANKIMAMVILA VEEDU,VADAKKEVAYAL,KADAKKALKADAKKAL
P.O.,KOLLAM-691 536,
31 ADDL.R31:JIJESH T.,
THAZHATHETHIL HOUSE,MAYILUMPURAM,THOTTAKKARA P.O.,PALAKKAD-
679 102.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:81:- 2025:KER:53298
32 ADDL.R32:PRAKASH S.P.,
CHERUPUSHPASADANAM,MALAPPANAM CODE,VILAPPILSALA
P.O.,THIRUVANANTHAPURAM-695573.
33 ADDL.R33:AJITH T.,
THOTTAPAYA,NHANGATTIRI,NHANGATTIRI P.O.,PALAKKAD-679 303.
34 ADDL.R34:AKSHAY ANAND A.B.,
ANANDA BHAVAN,PARAKKAMEETHAL,IRUVALLUR P.O.,CHELANNUR
VIA,KOZHIKKODE-673 616.
35 ADDL.R35:SAJAN P.JAMES,
VALUTHUNDIL SAJAN BHAVANMANAKALA P.O.,ADOOR,PATHANAMTHITTA-
691 551.
36 ADDL.R36:HARI KRISHNAN V.V.,
GOKULAM HOUSE,MALAPPURAM ROAD,ANGADIPPURAM,ANGADIPPURAM
P.O.,MALAPPURAM-679 321.
37 ADDL.R37:VISHNU V.B.,
VELLIRIPPIL HOUSE,PERAMBRA,THRISSUR-680 689.COMMUNICATION
ADDRESS:KANNGATTIL HOUSE,KODAKARA,KODAKARA P.O.,THRISSUR-680
684.
38 ADDL.R38:VISHAL RAVI
PANIYARATHU HOUSE,THIRUVALLA,PERUMTHURUTHY,PATHANAMTHITTA-
686611.
39 ADDL.R39:KRISHNAND K.,
AMBADI HOUSE,VEETTIKATTUKULAM,PALLAVOOR,PALAKKAD-678 688.
40 ADDL.R40:ASWIN DAS P.,
PUNNASSERY,THALAKULATHUR,THALAKULATHUR P.O.,KOZHIKODE-673
317.
41 ADDL.R41:FALLULU RAHMAN K.M.,
KOORIMANNIL HOUSE,PAPPINIPPARA,MANJERI
VIA,PAPPINIPPARA,MALAPPURAM-676122.
42 ADDL.R42:AJMAL MOOSA,
KUTTIVELIYIL HOUSE,KALIYAR,IDUKKI-685 607.
43 ADDL.R43:ASHIQMOHAMMED A.,
M A H MANZIL,NAVAKKODE,KODUVAYUR P.O.,PALAKKAD-678 501.
44 ADDL.R44:SARAN SASI,
MANAKKADU VEEDU,PERUNGUZHI,PERUNGUZHI
P.O.,THIRUVANANTHAPURAM-695 305.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:82:- 2025:KER:53298
45 ADDL.R45:AJAY SANTHOSH,
MATTATHIL HOUSE OEN,THIRUVANIYOOR,ENAKULAM-682 308.
46 ADDL.R46:MUHAMMED AFSAL P.T.,
PUTHUKKULAM HOUSE,THENCHERI,POOVATHINKAL P.O.,MALAPPURAM-
673639.
47 ADDL.R47:AMEERALI P.,
PALAKUZHI HOUSE,VILAYIL P.O.,KUZHIMANNA,MALAPPURAM-673641.
COMMUNICATIONADDRESS:PALAKUZHI HOUSE,VILAYIL
(PO),MUNDAMTHADAM,MALAPPURAM-673641.
48 ADDL.R48:RAJESH K.S.,
KAITHAVALAPPIL (H),KARAYAMUTTAM,KARAYAMUTTAM P.O.,THRISSUR-
680 567.
49 ADDL.R49:MOHAMMED SAFWAN,
MUNDASSERY (H),KOZHIKODE,VALAKKULAM,MALAPPURAM-676 508.
50 ADDL.R50:ATHULYA K..,
KALLIVALAPPIL,KUNNAMANGALAM,PADANILAM P.O.,KOZHIKODE-673571.
51 ADDL.R51:ANOOP S.,
SAJI BHAVAN,KURUMANDAL,PARAVUR,KOLLAM-691 301. COMMUNICATION
ADDRESS:RAJI BHAVAN,BHOOTHAKULAM,KALAKKODU,KOLLAM-691 302.
52 ADDL.R52:ANJUMOL K.R.,
KIZHAKKETHIL,THOLANUR,PALAKKAD-678 722\.
53 ADDL.R53:RATHEESH KUMAR T.R.,
THARAMEL,THEPPUPARA,THODUVAKKADU,PATHANAMTHITTA-689692.
54 ADDL.R54:ATHUL K.S.,
KAILASAM,THAMARAKUDY,KOLLAM-691 560.
55 ADDL.R55:VIPIN DEV,
AREECHALIL,NIDUMPOYIL,KOZHIKKODE-673 524.
56 ADDL.R56:YEDU KRISHNAN,
KRISHNA KRIPA,SE THAZHAVA SRPM P.O.,THAZHAVA,KOLLAM-690 539.
57 ADDL.R57:SREENATH C.N.,
PULIMARAM HOUSE,CHORAMKOLLY,NENMENIKUNNU,WAYANAD-673 595.
58 ADDL.R58:DEEPU PALATHINGAL,
POOVATHIKANDI,VALILLAPUZHA,MALAPPURAM-673 639.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:83:- 2025:KER:53298
59 ADDL.R59:MUHAMMED IRFAN,
PUTHUSHERI HOUSE,THURAKKAL,MANJERI P.O.,MALAPPURAM-676121.
60 ADDL.R60:SREERAG V.K.,
VALAPARAMBIL HOUSE,KANJANY,KANJANY P.O.,THRISSUR-680 612.
61 ADDL.R61:TIBIN TITUS,
T.C.32/975 (3),TISSA BHAVAN,VETTUCAUD,TITANIUM
P.O.,THIRUVANANTHAPURAM=695 021.
62 ADDL.R62:MANJU M.,
MAHESH BHAVAN,ERAMATHOOR P.O.,MANNAR,ALAPPUZHA-689 622.
63 ADDL.R63:ANEESH KUMAR K.M.,
KOLENGATTU HOUSE,ADIYARA,PAMAVARMAPURAM P.O.,THRISSUR-680
631.
64 ADDL.R64:SYAMJITH K.,
RAMNIVAS HOUSE,485 A,AROOR (PO),KAKKATTIL VIA,KOZHIKKODE-673
507.
65 ADDL.R65:NITHYA K.KANISHKA,
K KANNAPURAM, P.O.MOTTAMMALKANNUR-670 331.
66 ADDL.R66:BYJU E.,
ERAYIL HOUSE,PUNNAKULANGARA,KANNUR-670 562.
67 ADDL.R67:SHRIJITH KUMAR B.,
SREEJU NIVAS,ERIYAL,KUDLU,KASARGOD-671 124. COMMUNICATION
ADDRESS:KMC-121/4,ARJAAL ROAD,ADUKKATHBAIL,KASARGOD-671121.
68 ADDL.R68:SHEMEER B.,
EDAYILAVEETTIL,VADAKKATHIL,KADATHOOR,KOLLAM-690 544.
69 ADDL.R69:SUBRAMANAN M.,
KADUVETTY HOUSE,KUMARAMUTHUR,PALLAVUR,PALAKKAD-678 688.
70 ADDL.R70:ATHUL R.K.,
AYILYAM, NEAR GUPS CHANERA,MANIYAT P.O.,KASARAGOD-671 310.
71 ADDL.R71:SIJU T.,
VENGATHEDATHU,ANTHURKALAM,KARIPODE,KARIPODEP.O.,PALAKKAD-678
503.
72 ADDL.R72:AJITH C.S.,
CHITHIRA,CHERTHALA,KOKKOTHAMANGALAM P.O.,ALAPPUZHA-688 527.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:84:- 2025:KER:53298
73 ADDL.R73:SARANYA S.R.,
SARANYA NIVAS,NEDUMONCAVU,NEDUMONCAVU P.O.,KOLLAM-691 509.
74 ADDL.R74:AMAL BABU,
KANDATHIL,EZHUPUNNA,CHERTHALA,,EZHUPUNNA P.O.,ALAPPUZHA-688
537.
75 ADDL.R75:SAYAND T.V.,
THAZHATHU VEEDU,PULPATTA,PULPATTA P.O.,MALAPPURAM-676 123.
76 ADDL.R76:AJAYAGHOSH V.P.,
ANJUTHENGULLATHIL,NANMINDA,NANMINDA P.O.,KOZHIKKODE-673613.
77 ADDL.R77:MUZAMMIL K.,
KURUKKUN HOUSE,KALIKKADAV,VALIYORA P.O.,MALAPPURAM-6676304.
78 ADDL.R78:AMACL C.S.,
CHENNADAN HOUSE,THIRUVANIKKAVU,OLLUKKARA P.O.,THRISSUR-
680655.
79 ADDL.R79:RAKESH R.S.,
UTHRADAM,ATHMABODHINI,PENNGAM,MALA,THIRUVANANTHAPURAM-695
042.
80 ADDL.R80:BINSHAD AKHIL V.,
VENGASSERI,VADAKKENGARA,MALAPPURAM-679324.
81 ADDL.R81:HARIKUMAR R.,
ENTHUMKAL HOUSE,KODIKULAM,KODIKULAM P.O.,IDUKKI-685 582.
82 ADDL.R82:NITHIN RAJ D.,
KANIYARAZHIKOM,PLAKKADU,KOLLAM-691 573.
83 ADDL.R83:EMRAN MOHAN,
MOHANA SADANAM,ANGADICKAL SOUTH P.O.,PATHANAMTHITTA-691 555.
84 ADDL.R84:ARJUN V.S.,
VELLAPPALLY,KALAVAMKODAM,KALAVAMKODAM
P.O.,CHERTHALA,ALAPPUZHA-688 524.
85 ADDL.R85:NAJUMA BASHEER,
THAVALATHIL,ATHIKKATTUKULANGARA,ALAPPUZHA-690 504.
86 ADDL.R86:SREEHITH K.P.,
KARTHIKA,MANALAKOM,KUDAVOOR P.O.,THIRUVANANTHAPURAM-695 313.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:85:- 2025:KER:53298
87 ADDL.R87:PRINCE R.,
GEETH,CHOONDUPALAKA,KATTAKKADA P.O.,THIRUVANANTHAPURAM-695
572.
88 ADDL.R88:AJITH L.,
MUKUNDAPURATHU VEEDU,CHAVARA,MUKUNDAPURAM P.O.,KOLLAM-691
585.
89 ADDL.R89:JEEVAN JOLLY,
SRAIPARAMBIL,THEKKEMURY,NEDYMUDY P.O.,ALAPPUZHA-688 503.
90 ADDL.R90:VYSHNAV P.P.,
PUTHUSSERY PARAMBIL HOUSE,MANASSERY,MUKKAM,MANASSERY
P.O.,KOZHIKKODE-673602.
91 ADDL.R91:KEERTHIRAJ G.,
P.S.NAGAR,KGP 6-893L,SOORAMBAIL,KASARGOD-671 321 (OF HSODURG
& KASARAGOD TALUK).
92 ADDL.R92:PRANAV S.,
SANDRIMA,PULIYILA,NALLILA P.O.KOLLAM-691 515.
93 ADDL.R93:ABDUL RAFEEK K.,
NMURICHANDIYIL, KUTTIADY, KUTTIADY P.O, KOZHIKKODE. ( SOUGHT
TO BE IMPLEADED )ADAKKAVU,VITHANASSERY,NEMMARA
P.O.,PALAKKAD-678 508.
94 ADDL.R94:PRINCE JAMES,
NARAYANAMATTATHIL,,MUTTOM,IDUKKI-685 587.COMMUNICATION
ADDRESS:NARAYANAMATTATHIL,ELLUMPURAM,MUTTOM-685 587.
95 ADDL.R95:ANANDA KRISHNAN T.A.,
THOTTUNGA,PARAMBIL,198,MANJANAKKAD,NJARAKKAL,NJARAKKAL
P.O.,ERNAKULAM-682 505.
96 ADDL.R96:RAHUL K. BHASURA,
PAYYOLI ANGADI,PAYYOLI ANGADI P.O.,KOZHIKKODE-673 523.
COMMUNICATION ADDRESS:BHASURA HOUSE,THURAYUR,PAYYOL IANGADI
P.O.,KOZHIKKODE-673 523.
97 ADDL.R97:DILU SREEDHAR K.,
KOOTTEERI,VELLILA,VELLILA P.O.,MALAPPURAM-679 324.
98 ADDL.R98:JISHNU K.K.,
KOLLARUKUNNUMMAL,, HO,MANGAD P.O.,UNNIKULAM VIA,KOZHIKKODE-
673574.
99 ARADDL.R99:NIDHIN RAJU,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:86:- 2025:KER:53298
VIRIPPIL HOUSE,VANDAMATTOM,IDUKKI-685 562.COMMUNICATION
ADDRESS:VIRIPPIL HOUSE,WEST KODIKKULAM
P.O.,CHERUTHOTTINKARA-685 582.
100 ADDL.R100:P.B.SREEHARI,
PARAMBAYIL HOUSE,KARKITAMKUNNU,P.O.KARKITAMKUNNU,PALAKKAD-
678 601.
101 ADDL.R101:SHAFEEK THANGAL, A.,
ANNARA HOUSE,EDAPPAL,POLPAKARA P.O.,MALAPPURAM-678 576.
102 ADDL.R102:ARUN A.,
ASWATHY BHAVAN,ERUMALA,KARIKKAKOM,KARIKKAKOM
P.O.,THIRUVANANTHAPURAM-695 021.
103 ADDL.R103:JISHNU GOPAL G.K.,
G.K.BHAVAN,ELAMADU,ELAMADU P.O.,KOLLAM-691 533.
104 ADDL.R104:PRAVEEN H.,
PRASANTH BHAVAN,KOOTHAKKOOTTU,KIZHAKKINKARA,PEYADU
(VIA),MOONGODU,THIRUVANANTHAPURAM-695 573.
105 ADDL.R105:VEENA V.S.,
SREYAS,KUDAVOOR,KUDAVOOR P.O.,THIRUVANANTHAPURAM-695 313.
COMMUNICATION ADDRESS:RADHA BHAVAN,PERUMON
P.O.,PANAYAM,KOLLAM-691 601.
106 ADDL.R106:VIJITH V.,
VAYYAIDAYIL HOUSE,
KOLATHUR,AMABALAPPADI,KOLATHUR,MALAPPURAM-6679 338.
107 ADDL.R107:SURAJA I.B.,
ITTIYADAN HOUSE,VELLANIKKARA, K A U-P.O.MTHRISSUR-680 656.
108 ADDL.R108:ARAVIND V.,
THEKKEVEEDU,KANNADI,PALAKKAD-678 701.COMMUNICATION
ADDRESS:VISHAKAM,THEKKE VEEDU,MARUVAPPADAM,KANNADI,PALAKKAD-
678 701.
109 ADDL.R109:RAJEEV KUMAR K.P.,
MALAMKATTIL,KALLUVAZHI,PALAKKAD-679 514.
110 ADDL.R110:FASIL P.,
EDAVALATH,MOOLAPPURAM,VAZHAYOOR,MALAPPURAM-673 633.
111 ADDL.R111:ANJU FRANCIS,
PORUTHUR HOUSE,CHNSTOPHER NAGAR,OLLUR P.O.-680 306.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:87:- 2025:KER:53298
112 ADDL.R112:JIBIN JOHNY E.,
EZHUMANTHURUTHIL HOUSE,VYPIN,OCHANTHURUTHU,ERNAKULAM-682508.
113 ADDL.R113:RATHULRAJ K.,
KAVUNTHAZHA,KANDOTH P.O.,PAYYANUR,KANNUR-670307.
114 ADDL.R114:VAISAKH V.,
VELLANGARA HOUSE,THOTTASSENYARA,KANNAMANGALAM WEST
POST,MALAPPURAM-6676 305.
115 ADDL.R115:NITHIN T.V.,
CHANDRODAYA,KODINATTUMUKKU,OLAVANNA P.O.,KOZHIKKODE-673 019.
116 ADDL.R116:SITHU SANGEETH M.,
MEDAYIL,ERANHIKKAL,KOZHIKKODE-673 303.
117 ADDL.R117:SAREER V.,
VADAKKAN (H),KANDALAPPATTA,KARAKUNNU (PO),MALAPPURAM-676
123.
118 ADDL.R118:AKHILA S.S.,
KALABHAVAN,ANAD,ANAD P.O.,THIRUVANANTHAPURAM-695 544.
119 ADDL.R119:RAHUL RAJU,
PULIYALLIL,PINNAKKANADU,KALAKETTY,KOTTAYAM-686 508.
120 ADDL.R120:AMAL CHANDRAN,
AMAL NIVAS,KATTAYIKONAM,KATTAYIKONAM
P.O.,THIRUVANANTHAPURAM-695584.
121 ADDL.R121:RAMEEZ AHMED V.A.,
VETTARAPARAKKAL,KARUVANPADY,CHERUKUDANGADU,PALAKKAD-679305.
122 ADDL.R122:ROHITH P.,
CHIRAPURATH,PURAKKAD,PURAKKAD P.O.,KOZHIKKODE-673 522.
123 ADDL.R123:MOJITHLAL MOHAN K.K.,
KALLANGAL THAZHE,KUNIYIL,KARUVANNUR,KOZHIKKODE-673 614.
124 ADDL.R124:AKHIL K.V.,
KUNNEL PUTHN VEEDU,THEVALAKKARA,ANINALLOOR P.O.,KOLLAM-690
524.
125 ADDL.R125:EDISON A.J.,
ALAPPATTU HOUSE,AMALA NAGAR P.O.,THRISSUR-680 555.
126 ADDL.R126:RAISAL RAHMAN T.K.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:88:- 2025:KER:53298
THAZHATHE KALLADI (HO),VAZHAMPURAM,VAZHAMPURAM
P.O.,PALAKKAD-678 595.
127 ADDL.R127:VISHNU T.,
THARAYIL HOUSE,THONDILAKADAVU,OLAVANNA P.O.,KOZHIKKODE-673
019.
128 ADDL.R128:PRINCE J.,
VAZHAPARAMBIL,HOUSE/201,MOONNUKALLU,SEETHATHODU,SEETHATHODY
P.O.,PATHANAMTHITTA-689 667.
129 ADDL.R129:RAKESH O.R.,
OLIPARAMBIL HOUSE,MAROTTIKAL ROAD,EDATHIRINJI,EDATHIRINJI
P.O.,THRISSUR-680 122.
130 ADDL.R130:BIJI B.,
BABU NIVAS,MYLADUMPARA,PARIPPALLY,KOLLAM-691 574.
131 ADDL.R131:VISHNU K.P.,
KEERIYANICKAL,MOOLAMATTOM,MOOLAMATTOM P.O.,IDUKKI-685 589.
132 ADDL.R132:JITHU T.K.,
THALAPPAKKUZHI,ELANKUR,MANHAPPATTA P.O.,MALAPPURAM-676 123.
133 ADDL.R133:BIMAL ROCKY,
CHALILPARAMBIL,VAKAYAD,ANJUKUNNU,WAYANAD-670 645.
134 ADDL.R134:ADHARSH K.C.,
KOONAKKAMPULLY HOUSE,EDAKULAM,EDAKKULAM POST,THRISSUR-680
688.
135 ADDL.R135:ANWAR AZEEZ,
AZEEZ NIVAS,KALLUVILA,CHEMPOOR,MUDAKKAL
P.O.,THIRUVANANTHAPURAM-695 103.
136 ADDL.R136:RAKESH CHANDRAN,
RADHAMANDIRAM,KATTAYIL,0DANAVATTOM,KOLLAM-691 512.
137 ADDL.R137:JOBY JOHN P.,
POOVAKOTTIL HOUSE,VIYYAKKURUSSI,VIYAKURUSSI POST,PALAKKAD-
678 593.
138 ADDL.R138:PRAJITH PRAKASHAN,
NANDIKKAL HOUSE,VELLANI,VELLANI P.O.,THRISSUR-680 701.
139 ADDL.R139:MITH V.P.,
VADAKKEY PULIYASSERY ,PERUVAYAL,PERUVAYAL P.O.,KOZHIKKODE-
673008.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:89:- 2025:KER:53298
140 ADDL.R140:NEERAJA P.V.,
PUTHIYAVALAPPIL HOUSE,ANIKKADI,KODAKKAD POST,KASARAGOD-
671310.
141 ADDL.R141:AJITH K.,
KAVUKALATHIL,KODAKKAD,MALAPPURAM-676 319. COMMUNICATION
ADDRESS:KAVUKALATHIL HOUSE,KODAKKAD
P.O.,CHETTIPPADI,MALAPPURAM-676 319.
142 ADDL.R142:PRAGEETH P.,
KOUSTUBHAM,KUZHIKANDIYIL HOUSE,KODAMOLIKKUNNU,NELLIKODE
P.O.,KOZHIKKODE-673 016.
143 ADDL.R143:DHANYAMOL THANKACHAN,
KARAVATTATHARAYIL HOUSE,VAGAMON P.O.,VAGAMON-685 503.
144 ADDL.R144:NANDU SATHEES,
THOTTATHIL HOUSE,NANGIARKULANGARA,NAGIARKULANGARA
P.O.,ALAPPUZHA-690 513.
145 ADDL.R145:AFSAL K.P.,
KOZHIPPADAN,THUVVUR,MALAPPURAM-679 327.
146 ADDL.R146:HARIPRASAD M.,
MOONNAMTHODI,THADAYIL HOUSE,KARAD,KARADPARAMBA
P.O.,MALAPPURAM-673 632.
147 ADDL.R147:JOSEPH I THOMAS,
T.C.27/652,PALLIKKARA,NETAJI
LANE,PALAYAM,VIKASBHAVAN,THIRUVANANTHAPURAM-695033.
148 ADDL.R148:ANAKHA M.,
ANJILIVELIL,KAROOR,AMBALAPUZHA,ALAPPUZHA-688 561.
149 ADDL.R149:NITHIN M.V.,
MULLACKAL HOUSE,NELLAD,NELLAD,ERNAKULAM-686669.
COMMUNICATION ADDRESS:MULLACKAL HOUSE,KADACKANAD
P.O.,KADACKANAD-682 311.
150 ADDL.R150:ARUN S.,
KARTHALAKKAL VEEDU,SREERAGAM ROAD,PAPPANAMCODE
P.O.,THIRUVANANTHAPURAM-695018.
151 RADDL.R151:M.L.DIVYA,
DIVYALAYAM,ANANDAN MUKKU,KILIMANOOR,THIRUVANANTHAPURAM-
695614. COMMUNICATION ADDRESS:DIVYALAYAM,THOLIKUZHI,ADAYAMON
P.O.,THATTATHUMALA-695 614.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:90:- 2025:KER:53298
152 ADDL.R152:AKHIL SURENDRAN,
ENJELIPARAMBIL HOUSE,ANGAMALY,ERNAKULAM-683 572. ADDL.R16 TO
ADDL.R152 SOUGHT TO BE IMPLEADED
153 ADDL.R153:SASIDHAR N.,
121,ERATTAKULAM,PALAKKAD-678 6322.COMMUNICATION
ADDRESS:11/120,ERATTAKULAM P.O.,ELAPPULLY VIA,PALAKKAD-678
622.
154 ADDL.R154:NOOFA SAYED,
PUTHEN VEED,CHALIYAM,CHALIYAM P.O.,KOZHIKKODE-673 301.
155 ADDL.R155:AKHIL S.,
SIVABHAVANAM,KAYAMKULAM,PUTHUPPALLY,ALAPPUZHA-690 527. JISHA
CHANDRAN,NARAYANA NIVAS,EDAKUNNAM,CHARUMOODU P.O.,ALAPPUZHA-
690 505.COMMUNICATION ADDRESS:KUMBALATHU
THARAYIL,NADUVIEMURI P.O.,PALLICKAL,KAYAMKULAM-690 503.
156 ADDL.R156:ANOOP BABU,
ASWATHY BHAVAN,KAIKULANGARA WEST,CUTCHERY,KOLLAM-691 013.
COMMUNICATION ADDRESS: MATHRU KRIPA,M R A1-1O0
F,VELLAYITTAMBALAM,THIRUMULLAVARAM,KOLLAM-691 012.
157 ADDL.R 157:GIRISANKAR T.R.,
THOTTATHIL MANA,R B ROAD,CHALAKUDY,THRISSUR-680 307.
158 ADDL.R158:JITH T.,
METHALTHODI HOUSE,FAROOK COLLEGE,FAROOK COLLEGE
P.O.,MALAPPURAM-673 632.
159 ADDL.R15:SHYAMKUMAR S.,
S.F.COLLEGE,MANALAKAM,MEI THONNAKKAL,KUDAVOOR
P.O.,THIRUVANANTHAPURAM-695 313.
160 ADDL.R160:RAJEESH M.,
RAJEESH BHAVAN,NARAYANAPURAM,MAINROAD,AMARAVILA
P.O.,THIRUVANANTHAPURAM-695 122.
161 ADDL.R161:MUHAMMED MURSHID K.,
KALAKANDATHIL,CHEMMALASSERI P.O.,MALAPPURAM-679323.
162 ADDL.R162:SAJAN P.R.,
POTTEKKATTUVALAPPIL HOUSE,AVANOOR,AVANOOR P.O.,THRISSUR-680
541.
163 ADDL.R163:NIDHIN A.A.,
AKKARAKKARAN HOUSE,VATTANATHRA,VATTANANTHRA P.O.,THRISSUR-
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:91:- 2025:KER:53298
680 302.
164 ADDL.R164:SARATHKUMAR S.,
SARASWATHY VILASOM,KALAYAPURAM,KALAYAPURAM P.O,KOLLAM-
691560.
165 ADDL.R165:MUHAMMED SAJEER P.M.,
NAMBRATHUMMAL HOUSE,KAYANNA BAZAR,KAYANNA BAZAR
P.O.,PERAMBRA VIA,KOZHIKKODE-673 525.
166 ADDL.R166:AKHIL P.S.,
PUTHUSSERY,KANMARAM,MALAPPURAM-676 109.
167 ADDL.R167:ARYA SUNIL,
ARYA,STUDIO ROAD,NEMOM,THIRUVANANTHAPURAM-695020.
COMMUNICATION ADDRESS:563/1,USHUS,NEAR PANGAPPARA
BRIDGE,KARYAVATTOM P.O.-695 581.
168 ADDL.R168:VARUNNADH N.L.,
NAKKARA,MALA,VADAMA,THRISSUR-680 732.
169 ADDL.R169:AMAL T.K.,
THEKKINETH HOUSE,PERINGALA,PERINGALA P.O.,ERNAKULAM-683 565.
170 ADDL.R170:SOUMI A.,
VEDARUVILA VEEDU TKMC P.O.,KUTTICHIRA,KOLLAM-691005.
171 ADDL.R171:MOHAMMED M.,
MURICHANDIYIL,KUTTIADY,KUTTIADY P.O.,KOZHIKKODE-673508.
172 ADDL.R172:SYAM PRATHYASH J.V.,
VISWAS,VELANVILA,AMARAVILA P.O.,THIRUVANANTHAPURAM-695122.
173 ADDL.R173:SANOOP SURESH,
ASWATHY,ADINADU NORTH P.O.,KOLLAM-690 542.
174 ADDL.R174:DIVYA C.C.,
CHIRAYEIL HOUSE,MANNUR POST,PALAKAD-678 642. COMMUNICATION
ADDRESS:KALATHIL HOUSE,MARAKKAR
LANE,AMBYNADU,POOKATTUPADI,ALUVA-683561.
175 ADDL.R175:JENEESH SCARIA,
KANIYAMMATTEL,KANAKKARY,KANAKKARY P.O.,KOTTAYAM-686632.
176 ADDL.R176:ANOOP K.B.,
KALLEMACKAL,KENICHIRA,CHOOTHUPARA P.O.,WAYANAD-673 596.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:92:- 2025:KER:53298
177 ADDL.R177:AJITH RAJ O.R.,
OLIKARA,NEDUMKUNNAM,KOTTAYAM-686 542.
178 ADDL.R178:AMESHKUMAR K.A.,
KAVILMARUKIL,KOLAPRA,KUDAYATHOOR P.O.,IDUKKI-685 590.
179 ADDL.R179:MOHAMMED ASLAM M.S.,
YAMAMAH HOUSE, T.C.53/1360,OLDKARAKKAMANDAPAM ,NEMON
P.O.,THIRUVANANTHAPURAM-695020.
180 ADDL.R180:ARAFATH KARAPPOOLA,
KARAPPOOLA HOUSE,PATTERKULAM, MANJERI,NERUKARA
POST,MALAPPURAM-676 122.
181 ADDL.R181:VINAY B.,
VILAMBANI KOLOTH,N.PARAVOOR,KAITHARAM P.O.,ERNAKULAM-683
519.
182 ADDL.R182:ANCY J.,
T.C.32/969/2, PARAMBIL HOUSE,VETTUCAUD,TITANIUM
P.O.,THIRUVANANTHAPURAM-695 562.
183 ADDL.R183:SYAM MOHAN M.P.,
SREE HARI,THALIKUNNU PERAYAM P.O.,THIRUVANANTHAPURAM-695
562.
184 ADDL.R184:MIDHUN RAJ P.R.,
PALAMOOTTIL HOUSE,RAILWAY STATION WARD,ALAPPUZHA
P.O.,ALAPPUZHA-688 002.
185 ADDL.R185:AKHIL RAJ R.,
KOCHIPLAVILAYIL,PANDALAM,KURAMPALA (SOUTH)
P.O.,PATHANAMTHITTA-689 501.
186 ADDL.R186:NISHITHA P.S.,
PADIYATH HOUSE,THALIKULAM,EDASSERY P.O.,THRISSUR-680 569.
187 ADDL.R187:REJIN T.S.,
MAILAVILA VEEDU,KARIMPALOOR,PUTHENKULAM P.O.,KOTTAYAM-691
302.
188 ADDL.R188:JASNA M.A.,
EDAYAPURAM,NAGANCHERY,KOTHAMANGALAM TALUK,PANIPRA
P.O.,ERNAKULAM-686 692.
189 ADDL.R189:RENJANA V.K.,
AISWARYA,POOVATHUR,KOODALI P.O.,KANNUR-670 592.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:93:- 2025:KER:53298
190 ADDL.R190;VIJU A.,
ARIKKUZHIYIL/147,VALIYATTA,THUVVUR P.O.,MALAPPURAM-679 327.
191 ADDL.R191:ABHILASH CHANDRAN C.S.,
ASHA BHAVAN,THIRUTHINKARA,PULIYOORKONAM,PAYATTUVILA
P.O.,THIRUVANANTHAPURAM-695 501.
192 ADDL.R192:SOUMYA SUNNY,
CHARUVILA PUTHEN VEEDU,EDANADU,CHATHANNOR,EDANADU
P.O.,KOLLAM-691 579.
193 ADDL.R193:SATHYARAJ K.S.,
KADEPARAMBIL,PALLIPPURAM,ALAPPUZHA-688541.
194 ADDL.R194:ARUN S.LAL,
SREE SAILAM,PUTHENKULAM,KOLLAM-691 302.
195 ADDL.R195:ELIZABATH P.J.,
PULIKKOTTIL,MAMMAYIPARAMBIL HOUSE,THAIKKAD,THRISSUR-680 104.
COMMUNICATION ADDRESS:PLOT 6,MALIAKKAL HOUSE,ITI HOUSING
COLONY , P.O.MARUTHA ROAD,KAPPIYODE-678 007.
196 ADDL.R196:VISHNU MOHAN P.,
PAKKATH HOUSE,KARUVANPADI,MUDUR (PO),MALAPPURAM-679 578.
197 ADDL.R197:MUHAMMED ANSAL V.M.,
VATTAPARAMBIL,ELOOR,ERNAKULAM-683 504. COMMUNICATION
ADDRESS:VATTAPARAMBIL,KUTTIKATTUKARA P.O.,.ERNAKULAM-683
501.
198 ADDL.R198:THEJUS U.,
KOCHUTHARAPPAD,MAHADEVIKADU,ALAPPUZHA-690 516. COMMUNICATION
ADDRESS:ULLAS BHAVANAM,MAHADEVIKADU,ALAPPUZHA-690 516.
199 ADDL.R199:JOSHVA JOHNSON,
ALANGAD HOUSE,PUTHUPALAYAM,C.N.PURAM P.O.,CHOKKANANTHAPURAM
P.O.,PALAKKAD-678 005.
200 ADDL.R200:SUNIL A.,
G.S.NIVAS/222,KALLADIKODE P.O.,PALAKKAD-678 596.
COMMUNICATION ADDRESS:G.S.NIVAS/222, KALLADIKODE
,KALLADIKODE P.O.,PALAKKAD-678 596.
201 ADDL.R201:VIMAL P.V.,
PADINJAROOTT HOUSE,NELLANKARA,OLLUKARA P.O.,THRISSUR-680
655.
202 ADDL.R202:FASIL K.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:94:- 2025:KER:53298
KUNNUMMAL HOUSE,THACHINGANADAM,POONTHAVANAM P.O.,MALAPPURAM-
679 325.
203 ADDL.R203:LIJIN THULASEEDHARAN,
KOCHU KANDOLIL VEEDU,KANNIMEL CHERRY,KILIKOLLOOR
P.O.,KOLLAM-691 004. COMMUNICATION ADDRESS:KONNAKODU
VEEDU,KELI NAGAR 150-A,KANNIMEL CHERRY,KILIKOLLOOR
P.O.,KOLLAM-691 004.
204 ADDL.R204:VIPIN V.S.,
SASIKALA,KAITHAKKAL,KOZHIKKODE-673 525.
205 ADDL.R205:AKHIL S.,
THEKKE,ASUMPUZHACKAL,PUNNAPRA,ALAPPUZHA-688 004.
206 ADL.R206:AMITHU K.KUMAR,
KADANNAKUDI HOUSE,KUMARANALLOR P.O.,KOTTAYAM-686 016.
207 ADDL.R207:SOORYA K.,
KUDUKKIL,THIRUR,MEENADATHUR,MALAPPURAM-676 307.COMMUNCIATION
ADDRESS:MALAYAMPARAMBATH , (W/O.)RAJEESH
M.P.,KADALUNDINAGARAM (P.O.) NEARKALATHILPEEDIKA,MALAPPURAM-
673 314.
208 ADDL.R208:ANJALI B.L.,
ANJALI,PANTHALAYANI,KOYILANDY,KOZHIKKODE-673 305
COMMUNICATION ADDRESS: KUNIYIL,THALASSERY,TEMPLE
GATE,KANNUR-670 102.
209 ADDL.R209:AMAL KRISHNA A.S.,
AMAL NIVAS,KERALADITHYAPURAM,POWDIKONAM,THIRUVANANTHAPURAM-
695 588.
210 ADDL.R210:MELVIN DAVIS,
MANICKATHAN HOUSE,PERUMATTAM,OKKAL P.O.,ERNAKULAM-683 550.
211 ADDL.R211:SUJITH E.,
RHTHM,CHALIL ROAD,KAKKODI MUKKU,KAKKODI (P.O.),KOZHIKKODE-
673 611.
212 ADDL.R212:MUHAMMED JASEEM C.K.,
VALPARAMBIL HOUSE,CHUNGAMFEROKE P.O.,KOZHIKKODE-673 631.
COMMUNICATION ADDRESS:KIZHAKKE VALPARAMBIL,EAST
NALLUR,FEROKE P.O.,KOZHIKKODE-673 631.
213 ADDL.R213:HARI KRISHNAN THAMPI,
T.C.4/653 (1), SOUBHAGYA C-7,SREEVILAS LANE,KOWDIAR
P.O.,THIRUVANANTHAPURAM-695 003.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:95:- 2025:KER:53298
214 ADDL.R214:SHANOJ K.,
VAZHAYIL HOUSE,PAYYANUR,ANNUR P.O.,KANNUR-670 307.
215 ADDL.R215:RASHID K.,
KONNALLUR HOUSE,KALAPAKANCHERI,KALAPAKANCHERI
P.O.,MALAPPURAM-676 551.
216 ADDL.R216:ANANDU SHAJI,
VALIYA VILA VEEDU,VENMANNOOR,ANAKOTTOR P.O.,KOLLAM-691 505.
217 ADDL.R217LSARATH S.,
SARATH BHAVAN,ADICHANALLOR,VELICHIKKALA P.O.,KOLLAM-691 573.
218 ADDL.R218:RAGHI CHANDRAN,
VATTAPARAMBIL HOUSE,KALLUR,KALLUR P.O.,THRISSUR-680 317.
COMMUNICATION ADDRESS:KOODARATHIL HOUSE,LOURD PURAM
ROAD,EAST FORT,EAST FORT P.O.,THRISSUR-680 005.
219 ADDL.R219:DHEERAJ P.C.,
VALIYAPARAMBE,KARAD PARAMBA,MALAPPURAM-673 632.
220 ADDL.R220:RAMESH K.S.,
KOLLIKKAL HOUSE,POOTHADI,POOTHADI P.O.,WAYANAD-673 596.
221 ADDL.R221:MANNU S.,
SURESH NIVAS,POOTHOPPU WARD,AVALUKUNNU P.O.,ALAPPUZHA-688
006.
222 ADDL.R222:RINEESH V.A.,
VALIYAPARAMBIL HOUSE 6/26,PRIYADERSINI ROAD,KUMBALANGHI
P.O.,ERNAKULAM-682 007.
223 ADDL.R223:SREEHARI S.,
CHEEKKOLIL PUTHEN VEEDU,EDAKKIDOM,EDAKIDOM P.O.,KOLLAM-691
505.
224 ADDL.R224:MUHAMMED ASHRAF P.M.,
PUTHUVEETTIL HOUSE,MAMBI BAZAR,P.VEMBALLUR,THRISSUR-680671.
225 ADDL.R225:NIDHIN THAMPI,
KALIKATTUVELI,PUNNAPRA,ALAPPUZHA-688 004.
226 ADDL.R226:KARTHIKEYAN K.P.,
KUNNATH HOUSE,THAYYUR,ERUMAPETTY (VIA),THAYYUR
P.O.,THRISSUR-680 584.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:96:- 2025:KER:53298
227 ADDL.R227:DEEPAK K.TOMY,
KUNNEL,KARAKODE,KANHIRAPOIL (PO),KASARAGODE-671 531.
228 ADDL.R228:SEENU K.K.,
KANACHOLI KUTTI,KALTHIL (H),KOLATHARA,(VIA_) FEROKE,NEAR
DISPENSARY,KOZHIKKODE-6673 655. COMMUNICATION
ADDRESS:KANHOLI KUTTY KALATHIL,AYYAPPAN
KANDI,PARAMBU,KOLATHARA P.O.,KOZHIKKODE-673 655.
229 ADDL.R229:NEETHU FRANCIS,
KONNACKAL HOUSE,NADUKANI P.O.,KOTHAMANGALAM,ENAKULAM DIST-
686 691.
230 ADDL.R230:PRIYA M.,
KOLLAMPARAMBIL,CHENGANNUR,PULIYOOR,ALAPPUZHA-689 510.
231 ADDL.R231:SREEJITH R.,
SYAMALA BHAVAN,PANDITHITTA,AMPALATHINNIRAPPU P.O.,KOLLAM-691
508.
232 ADDL.R232:KHAN SHAJAHAN,
KULAMBEL HOUSE,MULAVOOR P.O.,ERNAKULAM-686673.
233 ADDL.R233:ASHIN RAPHEAL,
MAROTTIPARAMBIL,MULAVUKAD,MULAVUKAD P.O.,ERNAKULAM-682 504.
234 ADDL.R234:VISHNU V.S.,
SIVAMANDIRAM,IRUMPANANGADU,KOLLAM-691 505. COMMUNICATION
ADDRESS:SIVAMANDIRAM,IRUMOANANGADU P.O.,EZHUKONE-691 505.
235 ADDL.R235:SHAMAL P.V.,
ATHUL NIVAS,KAVINMOOLA P.O.,MAMBA,KANNUR-670 611.
236 ADDL.R236:RISUN N.P.,
NELLIYULLA PARAMBATH,HO VATAYAM,KAKKATTIL VIA,VATTAYAM
P.O.,KOZHIKODE-673507.
237 ADDL.R237:RAJESH K.,
KUNDUKULAM,AMNUKUTHY,SULTHAN BATHERY,THOVANMALA
P.O.,WAYANAD-673 592. COMMUNICATION
ADDRESS:KUNDUKULAM,SULTHAN BATHERY,POOMALA P.O.,WAYANAD-
680581.
238 ADDL.R238:GOKUL M.R.,
MALAYA HOUSE,PAYIPULLI,THUVVUR,MALAPPURAM-679 327.
239 ADDL.R239:ADHARSH T.,
THATTARAKKAL,NECHIPOYIL,KUNNAMANGALAM P.O.,KOZHIKODE-673
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:97:- 2025:KER:53298
571.
240 ADDL.R240:REJILA P.C.,
THULASI (HO),PALATH (PO),PALATH,KOZHIKOE-673 611.
241 ADDL.R241:ANSIF MUHAMMED,
NEDUMPARACHALIL HOUSE,ELAMPARA NELLIKKUZHY,ERNAKULAM-686691.
242 ADDL.R242:MILESH A.P.
(HO)KANNADIPOYIL,P.O.KOZHIKODE-673612.
243 ADDL.R243:ANUSOODHANAN M.G.,
KALEELUVILA VEEDU,PANAVELY,PANAVELY P.O.,KOLLAM-691 532.
244 ADDL.R244:SOOREJ C.,
GOMATHI BHAVAN,SREE NAGAR-177,MYLADUMKUNNU,VADAKKEVILA
P.O.,KOLLAM-691 010.
245 ADDL.R245:VISHNU P.RAMACHANDRAN,
PALLISSERY HOUSE,ARANATTUKARA,THRISSUR-680004.
246 ADDL.R246:SARATH V.S.,
RAJAMANDIRAM,KARIYAVATTOM P.O.,THIRUVANANTHAPURAM-695 581.
247 ADDL.R247:DEEPAK STEAPHEN,
CHIKEES,KANNANALLOOR,KANNANALLOOR P.O.,KOLLAM-691 576.
248 ADDL.R248:SREESANTH O.,
SREEVISAKH,VILANGARA,CHEPRA P.O.,KOLLAM-691 520.
249 ADDL.R249:MANOJ M.,
THEPPAKULAM ESTATE PEERMADE,LAKSHMI COIL,IDUKKI-685
531.COMMUNICATION ADDRESS: INDUS MOTOR
PVT.LTD.,VENPALAVATTOM,ANAYARA P.O.,THIRUVANANTHAPURAM-695
029.
250 ADDL.R250:ARUN A.,
ARUN NIVAS.PALACE NAGAR 127,THEVALLY,THEVALLY P.O.,KOLLAM-
691 009.
251 ADDL.R251:JASEEM AHAMMED O.,
OTHAYOTH,KARQKKUNNATH,KOZHIKODE-673 585.
252 ADDL.R252:ARAVIND S.,
NALINAM TC 6/2158 (1) TRA E 81,SCT
NAGAR,THURUVICKAL,TRIVANDRUM-695031.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:98:- 2025:KER:53298
253 ADDL.R253:SOORAJ P.U.,
POOKKATTIL HOUSE,THAAPURAM,CHENTRAPPINNI,P.O.THRISSUR-680
687.
254 ADDL.R254:K.P.SOORAJ,
SREERAGAM,PURACHERY,EZHILODE,KANNUR-670 309.
255 ADDL.R255:MUHAMMED JUNAIS T.,
THENGIL HOUSE,KARINKALLATHANI THAZHEKODE POST,MALAPPURAM-679
341.
256 ADDL.R256:BABU CYRIAC,
PANTALATTU H,THALAYOLAPARAMBU P.O.,KOTTAYAM-686 605.
257 ADDL.R257:RAJEESH K.R.,
KALAPURATH HOUSE,THOYAKKAVU,THOYAKKAVU P.O.,THRISSUR-680
513.
258 ADDL.R258:RAJISHA P.P.,
PUTHIYA PURAYIL,MAYYIL,MAYYIL P.O.,KANNUR-670 602.
COMMUNICATION ADDRESS: PUTHIYA PURAYILSIXTH
MAIL,MAYYIL,MAYYIL P.O.-670 602.
259 ADDL.R259:BHARATH RAJ P.S.,
BHARATH NIVAS/353,ATTINGAL ALAMCODE P.O.,THIRUVANANTHAPURAM-
695 102.
260 ADDL.R260:PRASANTH K.,
KOTTAPPARAMBIL,ANGADIPPURAM,ANGADIPPURAM,MALAPPURAM-679321.
261 ADDL.R261:JINSHAD V.K.,
VATTAPARAKUNNATHKULANGARA,PANIKKARAPURYA,CHERUVAYOOR,MALAPPU
RAM-670622.
262 ADDL.R262:VISHNU V.,
KARONDUKADAVIL,K.R.PURAM,CHERTHALA ,K.R.PURAM
P.O.,ALAPPUZHA-688 5556.
263 ADDL.R263:JITHIN SAM S.,
PARADISE VALANVILA,VELLARADA,THIRUVANANTHAPURAM-695 505.
264 ADDL.R264:ARUN KUMAR C.,
CHENGANAYIL HOUSE,KUTTIPPURAM,KUTTIPPURAM P.O.,MALAPPURAM-
679 571.
265 ADDL.R265:MAHESH N.H.,
NEERANKANNI HOUSE,PULAPPATTA,UMMANZHI POST,PALAKKAD-678 632.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:99:- 2025:KER:53298
266 ADDL.R266:KIRAN THARAKAN,
ANNIYIL LEOS HOUSE,CHARUMMOODU,ALAPUZHA-690 505.
267 ADDL.R267:MIDHUN P.M.,
PEEDIKAPARAMBIL HOUSE,PALLUR,PALLUR P.O.,THRISSUR-680 683.
268 ADDL.R268:AMRITHNATH S.,
NADHAM VALIYAPOOYIL,OLAT,KASARGODE-671 310.
269 ADDL.R269:SHRUTHI B.S.,
NETTANIGE HOUSE,POST NETTANIGE,KASARGOD-671 543 (OF HOSDURG
& KASARAGOD TALUK).
270 ADDL.F270:MUNEERA,
PUTHIYAPURAYIL,PUTHIYA PURAYIL BAVODE,BAVODE P.O.,KANNUR-
670622.
271 ADDL.R271:SHAIJU M.,
MYLADI YOUSE,MUTHUKURUSSI,ELAD P.O.,MALAPPURAM-679 340.
272 ADDL.R272:ANU T.JOHN,
THANNICKAL HOUSE,MULAKARAMEDU P.O.,MULAKARAMEDU,IDUKKI-685
515.
273 ADDL.R273:RATHEESH KUMAR S.,
RATHEESH BHAVAN,ERICHIKKAL,KOLLAM-691 325. COMMUNICATION
ADDRESS:RATHEESH BHAVAN,ERICHIKKAL,MANIYAR
P.O.,PUNALUR,KOLLAM-691 333.
274 ADDL.R274:PRAVEEN BABU,
PUTHENPARAMBIL,VALIYAZHEEKAL,VALIYAZHEEKAL P.O.,ALAPPUZHA-
690 535.
275 ADDL.R275:PRASAD P.,
PADIKKAPARAMBIL,THRIKKADERI,THRIKKADERI P.O.,PALAKKAD-679
502.
276 ADDL.R276:AMRUTHA C.S.JULEE,
AMRUTHALAYAM,PORUVAZHY (VIA),AMBALATHUMBHAGOM P.O.,KOLLAM-
690 520.
277 ADDL.R277:ANU T.,
CHAITHANYA,KOZHIKODU,KATTADI P.O.,KOLLAM-691 537.
278 ADDL.R278:AKASH K.P.,
KIZHAKKE PAITHANTAVIDA,KOTTAKKAL,KOZHIKODE 673 521.
279 ADDL.R279:ARUN N.C.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:100:- 2025:KER:53298
NAYADICHALIL,PULLANCHARI,KUZHIMANNA,MALAPPURAM-673 641.
280 ADDL.R280:RINSHAMOL K.,
VELIYIL HOUSE,THURAVOOR,THURAVOOR
P.O.,ALAPPUZHA,COMMUNICATION ADDRESS:PUTHNCHIRA
PUTHENVEEDU,MANNANCHERY,PONNAD P.O.,ALAPPUZHA-688 538.
ADDL.R516 TO R280 ARE IMPLEADED AS PER AS PER ORDER DATED
16/1/23 IN IA 3/23 AND ORDER DATED 13/12/23 IN IA 8/23 IN
W.A.
281 ADDL.R281:SOMARAJ K.R.,
AGED 43 YEARS,S/O.D.KRISHNAN,RESIDING AT MARUTHARAVILAKOM
VEEDU,PALOORKONAM,PARASSALA,THIRUVANANTHAPURAM DISTRICT,PIN-
695502. ADDL.R281 IS IMPLEADED AS PER ORDER DATED 16/11/23
IN IA 4/23 IN WA 1614/22.
282 ADDL.R282:MANU VISWAMBHARAN,
AGED 26 YEARS,S/O.VISWAMBHARAN E.V.,RESIDING AT EDATHOTTIL
HOUSE,OKKAL P.O.,ERNAKULAM-683 550.
283 ADDL.R283:PRIYA M.,
AGED 37 YEARS,W/O.PRADEEP K.P.,KOLLAMPARAMBIL HOUSE,PULIYOOR
P.O.,CHENGANNUR,ALAPPUZHA-689 510. ADDL.R282 TO R283 ARE
IMPLEADED AS PER ORDER DATED 13/12/23 IN IA 7/23 IN WA
1614/22.
BY ADVS.
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI.P.M.JOHNY
SRI.S.P.ARAVINDAKSHAN PILLAY
SHRI.ELVIN PETER P.J. (SR.)
SHRI.M.R.HARIRAJ (SR.)
SRI.LEGITH T.KOTTAKKAL
SHRI.SAJU JOHN
SHRI.PRATHEESH.P
SRI.S.K.BALACHANDRAN
SRI.P.VISHNU PRASAD
SHRI.KALEESWARAM RAJ
SRI.K.MOHAMMED RAFEEQ
SHRI.P.C.SASIDHARAN, SC, KPSC
SMT.N.SANTHA
SMT.L.ANNAPOORNA
SHRI.VISHNU V.K.
KUM.ABHIRAMI K. UDAY
SRI.V.VARGHESE
SHRI.PETER JOSE CHRISTO
SRI.S.A.ANAND
SMT.K.N.REMYA
SRI.K.R.GANESH
SMT.GOURI BALAGOPAL
SHRI.ABHIJITH.K.ANIRUDHAN
SHRI.SREELEKSHMI A.S.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:101:- 2025:KER:53298
SMT.ANJANA KANNATH
SMT.APARNA NARAYAN MENON
SMT.CHINNU MARIA ANTONY
SMT.N.D.DEEPA
SRI.T.U.SUJITH KUMAR
KUM.GAYATHRI MURALEEDHARAN
SMT.ARATHY P.
SHRI.VISHNUPRASAD P.S.
SMT.ALINA ANNA KOSE
SMT.AKHILA S.
SMT.GAYATRI VISWANATHAN
SMT.LAKSHMI.V.S
SMT.KARTHIKA GANESH
SMT.MYZA ALAN JOSE
SRI.P.R.BANERJI
SRI.BIBIN MATHEW
SRI.P.M.MATHEW
SRI.AMARNATH R LAL
SHRI.SANALDEV E.P.
SMT.VISHNUMAYA ANANDAN
SHRI.SONYMON ANTONY
SHRI.AJMAL V. KARIM
SRI.JUSTINE JACOB
SHRI T.R. HARIKUMAR
SHRI ARJUN RAGHAVAN
SMT. POOJA PANKAJ
Shri PM JOHNY, SC, KWA
THIS WRIT APPEAL BEEN FINALLY HEARD ON 24.06.2025, ALONG WITH
OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON 18.07.2025 DELIVERED
THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:102:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 81 OF 2024
AGAINST THE JUDGMENT DATED IN OA (EKM) NO.1416 OF 2020 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDL.BENCH ERNAKULAM)
PETITIONER/S:
1 ROSE MARY.K.P.,
AGED 39 YEARS
W/O. SHAJI GEORGE, OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.4/11,PIRAVOM, ERNAKULAM-686 664,
RESIDING AT KURUPPASSERY, NAYARAMBALAM, ERNAKULAM, PIN -
682509
2 HEMANTH SASI. K.S.,
AGED 27 YEARS
S/O. SASI. T.N., OVERSEER GRADE-III,IRRIGATION DEPARTMENT,
PROJECT MANAGEMENT UNIT, CHELLANAM, PIN. 686691,RESIDING AT
THUMBAYIL HOUSE, VARAPETTY.P.O., ERNAKULAM
3 ABU SULAIMAN,
AGED 33 YEARS
S/O. SULAIMAN.K.B., OVERSEER GRADE-III, IRRIGATION
DEPARTMENT, PVIP SECTION,4/1 BHOOTHATHANKETTU,RESIDING AT
KURUPPAMPARAMBIL HOUSE,NELLIKUZHY.P.O., KOTHAMANGALAM, PIN -
686691
4 UBAIDA THESNIM.P.A.,
AGED 32 YEARS
W/O. AFASAL.M.M., OVERSEER GRADE III,IRRIGATION DEPARTMENT,
CIP CANAL SECTION NO.2, CHERUTHURUTHY, PALAKKAD-679531,
RESIDING AT MAMPULLIYIL HOUSE, MULLOORKARA.P.O., THRISSUR,
PIN - 680583
5 SHILPA SUDHI,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:103:- 2025:KER:53298
AGED 27 YEARS
D/O. K.S. SUDHI, III GRADE OVERSEER, PWD ROADS SECTION,
PAMPADY.P.O., KOTTAYAM - 686502,RESIDING AT KALAVAMPARA
HOUSE, AIRPORT ROAD, MATTOOR, ERNAKULAM, PIN - 683574
6 SANKAR BOSE,
AGED 31 YEARS
S/O. BOSE.P.S., III GRADE OVERSEER,MINOR IRRIGATION, IDUKKI
SECTION,MOOLAMATTOM.P.O., IDUKKI - 685589,RESIDING AT
PUTHIYADATHU HOUSE,PALA ROAD, THODUPUZHA, PIN - 685584
7 THAMEENA.V.A.,
AGED 29 YEARS
D/O. ASHRAF.V.P., III GRADE OVERSEER, PERIYAR VALLEY
IRRIGATION PROJECT SUB DIVISION NO.7, SECTION 3/7,KOLENCHERY
- 682 311,RESIDING AT VENAD, WEST VELIYATHUNADU.P.O.,
KARUMALLOOR,ERNAKULAM, PIN - 683511
8 KAVYA PILLAI,
AGED 29 YEARS
D/O. PRASANNAKUMAR, III GRADE OVERSEER, PWD ROADS SECTION,
MUTTOM, IDUKKI - 685584, RESIDING AT VAZHAYIL, NEAR DIET,
THODUPUZHA.P.O.,IDUKKI
9 ROSEMARY XAVIER,
AGED 32 YEARS
D/O. XAVIER JOHN, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION, THODUPUZHA-
685584,RESIDING AT NJALOOR HOUSE, POTHANICAD.P.O.,
ERNAKULAM, PIN - 686671
10 KRISHNAVENI.E.P.,
AGED 29 YEARS
D/O. BALAKRISHNAN.P.V., III GRADE OVERSEER, IRRIGATION
SECTION OFFICE KOOTTAYI, MANGALAM, MALAPPURAM-676 561,
RESIDING AT UTTUPURATH HOUSE, KADANNAMANNA.P.O., MALAPPURAM-
., PIN - 679324
11 SURYA.O.M.,
AGED 29 YEARS
D/O. MOHANAN.O.A., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, MINOR IRRIGATION SECTION, PALLIVASAL,
ADIMALI-685561, RESIDING AT MANNAMKANDAM,MILLUMPADI, IDUKKI
12 MUZAFIR MAHMOODALI.K.M.,
AGED 32 YEARS
S/O. ABDUL KAREEM.K.M.,III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, PWD BRIDGES SECTION, THAZHEPALAM.P.O.,
TIRUR, MALAPPURAM-676101, RESIDING AT KILIYAMANNIL HOUSE,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:104:- 2025:KER:53298
VADAKKEMANNA,KODUR-MALABAR, MALAPPURAM, PIN - 676504
13 LALITHA.M.P.,
AGED 39 YEARS
W/O. VIJAYAN..K., III GRADE OVERSEER, MINOR IRRIGATION
SECTION,PAMPAKUDA, ERNAKULAM DISTRICT,RESIDING AT
MOOKKAMBARA,PALLIKKARA, KUMARAPURAM.P.O.,KUNNATHUNAD,
ERNAKULAM, PIN - 683565
14 SARANYA.M.,
AGED 28 YEARS
D/O. PURUSHOTHAMAN.E., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER,MINOR IRRIGATION SECTION,
KANNUR-670 002,RESIDING AT SUKRITHAM,
MACHERI.P.O.,MOWANCHERI, KANNUR, PIN - 670613
15 LINJESH SEBASTIAN,
AGED 37 YEARS
S/O. SENASTIAN.K.V.,III GRADE OVERSEER,OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION DEPARTMENT, KRP SECTION
3/3,SULTHAN BATHERY,WAYANAD - 673592,RESIDING AT
KAROTTEKACHIRAYIL HOUSE, KATTIKKOLLY, KADALMAD.P.O.,
WAYANAD, PIN - 673581
16 VEENA SIVADAS,
AGED 26 YEARS
D/O. SIVADAS.M.S., III GRADE OVERSEER,OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER P.W.D. DEPARTMENT, NH (R) SUB
DIVISION, KOTHAMANGALAM-686691,RESIDING AT MUNDACKAL HOUSE,
MULAMKUZHY, MALAYATOOR, ERNAKULAM, PIN - 683577
17 ANJANA.K.,
AGED 31 YEARS
D/O. K.N. KRISHNAKUMAR,III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION
MOOLAMATTOM,ARAKKULAM.P.O., ARAKKULAM, IDUKKI-685591,
RESIDING AT KURUMMATHU, OLAMATTOM,THODUPUZHA, IDUKKI, PIN -
685584
18 ANJALI HARI,
AGED 27 YEARS
D/O. HARI. M.K., III GRADE OVERSEER, IRRIGATION DEPARTMENT,
OFFICE OF THE ASSISTANT ENGINEER, HYDROLOGY SECTION,
MUVATTUPUZHA,MVIP QUARTERS PREMISES,MUDAVOOR.P.O. - 686 669,
MUVATTUPUZHA, RESIDING AT KODICHUVATTIL HOUSE,
OORAMANA.P.O., OORAMANA, ERNAKULAM DISTRICT., PIN - 686663
19 SHYAM.S.,
AGED 30 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:105:- 2025:KER:53298
S/O. SURENDRAN.C.K. III GRADE OVERSEER,IRRIGATION
DEPARTMENT, QUALITY CONTROL SECTION, KASARAGOD, RESIDING AT
WHITE ROSE, KUTTIYIL ROAD,THALUVIL, P.O.PARASSINIKADAVU,
KANNUR -, PIN - 670563
20 AJAS VIJAYAN,
AGED 28 YEARS
S/O. VIJAYAN.N., III GRADE OVERSEER, PWD BRIDGES SECTION-
PATHANAMTHITTA, PWD BUILDINGS, THIRUVALLA, PATHANAMTHITTA-
689101,RESIDING AT PANACHACKAL, KODUMON.P.O.,PATHANAMTHITTA,
PIN - 691555
21 AROMAL.C.P.,
AGED 28 YEARS
S/O. CHANDRAPRABHANANDAN.G.D., III GRADE OVERSEER, PWD NH
SUBDIVISION, PUNALUR, KOLLAM-691331, RESIDING AT
MELAKARIKKOM, POOYAPPALLY, KOLLAM, PIN - 691537
22 SARAN GOPAL.G.R.,
AGED 29 YEARS
S/O. GOPALAKRISHNAN NAIR.V.,III GRADE OVERSEER, OFFICE OF
THE ASSISTANT ENGINEER, PWD SPECIAL BUILDING 2, KOLLAM-691
009,RESIDING AT TC-8/9, THUNDUVILA VEEDU, CHERUVACKAL,
SREEKARYAM.P.O., THIRUVANANTHAPURAM, PIN - 695017
(*)23 ANAND J (IMPLEADED)
S/O JAYAKUMAR TS , ARAMAM, PERINGAMALA , TRIVANDRUM ,
KALLIYOOR PO, 695 042.
(ADDITIONAL R23 IMPLEADED AS PER ORDER ON I.A NO.3/2024 DATED 18/7/2025
BY ADVS.
SHRI.ELVIN PETER P.J. (SR.)
SHRI.DEEPAK JOY.K.
SRI.K.R.GANESH
SMT.GOURI BALAGOPAL
SHRI.SREELEKSHMI A.S.
RESPONDENT/S:
1 APARNA MOHANAN.M.,
AGED 40 YEARS
D/O. MOHANAN, KUTTIPURATH HOUSE, CHELANNUR.P.O., KOZHIKODE,
PIN - 673616
2 SAJITH.D,
AGED 37 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:106:- 2025:KER:53298
S/O. DEVANESAN NADAR, VALIYAVILA VEEDU, PALIYODU
KOTTACKAL.P.O., THIRUANANTHPAURAM, PIN - 695124
3 KRISHNANUNNI.T.J.,
AGED 29 YEARS
S/O. JAGADEESAN.T.R., THARAYIL HOUSE, KOOLIMUTTAM.P.O.,
THRISSUR, PIN - 680691
4 SAJIMON.S.,
AGED 27 YEARS
S/O. R. SAHADEVAN, VATTCHIRA, MARUTHORVATTOM.P.O.,
CHERTHALA, ALAPPUZHA, PIN - 688539
5 DIVYANJALI.R.,
AGED 41 YEARS
D/O.RAMACHANDRAN.G., SOUPARNIKA, SANATHANAPURAM, KALANCODE,
ALAPPUZHA, PIN - 688800
6 LITHESH.M.P.,
AGED 35 YEARS
S/O. VELAYUDHAN, MOOKOLAPPARAMBIL HOUSE, AYIROOR.P.O.,
PERUMPADAPPU VIA., MALAPPURAM, PIN - 679580
7 SIDHAN.P.T.,
AGED 29 YEARS
S/O. THULASIDAS, PADINJARENEELIVELIL, THYCKAL.P.O.,
CHERTHALA, ALAPPUZHA, PIN - 688531
8 HARIKRISHNA.T.J.,
AGED 29 YEARS
S/O. JAGADEESAN.T.R., THARAYIL HOUSE, KOOLIMUTTAM.P.O.,
THRISSUR, PIN - 680691
9 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, PIN - 695001
10 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAMA, PIN - 695033
11 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE
BUILDINGS,THIRUVANANTHAPURAM, PIN - 695033
12 THE CHIEF ENGINEER,
HARBOUR ENGINEERING DEPARTMENT, MANACAUD.P.O.,
THIRUVANANTHAPURAM, PIN - 695009
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:107:- 2025:KER:53298
13 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM.P.O.,
THIRUVANANTHAPURAM, PIN - 695004
14 LIYA MARY.S.
AGED 28 YEARS
D/O. SALU.K.ABRAHAM, OVERSEER GRADE-III, IRRIGATION
DEPARTMENT, MVIP SECTION NO. 1/9 RAMAMANGALAM, MUVATTUPUZHA,
ERNAKULAM-686 661,RESIDING AT PARAMBATHU KUREEKKATTIL,
THIRUVANIYOOR.P.O., ERNAKULAM, PIN - 682308
15 AMAL FRANCIS.K.S.,
AGED 27 YEARS
S/O. SEBASTIAN.K.F., OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO. 2/12, MONIPPALLY, PIRAVOM,
ERNAKULAM-686 664, RESIDING AT KARUKAPARAMPIL HOUSE,
PUNNAPRA.P.O., ALAPPUZHA, PIN - 688004
16 ALAN JOSE,
AGED 29 YEARS
KACHIRAKKAL HOUSE, MELOOR.P.O., THRISSUR DISTRICT, PIN -
680311
17 VAISHNAV VIJAY,
AGED 28 YEARS
/O. VIJAYAKUMAR.S., III GRADE OVERSEER, REGIONAL
INVESTIGATION AND QUALITY CONTROL, KHRI BUILDING,
KARYAVATTOM, THIRUVANANTHAPURAM-695581, RESIDING AT
CHAMBAKA, HOUSE NO. 57 A, UDAYA GARDENS, ULLOOR, MEDICAL
COLLEGE.P.O.,THIRUVANANTHAPURAM, PIN - 695011
18 ARYA VISWAN,
AGED 32 YEARS
D/O. VISWAMBARAN, III GRADE OVERSEER,PWD BUILDING SECTION,
VANDENMED-686661,RESIDING AT ARANGATTY,
VELLANCHIRA.P.O.,THRISSUR, PIN - 680697
19 KAVYA.T.,
AGED 29 YEARS
D/O. THULASEEDHARAN PILLAI.K., III GRADE OVERSEER, PWD
BUILDING SECTION, KARUNAGAPPALLY-690518, RESIDING AT MUNDOOR
VEEDU, VAKKANADU.P.O., KOLLAM, PIN - 691509
20 NASHEEDA MUNAWIR.P.,
AGED 30 YEARS
D/O. ABOOBACKER, III GRADE OVERSEER, PWD ROAD MAINTENANCE
SUB DIVISION, CIVIL STATION, PALAKKAD - 678 001,RESIDING AT
PADINJARETHIL HOUSE, EZHUVANTHALA POST, PALAKKAD, PIN -
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:108:- 2025:KER:53298
679335
21 DEEPIKA.R.,
AGED 30 YEARS
D/O. K. RADAKRISHNAN, III GRADE OVERSEER, PWD ROAD
MAINTENANCE SUB DIVISION, PALAKKAD - 678 001, RESIDING AT
WEST VETTUKAD HOUSE, MANNALUR, VEMBALLUR, PALAKKAD, PIN -
678502
22 ARCHANA.C.P.,
AGED 31 YEARS
D/O. PRASANTHAKUMAR.C.K., ,III GRADE OVERSEER, PWD BUILDINGS
SECTION, SASTHAMCOTTA, KOLLAM - 690 521, RESIDING AT
CHAKKITTAYIL,PUNNAKKAD.P.O., KOZHENCHERRY,PATHANAMTHITTA,
PIN - 689652
23 JAYALAKSHMI UDAYAN,
AGED 26 YEARS
D/O. K.N. UDAYAKUMAR, III GRADE OVERSEER, MINOR IRRIGATION
SECTION, PAMPAKUDA-686667, RESIDING AT VAZHAPPILLIL HOUSE,
VENGOOR.P.O., ERNAKULAM, PIN - 683546
24 HARITHA.M.,
AGED 27 YEARS
D/O. HARIKUMAR.P.G., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, KUTTANAD DEVELOPMENT SECTION, KARUVATTA,
HARIPAD-690514, RESIDING AT PANDARETHU HOUSE,
PANANGADU.P.O., KULANADA,PATHANAMTHITTA, PIN - 689503
25 E.A. NISMA,
AGED 29 YEARS
D/O. A.M. ABDUL KHADER, III GRADE OVERSEER, PWD ROADS
SECTION, KOTHAMANGALAM, ERNAKULAM-686691, RESIDING AT
EDAVANA HOUSE, NOCHIMA, NAD P.O., ALUVA, ERNAKULAM, PIN -
683563
26 JISHNU.P.S.,
AGED 27 YEARS
S/O. K. PUSHPAKARAN, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, MEDICAL COLLEGE SECTION NO. 1,
THIRUVANANTHAPURAM-695 011, RESIDING AT KARTHIKA,
PALAPALLIPURAYIDOM, PAZHAYAKADA, THIRUPURAM.P.O.,
THIRUVANANTHAPURAM, PIN - 695133
27 HITHA MOHANAN,
AGED 33 YEARS
D/O. MOHANAN.K.S., III GRADE OVERSEER, PWD BUILDINGS
SECTION, NEDUMKANDAM,CHEMBALAM.P.O., IDUKKI -685553,
RESIDING AT KALLUPARAMBIL HOUSE, KARUVANKUNNU,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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KALLUR.P.O.,THRISSUR, PIN - 680317
28 ANJUSHA.P.U.,
AGED 27 YEARS
D/O. UNNIKRISHNAN.P.C., III GRADE OVERSEER, PWD BUILDING
SECTION 3, CIVIL STATION, PALAKKAD -678001, RESIDING AT
PADINJAKKARA HOUSE, KINAVALLUR, PARLI POST, PALAKKAD-., PIN
- 678612
29 POOJA.M.S.,
AGED 29 YEARS
D/O. SACHITHANANDAN.M.N., III GRADE OVERSEER, QUALITY
CONTROL SECTION THOTTAKKATTUKARA, ALUVA, ERNAKULAM-683108,
RESIDING AT 48/212 B, MAROTTICAL HOUSE, ELAMAKKARA, COCHIN,
PIN - 682026
30 BASITH.J.B.,
AGED 29 YEARS
S/O. BADRUDEEN.A.H., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER,ROAD MAINTENANCE SUB DIVISION,
KOLLAM -691002, RESIDING AT BISMI, NEAR OLD RTO,
ATTINGAL.P.O., ATTINGAL (PART), THIRUVANANTHAPURAM, PIN -
695101
31 DIVYA.A.SUNIL,
AGED 28 YEARS
D/O. SUNIL KUMAR.K.,III GRADE OVERSEE,KIP (LB) SUB DIVISION
NO. 19,KOTTIYAM, KOLLAM-691571,RESIDING AT 12/188,
RADHAMADHAVAM,NEAR NSS KARAYOGAM, KAROOR,POTHENCODE.P.O.-.,
PIN - 695584
32 ARCHANA.A.T.,
AGED 28 YEARS
D/O. T. AUGUSTIAN, III GRADE OVERSEER, KIP (LB) SECTION
29/19, KOTTIYAM-691571, RESIDING AT VADAKKE KUTTITHANNI
PUTHEN VEEDU, MULLUVILA.P.O., THIRUPURAM,
THIRUVANANTHAPURAM, PIN - 695133
33 ANAGHA.K.C.,
AGED 29 YEARS
D/O. SUNDARAN.K.C., III GRADE OVERSEER, PWD ROADS SECTION
OFFICE, KALPETTA, WAYANAD-673121, RESIDING AT
EDAPUNATHIL,PERINGOLAM, PERUVAYAL, KUNNAMANGALAM, KOZHIKODE,
PIN - 673571
34 AJO.S.RAJ,
AGED 28 YEARS
S/O. R. SELVARAJ, III GRADE OVERSEER, OFFICE OF THE CHIEF
ENGINEER, DESIGN, PUBLIC OFFICE, OPPOSITE MUSEUM,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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THIRUVANANTHAPURAM-695033, RESIDING AT MANCHAMKUZHI
VEEDU,NEAR CHECKPOST, AMARAVILA.P.O.,KOLLAYIL,
THIRUVANANTHAPURAM, PIN - 695122
35 ALFINA ABDUL SAMAD,
AGED 32 YEARS
D/O. ABDUL SAMAD, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, LEFT BANK CANAL (LBC)
SECTION,CHALAKKKUDY, THRISSUR-673 122,RESIDING AT 12/412.
CHAKKARAKADU, AVOLY.P.O., ANICADU, ERNAKULAM, PIN - 686670
36 ARCHANA PANKAJ,
AGED 29 YEARS
D/O. PANKAJARAJAN.N., III GRADE OVERSEER, PWD ROADS SECTION,
KOTTARAKKARA-691506, RESIDING AT VILAYILAZHIKAM,
EZHUKONE.P.O., KOLLAM, PIN - 691505
37 SHILPA.M.P.,
AGED 28 YEARS
D/O. JANARDHANAN.M.P., III GRADE OVERSEER, PWD ROADS SECTION
OFFICE, PADINJARATHARA, WAYANAD -673575, RESIDING AT KATHARA
MARAMPARAMBATH POYIL PALATH CHELANNUR, KOZHIKODE, PIN -
673611
38 JASMIN.K.K.,
AGED 32 YEARS
D/O. KUNJUMON.K.K., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, ROAD SECTION, KUMILY, IDUKKI-
685509,RESIDING AT KUTTATTUPARAMBIL HOUSE, KARUVANNUR.P.O.,
PORATHISSERY (PART), THRISSUR, PIN - 680711
39 ALI RASHAD.T.,
AGED 29 YEARS
S/O. MOHAMED.T.,III GRADE OVERSEER, KANJIRAPPUZHA IRRIGATION
PROJECT SECTION NO. 2/2, CHERPULASSERY-679503, RESIDING AT
THAVALENGAT HOUSE,CHERAKKAPARAMBA, ARIPRA.P.O.,
PERINTHALMANNA, MALAPPURAM-, PIN - 679321
40 ARAVIND.S.S.,
AGED 28 YEARS
S/O. SASIKUMAR.V., III GRADE OVERSEER,OFFICE OF THE
ASSISTANT ENGINEER, BUILDING SECTION, PWD COMPLEX,NEAR
KOTTAYAM KSRTC BUS STAND,KOTOTAYAM-686001, RESIDING AT
AKSHAYA, BGRA 156, AYOORKONAM, INDIRA NAGAR,
PEROORKADA.P.O., THIRUVANANTHAPURAM-, PIN - 695005
41 SUNU MOL,
AGED 29 YEARS
D/O. T.A. SUNDARAM, III GRADE OVERSEER, OFFICE OF THE
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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ASSISTANT ENGINEER,PWD BUILDINGS SECTION OFFICE
CHENGANNUR,ALAPPUZHA-689121, RESIDING AT
VADAKKETHEVALLIYIL,PUZHAVATHU, CHANGANASSERY, KOTTAYAM, PIN
- 686101
42 ADDL.R42 ADITYA J
AGED 27 YEARS,D/O JAYACHANDRAN V, PALLOLATHIL HOUSE,
PUTHUPANAM POST, MANIYUR, MANDARATHUR,KOZHIKODE
DISTRICT,PIN-673105 IS IMPLEADED AS ADDITIONAL RESPONDENT
ADDL.R42 AS PER ORDER DATED 05/06/2025 IN I.A 1/2025 IN
OP(KAT)81/2024.
BY ADVS.
SRI.P.NANDAKUMAR
SMT.REKHA VASUDEVAN
SRI.MILLU DANDAPANI
SMT.SOYA D.C
SMT.ELIZABETH V.JOSEPH
SHRI.ROJIT ZACHARIAH
SMT.AMRUTHA SANJEEV
SHRI.VIVEK VIJAYAKUMAR
SMT.MERIN K JIMMY
SMT.ANJANA ROY
SRI.S.VISHNU (V-736)
SMT.ANJU R S.
SMT.BINTA THERESE JIMMY
SMT.MEENAKSHI S.
SHRI RAGHUL SUDHEESH
DR. K.P. SATHEESAN (SR.)
SHRI RAPHAEL THEKKAN
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 94 OF 2024
AGAINST THE JUDGMENT DATED 06.02.2024 IN OA (EKM) NO.1416 OF 2020
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDL.BENCH
ERNAKULAM)
PETITIONER/S:
1 AMAL FRANCIES K.S,
AGED 27 YEARS
S/O. SEBASTIAN K. F, OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO. 2/ 12,MONIPPALLY, PIRAVOM,
ERNAKULAM -686664 KARUKAPARAMBIL (H), PUNNAPRA P.O.
ALAPPUZHA, PIN - 688004
2 JASMIN K.K,
AGED 33 YEARS
D/O.KUNJUMON K.K,THIRD GRADE OVERSEER,OFFICE OF THE
ASSISTANT ENGINEER,ROADS SECTION, KUMILY, IDUKKI -685509
RESIDING AT KUTTATTUPARAMBIL (H),P.O.KARUVANNUR, THRISSUR,
PIN - 680711
3 ARCHANA A.T,
AGED 28 YEARS
D/O.T.AUGUSTIN, OVERSEER GR.III, KIP(LB) SECTION 29/19,
KOTTIYAM-691571, RESIDING AT VADAKKE KUTTITHANNI PUTHEO
VEEDU,MULLUVILA P.O., THIRUPURAM,THIRUVANANTHAPURAM, PIN -
695133
4 DIVYA A.SUNIL,
AGED 28 YEARS
D/O.K.SUNIL KUMAR,OVERSEER GR.III, KIP(LB) SUB DIVISION
NO.19,KOTTIYAM-691571, KOLLAM RESIDING AT RADHAMADHAVAM,
NEAR NSS KARAYOGAM, KANOOR, PUTHENCODE P.O,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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THIRUVANANTHAPURAM, PIN - 695584
5 ANJUSHA P.U,
AGED 27 YEARS
D/O.UNNIKRISHNAN P.C OVERSEER GRADE III, PWD BUILDINGS
SECTION 3, CIVIL STATION, PALAKKAD -678001, RESIDING AT
PADINJAKKARA HOUSE, KINAVALLUR, PORT POST, PALAKKAD, PIN -
678612
6 DEEPIKA R,
AGED 30 YEARS
, D/O.K.RADHAKRISHNAN, OVERSEER GRADE III, PWD, ROAD
MAINTENANCE SUB DIVISION, JAINMEDU, VADAKKANTHARA, PALAKKAD-
678012, RESIDING AT WEST VETTIKAD HOUSE, MANJALUR P.O.
PALAKKAD, PIN - 678502
7 ALFINA ABDUL SAMAD,
AGED 31 YEARS
D/O.ABDUL SAMAD,III GRADE OVERSEER OFFICE OF THE ASSISTANT
ENGINEER,LEFT BANK CANAL(LBC) SECTION, CHALAKKUDY, THRISSUR-
673122 RESIDING AT 12/412, CHAKKARAKADU,AVOLY P.O, ANICADU,
ERNAKULAM-686670 PRESENT ADDRESS:OVERSEER GRADE
III,HYDROLOGY SUB DIVISION, THRISSUR-680020,RESIDING AT
KADAMBADU HOUSE ERIYAD P.O,KODUNGALLUR, PIN - 680666
BY ADVS.
SHRI.KALEESWARAM RAJ
KUM.THULASI K. RAJ
SMT.CHINNU MARIA ANTONY
RESPONDENT/S:
1 APARNA MOHANAN M,
AGED 38 YEARS
D/O.MOHANAN, KUTTIPURATH HOUSE, CHELANNUR P.O. KOZHIKODE,
KERALA, PIN - 673616
2 SAJITH D,
AGED 35 YEARS
S/O.DEVANESAN NADAR, VALIYAVILA VEEDU, PALIYODU KOTTACKAL
P.O. THIRUVANANTHAPURAM, PIN - 695124
3 KRISHNANUNNI T.J,
AGED 27 YEARS
S/O. JAGADEESAN T.R THARAYIL HOUSE, KOOLIMUTTAM P.O
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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THRISSUR, PIN - 680691
4 SAJIMON S,
AGED 27 YEARS
S/O.R.SAHADEVAN, VATTCHIRA, MARUTHORVATTOM P.O. CHERTHALA,
ALAPPUZHA, PIN - 688539
5 DIVYANJALI R,
AGED 39 YEARS
D/O.RAMACHANDRAN G, SOUPARNIKA, SANATHANAPURAM, KALANCODE,
ALAPPUZHA, PIN - 688003
6 LITHESH M.P,
AGED 33 YEARS
S/O.VELAYUDHAN, MOOKOLAPPARAMBIL HOUSE, AYIROOR P.O.
PERUMPADAPPU VIA, MALAPPURAM, PIN - 679580
7 SIDHAN P.T,
AGED 27 YEARS
S/O.THULASIDAS, PADINJARENEELIVELI, THYCKAL P.O CHERTHALA,
ALAPPUZHA, PIN - 688531
8 HARIKRISHNA T.J,
AGED 27 YEARS
S/O JAGADEESAN T.R, THARAYIL HOUSE, KOOLIMUTTAM P.O.,
THRISSUR, PIN - 680691
9 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM KERALA., PIN - 695001
10 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM KERALA., PIN - 695033
11 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, PIN - 695033
12 THE CHIEF ENGINEER,
HARBOUR ENGINEERING DEPARTMENT, MANACAUD P.O,
THIRUVANANTHAPURAM KERALA, PIN - 695009
13 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM P.O,
THIRUVANANTHAPURAM, PIN - 695004
14 LIYA MARY S,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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AGED 26 YEARS
D/O.SALU K.ABRAHAM, OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.1/9 RAMAMANGALAM, MUVATTUPUZHA,
ERNAKULAM-686661, RESIDING AT PARAMBATHU KUREEKKATTIL,
THIRUVANIYOOR P.O.,ERNAKULAM, PIN - 682308
15 ROSE MARY K.P,
AGED 37 YEARS
W/O.SHAJI GEORGE, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MVIP SECTION NO.4/11, PIRAVOM, ERNAKULAM-686664, RESIDING AT
KURUPPASSERY, NAYARAMBALAM, ERNAKULAM, PIN - 682509
16 HEMANTH SASI,
AGED 25 YEARS
S/O.SASI T.N, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECITON, KOTHAMANGALAM, ERNAKULAM -686691,
RESIDING AT THUMBAYIL HOUSE, VGARAPPETTY P.O, ERNAKULAM
17 ABU SULAIMAN,
AGED 30 YEARS
S/O.SULAIMAN K.B, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECTION, KOTHAMANGALAM, ERNAKULAM-
686691,RESIDING AT KURUPPAMPARAMBIL HOUSE, NELLIKUZHI P.O.
KOTHAMANGALAM, ERNAKULAM
18 UBAIDA THESNIM P.A,
AGED 30 YEARS
W/O.AFSAL M.M, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
IRRIGATION SECTION, CHIRANGARA, KORATTY, THRISSUR-
680308,RESIDING AT MAMPULLIYIL HOUSE, VAZHAKODE, MULLOORKARA
P.O. THRISSUR, PIN - 680583
19 ALAN JOSE,
AGED 27 YEARS
KACHIRKKAL HOUSE, MELOOR P.O. THRISSUR-.(ADDL.R12 IMPLEADED
AS PER ORDER DATED 10.11.2021 IN MA(E)NO.1713/2021), PIN -
680311
20 SHILPA SUDHI,
D/O.K.S.SUDHI, AGED 25 YEARS, III GRADE OVERSEER, PWD ROADS
SECTION, PAMPADY P.O. KOTTAYAM-686502, RESIDING AT
KALAVAMPARA HOUSE, AIRPORT ROAD, MATTOOR, ERNAKULAM, PIN -
683574
21 VAISHNAV VIJAY,
S/O.VIJAYAKUMAR S, AGED 26 YEARS, III GRADE OVERSEER,
REGIONAL INVESTIGATION AND QUALITY CONTROL, KHRI BUILDING,
KARYAVATTOM, THIRUVANANTHAPURAM-695581, RESIDING AT
CHAMBAKA(HOUSE NUMBEER 58A), UDAYA GARDENS, ULLOOR, MEDICAL
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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COLLEGE P.O. THIRUVANANTHAPURAM, PIN - 695011
22 ARYA VISWAN,
AGED 30 YEARS
D/O.VISWAMBARAN, III GRADE OVERSEER PWD BUILDING SECTION,
VANDENMED-685551, RESIDING AT ARANGATTY, VELLANCHIRA P.O,
THRISSUR, PIN - 680697
23 SANKAR BOSE,
AGED 29 YEARS
S/O.BOSE P.S, III GRADE OVERSEER, MINOR IRRIGAITON, IDUKKI
SECTION, MOOLAMATTOM P.O. IDUKKI-685589 RESIDING AT
PUTHIYADATHU HOUSE, PALA ROAD, THODUPUZHA -, PIN - 685584
24 KAVYA T,
AGED 27 YEARS
D/O.THULASEEDHARAN PILLAI K , III GRADE OVERSEER, PWD
BUILDING SECTION KARUNAGAPPALLY-690518, RESIDING AT MUNDOOR
VEEDU VAKKANADU P.O, KOLLAM, PIN - 691509
25 NASHEEDA MUNAWIR P,
AGED 28 YEARS
D/O.ABOOBACKER, III GRADE OVERSEER, PWD ROAD MAINTENANCE SUB
DIVISION, CIVIL STATION, PALAKKAD -678001, RESIDING AT
PADINJARETHIL HOUSE, EZHUVANTHALA POST, PALAKKAD, PIN -
679335
26 ARCHANA C.P,
D/O.PRASANTHKUMAR C.K, AGED 29 YEARS, III GRADE OVERSEER,
PWD BUILDINGS SECTIION, SASTHAMCOTTA, KOLLAM- 690521,
RESIDING AT CHAKKITTAYIL, PUNNAKKAD P.O, KOZHENCHERRY,
PATHANAMTHITTA, PIN - 689652
27 JAYALAKSHMI UDAYAN
AGED 24 YEARS
D/O.K.N.UDAYAKUMAR, III GRADE OVERSEER, MINOR IRRIGATION
SECTION, PAMPAKUDA-686667 RESIDING AT VAZHAPPILLIL HOUSE,
VENGOOR P.O. ERNAKULAM, PIN - 683546
28 HARITHA H,
AGED 25 YEARS
D/O.HARIKUMAR P.G, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, KUTTANAD DEVELOPMENT SECTION, KARUVATTA,
HARIPPAD-690514 RESIDING AT PANDARETHU HOUSE, PANANGADU P.O.
KULANADA, PATHANAMTHITTA, PIN - 689503
29 E.A.NISMA,
AGED 27 YEARS
D/O.A.M.ABDUL KHADER III GRADE OVERSEER, PWD ROADS SECTION,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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KOTHAMANGALAM, ERNAKULAM -686691, RESIDINBG AT EDAVANA
HOUSE, NOCHIMA, NAD P.O, ALUVA, ERNAKULAM, PIN - 683563
30 JISHNU P.S,
AGED 25 YEARS
S/O.K.PUZHPAKARAN, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, MEDICAL COLLEGE SECTION NO.1,
THIRUVANANTHAPURAM-695011, RESIDING AT KARTHIKA,
PALAPALLIPURAYIDOM, PAZHAYAKADA, THIRUPURAM P.O,
THIRUVANANTHAPURAM, PIN - 695133
31 THAMEENA V.A,
D/O.ASHRAF V.P. , AGED 27 YEARS, III GRADE OVERSEER, PERIYAR
VALLEY IRRIGATION PROJECT SUB DIVISION NO.7, SECTION 3/7,
KOLENCHERRY-682311, RESIDING AT VENAD, WEST VEDLIYATHUNADU
P.O, KARUMALLOOR, ERNAIULAM, PIN - 683511
32 KAVYA PILLAI,
AGED 27 YEARS
D/O.PRASANNAKUMAR, III GRADE OVERSEER, PWD ROADS SECTION,
MUTTOM, IDUKKI -685584, RESIDING AT VAZHAYIL, NEAR DIET,
THODUPUZHA P.O, IDUKKI
33 HITHA MOHANAN,
D/O.MOHANAN K.S, AGED 31 YEARS, III GRADE OVERSEER, PWD
BUILDINGS SECTION, NEDUMKANDOM, CHEMBALAM P.O.M IDUKKI-
685553, RESIDING AT KALLUPARAMBIL HOUSE, KARUVANKUNNU,
KALLUR P.O, THRISSUR, PIN - 680317
34 ROSEMARY XAVIER,
AGED 30 YEARS
D/O.XAVIER JOHN, III GRADE OVERSEER, OFFICE OF THE ASSISTANT
ENGINEER, IRRIGATION SECTION, THODUPUZHA-685584, RESIDING AT
NJALOOR HOUSE, POTHANICAD P.O. ERNAKULAM, PIN - 686671
35 POOJA M.S,
D/O.SACHITHANANDAN M.V, AGED 27 YEARS, III GRADE OVERSEER,
QUALITY CONTROL SECTION, THOTTAKATTUKARA, ALUVA, ERNAKULAM -
683108, RESIDING AT 48/212B , MAROTTICAL HOUSE, ELAMAKKARA,
COCHIN, PIN - 682026
36 KRISHNAVENI E.P,
AGED 27 YEARS
D/O.BALAKRISHNAN P.V, III GRADE OVERSEER, IRRIGATION SECTION
OFFICE, KOOTTAUYI, MANGALAM, MALAPPURAM-676561, RESIDING AT
UTTUPURATH HOUSE,KADANNAMANNA P.O.MALAPPURAM, PIN - 679324
37 BASITH J.B,
AGED 27 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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S/O.BADRUDEEN A.H, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, ROAD MAINTENANCE SUB DIVISION,
KOLLAM-691002, RESIDING AT BISMI, NEAR OLD RTO, ATTINGAL P.O
ATTINGAL (PART), THIRUVANANTHAPURAM, PIN - 695101
38 SURYA O.M,
AGED 27 YEARS
D/O.MOHANAN O.A III GRADE OVERSEER, OFFICE OF THE ASSISTANT
ENGINEER MINOR IRRIGATION SECTION, PALLIVASAL, ADIMALI-
685561, RESIDING AT MANNAMKANDAM, MILLUMPADI, IDUKKI
39 MUZAFFIR MAHAMOODALI K.M,
AGED 30 YEARS
S/O.ABDUL KAREEM K.M. III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, PWD BRIDGES SECTION, THAZHEPALAM P.O.
TIRUR, MALAPPURAM-676101, RESIDING AT KILIYAMANNIL HOUSE,
VADAKKEMANNA, KODUR-MALABAR MALAPPURAM, PIN - 676504
40 LALITHA M.P,
AGED 39 YEARS
W/O.VIJAYAN M.K, III GRADE OVERSEER, MINOR IRRIGATION
SECTION, THALASSERRY, KOOTHUPARAMBA-670643, RESIDING AT
MOOKKAMBARA, PALLIKKARA, KUMARAPURAM P.O. KUNNATHUNAD,
ERNAIULAM, PIN - 683565
41 SARANYA M,
D/O.PURUSHOTHAMAN E, AGED 25 YEARS, III GRADE OVERSEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER, MINOR IRRIGATION
SECTION, KANNUR -670002, RESIDING AT SUKRITHAM, MACHERI P.O.
MOWANCHERI, KANNUR, PIN - 670613
42 LINJESH SEBASTIAN
AGED 35 YEARS
, S/O.SEBASTIAN K.V, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, CAUVERY SECTIION, KALPATTA, WAYANAD-
673122,RESIDING AT KAROTTEKACHIRAYIL HOUSE, KATTIKKOLLY,
KADALMAD P.O.WAYANAD, PIN - 673581
43 ANAGHA K.C,
AGED 27 YEARS
D/O.SUNDARAN K.C, III GRADE OVERSEER, PWD ROADS SECTION
OFFICE, KALPETTA, WAYANAD -673121, RESIDING AT EDAPUNATHIL,
PERINGOLAM, PERUVAYAL, KUNNAMANGALAM, KOZHIKODE, PIN -
673571
44 AJO S.RAJ,
AGED 28 YEARS
S/O.R.SELVARAJ, III GRADE OVERSEER OFFICE OF THE CHIEF
ENGINEER, DESIGN, PUBLIC OFFICE, OPPOSITE MUSEUM,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:119:- 2025:KER:53298
THIRUVANANTHAPURAM-695033, RESIDING AT MANCHAMKUZHI VEEDU,
NEAR CHECKPOST, AMARAVILA P.O, KOLLAYIL, THIRUVANANTHAPURAM-
, PIN - 695122
45 ARCHANA PANKAJ,
D/O.PANKAJRAJAN N, AGED 27 YEARS, III GRADE OVERSEER, PWD
ROADS SECTION KOTTARAKKARA -691506, RESIDING AT
VILAYILAZHIKAM, EZHUKONE P.O. KOLLAM, PIN - 691505
46 SHILPA M.P ,
D/O.JANARDHANAN M.P, AGED 26 YEARS, III GRADE OVERSEER, PWD
ROADS SECTION OFFICE, PADINJARATHARA, WAYANAD-673575,
RESIDING AT KALTHARA MARAMPARAMBATH POYIL PALATH, KOZHIKODE,
PIN - 673611
47 VEENA SIVADAS,
AGED 24 YEARS
D/O.SIVADASN M.S III GRADE OVERSEER, OFFICE OF THE ASSISTANT
EXECUTIVE ENGINEER NH(R ) SUB DIVISIN, KOTHAMANGALAM-686691,
RESIDING AT MUNDACKAL (H),MULAMKUZHY, MALAYATTOOR,
ERNAKULAM-, PIN - 683587
48 ALI RASHAD T,
AGED 27 YEARS
S/O.MOHAMED T, III GRADE OVERSEER, KANJIRAPPUZHA IRRIGATION
PROJECT SECTION 2/2, CHERPULASSERRY-679503, RESIDING AT
THAVALENGAL (H), CHERAKKAPARAMBA, ARIPRA P.O,
PERINTHALMANNA, MALAPPURAM, PIN - 679321
49 ANJANA K,
AGED 29 YEARS
D/O.K.N.KRISHNAKUMAR, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER IRRIGATION SECTION MOOLAMATTOM,ARAKKULAM
P.O. ARAKKULAM, IDUKKI-685591, RESIDING AT KURUMMATHU,
OLAMATTOM, THODUPUZHA, IDUKKI, PIN - 685584
50 ARAVIND S.S ,
AGED 26 YEARS
,S/O.SASIKUMAR V, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, BUILDING SECTION, PWD COMPLEX, NEAR
KOTTAYAM KSRTC BUS STAND, KOTTAYAM -686001, RESIDING AT
AKSHAYA, BGRA 156, AYOORKONAM INDIRA NAGAR, PEROORKADA P.O.
THIRUVANANTHAPURAM, PIN - 695005
51 SUNU MOL,
AGED 27 YEARS
D/O.T.A.SUNDARAM, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER PWD BUILDINGS SECTION OFFICE CHENGANNUR,
ALAPPUZHA-689121, RESIDING AT VADAKKETHEVALLIYIL,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:120:- 2025:KER:53298
PUZHAVATHU, CHANGANASSERRY, KOTTAYAM, PIN - 686101
52 ANJALI HARI,
AGED 25 YEARS
D/O.HARI K.K, III GRADE OVERSEER, IRRIGATION DEPARTMENT,
SIUVANI PROJECT SECTION NO.2/1. PALAKKAYAM P.O. PALAKKAD-
678591, RESIDING AT KODICHUVATTIL HOUSE, OORAMANA P.O.
OORAMANA, ERNAKULAM, PIN - 686663
53 SHYAM S,
AGED 28 YEARS
S/O.SURENDRAN C.K, III GRADE OVERSEER, IRRIGATION
DEPARTMENT, QUALITY CONTROL KASARGOD SECTION, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, QUALITY CONTROL SUB DIVISION,
KANNUR -670002, RESIDING AT GARDENIA, POOVANGAL ROAD,
KOMMERI P.O. MANKAVU, KOZHIKODE, PIN - 673007
54 AJAS VIJAYAN,
AGED 26 YEARS
S/O.VIJAYAN N, III GRADE OVERSEER, PWD BRIDGES SECTION
PATHANAMTHITTA, PWD BUILDINGS, THIRUVALLA, PATHANAMTHITTA -
689101, RESIDING AT PANACHACKAL, KODUMON P.O.
PATHANAMTHITTA, PIN - 691555
55 AROMAL C.P,
S/O.,CHANDRAPRABHANANDAN G.D, AGED 26 YEARS, III GRADE
OVERSEER, PWD NH SUBDIVISOIN, PUNALUR, KOLLAM-691331,
RESIDING AT MELEKARIKKOM, POOYAPPALLY, KOLLAM, PIN - 691537
56 SARAN GOPAL G.R,
AGED 27 YEARS
S/O.GOPALAKRISHNAN NAIR V, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, PWD BRIDGE SECTION, KOTTAYAM -686001,
RESIDING AT TC-8/9, THUNDUVILA VEEDU CHERUVACKAL, SREEKARYAM
P.O. THIRUVANANTHAPURAM (ADDL. R13 TO R55 IMPLEADED AS PER
ORDER DATED 23.11.2021 IN' MA(E )NO.1804/2021)., PIN -
695017
BY ADVS.
SRI.P.NANDAKUMAR
SHRI.VIVEK VIJAYAKUMAR
SMT.T.G.SEETHAL
SMT.MERIN K JIMMY
SHRI RAGHUL SUDHEESH
DR. K.P. SATHEESAN (SR)
SHRI RAPHAEL THEKKAN
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:121:- 2025:KER:53298
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:122:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 102 OF 2024
AGAINST THE JUDGMENT DATED 06.02.2024 IN OA (EKM) NO.1416 OF 2020
OF KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
1 LIYA MARY S ,
AGED 26 YEARS
DAUGHTER OF SALU K. ABRAHAM, OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO. 1/9, RAMAMANGALAM,
MUVATTUPUZHA, ERNAKULAM, KERALA-686 661 (PRESENTLY WORKING
AT MVIP SECTION NO. 3/6, KOOTHATTUKULAM, ERNAKULAM, KERALA,
RESIDING AT PARAMBATHU KUREEKKATTIL, THIRUVANIYOOR P.O.,
ERNAKULAM, KERALA, PIN - 682308
2 SUNU MOL ,
AGED 27 YEARS
DAUGHTER OF T.A. SUNDARAM, OVERSEER GRADE III, OFFICE OF THE
ASSISTANT ENGINEER PWD BUILDINGS SECTION OFFICE, CHENGANNUR,
ALAPPUZHA, KERALA, RESIDING AT VADAKKETHEVALLIYIL,
PUZHAVATHU, CHANGANASSERY, KOTTAYAM, KERALA, PIN - 686101
BY ADVS.
SMT.REKHA VASUDEVAN
SMT.SOYA D.C
SMT.ELIZABETH V.JOSEPH
SHRI.ROJIT ZACHARIAH
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:123:- 2025:KER:53298
RESPONDENT/S:
1 APARNA MOHANAN M ,
AGED 38 YEARS
D/O MOHANAN, KUTTIPURATH HOUSE, CHELANNUR P.O., KOZHIKODE,
KERALA, PIN - 673616
2 SAJITH D ,
AGED 37 YEARS
S/O DEVANESAN NADAR, VALIYAVILA VEEDU, PALIYODU KOTTACKAL
P.O, THIRUVANANTHAPURAM, PIN - 695124
3 KRISHNANUNNI T.J ,
AGED 29 YEARS
S/O JAGADEESAN T.R, THARAYIL HOUSE, KOOLIMUTTAM P.O,
THRISSUR, PIN - 680691
4 SAJIMON S ,
AGED 27 YEARS
S/O R. SAHADEVAN, VATTCHIRA, MARUTHORVATTOM P.O, CHERTHALA,
ALAPPUZHA-688539
5 DIVYANJALI R ,
AGED 41 YEARS
D/O RAMACHANDRAN.G, SOUPARNIKA, SANATHANAPURAM, KALANCODE,
ALAPPUZHA, PIN - 688800
6 LITHESH M.P ,
AGED 35 YEARS
S/O VELAYUDHAN, MOOKOLAPPARAMBIL HOUSE, AYIROOR P.O,
PERUMPADAPPU VIA, MALAPPURAM, PIN - 679580
7 SIDHAN P.T ,
AGED 29 YEARS
S/O THULASIDAS, PADINNJARENEELIVELIL. THYCKAL P.O,
CHERTHALA, ALAPPUZHA, PIN - 688531
8 HARIKRISHNA T.J ,
AGED 29 YEARS
S/O JAGADEESAN T.R, THARAYIL HOUSE, KOOLIMUTTAM P.O,
THRISSUR, PIN - 680691
9 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM, KERALA, PIN - 685001
10 THE CHIEF ENGINEER ,
(ADMINISTRATION), PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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BUILDINGS, THIRUVANANTHAPURAM, KERALA, PIN - 695033
11 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION) ,
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, KERALA, PIN - 695033
12 THE CHIEF ENGINEER ,
HARBOUR ENGINEERING DEPARTMENT, MANACAUD P.O.,
THIRUVANANTHAPURAM, KERALA, PIN - 695009
13 KERALA PUBLIC SERVICE COMMISSION ,
REPRESENTED BY ITS SECRETARY, PATTOM P.O.,
THIRUVANANTHAPURAM, KERALA, PIN - 695004
14 ROSE MARY K.P ,
AGED 37 YEARS
W/O SHAJI GEORGE, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MVIP SECTION, NO.4/11, PIRAVOM, ERNAKULAM, RESIDING AT
KURUPPASSERY, NAYARAMBALM, ERNAKULAM, PIN - 682509
15 HEMANTH SASI ,
AGED 25 YEARS
S/O SASI T.N, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECTION, KOTHAMANGALAM, ERNAKULAM, RESIDING
AT THUMBAYIL HOUSE, VARAPPETTY P.O, ERNAKULAM, PIN - 686691
16 AMAL FRANCIS K.S ,
AGED 27 YEARS
S/O SEBASTIAN K.F, OVERSEER GRADE-III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.2/12, MONIPPALLY, PIRAVOM,
ERNAKULAM-686664, RESIDING AT KARUKAPARAMPIL HOUSE, PUNNAPRA
P.O, ALAPPUZHA-688004
17 ABU SULAIMAN,
AGED 30 YEARS
S/O SULAIMAN K.B, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECTION, KOTHAMANGALAM, ERNAKULAM, RESIDING
AT KURUPPAMPARAMBIL HOUSE, NELLIKUZHI P.O, KOTHAMANGALAM,
ERNAKULAM, PIN - 686691
18 UBAIDA THESNIM P.A ,
AGED 30 YEARS
W/O AFSAL M.M, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
IRRIGATION SECTION, CHIRANGARA, KORATTY, THRISSUR, RESIDING
AT MAMPULLIYIL HOUSE, VAZHAKODE, MULLOORKARA P O, THRISSUR,
PIN - 680583
19 ALAN JOSE ,
AGED 29 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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KACHIRAKKAL HOUSE, MELOOR P.O, THRISSUR, PIN - 680311
20 SHILPA SUDHI ,
AGED 25 YEARS
D/O K.S SUDHI, III GRADE OVERSEER, PWD ROADS SECTION,
PAMPADY P.O, KOTTAYAM, RESIDING AT KALAVAMPARA HOUSE,
AIRPORT ROAD, MATTOOR ERNAKULAM, PIN - 683574
21 VAISHNAV VIJAY ,
AGED 28 YEARS
S/O VIJAYAKUMAR.S, III GRADE OVERSEER, REGIONAL
INVESTIGATION AND QUALITY CONTROL, KHRI BUILDING,
KARYAVATTOM, THIRUVANANTHAPURAM, RESIDING AT CHAMBAKA, HOUSE
NO. 57 A, UDAYA GARDENS, ULLOR, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, PIN - 695011
22 ARYA VISWAN ,
AGED 32 YEARS
D/O VISWAMBARAN, III GRADE OVERSEER, PWD BUILDING SECTION,
VANDENMED, RESIDING AT ARANGATTY, VELLANCHIRA P.O, THRISSUR,
PIN - 680697
23 SANKAR BOSE ,
AGED 29 YEARS
S/O BOSE P.S, III GRADE OVERSEER, MINOR IRRIGATION, IDUKKI
SECTION, MOOLAMATTOM P.O, IDUKKI, RESIDING AT PUTHIYADATHU
HOUSE, PALA ROAD, THODUPUZHA, PIN - 685584
24 KAVYA.T ,
AGED 29 YEARS
D/O THULASEEDHARAN PILLAI.K, III GRADE OVERSEER, PWD
BUILDING SECTION, KARUNAGAPPALLY, RESIDING AT MUNDOOR VEEDU,
VAKKANADU P.O, KOLLAM, PIN - 691509
25 NASHEEDA MUNAWIR P ,
AGED 30 YEARS
D/O ABOOBACKER, III GRADE OVERSEER, PWD ROAD MAINTENANCE
SUBDIVISION, CIVIL STATION, PALAKKAD, RESIDING AT
PADINJARETHIL HOUSE, EZHUVANTHALA POST, PALAKKAD, PIN -
679335
26 DEEPIKA.R ,
AGED 30 YEARS
D/O K. RADAKRISHNAN, III GRADEOVERSEER, PWD ROAD MAINTENANCE
SUBDIVISION, PALAKKAD, RESIDING AT WEST VETTUKAD HOUSE,
MANNALUR, VEMBALLUR, PALAKKAD, PIN - 678502
27 ARCHANA.C.P ,
AGED 31 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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D/O PRASANTHAKMAR.C. K, III GRADE OVERSEER, PWD BUILDING
SECTION, SASTHAMCOTTA, KOLLAM, RESIDING AT CHAKKITTAYIL,
PUNNAKKAD P.O, KOZHENCHERRY, PATHANAMTHITTA, PIN - 689652
28 JAYALAKSHMI UDAYAN ,
AGED 26 YEARS
D/O K.N UDAYAKUMAR, III GRADE OVERSEER, MINOR IRRIGATION
SECTION, PAMPAKUDA, RESIDING AT VAZHAPPILLIL HOUSE, VENGOOR
P.O, ERNAKULAM, PIN - 683546
29 HARITHA.H,
AGED 27 YEARS
D/O HARIKUMAR P.G, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, KUTTANAD DEVELOPMENT SECTION, KARUVATTA,
HARIPAD, RESIDING AT PANDARETHU HOUSE, PANANGADU P.O,
KULANADA, PATHANAMTHITTA, PIN - 689503
30 E.A.NISMA ,
AGED 29 YEARS
D/O A.M ABDUL KHADER, III GRADE OVERSEER, PWD ROADS SECTION,
KOTHAMANGALAM, ERNAKULAM, RESIDING AT EDAVANA HOUSE, NAD
P.O, ALUVA, ERNAKULAM, PIN - 683563
31 JISHNU P.S ,
AGED 27 YEARS
S/O K.PUSHPAKARAN, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, MEDICAL COLLEGE SECTION NO.1,
THIRUVANANTHAPURAM, RESIDING AT KARTHIKA,
PALAPALLIPURAYIDOM, PAZHAYAKADA, THIRUPURAM P.O,
THIRUVANANTHAPURAM, PIN - 695133
32 THAMEENA V.A ,
AGED 27 YEARS
D/O ASHRAF V.P, III GRADE OVERSEER, PERIYAR VALLEY
IRRIGATION PROJECT SUB DIVISION NO.7, SECTION 3/7,
KOLENCHERY, RESIDING AT VENAD, WEST VELIYATHUNADU P.O,
KARUMALLOR, ERNAKULAM, PIN - 683511
33 KAVYA PILLAI ,
AGED 27 YEARS
D/O PRASANNAKUMAR, AGED 27 YEARS, III GRADE OVERSEER, PWD
ROADS SECTION, MUTTOM, IDUKKI-685584, RESIDING AT VAZHAYIL,
NEAR DIET, THODUPUZHA P.O, IDUKKI, 685584
34 HITHA MOHANAN ,
AGED 33 YEARS
D/O MOHANAN K.S, III GRADE OVERSEER, PWD BUILDINGS SECTION,
NEDUMKANDAM, CHEMBALA, P.O, IDUKKI, RESIDING AT
KALLUPARAMBIL HOUSE, KARUVANKUNNU, KALLUR P.O, THRISSUR, PIN
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:127:- 2025:KER:53298
- 680317
35 ROSEMARY XAVIER ,
AGED 30 YEARS
D/O XAVIER JOHN, III GRADE OVERSEER, OFFICE OF THE ASSISTANT
ENGINEER, IRRIGATION SECTION, THODUPUZHA, RESIDING AT
NJALOOR HOUSE, POTHANICAD P.O, ERNAKULAM, PIN - 686671
36 ANJUSHA P.U ,
AGED 27 YEARS
D/O UNNIKRISHNAN P.C, IIIGRADE OVERSEER, PWD BUILDING
SECTION 3, CIVIL STATION, PALAKKAD, RESIDING AT PADINJAKKARA
HOUSE, KINAVALLUR, PARLI POST, PALAKKAD-678612
37 POOJA M.S ,
AGED 29 YEARS
D/O SACHITHANANDAN M.N, III GRADE OVERSEER, QUALITY CONTROL
SECTION THOTTAKKATTUKARA, ALUVA, ERNAKULAM, RESIDING AT
48/212 B, MAROTTICAL HOUSE, ELAMAKKARA, COCHIN, PIN - 682026
38 KRISHNAVENI E.P ,
AGED 27 YEARS
D/O BALAKRISHNAN P.V, III GRADE OVERSEER, IRRIGATION SECTION
OFFICE KOOTTAYI, MANGALAM, MALAPPURAM, RESIDING AT
UTTUPURATH HOUSE KADANNAMANNA P.O, MALAPPURAM, PIN - 679324
39 BASITH J.B ,
AGED 29 YEARS
S/O BADRUDEEN A.H, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXCUTIVE ENGINEER, ROAD MAINTENANCE SUB DIVISION,
KOLLAM, RESIDING AT BISMI, NEAR OLD RTO, ATTINGAL P.O,
ATTINGALO (PAR), THIRUVANANTHAPURAM-695101
40 DIVYA A.SUNIL ,
AGED 28 YEARS
D/O SUNIL KUMAR.K, III GRADE OVERSEER, KIP (LB) SUBDIVISION
NO19, KOTTIYAM, KOLLAM, RESIDING AT 12/188, RADHAMADHAVAM,
NEAR NSS KARAYOGAM, KAROOR, POTHENCODE P.O, PIN - 695584
41 ARCHANA A.T
AGED 28 YEARS
D/O T. AUGUSTIAN, III GRADE OVERSEER, KIP (LB) SECTION
29/19, KOTTAYAM, RESIDING AT VADAKKE KUTTITHANNI PUTHEN
VEEDU, MULLUVILA P.O, THIRUPURAM, THIRUVANANTHAPURAM, PIN -
695133
42 SURYA O.M ,
AGED 27 YEARS
D/O MOHANAN O.A, III GRADE OVERSEER OFFICE OF THE ASSISTANT
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:128:- 2025:KER:53298
ENGINEER MINOR IRRIGATION SECTION PALLIVASAL, ADIMALI,
RESIDING AT MANNAMKANDAM, MILLUMPADI, IDUKKI, PIN - 685561
43 MUZAFFIR MAHMOODALI K.M,
AGED 30 YEARS
S/O ABDUL KAREEM K.M, III GRADE OVERSEER OFFICE OF THE
ASSISTANT ENGINEER PWD BRIDGES SECTION THAZHEPALAM P.O,
TIRUR, MALAPPURAM, RESIDING AT KILIYAMANNIL HOUSE,
VADAKKEMANNA, KODUR-MALABAR, MALAPPURAM, PIN - 676504
44 LALITHA M.P. ,
AGED 39 YEARS
W/O, VIJAYAN M.K., III GRADE OVERSEER MINOR IRRIGATION
SECTION, THALASSERY, KOOTHUPARAMBA, RESIDING AT MOOKKAMBARA,
PALLIKKARA, KUMARAPURAM P.O. KUNNATHUNAD, ERNAKULAM, PIN -
683565
45 SARANYA M.
AGED 25 YEARS
D/O, PURUSHOTHAMAN E., III GRADE OVERSEER OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER MINOR IRRIGATION SECTION
KANNUR, RESIDING AT SUKRITHAM, MACHERI P.O.. MOWANCHERI,
KANNUR, PIN - 670613
46 LINJESH SEBASTIAN
AGED 35 YEARS
S/O, SEBASTIAN K.V., III GRADE OVERSEER OFFICE OF THE
ASSISTANT ENGINEER, CAUVERY SECTION, KALPETTA, WAYANAD,
RESIDING AT KAROTTEKACHIRAYIL HOUSE, KATTIKKOLLY, KADALMAD
PO, WAYANAD, PIN - 673581
47 ANAGHA K.C
AGED 29 YEARS
D/O SUNDARAN.K.C, III GRADE OVERSEER, PWD ROADS SECTION
OFFICE, KALPETTA, WAYANAD, RESIDING AT EDAPUNATHIL,
PERINGOLAM, PERUVAYAL, KUNNAMANGALAM, KOZHIKODE, PIN -
673571
48 AJO.S.RAJ
AGED 28 YEARS
S/O R. SELVARAJ, III GRADE OVERSEER, OFFICE OF THE CHIEF
ENGINEER, DESIGN, PUBLIC OFFICE, OPPOSITE MUSEUM,
THIRUVANANTHAPURAM, RESIDING AT MANCHAMKUZHI VEEDU, NEAR
CHECKPOST, AMARAVILA P.O, KOLLAYIL, THIRUVANANTHAPURAM, PIN
- 695122
49 ALFINA ABDUL SAMAD
AGED 32 YEARS
D/O ABDUL SAMAD, III GRADE OVERSEER, OFFICE OF THE ASSISTANT
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:129:- 2025:KER:53298
ENGINEER, LEFT BANK CANAL (LBC) SECTION, CHALAKUDY,
THRISSUR, RESIDING AT 12/412, CHAKKARAKADU, AVOLY P.O,
ANICADU, ERNAKULAM, PIN - 686670
50 ARCHANA PANKAJ
AGED 29 YEARS
D/O PANKALRAJAN N, III GRADE OVERSEER, PWD ROADS SECTION,
KOTTARAKKARA, RESIDING AT VILAYILAZHIKAM, EZHUKONE P.O,
KOLLAM, PIN - 691505
51 SHILPA M.P
AGED 28 YEARS
D/O JANARDHANAN M.P, III GRADE OVERSEER, PWD ROADS SECTION
OFFICE, PADINJARATHARA, WAYANAD, RESIDING AT KALHARA
MARAMPARAMBATH POYIL PALATH CHELANNUR, KOZHIKODE, PIN -
673611
52 JASMIN.K.K
AGED 32 YEARS
D/O KUNJUMON K.K, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, ROAD SECTION, KUMILY, IDUKKI, RESIDING
AT KUTTATTUPARAMBIL HOUSE, KARUVANNUR P.O, PORATHISSERY
(PART), THRISSUR-680711
53 VEENA SIVADAS
AGED 24 YEARS
D/O SIVADASAN M.S,, III GRADE OVERSEER OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER NH(R) SUB DIVISION,
KOTHAMANGALAM, RESIDING AT MUNDACKAL (H), MULAMKUZHY,
MALAYATTOOR ERNAKULAM, PIN - 683587
54 ALI RASHAD.T
AGED 29 YEARS
S/O MOHAMED, III GRADE OVERSEER, KANJIRAPPUZHA IRRIGATION
PROJECT SECTION NO 2/2, CHERPULAASSERY, RESIDING AT
THAVALENGAT HOUSE, CHERAKKAPARAMBA, ARIPRA P.O,
PERINTHALMANNA, MALAPPURAM, PIN - 679321
55 ANJANA K
AGED 29 YEARS
D/O K.N KRISHNAKUMAR, III GRADE OVERSEER OFFICE OF THE
ASSISTANT ENGINEER IRRIGATION SECTION MOOLAMATTOM, ARAKKULAM
P.O, ARAKKULAM, IDUKKI, RESIDING AT KURUMMATHU, OLAMATTOM,
THODUPUZHA, IDUKKI, PIN - 685584
56 ARAVIND S.S
AGED 28 YEARS
S/O SASIKUMAR.V, III GRADE OVERSEER, OFFICE OF THE ASSISTANT
ENGINEER, BUILDING SECTION, PWD COMPLEX, NEAR KOTTAYAM KSRTC
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:130:- 2025:KER:53298
BUS STAND, KOTTAYAM, RESIDING AT AKSHAYA, BGRA 156,
AYOORKONAM, INDIRA NAGAR, PEROORKADA P.O,
THIRUVANANTHAPURAM, PIN - 695005
57 ANJALI HARI
AGED 25 YEARS
D/O HARI K.K., III GRADE OVERSEER IRRIGATION DEPARTMENT
SIRUVANI PROJECT SECTION NO: 2/1, PALAKKAYAM P.O, PALAKKAD ,
RESIDING AT KODICHUVATTIL HOUSE, OORAMANA P.O., QORAMANA,
ERNAKULAM, PIN - 686663
58 SHYAM S.
AGED 28 YEARS
S/O, SURENDRAN C.K., III GRADE OVERSEER IRRIGATION
DEPARTMENT, QUALITY CONTROL KASARAGODE SECTION, OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER, QUALITY CONTROL
SUBDIVISION. KANNUR, RESIDING AT GARDENIA, POOVANGAL ROAD,
KOMMERI P.O., MANKAVU, KOZHIKODE, PIN - 673007
59 AJAS VIJAYAN
AGED 26 YEARS
S/O, VIJAYAN N., III GRADE OVERSEER PWD BRIDGES SECTION -
PATHANAMTHITTA, PWD BUILDINGS, THIRUVALLA. PATHANAMTHITTA,
RESIDING AT PANACHACKAL, KODUMON P.O., PATHANAMTHITTA, PIN -
691555
60 AROMAL C.P.
AGED 26 YEARS
S/O, CHANDRAPRABHANANDAN G.D., III GRADE OVERSEER PWD NH
SUBDIVISION, PUNALUR, KOLLAM, RESIDING AT MELEKARIKKOM,
POOYAPPALLY, KOLLAM, PIN - 691537
61 SARAN GOPAL G.R. ,
AGED 27 YEARS
S/O, GOPALAKRISHNAN NAIR V., III GRADE OVERSEER OFFICE OF
THE ASSISTANT ENGINEER, PWD BRIDGE SECTION KOTTAYAM,
RESIDING AT TC-8/9. THUNDUVILA VEEDU. CHERUVACKAL,
SREEKARYAM P.O., THIRUVANANTHAPURAM, PIN - 695017
BY ADVS.
SRI.P.NANDAKUMAR
SHRI.VIVEK VIJAYAKUMAR
SMT.T.G.SEETHAL
SMT.MERIN K JIMMY
SHRI P.C. SASIDHARAN, SC, KPSC
SHRI RAGHUL SUDHEESH
DR. K.P. SATHEESAN (SR.)
SHRI RAPHAEL THEKKAN
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:131:- 2025:KER:53298
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:132:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 127 OF 2024
AGAINST THE JUDGMENT DATED 06.02.2024 IN OA NO.1416 OF 2020 OF KERALA
ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
1 NITHIN BAL,
AGED 29 YEARS
S/O. BALAKRISHNAN, 3RD GRADE OVERSEER, IRRIGATION DEPARTMENT
SECTION 3/1 BANASURA SAGAR IRRIGATION PROJECT,
PADINJARATHARA WAYANAD- 673122 RESIDING AT NEETHU KRISHNA
HOUSE, EMILY, KALPETTA NORTH, WAYANAD
2 AISWARYA P.J,
AGED 29 YEARS
D/O. JAYARAJAN P.S. 3RDGRADE OVERSEER, MINOR IRRIGATION
SECTION OFFICE, WADAKKANCHERY-THRISSUR DISTRICT, 680582.
RESIDING AT POTTEKATTU HOUSE, NADUTHARA,WADAKKANCHERY,
THRISSUR
3 AMRUTHA C,
AGED 26 YEARS
D/O. LATE ASHOKAN P., OVERSEER GRADE III, KANJIRAPUZHA
IRRIGATION PROJECT,SECTION NO.1/2, KADAMBAZHIPPURAM,-
PALAKAKD-678633 RESIDING AT CHOOLIKKANDY HOUSE, EACHUR NEAR
KSEB OFFICER, ACHOUR P.O., KANNUR, PIN - 670591
4 RAMEESA V.P.,
AGED 31 YEARS
D/O. KUHAHAMMEDV.P., OVERSEER GRADE III, OFFICE OF THE
ASSISTANT ENGINEER, MINOR IRRIGATION SECTION PERINTHALMANNA,
MALAPPURAM DISTRICT- 679322 RESIDING AT UMMIYIL HOUSE,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:133:- 2025:KER:53298
MORAYUR P.O., MALAPPURAM, PIN - 673642
5 RASILA C.,
AGED 35 YEARS
D/O. RAGHAVAN C., GRADE III OVERSEER, IRRIGATION DEPARTMENT,
MINOR IRRIGATION, MANNARKKAD SECTION, PALAKKAD, - 678582.
RESIDING AT 185-F, SREENAN DHANAM, KURUVANGAD, KOYILANDY,
PIN - 673620
6 RASHMI K.R.
AGED 32 YEARS
D/O. RAMAKRISHNAN K.R. OVERSEER GRADE III, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION, NILESWARAM,
IRRIGATION SUB DIVISION, KANHANGAD, KASARAGOD -
671315.RESIDING AT VADASSERI, MATHIL P.O., PAYYANNUR,
KANNUR, PIN - 670307
7 REMYA D.R.
AGED 28 YEARS
D/O. DAVID N., OVERSEER GRADE III, MINOR IRRIGATION SECTION,
PANAMARAM, WAYANAD,- 673721 RESIDING AT D R BHAVAN,
MOOLAVILA, KANKIRAMKULAM P.O., NEYYATINKARA,
THIRUVANANTHAPURAM, PIN - 695524
8 REMYA RAVEENDRAN PILLAI,
AGED 27 YEARS
D/O. RAVEENDRAN PILLAI, OVERSEER GRADE III, MI SECTION,
HARIPAD, ALAPPUZHA- 690514 RESIDING AT THUNDUPARA IL,
ERICKAVU, KARTHIKAPPALLY P.O., ALAPPUZHA, PIN - 690516
9 ARCHANA DILIP,
AGED 27 YEARS
D/O. DILIP K.N., OVERSEER GRADE III, IRRIGATION QUALITY
CONTROL SECTION,MUTTOM, IDUKKI, - 685587, RESIDING AT
DUVILEDATHUHOUSE, UDUMBANNOOR P.O, IDUKKI, PIN - 685595
10 REMESHMA RADHAKRISHNAN,
AGED 30 YEARS
D/O. RADHAKRISHNAN, OVERSEER GRADE III, PAZHASSI IRRIGATION
PROJECT SECTION 2/3 KOODALI, KANNUR,- 670592 RESIDING AT
PONMALAYIL HOUSE, KOTTIYOOR P.O., KANNUR, PIN - 670651
11 SAJILA K.M,
AGED 40 YEARS
D/O. K.M. MAJEED, GRADE III OVERSEER, RBC SECTION NO.2,
CHALAKUDY, THRISSUR- 680307 RESIDING AT VALIYAKATH HOUSE,
P.O.KATTOOR, THRISSUR, PIN - 680702
12 SAMEENA K,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:134:- 2025:KER:53298
AGED 33 YEARS
D/O. KHALID K., OVERSEER GRADE III OFFICE OF THE ASSISTANT
ENGINEER, PWD ROADS SECTION, TIRUR, MALAPPURAM, - 676101-
RESIDING AT KOKKADEN HOUSE, POOLAKKADA, VETTIKKATTIRI,
VALLUVANGAD P.O., PANDIKKAD, MALAPPURAM, PIN - 676521
13 SREEPRIYA MOHANAN,
AGED 32 YEARS
D/O. V.K. MOHANAN, OVERSEER GRADE III ASSISTANT ENGINEER MI
SECTION, MVIP BUILDING, KURUPPANTHARA, KOTTAYAM - 686603 ,
RESIDING AT VELAMKUDY HOUSE, CHERANALLOOR P.O., KOOVAPPADY
(VIA), ERNAKULAM DISTRICT, PIN - 683544
14 SRUTHI M.,
AGED 32 YEARS
D/O. BHASKARAN M., OVERSEER GRADE III MAJOR IRRIGATION
SECTION PAYYANUR MINI CIVIL STATION, PAYYANUR, KANNUR-
670307- RESIDING AT ACHITHADAM HOUSE, CHALINGAL, HARIPURAM
P.O., ANANDASRAM (VIA), KASARGOD, PIN - 671531
15 SUMI C.V.,
AGED 32 YEARS
D/O. PRABHAKARAN C.V., GRADE III OVERSEER, PWD BRIDGE
SECTION THIRUVALLA, PATHANAMTHITTA,689101- RESIDING AT
KUNNUPARA HOUSE, RAVANESHWARAM P.O. CHITHARI VILLAGE,
KASARAGOD, PIN - 671316
16 DEEPTHI B.R,
AGED 27 YEARS
D/O. BALARAJ D., GRADE III OVERSEER, KERALA HIGHWAY RESEARCH
INSTITUTE, KARYAVATTOM, THIRUVANANTHAPURAM 695581.- RESIDING
AT DEEPTHI, VATTAMANGALAM, SANTHIPURAM, RUSSELPURAM.
THIRUVANANTHAPURAM, PIN - 695501
17 JIKCY JOSE E.,
AGED 30 YEARS
D/O. JOSE E.K., III GRADE OVERSEER, MINOR IRRIGATION
SECTION, KUNNAMKULAM, THRISSUR- 680503 RESIDING AT
EDAKKALATHURCHENGALAI HOUSE ULLASSERY P.O., THRISSUR, PIN -
680509
18 LEEMA ROSE C.V.,
AGED 28 YEARS
D/O. VARGHESE C.O., OVERSEER GRADE III OFFICE OF THE
ASSISTANT ENGINEER, CIP HEAD WORKS SECTION, CHEERAKUZHY,
PAZHAYANNUR, THRISSUR-680587.RESIDING ATNETTATHUMARIYIL
HOUSE, PAZHAYANNUR P.O, THRISSUR
19 GOPIKA C.S.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:135:- 2025:KER:53298
AGED 31 YEARS
D/O. SUDHEER BABU C.S., OVERSEER GRADE III OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION, ENAMAKKAL,
THRISSSUR,- 680020- RESIDIDNG AT CHIRUKANDATH HOUSE, P.O.
MULLASSERY, PIN - 680509
20 RAHILA K.,
AGED 32 YEARS
D/O. ABDURAHIMAN K., OVERSEER GRADE III, IRRIGATION SECTION
TANUR, MALAPPURAM, - 676307- RESIDING AT THAYATHEEL HOUSE,
CHERUPUTHOOR, MONGAM P.O., MALAPPURAM, PIN - 673642
21 SUHA FARSANA,
AGED 27 YEARS
D/O. MOHAMMED IDRIS, OVERSEER GRADE III MINOR IRRIGATION
SECTION ELAPPARA, IDUKKI- 685501. RESIDING AT POOMALA HOUSE,
PEERMADE P.O. PEERMADE, IDUKKI, PIN - 685531
22 REVATHI C.,
AGED 29 YEARS
D/O. CHANDRABABU D., OVERSEER GRADE III, KIP(LB)SECTION
NO.19/13,KOLLAM- 601021- RESIDING AT REVATHI NIVAS,
NILAKKAMUKKU, KADAVKKAVOOOR P.O., THIRUVANANTHAPURAM, PIN -
695306
23 SREERENJINI S.,
AGED 27 YEARS
D/O. HARIKUMAR N.P., OVERSEER GRADE III MINOR IRRIGATION
SECTION, THALAVADY,- ALAPPUZHA- 689572- RESIDING AT
SREEHARI, VALAMANGALAM, THURAVOOR P.O., THURVOOR, PIN -
688532
24 ANSHAMOL N. RAHIM,
AGED 30 YEARS
D/O. N.A. RAHIM, OVERSEER GRADE III MUVATTUPUZHA VALLY
IRRIGATION PROJECT SECTION NO.2/1, MUTTOM P.O.,
THODUPUZHA.IDUKKI- 685589 RESIDING AT NANETHAN HOUSE,
RAYONPURAM P.O, PERUMBAVOOR- ERNAKULAM, PIN - 683543
25 SWATHY RAJ S.,
AGED 32 YEARS
D/O. S. RAJAGOPALAN NAIR, OVERSEER GRADE III KIP (LB)
SECTION 51/17 KOTTARAKKARA, KOLLAM- 691506- RESIDING AT S.R.
NIVAS, PUNNAKKODU, POOYAPPALLY P.O., KOLLAM, PIN - 691537
26 ANJANA M.,
AGED 27 YEARS
D/O. SIVANANDAN M., OVERSEER GRADE III BSP SECTION 2/1,
PADINJARATHARA, WAYANAD- 693575- RESIDING AT
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:136:- 2025:KER:53298
MELEYADATHHOUSE, P.O., KARUVISSERY, KOZHIKODE, PIN - 673010
27 NEETHU P.V.,
AGED 31 YEARS
D/O. VENUGOPALAN P.V., OVERSEER GRADE III, MINOR IRRIGATION
SECTION, THALIPARAMBA (MINOR IRRIGATION SUBDIVISION
THALIPARAMBA, KANNUR, - 670141- RESIDING AT;NAVANEETHAM',
MANDUR P.O., MANDUR, KANNUR, PIN - 670501
28 RESHMA P.K.,
AGED 29 YEARS
D/O. KUNHIKANAN P.K., III GRADE OVERSEER, PAZHASSI
IRRIGATION PROJECT, SECTION NO.1, VELIYAMBRA,KANNUR- 670302
- RESIDING AT PERINCHILLI HOUSE, ARALAMFARM P.O., KANNUR,
PIN - 670673
29 VISMAYA PATAK V.K.,
AGED 30 YEARS
D/O. KANVARLAL PADAK V.T., OVERSEER GRADE III, OFFICE OF THE
ASSISTANT ENGINEERMP CANAL SECTION, MATHUR PALAKKAD- 678571
RESIDING AT MRG SREELAKSHMI APPARTMENTS, VENNARAPPARAMBIL
HOUSE, PAMBOOR, KUTTUR P.O., THRISSSUR, PIN - 680013
30 SHAHANA S. SHAJAHAN,
AGED 29 YEARS
D/O. SHAJAHAN H., OVERSEER GRADE III, MINOR IRRIGATION
SECTION, ADOOR, PATHANAMTHITTA- 691523. RESIDING AT SHAHANA
COTTAGE, CPT JUNCTION, NETTAYAM P.O., THIRUVANANTHAPURAM
DISTRICT, PIN - 695013
31 RAHANA K.,
AGED 33 YEARS
D/O. M.V. RAGHAVAN, OVERSEER, GRADE III, MI SECTION,
PAYYANUR, KANNUR - 670307. - RESIDING AT CHULLIYOT HOUSE,
KEEZHATTOOR, KUTTIKOL P.O., TALIPARAMBA, KANNUR DISTRICT,
PIN - 670562
32 ANUSREE P.K.
AGED 33 YEARS
D/O.E.N.PREAMANANTHAN, III GRADE OVERSEER, HYDROLOGY
SECTION, KOZHIKODE, PAROPPADY,-673009.RESIDING AT ANUPAMA,
PIPELINE ROAD, MAVOOR, KOZHIKODE, PIN - 673661
33 JIBU L. THOMAS,
AGED 30 YEARS
S/O. THOMAS G.N., OVERSEER GRADE III MINDI SECTION NO.2,
KUMILY, IDUKKI,-685509 RESIDING AT JESUS BHAVAN, PARANIYAM,
POOVAR P.O., THIRUVANANTHAPURAM, PIN - 695525
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:137:- 2025:KER:53298
34 MUBEENAK.A.,
AGED 26 YEARS
D/O. ABDUL GAFOOR K.A., OVERSEER, GRADE III, OFFICE OF
THEASSISTANT ENGINEER, IRRIGATION SECTION VAZHANI, THRISSUR-
680589.- RESIDING AT VALIYAKATH HOUSE, ARAMKALLU P.O.,
PATTIKKAD, THRISSUR, PIN - 680652
35 GANGA.V,
AGED 30 YEARS
D/O P.A,VELAYUDHAN OVERSEER GRADE III, OFFICE OF THE
ASSISATNT ENGINEER KUTTANAD DEVELOPMENT SECTION,KARUVATTA,
ALAPPUZHA DISTRICT 690517 RESIDING AT SURYADEEPTHY,
AKAMKUDY, HARIPPAD, ALAPPUZHA, PIN - 690513
36 JAIBY MOL.C.B,
AGED 31 YEARS
D/O.BABU.P.S, OVERSEER GRADE III , OFFICE OF THE ASSISTANT
ENGINEER PAZHASSI IRRIGATION PROJECT(M) SECTION NO.1,
VELIYAMBRA, KANNUR- 670702, RESIDING AT AMANILAYAM,
KUYILOOR, PADIYOOR.P.O, IRITTY, KANNUR DISTRICT, PIN -
670703
37 ARUN.P,
AGED 32 YEARS
S/O VIJAYAN.P, OVERSEER GRADE-III, OFFICE OF THE ASSISTANT
ENGINEER, PWD BUILDING SECTION, KUMILY, IDUKKI- PIN- 685509,
RESIDING AT PARAKKAT HOUSE, AJANOOR.P,O, KALIKADAVU,
KASARAGOD, PIN - 671531
BY ADVS.
SHRI.R.PARTHASARATHY
SRI.V.MADHUSUDHANAN
SMT.RESHMA MOHAN
RESPONDENT/S:
1 APARNA MOHANAN M,
AGED 41 YEARS
D/O. MOHANAN, KUTTIPURATH HOUSE, CHELANNUR P.O., KOZHIKODE,
PIN - 673616
2 SAJITH D.,
AGED 38 YEARS
S/O. DEVANESAN NADAR, VALIYA VEEDU, PALIYODUKOTTACKAL P.O.,
THIRUVANANTHAPURAM, PIN - 695124
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:138:- 2025:KER:53298
3 KRISHNANUNNI T.J.,
AGED 30 YEARS
S/O. JAGADEESAN T.R., THARAYIL HOUSE, KOOLIMUTTAM P.O.,
THRISSUR, PIN - 680691
4 SAJIMON S.,
AGED 30 YEARS
S/O. SAHADEVAN, VATTCHIRA,MARUTHORVATTOM P.O., CHERTHALA,
ALAPPUZHA, PIN - 688539
5 DIVYANJALI R,
AGED 42 YEARS
D/O. RAMACHANDRAN G., SOUPARNIKA, SANATHANAPURAM, KALANCODE,
ALAPPUZHA, PIN - 688003
6 LITHESH M.P.,
AGED 36 YEARS
S/O. VELAYUDHAN, MOOKOLAPPARAMBIL, HOUSE, AYIROOR P.O.,
PERUMPADAPPU (VIA), MALAPPURAM, PIN - 679580
7 SIDHAN P.T.
AGED 30 YEARS
S/O. THULASIDAS, PADINJARENEELIVELI, THYCKAL P.O.,
CHERTHALA, ALAPPUZHA, PIN - 688531
8 HARIKRISHNA T.J.,
AGED 30 YEARS
S/O. JAGADEESAN T.R., THARAYIL HOUSE, KOOLIMUTTAM P.O.,
THRISSUR, PIN - 680691
9 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
10 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, PIN - 695033
11 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, PIN - 695033
12 THE CHIEF ENGINEER,
HARBOUR ENGINEERING DEPARTMENT, MANACAUD P.O.,
THIRUVANANTHAPURAM, PIN - 695009
13 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM P.O.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:139:- 2025:KER:53298
THIRUVANANTHAPURAM, PIN - 695004
14 LIYA MARY S.,
AGED 29 YEARS
D/O. SALU K. ABRAHAM, OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.1/9 RAMAMANGALAM, MUVATTUPUZHA,
ERNAKULAM-686661, RESIDING AT PARAMBATHUKUREEKKATTIL,
THIRUVANIYOOR P.O., ERNAKULAM, PHONE:94009300530, PIN -
682308
15 ROSE MARY K.P.,
AGED 41 YEARS
W/O. SHAJI GEORGE, OVERSEER GRADE III IRRIGATION DEPARTMENT,
MVIP SECTION NO.4/11, PIRAVOM, ERNAKULAM-686664, RESIDING AT
KURUPPASSERY, NAYARAMBALAM, ERNAKULAM, PHONE:7356327878, PIN
- 682509
16 HEMANTH SASI,
AGED 28 YEARS
S/O. SASI T.N., OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECTION, KOTHAMANGALAM, ERNAKULAM-686691,
RESIDING AT THUMBAYIL HOUSE, VARAPPETTY P.O., ALAPPUZHA
PHONE: 7356191243
17 AMAL FRANCIS K.S.,
AGED 28 YEARS
S/O. SEBASTIAN K.F., OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.2/12, MONIPPALLY, PIRAVOM,
ERNAKULAM 686691, RESIDING AT KARUKAPARAMPIL HOUSE, PUNNAPRA
P.O., ALAPPUZHA PHONE:8593923061, PIN - 688004
18 ABU SULAIMAN,
AGED 33 YEARS
S/O. SULAIMAN K.B., OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MINOR IRRIGATION SECTION, KOTHAMANGALAM,
ERNAKULAM 686691, RESIDING AT KURUPPAMPARAMBIL HOUSE,
KOTHAMANGALAM, ERNAKULAM
19 UBAIDA THESNIM P.A.,
AGED 33 YEARS
W/O. AFSAL M.M., OVERSEER GRADE III, IRRIGATION DEPARTMENT,
IRRIGATION SECTION, CHIRANGARA, KORATTY, THRISSUR-680308,
RESIDING AT MAMPULLIYIL HOUSE, VAZHAKODU MULLOORKARA P.O.,
THRISSUR PHONE:808682861, PIN - 680583
20 ALAN JOSE,
AGED 30 YEARS
KACHIRAKKAL HOUSE, MELOOR P.O., THRISSUR DISTRICT, PIN -
680311
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:140:- 2025:KER:53298
21 SHILPA SUDHI,
AGED 28 YEARS
D/O. K.S. SUDHI, III GRADE OVERSEER, PWD ROADS SECTION,
PAMPADDY P.O., KOTTAYAM-686502 RESIDING AT KALAVAMPARA
HOUSE, AIRPORT ROAD, MATTOOR ERNAKULAM, PHONE: 8281245002,
PIN - 683574
22 VAISHNAV VIJAY,
AGED 29 YEARS
S/O. VIJAYAKUMAR S., III GRADE OVERSEER, REGIONAL
INVESTIGATION AND QUALITY CONTROL, KHRI BUILDING,
KARYAVATTOM, THIRUVANANTHAPURAM- 695581, RESIDING AT
CHAMBAKA (HOUSE NO.57A), UDAYA GARDENS, ULLOOR, MEDICAL
COLLEGE P.O., THIRUVANANTHAPURAM, PIN - 695011
23 ARYA VISWAN, D/O. VISWAMBARAN,
AGED 33 YEARS
III GRADE OVERSEER, PWD BUILDING SECTION, VANDENMED-685551,
RESIDING AT ARANGATTY, VELLANCHIRA P.O. THRISSUR,
PHONE:8157844135, PIN - 680697
24 SANKAR BOSE ,
AGED 32 YEARS
S/O. BOSE P.S. III GRADE OVERSEER, MINOR IRRIGATION, IDUKKI
SECTION, MULAMATTOM P.O., IDUKKI-685589, RESIDING AT
PUTHIYADATHU HOUSE, PALA ROAD, THODUPUZHA, PHONE:8848905506,
PIN - 685584
25 KAVYA T.,
AGED 30 YEARS
D/O. THULASEEDHARAN PILLAI K., III GRADE OVERSEER, PWD
BUILDING SECTION, KARUNAGAPPALL-690518 RESIDING AT MUNDOOR
VEEDU, VAKKANADU P.O., KOLLAM, PHONE:7994833748, PIN -
691509
26 NASHEEDAMUNAWIR P.,
AGED 31 YEARS
III GRADE OVERSEER, PWD ROAD MAINTENANCE SUB DIVISION, CIVIL
STATION, PALAKKAD-678001, RESIDING AT PADINJARETHIL HOUSE,
EZHUVANTHALA POST, PALAKKAD, PIN - 679335
27 DEEPIKA R.,
AGED 28 YEARS
D/O. K. RADHAKRISHNAN, III GRADE OVERSEER, PWD ROAD
MAINTENANCE SUB DIVISION, PALAKKAD-678001, RESIDING AT WEST
VETTUKAD HOUSE, MANNALUR, VEMBALLUR, PALAKKAD
PHONE:9492353106, PIN - 678502
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:141:- 2025:KER:53298
28 ARCHANA C.P,
AGED 32 YEARS
D/O. PRASANTHAKUMAR, C.K., III GRADE OVERSEER, PWD BUILDINGS
SECTION, SASTHAMCOTTA, KOLLAM-690521, RESIDING AT
CHAKKITTAYIL, PUNNAKKAD P.O., KOZHENCHERRY, PATHANAMTHITTA,
PHONE:9526864523, PIN - 689652
29 JAYALAKSHMI UDAYAN,
AGED 27 YEARS
D/O. K.N. UDAYAKUMAR, III GRADE OVERSEER, MINOR IRRIGATION
SECTION, PAMPAKUDA-686667 RESIDING AT VAZHAPPILLIL HOUSE,
VENGOOR P.O., ERNAKULAM, PHONE:9061753038, PIN - 683546
30 HARITHA H.,
D/O. HARIKUMAR P.G., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, KUTTANADDEVELOPMENT SECTION, KARUVATTA,
HARIPAD-690514 RESIDING AT PANDARETHU HOUSE, PANANGADU P.O.,
KULANADA, PATHANAMTHITTA, PHONE:6238643725, PIN - 689503
31 E.A. NISMA,
AGED 30 YEARS
D/O. A.M. ABDUL KHADER, III GRADE OVERSEER, PWD ROADS
SECTION, KOTHAMANGALAM, ERNAKULAM-686691 RESIDING AT EDAVANA
HOUSE, NOCHIMA, NAD P.O., ALUVA, ERNAKULAM PHONE:9048257645,
PIN - 683563
32 JISHNU P.S.,
AGED 28 YEARS
S/O. K.PUSHPAKARAN, IIIGRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, MEDICAL COLLEGE SECTION NO.1,
THIRUVANANTHAPURAM-695011, RESIDING AT KARTHIKA,
PALAPALLIPURAYIDOM, PAZHAYAKADA, THIRUPURAM
P.O.,THIRUVANANTHAPURAM, PHONE:9495745450, PIN - 695133
33 THAMEENA V.A.,
AGED 30 YEARS
D/O. ASHRAF V.P., III GRADE OVERSEER, PERIYAR VALLEY
IRRIGATION PROJECT SUB DIVISION NO.7, SECTION 3/7,
KOLENCHERY-682311 RESIDING AT VENAD, WEST VELIYATHUNADU
P.O., KARUMALLOOR, ERNAKULAM, PHONE:8113805800, PIN - 683511
34 KAVYA PILLAI,
AGED 30 YEARS
D/O. PRASANNAKUMAR, III GRADE OVERSEER, PWD ROADS SECION,
MUTTOM, IDUKKI-685584 RESIDING AT VAZHAYIL, NEAR DIET,
THODUPUZHA P.O., IDUKKI PHONE:9446132283
35 HITHA MOHANAN,
AGED 31 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:142:- 2025:KER:53298
D/O. MOHANAN K.S., III GRADE OVERSEER, PWD BUILDINGS
SECTION, NEDUMKANDAM CHEMBALAM P.O., IDUKKI-685553 RESIDING
AT KALLUPARAMBIL HOUSE, KARUVANKUNNU, KALLURP.O., THIRSSUR,
PIN - 680317
36 ROSEMARY XAVIER,
AGED 33 YEARS
D/O. XAVIER JOHN, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION, THODUPUZHA-685584,
RESIDING AT NJALOOR HOUSE, POTHANICAD P.O., ERNAKULAM
PHONE:9445760823, PIN - 686671
37 ANJUSHA P.U.,
AGED 28 YEARS
D/O. UNNIKRISHNAN P.C., III GRADE OVERSEER, PWD BUILDING
SECTION 3, CIVIL STATION, PALAKKAD-678001 RESIDING AT
PADINJAKKARA HOUSE, KINAVALLUR, PARLI POST, PALAKKAD
PHONE:7909236023, PIN - 678612
38 POOJA M.S.
AGED 30 YEARS
D/O. SACHITHANANDAN M.N., III GRADE OVERSEER, QUALITY
CONTROL SECTION THOTTAKATTUKARA, ALUVA, ERNAKULAM-683108
RESIDING AT 48/212 B, MAROTTICAL HOUSE, ELAMAKKARA, COCHIN-
PHONE:9037862320, PIN - 682026
39 KRISHNAVENI E.P.,
AGED 30 YEARS
D/O. BALAKRISHNAN P.V., III GRADE OVERSEER, IRRIGATION
SECTION OFFICE, KOOTTAYI, MANGALAM-676561, RESIDING AT
UTTUPURATH HOUSE, KADANNAMANNA P.O., MALAPPURAM
PHONE:8547055216, PIN - 679324
40 BASITH J.B,
AGED 30 YEARS
S/O. BADRUDEEN A.H., III GRADEOVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, ROAD MAINTENANCE SUB DIVISION,
KOLLAM-691002, RESIDING AT BISMI, NEAR OLD RTO, ATTINGAL
P.O. (PART), THIRUVANANTHAPURAM PHONE:9495184750, PIN -
695101
41 DIVYA A. SUNIL,
AGED 26 YEARS
D/O. SUNIL KUMAR K., III GRADE OVERSEER KIP (LB) SUB
DIVISION NO.19, KOTTIYAM, KOLLAM-691571, RESIDING AT 12/188,
RADHAMADHAVAM, NEAR NSS KARAYOGAM, KAROOR, POTHENCODE P.O.,
PHONE: 8281826869, PIN - 695584
42 ARCHANA A.T.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:143:- 2025:KER:53298
AGED 29 YEARS
D/O. T. AUGUSTIAN, III GRADE OVERSEER, KIP (LB) SECTION NO.
29/19, KOTTIYAM-691571, RESIDING AT VADAKKE KUTTITHANNI
PUTHEN VEEDU, MULLUVILA P.O., THIRUPURAM,
THIRUVANANTHAPURAM, PHONE:9446691451, PIN - 695133
43 SURYA O.M.,
AGED 30 YEARS
D/O. MOHANAN O.A. III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, MINOR IRRIGATION SECTION PALLIVASAL,
ADIMALI-685561, RESIDING AT MANNAMKANDAM, MULLUMPADI,
IDUKKI- PHONE:8078277439
44 MUZATTIRMAHMOODALI K.M.,
AGED 30 YEARS
S/O. ABDUL KAREEM K.M., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, PWD BRIDGES SECTION, THAZHEPALAM P.O.,
TIRUR, MALAPPURAM-676101, RESIDING AT KILIYAMANNIL
HOUSE,;VADAKKEMANNA, KODUR-MALABAR, MALAPPURAM-
PHONE:7902518718, PIN - 676504
45 LALITHA M.P.,
AGED 42 YEARS
W/O. VIJAYAN M.K. III GRADE OVERSEER MINOR IRRIGATION
SECTION, THALASSERY, KOOTHUPARAMBA -670643 RESIDING AT
MOOKKAMBARA, PALLIKKARA, KUMARAPURAM P.O., KUNNATHUNAD,
ERNAKULAM- PHONE:8606499762, PIN - 683565
46 SARANYA M.,
AGED 25 YEARS
D/O. PURUSHOTHAMAN E.III GRADE OVERSEER OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, MINOR IRRIGATION SECTION
KANNUR-670002 RESIDING AT SUKRITHAM, MACHERI P.O.,
MOWANCHERI, KANNUR - PHONE:9400853060, PIN - 670613
47 LINJESH SEBASTIAN,
AGED 38 YEARS
S/O. SEBASTIAN K.V., III GRADE OVERSEER OFFICE OF THE
ASSISTANT ENGINEER, CAUVERY SECTION, KALPETTA, WAYANAD-
673122 RESIDING AT KAROTTEKACHIRAYIL HOUSE, KATTIKKOLLY,
KADALMAD P.O., WAYANAD-PHONE:8547881882, PIN - 673581
48 ANAGHA K.C.,
AGED 30 YEARS
D/O. SUNDARAN K.C. III GRADE OVERSEER PWD ROADS SECTION
OFFICE, KALPETTA, WAYANAD-673121, RESIDING AT EDAPUNATHIL,
PERINGOLAM, PERUVAYAL, KUNNAMANGALAM, KOZHIKODE-
PHONE:9496947450, PIN - 673571
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:144:- 2025:KER:53298
49 AJO S. RAJ,
AGED 31 YEARS
S/O. R. SELVARAJ, III GRADE OVERSEER, OFFICE OF THE CHIEF
ENGINEER, DESIGN, PUBLIC OFFICE, OPPOSITE MUSEUM,
THIRUVANANTHAPURAM-695033, RESIDING AT MANCHAMKUZHI VEEDU,
NEAR CHECKPOST, AMARAVILA P.O., KOLLAYIL,
THIRUVANANTHAPURAM-PHONE: 8921873480, PIN - 695122
50 ALFINA ABDUL SAMAD,
AGED 32 YEARS
D/O. ABDUL SAMAD, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, LEFT BANK CANAL (LBC) SECTION
CHALAKKUDY, THRISSUR-673122 RESIDING AT 12/412,
CHAKKARAKADU, AVOLY P.O., ANICADU, ERNAKULAM PHONE:
9539112159, PIN - 686670
51 ARCHANA PANKAJ,
AGED 30 YEARS
D/O. PANKAJARAJAN N., III GRADE OVERSEER PWD ROADS SECTION
KOTTARAKKARA-691506, RESIDING ATVILAYILAZHIKAM, EZHUKONE
P.O., KOLLAM-PHONE:9567049134, PIN - 691505
52 SHILPA M.P.,
AGED 29 YEARS
S/O. JANARDHANAN M.P., III GRADE OVERSEER PWD ROADS SECTION
OFFICE, PADINJARATHARA, WAYANAD-673575. , RESIDING AT
KATHARA, MARAMPARAMBATH, POYILPALATH CHELANNUR, KOZHIKODE-
PHONE:8589806418, PIN - 673611
53 JASMIN K.K.,
AGED 33 YEARS
D/O. KUNJUMON K.K., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, ROAD SECTION, KUMILY, IDUKKI-685509
RESIDING AT KUTTATTUPARAMBIL HOUSE, KARUVANNUR P.O.,
PORATHISSERY (PART), THRISSUR-PHONE:9544206807, PIN - 680711
54 VEENA SIVADAS,
AGED 27 YEARS
D/O. SIVADASAN M.S., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, NH (R) SUB DIVISION,
MULAMKUZHI, LAYATTOOR, ERNAKULAM -PHONE:9745664068, PIN -
683587
55 ALI RASHAD T.,
AGED 30 YEARS
S/O.MOHAMMED T., III GRADE OVERSEER, KANJIRAPPUZHA
IRRIGATION PROJECT SECTION NO. 2/2, CHERPULASSERY-679503
RESIDING AT THAVALENGAL (H), CHERAKKAPARAMBA, ARIPRA P.O.,
PERINTHALMANNA, MALAPPURAM-PHONE: 8089410203, PIN - 679321
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:145:- 2025:KER:53298
56 ANJANA K.,
AGED 32 YEARS
D/O. K.N. KRISHNAKUMAR, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION, MOOLAMATTOM,
ARAKKULAM P.O., ARAKKULAM, IDUKKI-685 591, RESIDING AT
KURUMMATHU, OLAMATTOM, THODUPUZHA, IDUKKI-685584 PHONE:
9400413395
57 ARAVIND S.S.,
AGED 30 YEARS
S/O. SASIKUMAR V., AGED 30 YEARS, III GRADE OVERSEER, OFFICE
OF THE ASSISTANT ENGINEER, BUILDING SECTION, PWD COMPLEX,
NEAR KOTTAYAM, KSRTC BUS STAND, KOTTAYAM-686001, RESIDING AT
AKSHAYA BGRA 156. AYOORKONAM, INDIRA NAGAR, PEROORKADA P.O.,
THIRUVANANTHAPURAM PHONE:7907039778, PIN - 695005
58 SUNU MOL,
AGED 30 YEARS
D/O. T.A. SUNDARAM, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER PWD BUILDINGS SECTION OFFICE, CHENGANNUR,
ALAPPUZHA-689121, RESIDING AT VADAKKETHEVALLIYIL PUZHAVATU,
CHANGANASSERY, KOTTAYAM, PIN - 686101
59 ANJALI HARI,
AGED 28 YEARS
D/O. HARI K.K., III GRADE OVERSEER, IRRIGATION DEPARTMENT,
SIRUVANI PROJECT SECTION NO.2/1, PALAKKAYAM P.O., PALAKKAD-
678591, RESIDING AT KODICHUVATTIL HOUSE, OORAMANA P.O.,
OORAMANA, ERNAKULAM - PHONE:8547315866, PIN - 686663
60 SHYAM S.,
AGED 31 YEARS
S/O., SURENDRAN C.K. , III GRADE OVERSEER IRRIGATION
DEPARTMENT, QUALITY CONTROL KASARAGODE SECTION, OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER, QUALITY CONTROL SUB
DIVISION, KANNUR- RESIDING AT GARDENIA,POOVANGAL ROAD,
KOMMERI P.O., MANKAVU, KOZHIKODE - PHONE:9895581929, PIN -
673002
61 AJAS VIJAYAN,
AGED 29 YEARS
S/O. VIJAYAN N., III GRADE OVERSEER, PWD BRIDGES SECTION,
PATHANAMTHITTA, PWD BUILDINGS, THIRUVALLA, PATHANAMTHITTA-
689101 RESIDING AT PANACHACKAL, KODUMON P.O.,
PATHANAMTHITTA- PHONE:996167641, PIN - 691555
62 AROMAL C.P,
AGED 29 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:146:- 2025:KER:53298
S/O.CHANDRABHANANDAN G.D., III GRADE OVERSEER, PWD NH SUB
DIVISION, PUNALUR, KOLLAM-691331, RESIDING AT MELEKARIKKOM,
POOYAPPALLY, KOLLAM - PHONE85547262770, PIN - 691537
63 SARAN GOPAL G.R.,
AGED 30 YEARS
S/O. GOPALAKRISHNAN NAIR V., III GRADE OVERSEER OFFICE OF
THE ASSISTANT ENGINEER, PWD BRIDGE SECTION, KOTTAYAM-680001,
RESIDING AT T.C.8/9, THUNDUVILA VEEDU, CHERUVACKAL,
SREEKARYAM PO., THIRUVANANTHAPURAM - PHONE : 8848785279, PIN
- 695017
BY ADVS.
DR. K.P. SATHEESAN (SR.)
SRI.P.NANDAKUMAR
SHRI.VIVEK VIJAYAKUMAR
SMT.T.G.SEETHAL
SMT.MERIN K JIMMY
DR. K.P. SATHEESAN (SR.)
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI P.C.SASIDHARAN, SC, KPSC
SHRI RAGHUL SUDHEESH
SHRI RAPHAEL THEKKAN
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:147:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 129 OF 2024
AGAINST THE JUDGMENT DATED 06.02.2024 IN OA (EKM) NO.1286 OF 2020
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM ARISING OUT OF THE
ORDER DATED 07.03.2024 IN RA NO.5 OF 2024 OF KERALA ADMINISTRATIVE
TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S:
1 SOURABH MOHAN,
AGED 30 YEARS
S/O. MOHANAN.K., III GRADE OVERSEER, MINOR IRRIGATION
SECTION, KUNDARA, KASARAGOD,RESIDING AT KUNHIPONAM,
PANOOR,P.O. KOTOOR, VIA. MULIYAR, KASARAGOD, PIN - 671542
2 SHIYAS SAKEER HUSSAIN,
AGED 28 YEARS
S/O. SAKEER HUSSAIN, III GRADE OVERSEER, LEFT BANK CANAL
SECTION, NENMARA, PALAKKAD-678508, RESIDING AT K.A.K. HOUSE,
SWATHI NAGAR, ALATHUR.P.O., PALAKKAD DISTRICT, KERALA, PIN -
678541
3 ASHIL.C.,
AGED 30 YEARS
S/O. T.C. CHACKO, OVERSEER GRADE III, MINOR IRRIGATION
SECTION, PAMPADY, KOTTAYAM-686502, RESIDING AT THOOMPANAL
ORATHU HOUSE, MANJOOR.P.O., KURUPPANTHARA, KOTTAYAM, PIN -
686603
4 NUBAILA.P.H.,
AGED 31 YEARS
D/O. P.M. HAMEED, OVERSEER GRADE-III, PWD BUILDINGS SECTION,
KARIMANNOOR, IDUKKI-685581, RESIDING AT PONAKUDY HOUSE,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:148:- 2025:KER:53298
CHERUVATHOOR.P.O., KOTHAMANGALAM, PIN - 686691
5 ANVARUDHEEN.V.A.,
AGED 29 YEARS
S/O.ALI.V.A., OVERSEER GRADE-III, MINOR IRRIGATION SECTION,
MUVATTUPUZHA -686661, RESIDING AT VATHIMATTOM HOUSE,
VENGOLA. P.O., ARACKAPPADY, PIN - 683556
6 PRAVEEN.M.K.,
AGED 29 YEARS
S/O. M.R. KRISHNAKUMAR,OVERSEER GRADE-III, PERIYAR VALLEY
IRRIGATION PROJECT SECTION 3/1,BHOOTHATHANKETTU - 686691,
RESIDING AT MADAVANA HOUSE, CHERAI.P.O., ERNAKULAM-., PIN -
683514
7 ATHULYA.S.,
AGED 28 YEARS
W/O. ABILASH.P., OVERSEER GRADE-III, HARBOUR ENGINEERING
DIVISION, ALAPPUZHA -688001, RESIDING AT THEKKEVELIYIL,
NORTH ARYAD.P.O., ALAPPUZHA, PIN - 688538
8 KISHOR.P.V.,
AGED 28 YEARS
S/O. V. PANKAJAKSHAN, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER,HARBOUR ENGINEERING
SUBDIVISION, VIZHINJAM, THIRUVANANTHAPURAM-695 521, RESIDING
AT VANAJA LAND, CHAKKAKADAVU, VELLUMANNADI.P.O.,
VENJARAMOODU, TRIVANDRUM, PIN - 695607
9 ANAKHA.P.,
AGED 30 YEARS
D/O.G. PRADEEP DHARAN, III GRADE OVERSEER, ASSISTANT
ENGINEER SECTION 5/2, CHITTUR-678104, RESIDING AT;KRISHNA',
SEKHARIPURAM.P.O., PALAKKAD, PIN - 678010
10 TEENU DAVIS,
AGED 29 YEARS
D/O. DAVIS.N.O., III GRADE OVERSEER, KPIP SECTION 2/1,
OTTAPPALAM -679101,RESIDING AT NEREPARAMBAN HOUSE,
KALLETTUMKARA.P.O. THRISSUR DISTRICT., PIN - 680683
11 OSHIN.K.J.,
AGED 30 YEARS
D/O. JOHNSON.K.K., III GRADE OVERSEER, SECTION NO.4/11,
MVIP, PIRAVOM - 686664, RESIDING AT KALATHIL HOUSE,
KAITHARAM.P.O., N. PARAVOOR ERNAKULAM., PIN - 683519
12 AMRITHA MARY.J.,
AGED 30 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:149:- 2025:KER:53298
D/O. JOY.M.G., OVERSEER GRADE-III,MVIP ADDITIONAL SECTION
NO. 3, PIRAVOM-686664,RESIDING AT MADATHUMPADY HOUSE,
EVAVIMANGALAM.P.O.,ERAVIMANGALAM, THRISSUR, PIN - 680751
13 VISHNU.S. VIJAYAN,
AGED 33 YEARS
S/O. K.VIJAYAN (LATE), OVERSEER GRADE-III, IRRIGATION
SECTION, KAYAMKULAM, RESIDING AT PANKAJA KRISHNA, NOORANAD
TOWN, NOORANAD.P.O., ALAPPUZHA, PIN - 690504
14 KIRAN.B. REGHU,
AGED 28 YEARS
S/O. REGHU.B., OVERSEER GRADE-III, MINOR IRRIGATION SECTION,
PIRAVOM, MINI CIVIL STATION, PIRAVOM-686664, RESIDING AT
ANANDESWARAM HOUSE, PUTHIYAVILA, PATTOLIMARKET.P.O.,
KAYAMKULAM, ALAPPUZHA-, PIN - 690531
15 CIBIN TITUS,
AGED 35 YEARS
S/O. A.TITUS, OVERSEER GRADE-III, IRRIGATION SECTION, RANNI,
RESIDING AT OLIVE, SREE BHADRA GARDENS, EDAGRAMOM,
KARUMAM.P.O., THIRUVANANTHAPURAM., PIN - 695002
16 LEKSHMI VIJAYACHANDRAN,
AGED 33 YEARS
D/O. R. VIJAYACHANDRAN, OVERSEER GRADE-III, IRRIGATION
SECTION, KAYAMKULAM, RESIDING AT GAYATHRI, KANDIYOOR,
THATTARAMBALAM.P.O., MAVELIKKARA, ALAPPUZHA, PIN - 690103
17 REVATHY.P.S.,
AGED 31 YEARS
D/O. PADMAKUMAR.B., OVERSEER GRADE-III, MINOR IRRIGATION
SECTION, SASTHAMCOTTA, (GIVEN NJD FOR ITI INSTRUCTOR)
RESIDING AT VADAKKEBHAGATHU VEEDU, EDAPPALLIKOTTA.P.O.,
PANMANA, KOLLAM, PIN - 691583
18 KARTHIKA.P.M.,
AGED 34 YEARS
W/O. SREEJITH.S., OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, PWD ROADS SECTION, VENNIKULAM, PATHANAMTHITTA -
689645, RESIDING AT PRIYA BHAVAN, KURAMPALA, PANDALAM.P.O.,
PATHANAMTHITTA-689501, NOW RESIDING AT ELAMULA SREEBHAVANAM,
MUTHUKATHUKARA, NOORANADU.P.O., ALAPPUZHA, PIN - 690504
19 ARYA HARIDAS,
AGED 30 YEARS
W/O. SAMBHU.B., OVERSEER GRADE-III, OFFICE OF THE ASSISTANT
ENGINEER, MAJOR IRRIGATION SECTION, MAVELIKARA, RESIDING AT
MADAKKALIL, MARIATHURUTHU.P.O., KOTTAYAMA-686017, NOW
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:150:- 2025:KER:53298
RESIDING AT KARIKKATTU, KANICHANALLOOR, MUTTOM.P.O.,
HARIPPAD, ALAPPUZHA, PIN - 690511
20 SURAJ.V. JOY,
AGED 35 YEARS
S/O. JOYI.V.T., OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, MINOR IRRIGATION SECTION, PIRAVOM-686664, RESIDING
AT VALIYAPARAMBIL HOUSE, TRIVENI LANE, VAIKOM ROAD,
TRIPUNITHURA.P.O., ERNAKULAM-., PIN - 682301
21 ARUN SURENDRAN,
AGED 27 YEARS
S/O. SURENDRAN NAIR, OVERSEER GRADE-III, OFFICE OF
IRRIGATION SECTION, CHANGANACHERRY -686101, RESIDING AT
VINAYAKAM, KANNIMEL, PATTAZHY.P.O., KOLLAM-., PIN - 691522
22 ASWATHY.K.M.,
AGED 31 YEARS
W/O. HARIKRISHNAN.K.S., OVERSEER GRADE-III, M.I.SECTION,
NEDUMKANDAM, P.W. IRRIGATION, RESIDING AT KARIMPANIYIL
HOUSE, KADAMAKKUZHY.P.O., VALLAKKADAVU, IDUKKI, PIN - 685515
23 SHAMILA ISMAIL,
AGED 31 YEARS
W/O. SHALIN.P.K., III GRADE OVERSEER, PWD BUILDING SECTION,
KOTTAYAM-686001,RESIDING AT VELAKKODU HOUSE, KUZHIMATTAM
(R), MUVATTUPUZHA, PIN - 686661
24 SHARANYA.V.,
AGED 29 YEARS
W/O. RENJITH.K., OVERSEER GRADE-III, P.W.D. BRIDGES SECTION,
KOTTAYAM, RESIDING AT SHARANAM, MANIYIL, CHATHANKAI,
CHANDRAGIRI.P.O., KASARAGODE, PIN - 671317
25 SWETHA.C.S.,
AGED 27 YEARS
D/O. CHANDRA SEKHARAN.T.V., III GRADE OVERSEER, PWD BUILDING
SECTION, T.B. ROAD, KOTTAYAM - 686001, RESIDING AT
SHYAMACHANDRA HOUSE,P.O. MAKRERI, KANNUR, PIN - 670622
26 JEESHMA.K.,
AGED 30 YEARS
D/O. CHANDRAN.P., OVERSEER GRADE-III, P.W.D. ROADS SECTION
OFFICE, PAYYANNUR, KANNUR DISTRICT, RESIDING AT MOTTEMMAL
HOUSE, NARAVOOR, KUTHUPARAMBA.P.O.- KANNUR., PIN - 670643
27 RUGMA.P.R.,
AGED 29 YEARS
W/O. SHIJIL.K.P., OVERSEER GRADE-III, IRRIGATION SECTION,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:151:- 2025:KER:53298
KODAKARA, RESIDING AT PANAMBILLY HOUSE, KUNNAPPILLY.P.O.,
POOLANY, THRISSUR-680311, NOW RESIDING AT KANDIRUTHI HOUSE,
PORKALENGAD.P.O., ANAIKKAL, THRISSUR-., PIN - 680517
28 NIMA KRISHNAN,
AGED 31 YEARS
W/O. BINEESH.G., OVERSEER GRADE-III, P.W.D. ROADS SECTION,
THALAYOLAPARAMBU, RESIDING AT ASARIPARAMBIL HOUSE,
MADAPLATHURUTH, MOOTHAKUNNAM.P.O.,ERNAKULAM - 683516,NOW
RESIDING AT KODAMTHURUTH, KUTHATHODE.P.O., CHERTHALA, PIN -
688533
29 ASNA YASMIN YASSID,
AGED 28 YEARS
D/O. YASSID.S., OVERSEER GRADE-III,IRRIGATION SECTION,
MANASSERY,KAKKANAD-682030, RESIDING AT DARUL BARKATH,
MUDAPURAM.P.O., CHIRAYINKEEZHU, THIRUVANNATHAPURAM, PIN -
695304
30 ROSHNI VARGHESE,
AGED 27 YEARS
D/O. VARGHESE.P.V., III GRADE OVERSEER, PVIP SECTION 3/2,
PERUMBAVOOR-683542, RESIDING AT POONIYARA HOUSE,
AIRAPURAM.P.O.-, ERNAKULAM DISTRICT., PIN - 683541
31 CHANDANA BABULAL,
AGED 30 YEARS
D/O. BABULAL.P.O., III GRADE OVERSEER, PVIP SECTION 2/7,
KOLENCHERY - 682311, RESIDING AT POOVATHUKUNNEL HOUSE,
KALLOORKADU, ERNAKULAM-., PIN - 686668
32 ANJALY.K.R.,
AGED 31 YEARS
W/O. KRISHNAPRASAD.T.A.,OVERSEER GRADE-III, M.I.SECTION,
SHORNUR-679122, RESIDING AT KAMATTATHIL HOUSE,
KALLETTUMKARA.P.O., THAZHEKAD, THRISSUR, PIN - 680683
33 MARIYA.P.J.,
AGED 28 YEARS
D/O. JOSE.P.K., OVERSEER GRADE-III, M.I. SECTION, PATTAMBI-
RESIDING AT PUNNAKKAL HOUSE, KURUVILASSERY.P.O., MALA,
THRISSUR, PIN - 680732
34 DHANYA.U.,
AGED 32 YEARS
D/O. UNNI.A., OVERSEER GRADE-III, M.I. SECTION, SHORNUR-
679121, RESIDING AT THENKUDATHIL HOUSE, MUDUR.P.O.,
MALAPPURAM DISTRICT,, PIN - 679578
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:152:- 2025:KER:53298
35 ELAT MATHEW,
AGED 32 YEARS
D/O. MATHEW, OVERSEER GRADE-III, M.P. CANAL SECTION,
PALAKKAD-678001,RESIDING AT LEO BHAVAN, KATHETHARA.P.O.,
PALAKKAD -, PIN - 678008
36 REVATHY.S.,
AGED 28 YEARS
D/O.SETHUNADH.D., OVERSEER GRADE-III, PWD ROAD MAINTENANCE
SUBDIVISION, THIRUVALLA, PATHANAMTHITTA-689645, RESIDING AT
AMBALATHIL VEEDU, NEDUMPANA.P.O., KOLLAM-, PIN - 691576
37 ASWATHI.O,
AGED 34 YEARS
D/O.SIVADASAN.O., OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER,PWD BUILDINGS SECTION, ETTUMANOOR,
KOTTAYAM-686631,RESIDING AT KUNNATH KOLOTH,PARAPPANANGADI-
676319,MALAPPURAM, 38/566 B1, FIRST FLOOR,SUNSHINE
APARTMENT, SATHYAVAN LANE, MOTHER THERESA ROAD,
EDAPPALLY,ERNAKAULAM, PIN - 682024
38 REMYA.M.S.,
AGED 31 YEARS
D/O. SUKUMARAN.M.K., III GRADE OVERSEER, M.I. SECTION,
CHERPU, THRISSUR-680561, RESIDING AT MOTHAYIL HOUSE,
KODAVATHUKUNNU, MALA.P.O., THRISSUR, PIN - 680732
39 VIVEKANAND.S.S.,
AGED 27 YEARS
S/O. SIVARAMAN.C., OVERSEER GRADE-III,MULLAPERIYAR NEW DAM
INVESTIGATION SECTION NO.1, KUMILY -686509, RESIDING AT SREE
VALSAM, KULAPPURA HOUSE, VANDITHAVALAM.P.O., PALAKKAD, PIN -
678534
40 SHAHID MUNEER.M.,
AGED 26 YEARS
S/O. KUTTEEYA.M., OVERSEER GRADE-III,MINOR IRRIGATION
SECTION, KUMILY-686509, RESIDING AT MUSLI VEETIL HOUSE,
KONDOORKKARA.P.O., ONGALLUR-2, PARAPPURAM, PALAKKAD
DISTRICT, KERALA, PIN - 679313
41 ATHUL.C.S.,
AGED 27 YEARS
S/O. CHANDRAN.S., OVERSEER GRADE-III, KIP (O & M) SECTION
NO. 12/3, BHARANIKKAVU, KOLLAM-691001, RESIDING AT
SARASWATHY BHAVAN, AVANAKUZHI, THANNIMOODU.P.O.,
THIRUVANANTHAPURAM-., PIN - 695123
42 GREESHMA CHANDRAN.K.P.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:153:- 2025:KER:53298
AGED 30 YEARS
D/O. RAMACHANDRAN.K.P., OVERSEER GRADE-III, KPIP SECTION
1/3, KANBNAPUZHA, PALAKKAD-678591, RESIDING AT KAVUPURACKAL
HOUSE, PALLISSERI.P.O., MANNARKKAD, PALAKAKD-., PIN - 678582
43 JAMSEENA.K.J.,
AGED 28 YEARS
D/O. JAFFAR.K.H., OVERSEER GRADE-III, KPIP SECTION 4/3,
KANHIRAPUZHA, PALAKAKD-678591,RESIDING AT JASEELA MANZIL,
PALLI STREET, PUDUNAGARAM.P.O., PALAKKAD-., PIN - 678503
44 SREEHARI RAJ,
AGED 32 YEARS
S/O. RAJAN PILLAI.S., OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, KIP (O & M) SECTION 2/1, ADOOR,
PATHANAMTHITTA, RESIDING AT KARALICKAL HOUSE,
MUKUNDAPURAM.P.O., CHAVARA, KOLLAM, PIN - 691585
45 RASI.S.R.,
AGED 30 YEARS
S/O. R. SUNILKUMAR, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION, KOTTIYAM - RESIDING
AT ROSE GARDEN, POOVANPARA, ALAMCODE.P.O., ATTINGAL,
THIRUVANANTHAPURAM, PIN - 695102
46 JOOBEE BHASKAR.R.,
AGED 34 YEARS
D/O. RADHA BHASKAR, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, KIP (O & M) SECTION 2/1, ADOOR, RESIDING
AT KULANGARA HOUSE, KARUVELIL.P.O., EZHUKONE-., PIN - 691505
47 LEKSHMI.S. THILAKAN,
AGED 30 YEARS
D/O. R.THILAKAN UNITHAN, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, KIP (O & M) SECTION 4/1, ADOOR-671543,
RESIDING AT LEKSHMINIVAS, KURAMPALA SOUTH.P.O., PANDALAM,
PATHANAMTHITTA-., PIN - 689501
48 DEVIYATHI.T.
AGED 30 YEARS
D/O. T.T. YATHEENDRAN, OVERSEER GRADE-III, IRRIGATION
SECTION, KORATTY, CHIRANGARA, RESIDING AT THANDIYEKKAL
HOUSE, P.O. PADIYAM, MUTTICHUR, THRISSUR-, PIN - 680641
49 GEETHUKRISHNAN.P.,
AGED 30 YEARS
D/O. BALAKRISHNAN.P.N, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, PWD ROADS SECTION, VENNIKULAM,
PATHANAMTHITTA-689544, RESIDING AT PURATHEPARAMBIL HOUSE,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:154:- 2025:KER:53298
AZHAKOM.P.O., MOOKKANNUR, ERNAKULAM-., PIN - 683577
50 BIBIN.R.B.,
AGED 27 YEARS
S/O. RAJANBABU, OVERSEER GRADE-III, MVIP SECTION 2/14,
KURUPPANTHARA, MANJOOR.P.O., KOTTAYAM-686603, RESIDING AT
BICHU NIVAS, THIRUPURAM, THIRUPURAM.P.O.-., PIN - 695133
51 ARATHI ASHOK,
AGED 28 YEARS
D/O. ASOKA KUMAR.M.R., OVERSEER GRADE-III, MVP SECTION 1/14,
KURUPPANTHARA, MANJOOR.P.O.-686603, RESIDING AT LEKSHMI,
V.P.THAMBI ROAD, KUDAPPANAKUNNU-., PIN - 695043
52 VANDANA JAYASREE.V.J.,
AGED 30 YEARS
D/O. B. JAYAKUMAR, OVERSEER GRADE-III, PWD BUILDING SECTION,
VIKAS BHAVAN, RESIDING AT;JAYASREE', MANNOTTUKONAM,
PAYATTUVILA.P.O., THIRUVANANTHAPURAM-,, PIN - 695501
53 SONIA MARIA KURIAKOSE,
AGED 29 YEARS
D/O. V.C. KURIAKOSE, OVERSEER GRADE-III, MVIP SECTION 4/14,
MANJOOR.P.O., KURUPPANTHARA-686603, RESIDING AT VELLAMKULAM
HOUSE, PUTHENCHANTHA.P.O., VAKATHANAM, KOTTAYAM-., PIN -
686538
54 BOBY.S.R.,
AGED 30 YEARS
S/O. N. SELVARAJ, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, PWD BUILDINGS SECTION, KUNNATHUKAL,
RESIDING AT DHANYA HOUSE, PARAYAMVILA, VIRALY,
UCHAKKADA.P.O., THIRUVANANTHAPURAM - ., PIN - 695506
55 SALEEL.K.,
AGED 35 YEARS
S/O. MOHAMMEDKUTTY.K. (LATE), III GRADE OVERSEER, IRRIGATION
SECTION 2, PONNANI-679577, RESIDING AT PALLIYALIL HOUSE,
PERIYAMBALAM, PULIKKAL.P.O., MALAPPURAM DISTRICT-., PIN -
673637
56 ASWINI.PRAKASH.P.V.,
AGED 29 YEARS
W/O. NIJITHLAL.C.P., III GRADE OVERSEER, IRRIGATION SECTION
1, PONNANI, MALAPPURAM -679 577, RESIDING AT PULIKOTTU
VAYALIL HOUSE, THALAKKULATHUR.P.O., KOZHIKODE DISTRICT,, PIN
- 673317
57 RESHMI.V.S.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:155:- 2025:KER:53298
AGED 31 YEARS
D/O.SEKHARAN, OVERSEER GRADE-III, CDP SECTION NO.2, CHIMONI
DAM.P.O., ECHIPPARA, RESIDING AT VELLARIKKAL HOUSE,
ANNALLORE.P.O., ANNALLORE, THRISSUR DISTRICT, PIN - 680731
58 SOORYA.P.M.,
AGED 37 YEARS
W/O.C.M. DINESH, OVERSEER GRADE-III, RBC SECTION NO. 3,
CHALAKUDY, RESIDING AT CHITTEKKARA HOUSE, PUTHUKKAVU,
PERAMBRA.P.O., PIN - 680689
59 ANJU.P.R.
AGED 33 YEARS
D/O.RAJAN.P.V., OVERSEER GRADE-III, CDP SECTION NO.2,
CHIMONI DAM, ECHIPPARA, (IRRIGATION DEPARTMENT), RESIDING AT
PORUMBATHPARAMBIL HOUSE, P.O. MANAKULANGARA, KODAKARA,
THRISSUR, PIN - 680684
60 BETSY.M.V.,
AGED 32 YEARS
W/O. SHINTO THOMAS, OVERSEER GRADE-III, PUBLIC WORKS
DEPARTMENT, SPECIAL BUILDING SECTION 1, GANDHINAGAR,
KOTTAYAM-686008, RESIDING AT MADATHIKUNNATH HOUSE,
KATTILAPOOVAM.P.O., THRISSUR, PIN - 680028
61 ROSMIN PAULY,
AGED 31 YEARS
W/O. RONALD SHINE.P.T., OVERSEER GRADE-III, PVIP SECTION
NO.1/7, (IRRIGATION DEPARTMENT), KOLENCHERY, ERNAKULAM,
RESIDING AT PULIKKOTTIL MAMMAYIPARAMBIL HOUSE,
THAIKKAD.P.O., GURUVAYUR, THRISSUR-., PIN - 680104
62 ANU.B.S.,
AGED 31 YEARS
D/O. BELPHONE.P.S., OVERSEER GRADE-III, K.I.P. (O & M)
SECTION 1/1, ADOOR, PATHANAMTHITTA, RESIDING AT EDIVETTUVILA
VEEDU, VLATHANKARA, VLATHANKARA.P.O.-., PIN - 695134
63 RESHMA.T.R.,
AGED 3 YEARS
W/O. SUJITH.K.M., OVERSEER GRADE-III, MINOR IRRIGATION
DEPARTMENT, CHELAKKARA, RESIDING AT THAYYIL HOUSE, NORTH
THORAVU, PUDUKAD.P.O., THRISSUR, PIN - 680301
64 SRUTHI EZHOKARAN,
AGED 30 YEARS
W/O. NIDHIN.A.K., OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, N.H.SECTION, KALPETTA-673121, RESIDING AT
EZHOKARAN HOUSE, CHALAKODE.P.O., PAYYANNUR, KANNUR, PIN -
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:156:- 2025:KER:53298
670307
65 FATHIMA.K.J.,
AGED 29 YEARS
D/O. JAMAL.K., OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, MINOR IRRIGATION SECTION, VAIKOM-695308, RESIDING
AT KALEDATHU CHIRAYIL, K.S. MANGALAM.P.O., VAIKOM, KOTTAYAM,
PIN - 686608
66 HARIPRASAD.T.R.
AGED 32 YEARS
S/O. RAJU.T.K., OVERSEER GRADE-III, IRRIGATION SECTION,
MANJANKUZHY, CHENTHAKKAR.P.O.,THRISSUR-680020, RESIDING AT
THEKKEMEPPULLY HOUSE, PERINCHERY.P.O., THRISSUR, PIN -
680306
67 NAVYA.K.G.,
AGED 31 YEARS
W/O.SANJITH.T.S., OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, PWD ROADS, SASTHAMKOTTA, KOLLAM -691001, RESIDING
AT;KARTHIKA', PERUMBALLIKKARI, P.O. KUTTIATTOOR, (VIA)
MAYYIL, KANNUR, PIN - 670602
68 SHAMLA.C.S.,
AGED 41 YEARS
W/O. SHIBU.M.S., OVERSEER GRADE-III, OFFICE OF THE ASSISTANT
ENGINEER, IIP SECTION NO.1/2, ANGAMALY-683572, RESIDING AT
MOOKKADA HOUSE, NEAR SOPHIYA COLLEGE, PERUMBAVOOR,
ERNAKULAM, PIN - 683542
69 JERIN JOSE,
AGED 37 YEARS
D/O. KUNJACHAN.T.THOMAS, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, MINOR IRRIGATION SECTION, MULANTHURUTHY
- 682314, RESIDING AT THANNIPPARA HOUSE, NEAR MODEL
ENGINEERING COLLEGE, THRIKKAKARA.P.O., PIN - 682021
70 SEETHUKRISHNA.C.U.,
AGED 28 YEARS
W/O. AGIL.R., OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, ROAD SECTION NO. 2, PAINAVU, IDUKKI - 685603,
RESIDING AT CHERUVALLY HOUSE, MUNDAKKUNNU,
KANJIRAPUZHA.P.O., PALAKKAD, PIN - 678591
71 MILAN JOY,
AGED 30 YEARS
S/O. JOY. P.S., III GRADE OVERSEER, OFFICE OF ASSISTANT
ENGINEER, P.W.D. ROADS SECTION, VENNIKULAM, PATHANAMTHITTA -
689645, RESIDING AT PADINJARE PURAKULAM, MANARCAD.P.O.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:157:- 2025:KER:53298
KOTTAYAM, PIN - 686019
72 AJMAL BASHA.A.,
AGED 31 YEARS
S/O. ANBAR BAKSHA.T., OFFICE OF ASSISTANT ENGINEER, PVIP
1/1, BHOOTHATHANKETTU, (IRRIGATION), RESIDING AT AJMAL
MANZIL, OKKAL.P.O., KALADY, PIN - 683550
73 GEO SATCHIL JOSY,
AGED 32 YEARS
S/O. JOSY.M.G., OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, PWD ROADS SECTION, VAZHOOR, KOTTAYAM, RESIDING AT
MULLOOR HOUSE, OLANAD, VARAPUZHA.P.O., ERNAKULAM, PIN -
683617
74 ANJANA SULU VIJAYAN,
AGED 29 YEARS
D/O. T.T. VIJAYAN, OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, MINOR IRRIGATION SECTION, KOOTHATTUKULAM, RESIDING
AT THEKKETHOTTATHIL HOUSE, RAMAMANGALAM.P.O., RAMAMAMNGALAM,
ERNAKULAM-., PIN - 686663
75 HANNA.K.K.,
AGED 33 YEARS
W/O. MOHAMED HASHIQ.P., OVERSEER GRADE-III, IRRIGATION
SECTION, KUTTIPPURAM, KUTTIPPURAM, RESIDING AT KOLLARKANDI
HOUSE, MONGAM POST, MONGAM-673642, MALAPPURAM, NOW RESIDING
AT PANAT HOUSE, SOUTH ANNARA, TIRUR, MALAPPURAM-., PIN -
676101
76 ATHUL.S. ASHOK,
AGED 31 YEARS
S/O. ASHOKAN.K.K., OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, KRP SECTION 2/2, KALPETTA, WAYANAD
DISTRICT, RESIDING AT PULINJALIL HOUSE, MANIKKARA, P.O.
PANNIYANNUR-, KANNUR DISTRICT., PIN - 670671
77 SRUTHI.C.,
AGED 32 YEARS
D/O. SREEDHARAN.C., OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, KRP SECTION 1/2, KALPETTA, WAYANAD,
RESIDING AT PILACHERY HOUSE, KANNADPOYIL, PANANGAD,
KOZHIKODE, PIN - 673612
78 FATHIMA RINEESHA.P.P.,
AGED 32 YEARS
OVERSEER GRADE-III, OFFICE OF ASSISTANT ENGINEER, IRRIGATION
SECTION, TANUR, MALAPPURAM, RESIDING AT PUTHEN PURAYIL
HOUSE, MUTHENI THAZHAM, FAROKE.P.O., CHUNGAM., PIN - 673631
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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79 FARSANA.A.
AGED 30 YEARS
OVERSEER GRADE-III, OFFICE OF ASSISTANT ENGINEER, QUALITY
CONTROL SECTION-IRRIGATION, EASWARAMANGALAM.P.O.,
MALAPPURAM-676505, RESIDING AT NIAMATH MANZIL,
ELAMBILALSSERI, AZHINJILAM.P.O., FAROOK COLLEGE, MALAPPURAM
80 ANISHA BAVA,
AGED 31 YEARS
OVERSEER GRADE-III, KARAPUZHA IRRIGATION SECTION NO.1/2,
KALPETTA NORTH-673122, RESIDING AT KARUKULANGARA HOUSE,
EMILY, KALPETTA.P.O., WAYANAD DISTRICT, PIN - 673121
81 DEVIKA.C.P.,
AGED 31 YEARS
OVERSEER GRADE-III, M.I. SUB SECTION, KADAMBANAD-691552,
RESIDING AT MELEKARIKKOM, MYLODE.P.O., POOYAPPALLY, KOLLAM-
., PIN - 691537
82 GANGA.V.R.,
AGED 30 YEARS
OVERSEER GRADE-III, OFFICE OF ASSISTANT ENGINEER, IRRIGATION
SECTION, KANJIRAPPALLY, RESIDING AT VATTAMALAYIL HOUSE,
THELLAKOM.P.O., KOTOTAYAM-, PIN - 686630
83 ARSHANA.A. SALAM,
AGED 31 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, PWD
ROADS SECTION, MELUKAVU, RESIDING AT MUKALEL HOUSE,
KOOVALLOOR.P.O., PALLARIMANGALAM, ERNAKULAM., PIN - 686671
84 ANJANA.S.,
AGED 32 YEARS
OVERSEER GRADE-III, P.W.D. BUILDING SECTION & SUB DIVISION,
ADOOR, PATHANAMTHITTA, RESIDING AT CHITHIRA, MALAMEKKARA,
ADOOR.P.O., PATHANAMTHITTA DISTRICT-, PIN - 691523
85 ANISHA MARY PHILIP,
AGED 28 YEARS
OVERSEER GRADE-III, P.W.D.ROADS SECTION, PATHANAMTHITTA-
689645, RESIDING AT PALLIYATHU HOUSE, VAYALATHALA.P.O.,
PATHANAMTHITTA-, PIN - 689672
86 SHERIN PUTHUR,
AGED 31 YEARS
OVERSEER GRADE-III, P.W.D. ROADS SECTION, KOZHENCHERRY-
689641, RESIDING AT PUTHUR HOUSE, THOLUR.P.O., PARAPPUR,
THRISSUR-., PIN - 680552
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:159:- 2025:KER:53298
87 CHITHIRA BHARATHAN,
AGED 33 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER,
IRRIGATION SECTION, THODUPUZHA, RESIDING AT ASWATHY BHAVAN,
KANJIRAMATTOM, THODUPUZHA EAST.P.O.,, PIN - 675585
88 GREESHMA.G. KRISHNAN,
AGED 31 YEARS
OVERSEER GRADE-III, MINOR IRRIGATION SECTION, PALA, RESIDING
AT KUTTIPOOVATHIL HOUSE, MADUKKAKUNNU.P.O., ELIKKULAM-, PIN
- 686577
89 VYSAKH.M.P.,
AGED 31 YEARS
S/O. PUSHPANGATHAN.M.V., OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, KRP SECTION 2/2, KALPETTA, WAYANAD,
RESIDING AT MANJAMKUZHI HOUSE, NENMENI.P.O., SULTHAN
BATHERY, WAYANAD, PIN - 673592
90 AKHIL.M.
AGED 29 YEARS
S/O. JAYAKUMAR.M., OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, MINOR IRRIGATION SECTION, KALPETTA,
WAYANAD, RESIDING AT NANDANAM HOUSE, CHILAPPURATH HOUSE,
THALAKKULATHUR.P.O., KOZHIKODE, PIN - 673317
91 MIDHUN THOMAS.P.,
AGED 29 YEARS
S/O. THOMAS.P.K., OVERSEER GRADE-III. KPIP SEC TION 2/II,
CHERPULASSERI, PALAKKAD - 679503, RESIDING AT PUNNACHALIL
HOUSE, EDAVANAKAD.P.O., ERNAKULAM, PIN - 682502
92 APARNA NAIR,
AGED 27 YEARS
D/O. P.GOPALAN NAIR, OVERSEER GRADE-III, KPIP SECTION 4/1,
OTTAPALAM, PALAKKAD-679104, RESIDING AT ELAVALLI HOUSE,
ARANGOTTUKARA.P.O., EZHUMANGAD (VIA), PALAKKAD, PIN - 679532
93 SIKHA MADHUKUMAR
AGED 30 YEARS
D/O. MADHUKUMAR.G., OVERSEER GRADE-III, KPIP SECTION 1/2 ,
KADAMPOZHIPURAM, PALAKKAD-678633, RESIDING AT SHANGH HOUSE,
NHANGATTIRI.P.O., PATTAMBI, PALAKKAD-., PIN - 679311
94 ARYA.S.,
AGED 26 YEARS
OVERSEER GRADE-III, M.I.SECTION, KADAMPANAD, RESIDING AT
INDIRAVILASOM, KURUMANDAL, PARAVUR, KOLLAM., PIN - 691301
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:160:- 2025:KER:53298
95 PARVATHY.L.,
AGED 30 YEARS
OVERSEER GRADE-III, P.W.D. BUILDINGS SECTION, ADOOR,
RESIDING AT SOUPARNIKA, PUTHUKUNDOM, KARTHIKAPPALLY.P.O.,
HARIPAD., PIN - 690514
96 NAVEEN.A. BASHEER,
AGED 32 YEARS
OVERSEER GRADE-III, M.I.SECTION, THIRUVALLA, REVENUE TOWER,
THIRUVALLA, RESIDING AT EMBRAYIL NAVEEN COTTAGE,
PAZHAKULAM.P.O., ADOOR, PATHANAMTHITTA., PIN - 691554
97 NEENA NAVAS,
AGED 34 YEARS
OVERSEER GRADE-III, M.I.SECTION, MALLAPPALLY, 2ND FLOOR,
MINI CIVIL STATION, RESIDING AT NISHA MANZIL,
NEDUMPANA.P.O., KANNANALLOOR,, PIN - 691576
98 SARANYA.K.,
AGED 26 YEARS
W/O.SIBINVAS.K.C., OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, PWD ROADS SECTION, PANOOR-670692, PRESENTLY
RESIDING AT ANUGRAHA HOUSE, EDAKKAD.P.O., KANNUR-670663, NOW
RESIDING AT KUNNUMMIL KOYADAN HOUSE, KOOTTUMUGHAM.P.O.,
SREEKANDAPURAM (VIA), KANNUR - ., PIN - 670631
99 JISSA DAVIS,
AGED 31 YEARS
D/O. P.T. DAVIS, OVERSEER GRADE-III, K.D. SECTION NO.1,
THANNEERMUKKOM, ALAPPUZHA - 688527, RESIDING AT BETHEL
PULIPRAKALATHIL HOUSE, AMBIKA MARKET.P.O., VAIKOM, KOTTAYAM,
PIN - 686144
100 ARYA.T.P.,
AGED 30 YEARS
W/O. ANURAJ.P.G., OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, P.W.D. ROADS SECTION, KALLOORKAD-686668, RESIDING
AT PULIPARAMBIL HOUSE, ALLAPRA.P.O. PEREUMBAVOOR., PIN -
683556
101 SOORAJ.V.K.,
AGED 32 YEARS
S/O.V.K.DHARMMARAJAN, OVERSEER GRADE-III, MINOR IRRIGATION
SECTION, KANNUR-670001, RESIDING AT VAPPUNGARA HOUSE,
KUTTIKKATTOOR.P.O., KOZHIKDOE-., PIN - 673008
102 PRANAVYA MOHAN,
AGED 28 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:161:- 2025:KER:53298
OVERSEER GRADE-III, KIP RB SECTION 41/26, KARUNAGAPPALLY,
RESIDING AT THEKKETHAYYIL, CHAVARA.P.O., CHAVARA, KOLLAM,
PIN - 691583
103 CHINU KIRAN.S.,
AGED 33 YEARS
OVERSEER GRADE-III, KIP (RB) SECTION, 40/26, KARUNAGAPPALLY,
RESIDING AT THEKKEVEEDU, MEKKADA, PANMANA, KOLLAM, PIN -
691583
104 FATHIMA SHAHAN,
AGED 31 YEARS
OVERSEER GRADE-III, IRRIGATION SECTION, ANGAMALY, RESIDING
AT KAIPPILLY HOUSE, SOUTH VAZHAKULAM.P.O., ALUVA, PIN -
683105
105 NISHEEJA.M.,
AGED 30 YEARS
OVERSEER GRADE-III, OFFICE OF ASSISTANT ENGINEER, IRRIGATION
SECTION 1/II, CHITTUR, RESIDING AT ASSALAM MANZIL,
KUZHIYAKKAD, KALLEPPULLY, PALAKKAD, PIN - 678005
106 AISWARYA.N.
AGED 26 YEARS
OVERSEER GRADE-III, OFFICE OF ASSISTANT ENGINEER, IRRIGATION
SECTION 2/1, CHITTUR, RESIDING AT 9/99, SUDHA VILAS,
KANNANMEDU, KOZHINJAMPARA.P.O., PALAKKAD, PIN - 678555
107 VINEETHA.M.,
AGED 35 YEARS
D/O. BALAKRISHNAN.M., OVERSEER GRADE-III, OFFICE OF
ASSISTANT ENGINEER, IRRIGATION HEAD WORKS SECTION 4/II,
MOOLATHARA, MEENAKSHIPURAM, RESIDING AT KOLANGARA PARAMBIL
HOUSE, KIZHAKETHARA, PERUVEMBA, PALAKKAD - ., PIN - 678531
108 APARNA.V.
AGED 31 YEARS
D/O. CHANDRAN.V., OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, WALAYAR CANAL SECTION PARK, PALAKKAD,
RESIDING AT 13/412, OPPOSITE ICICI BANK, KACHERIMED,
CHITTUR, PALAKKAD-., PIN - 678101
109 ANISHA.T.,
AGED 29 YEARS
OVERSEER GRADE-III, CHERAMANGALAM CANAL SECTION, ALATHUR,
RESIDING AT VADAKKUTTIL HOUSE, VITHANASSERY, NEMMANA.P.O.-.,
PIN - 678508
110 ASWINI KRISHNA.E.R.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:162:- 2025:KER:53298
AGED 29 YEARS
OVERSEER GRADE-III, DAM SECTION, MANGALAM DAM, UNDER CANAL
SUB DIVISION, ALATHUR, RESIDING AT ELLATHUVADAKKAYIL HOUSE,
KINFRA PARK.P.O., KORATTY, THRISSUR-., PIN - 680309
111 JIMITHA.M.ELDHO,
AGED 31 YEARS
OVERSEER GRADE-III, PVIP SECTION 2/1, BHOOTHATHANKETTU,
ERNAKULAM, RESIDING AT MANGALATHU HOUSE, KUTHUKUZHI.P.O.,
KOTHAMANGALAM, ERNAKULAM., PIN - 686691
112 MINNU MARIAM JHONI,
AGED 28 YEARS
OVERSEER GRADE-III, PVIP SECTION 2/1, BHOOTHATHANKETTU,
ERNAKULAM, RESIDING AT AMBAZHACHALIL HOUSE, PUTHUPPADY.P.O.,
MUVATTUPUZHA, ERNAKAULAM, PIN - 686673
113 FEMI JOSE,
AGED 35 YEARS
D/O. JOSE CHACKO, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, HYDROLOGY SECTION 7, CHENGANNUR, PIP
COMPOUND, ITI JUNCTION, CHENGANNUR-689122, RESIDING AT
VARIKKAT HOUSE, SNTHI NAGAR (17/A), KAVANAD.P.O., KOLLAM,
PIN - 691003
114 RINCY SAM,
AGED 27 YEARS
D/O. P.J. SAMKUTTY, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, HYDROLOGY SECTION, ADOOR, NEAR KIP
CANAL, NELLIMOOTTILPADY - 691523, RESIDING AT RINCY BHAVAN,
THAZHATHUVADAKKU, P.O. PATTAZHY, VADAKKEKARA, METAUKUMMEL,
KOLLAM-., PIN - 691526
115 KRISHNAPRIYA.N.M.,
AGED 31 YEARS
D/O. MANIBEN BABU.N.A., OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION, CHALAKUDY-680307,
RESIDING AT NELIPPARAMBIL HOUSE, NEAR SMHS SCHOOL,
CHERAI.P.O., ERNAKULAM - ., PIN - 683514
116 KARTHIKA GOPI,
AGED 32 YEARS
D/O. K. GOPI, OVERSEER GRADE-III, OFFICE OF THE ASSISTANT
ENGINEER, HYDROLOGY SECTION 7, CHENGANNUR, PIP COMPOUND, ITI
JUNCTION, CHENGANNUR-689122, RESIDING AT SURYA BHAVANAM,
KOTTAKKUPURAM, CLAPPANA.P.O., KARUNAGAPPALLY-., PIN - 690525
117 VIVEK. P.M.
AGED 26 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:163:- 2025:KER:53298
S/O. MUKUNDHAN.P.N., OVERSEER GRADE- III, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION 2/III, SUB DIVISION,
III, CHITTUR-678104, RESIDING AT PUTHENVEETTIL HOUSE,
ENKAKKAD.P.O., WADAKKANCHERY, THRISSUR-., PIN - 680589
118 SANOOP.M.G.,
AGED 31 YEARS
S/O. M.S. GOPALAN, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, MINOR IRRIGATION SECTION, WADAKKANCHERY-
680582, RESIDING AT MANALAMKUNNATH HOUSE, THEKKUMKARA.P.O.,
THRISSUR-, PIN - 680589
119 NITHIN.S.,
AGED 28 YEARS
S/O. SREENIVASAN.A., OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, IRRIGATION SECTION 4/3, SUB
DIVISION NO.3, CHITTUR -678 104, RESIDING AT VRINDAVANAM,
CHENGANAMKODE, CHITTUR-., PIN - 678101
120 NAVANEETH VIJAY.V.,
AGED 28 YEARS
S/O.VIJAYAN.C., OVERSEER GRADE-III, OFFICE OF ASSISTANT
ENGINEER, M.I. SECTION, TATTAMANGALAM, CHITTUR-678104,
RESIDING AT NANDHANAM, ALACHANCODE, CHITTUR COLLEGE.P.O.
121 ANAND.K.VISWANATH,
AGED 27 YEARS
S/O. K. KANTHAKUMARAN, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION 4/III, CHITTUR PUZHA
PROJECT, CHITTUR, PALAKKAD-678104, RESIDING AT 17/251, SREE
VISWAM HOUSE, CHAMAPARAMBU, ANICODE, CHITTUR.P.O., PALAKKAD-
., PIN - 678101
122 ARUN AVIRACHAN,
AGED 30 YEARS
S/O. AVIRACHAN.T.K., OVERSEER GRADE-III, IRRIGATION SECTION
3/III, CHITTUR PUZHA PROJECT, CHITTUR, PALAKKAD-678104,
RESIDING AT THEKKEKOMKUNNEL, KIZHACOMBU.P.O.,
KOOTHATTUKULAM, KOOTHATTUKULAM, ERNAKULAM-, PIN - 686662
123 JENY JACOB,
AGED 28 YEARS
W/O. JERMIS JOY, OVERSEER GRADE-III, OFFICE OF THE ASSISTANT
ENGINEER, BUILDING NO. 435 (B), NEAR GOKULAM SPRING TOWER,
MUTTAMBALAM.P.O., KOTTAYAM-686004, RESIDING AT RAJAKULATHU
HOUSE, ARUVIKUZHY.P.O., KOTTAYAM-., PIN - 686503
124 FASEELA.A.,
AGED 31 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:164:- 2025:KER:53298
D/O.ABDUL SALAM.S.K., OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION QUALITY CONTROL SECTION
PALAKKAD, CHUNNABUTHARA, VADAKKANTHARA.P.O.-678012, RESIDING
AT 18/258, HARISANKAR ROAD, THARAKKAD, PALAKKAD, PIN -
678001
125 SNEHA.P.OUSEPPACHAN
AGED 29 YEARS
OVERSEER GRADE-III, MVIP SECTION 3/7, MUVATTUPUZHA, RESIDING
AT PERUMTHATTATHIL HOUSE, MULANJOOR.P.O., NELLIKURSSI
PALAKKAD., PIN - 679511
126 NEETHU.P.S.,
AGED 33 YEARS
OVERSEER GRADE-III, MVIP SECTION NO. 1/9, RAMAMANGALAM AT
MUVATTUPUZHA, RESIDING AT KARIPATHRA HOUSE, ELAVOOR.P.O.,
ANGAMALY., PIN - 683572
127 KARTHIK.C.K.,
AGED 28 YEARS
OVERSEER GRADE-III, MVIP SECTION NO. 1/7, MUVATTUPUZHA,
RESIDING AT CHELLISSERIKATTIL HOUSE, AIRAPURAM.P.O.,
KAMARTHA, ERNAKULAM, PIN - 683541
128 SADIC AZEEZ,
AGED 34 YEARS
OVERSEER GRADE-III, MVIP, SECTION NO. 1/7, MUVATTUPUZHA,
RESIDING AT KAVANAL HOUSE, FRIENDS NAGAR, KARIKODE.P.O.,
THODUPUZHA EAST-., PIN - 685585
129 VISAKH.M.A.,
AGED 29 YEARS
OVERSEER GRADE-III, PAMBAR PROJECT SECTION NO. 2,
MARAYOOR.P.O., IDUKKI, RESIDING AT ASWATHY, MAYITHARA.P.O.,
CHERTHALA, ALAPPUZHA., PIN - 688539
130 SREELAKSHMI.K.C.,
AGED 26 YEARS
OVERSEER GRADE-III, IRRIGATION SECTION ERNAKULAM, RESIDING
AT KATTOOKARAN HOUSE, KUZHUPPILLYK AYYAMBILLY.P.O.,
ERNAKULAM -., PIN - 682501
131 AISWARYA SANIL,
AGED 33 YEARS
OVERSEER GRADE-III, P.W.D.ROAD SECTION MANCOMBU, KUTTANAD,
ALAPPUZHA, RESIDING AT AMRUTHAM, MANNAMCHERRY.P.O.,
ALAPPUZHA., PIN - 688538
132 AKHIL.M.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:165:- 2025:KER:53298
AGED 28 YEARS
OVERSEER GRADE-III, BSP SECTION 1/ 2, PADINJARATHARA,
WAYANAD -673122, RESIDING AT MOONNAMTHODY THADAYIL HOUSE,
KARAD PARAMBA P.O., MALAPPURAM, PIN - 673632
133 SHAM RAMESH,
AGED 28 YEARS
OVERSEER GRADE-III, M.I.SECTION, KUTHIYATHODU, ALAPPUZHA,
RESIDING AT THIRUVATHIRA, KADAKKARAPPALLY.P.O., CHERTHALA,
ALAPPUZHA., PIN - 688529
134 LINU CHANDRAN
AGED 27 YEARS
OVERSEER GRADE-III, MINOR IRRIGATION SECTION 2, SULTHAN
BATHERY, WAYANAD, RESIDING AT ODAVAYAL HOUSE, NENMENIKKUNNU,
NOOLPUZHA, WAYANAD-KERALA-, PIN - 673595
135 ANUSREE CHANDRAN,
AGED 29 YEARS
OVERSEER GRADE-III, KARAPUZHA SECTION 3/3, KARAPUZHA SUB
DIVISION NO. 3, SULTHAN BATHERY-673592, RESIDING AT ODAVAYAL
HOUSE, NENMENIKKUNNU, NOOLPUZHA, WAYANAD, KERALA, PIN -
673595
136 ARUN.K.R.,
AGED 29 YEARS
OVERSEER GRADE-III, P.W.D. ROADS SECTION, KOTTAYAM, RESIDING
AT KURUNNANAKUDY HOUSE, VAIKKARA.P.O., VAIKKARA,
PERUMBAVOOR, ERNAKULAM, PIN - 683549
137 SIRAJUNNEESA.V.P.
AGED 29 YEARS
OVERSEER GRADE-III, SIRVANI PROJECT, SUB DIVISION NO.1, 2/1
SIRUVANI SAGAR, RESIDING AT EANGAKODAN HOUSE,
PERIMBADAVI.P.O., MANNARKKAD, PIN - 678762
138 HARITHA.K.,
AGED 28 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, MINOR
IRRIGATION SECTION, KOYILANDY, RESIDING AT 1/414-A,
KRISHNASREE, AMBALAPARAMBIL, WESTHILL.P.O., CALICUT, PIN -
673005
139 SMIJI.U.S.,
AGED 32 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER,
P.W.D.ROADS SECTION, ALUVA, RESIDING AT CHEENIKKAPARAMBIL
HOUSE, KUNDUKUZHIPADAM, KUTTICHIRA.P.O., CHALAKUDY, PIN -
680724
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:166:- 2025:KER:53298
140 SOVYAMOL.T.P.,
AGED 29 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER,
IRRIGATION SECTION NO. 2, VATAKARA, RESIDING AT THEKKE
THALAPARAMBIL, CHERIYAMANGAD, KOYILANDY.P.O., KOZHIKODE - .,
PIN - 673305
141 VIMINA.M.K.,
AGED 30 YEARS
OVERSEER GRADE-III, HYDROLOGY SUB DIVISION, THALASSERY AT
KUTHUPARAMBA, RESIDING AT PADINHARE POOKKOTT, EDACHERY.P.O.,
VADAKATA KOZHIKODE., PIN - 673502
142 AMAL.M.P.,
AGED 30 YEARS
OVERSEER GRADE-III, KIP SUB DIVISION (LB), SECTION 1/1,
PUNALUR, RESIDING AT CHANDU BHAVAN, CBHARIPPARAMBU.P.O.,
KADAKKAL, KOLLAM-., PIN - 691536
143 NITHIN.O.R.,
AGED 26 YEARS
OVERSEERGRADE-III, OFFICE OF THE ASSISTANT ENGINEER, KIP
(RB), SECTION 1/2, THENMALA, RESIDING AT KULANGARA HOUSE,
THANNICHAL, MOONNUMUKKU.P.O., THIRUVANANTHAPURAM-., PIN -
695609
144 RAJEESH.S.,
AGED 30 YEARS
OVERSEER GRADE-III, P.W.D. BUILDINGS SECTION, HARIPAD,
RESIDING AT PUTHENPARAMBIL, KARUVATTA, ALAPPUZHA, PIN -
690517
145 AMMU.A.S.,
AGED 27 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, KIP
(LB) SECTION NO. 21/13, KOLLAM, RESIDING AT ANJANAM,
PANAPPETTY, PORUVAZHY.P.O., KOLLAM, PIN - 690520
146 SREEJITH.T.K.,
AGED 33 YEARS
OVERSEER GRADE-III, IRRIGATION, INLAND NAVIGATION SECTION,
KALIKKADAVU, RESIDING AT THEKKUMKATTIL HOUSE, OZHUR.P.O.,
MALAPPURAM-., PIN - 676307
147 RIJESH.K.
AGED 34 YEARS
OVERSEER GRADE-III, INLAND NAVIGATION SECTION, NILESWARAM,
RESIDING AT KOYALAPARAMBIL HOUSE, VALIYAPOIL,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:167:- 2025:KER:53298
VALIYAPOIL.P.O., CHERUVATHUR (VIA), KASARAGOD-., PIN -
671313
148 SRUTHINYA MOHAN,
AGED 32 YEARS
OVERSEER GRADE-III, P.W.D. QUALITY CONTROL SUB DIVISION &
DISTRICT LABORATORY KANNUR, KANNUR -670002, RESIDING AT
PALAYANKANDI HOUSE, PATTIAM, PATHAYAKUNNU.P.O., KAANNUR.,
PIN - 670691
149 AKHIL.C.S.,
AGED 31 YEARS
OVERSEER GRADE-III, M.I.SECTION, CHERPULASSERY, PALAKKAD,
RESIDING AT CHELAMPATTASSERY HOUSE, VETTILAPARA.P.O.,
VYSSERY, PIN - 680721
150 AKHIL.K. AJAY,
AGED 33 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, IIP
SECTION 2/2. ANGAMALY-683572, RESODOMG AT
KANNIPLAMTHADATHIL, VADAVUCODE.P.O., ERNAKULAM-., PIN -
682310
151 ABIN PAUL,
AGED 30 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, IIP
SECTION 3/3, BHOOTHATHANKETTU-686681, RESIDING AT
CHEMMAYATHU KUDY HOUSE, METHALA.P.O., METHALA, KURUPPAMPADY-
., PIN - 683545
152 LAKSHMI.B.,
AGED 31 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, MINOR
IRRIGATION SECTION, VALACODE.P.O., NELLIPPALLY, PUNALUR-
691331, RESIDING AT AKAIVIKKOIL, VIKBHAGOU, NEDUNGANDA.P.O.,
VARKALA-., PIN - 695307
153 P.S. KRISHNAPRASAD,
AGED 27 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, MINOR
IRRIGATION SECTION, KOTTATHARA, ATTAPPADY, PALAKKAD-678581.
RESIDING ATPATHIL HOUSWE, MOOLOAVATTOM.P.O., KOTTAYAM-., PIN
- 686012
154 DE NIYA.M,
AGED 29 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, IIP
SECTION NO. 2/1, ANGAMALY-683572, RESIDING AT MANJALY HOUSE,
VATTAPARAMBU.P.O., KODUSERY, ANGAMALY - ., PIN - 683579
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:168:- 2025:KER:53298
155 FATHIMA.K.A.,
AGED 27 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, IIP
SECTION NO. 2/1, ANGAMALY-683572, RESIDING AT KAIPPALATHIL
HOUSE, KEERAMKUNNU, THOTTUMUGHAM.P.O., ALUVA, ERNAKULAM, PIN
- 683105
156 GOPIKA.S.,
AGED 29 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, IIP
SECTION, 3/2, ANGAMALY-683572. RESIDING AT LAKSHMI MANDIRAM,
DESOM.P.O., ALUVA, ERNAKULAM-., PIN - 683102
157 SEETHALAKSHMI.K.A.,
AGED 31 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, IIP
SECTION NO.1/1, ANGAMALY-683572, RESIDING AT PARAMANA HOUSE,
CHENGAL, KALADY.P.O, PIN - 683579
158 ANANYA.K.,
AGED 33 YEARS
OVERSEER GRADE-III, P.W.D. BUILDING SECTION, SHORANUR -
679121, RESIDING AT NO. 42, SWATHI NAGAR,
KALLEKULANGARA.P.O., PALAKAKD-, PIN - 678009
159 AMRITH SAI.,
AGED 33 YEARS
OVERSEER GRADE-III, HARBOUR ENGINEER SUB DIVISION,
KOYILANDY, RESIDING AT CHATHAMBATH MEETHAL, KUTTIKKATTOOR,
KOZHIKODE-., PIN - 673008
160 GEETHU MOHAN,
AGED 33 YEARS
OVERSEER GRADE-III, OFFICE OF THE ASSISTANT ENGINEER, RBC
SECTION-1, KOZHINJAMPARA, RESIDING AT CHENKELATHU
THEKKEDATHU, NALUKODY.P.O., CHANGANACHERRY-., PIN - 686548
161 DIVYA.K.S.
AGED 29 YEARS
D/O. KARUNAKARAN.G., OVERSEER GRADE=III, P.W.D. BUILDING
SECTION, VIKAS BHAVAN, THIRUVANANTHAPURAM, RESIDING AT DIVYA
BHAVAN, KURICHIVILA, CHEMKA.P.O., PIN - 695132
162 AMITHA SAJI,
AGED 30 YEARS
OVERSEER GRADE-III, PVIP SECTION 3/7, KODENCHERY, RESIDING
AT ELAVANAL HOUSE, POOTHRIKKA.P.O., POOTHRIKKA, PIN - 682308
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:169:- 2025:KER:53298
163 GLADWIN.G.,
AGED 28 YEARS
OVERSEER GRADE-III, OFFICE OF ASSISTANT ENGINEER, MVIP
SECTION NO. 3/4, KOOTHATTUKULAM, ERNAKULAM-686662 RESIDING
AT KELAKATH HOUSE, EZHUMUTTOM.P.O., CHALASSERY, THODUPUZHA,
IDUKKI DISTRICT-., PIN - 685605
BY ADVS.
SRI.K.R.GANESH
SHRI.ELVIN PETER P.J. (SR.)
SMT.GOURI BALAGOPAL
SHRI.SREELEKSHMI A.S.
RESPONDENT/S:
1 LIJITH.V.K.,
S/O. KRISHNANUNNI NAIR.T., KOLLARUKANDY HOUSE,
PANAYI,KOKKALLUR.P.O., KOZHIKODE-., PIN - 673612
2 PRASANTH.K
S/O. KRISHNAN.R. (LATE), KRISHNAKRIPA, PRATHEEKSHA NAGAR,
CHUNGAM, PIRAYHIRI, PALAKKAD-., PIN - 678019
3 BIJESH.V.P.,
S/O. BHASKARANA V.P., VADAKKAEPURACKAL HOUSE, KADAMBUR.P.O.,
OTTAPPALAM (VIA), PALAKKAD, PIN - 679515
4 DHANUSH.P.,
S/O.RAVICHANDRAN.P., PARUTHIPARAMMAL HOUSE,
VELLALASSERY.P.O., KOZHIKODE-., PIN - 673601
5 ANUSHA.P.A.,
D/O. ANILKUMAR, AKSHAYA, KARUVISSERI, KOZHIKDOE-., PIN -
673010
6 ABDUL SHAMEER.M.,
S/O. MEERANKUTTY.P.A., PAZHAYANNUR, KALLEPADAM, THRISSUR,
PIN - 680587
7 PRINCY.K.M.,
D/O. BABU.K.M., KARIMBINMOOLAYIL HOUSE, MANNIKOTTOOR.P.O.,
KODUVALLY VIA, NARIKKUNI, KOZHIKODE-., PIN - 673572
8 PRENEESH.C.P.,
S/O. PREAMAN.P.P., PREMNIVAS, POOVATHPADICKAL HOUSE,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:170:- 2025:KER:53298
KANNANKURA (VIA), CHELANNUR, KOZHIKODE, PIN - 673616
9 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, PERSONNEL AND
ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
10 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM-., PIN - 695033
11 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM-., PIN - 695033
12 THE CHIEF ENGINEER,
HARBOUR ENGINEERING DEPARTMENT, MANACAUD.P.O.,
THIRUVANANTHAPURAM-., PIN - 695009
13 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM.P.O.,
THIRUVANANTHAPURAM-., PIN - 695004
BY ADVS.
SRI.P.NANDAKUMAR
SHRI.VIVEK VIJAYAKUMAR
SMT.T.G.SEETHAL
SMT.MERIN K JIMMY
SHRI.P.C.SASIDHARAN, SC, KPSC
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:171:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 154 OF 2024
AGAINST THE JUDGMENT DATED 07.03.2024 IN RA NO.8 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM) ARISING OUT OF THE JUDGMENT DATED 06.02.2024 IN OA (EKM) NO.1416
OF 2020 OF KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL
BENCH, ERNAKULAM)
PETITIONER/S:
1 AMAL BABU,
AGED 27 YEARS
S/O. JOSE BABU, RESIDING AT KATTAKAYAM (H), UDAYAGIRI (P.O),
KANNUR DIST. - 670571, WORKING AS 3RD GRADE
RAFTSMAN/OVERSEER, PWD, TALIPARAMBA, TALIPARAMBA, KANNUR,
PIN - 670141
2 AMEENA RAHMAN T.A.,
AGED 27 YEARS
W/O.SABIR T.A. RESIDING AT THYVALAPPIL HOUSE, VALLIVATTOM
P.O., THRISUSUR- 680123, WORKING AS DRAFTSMAN GRADE III,
IRRIGATION MINOR IRRIGATION SUB DIVISION CHALAKUDY, MINOR
IRRIGATION SECTION MALA, THRISSUR, PIN - 680732
3 AMRUTHA P.S.,
AGED 27 YEARS
W/O. ABHIRAM, RESIDING AT MELEKARAYAT (HO), VELLIYERI P.O.,
KOZHIKODE-673323, WORKING AS AS 3RD GRADE DRAFTSMAN/OVERSEER
[CIVIL], IRRIGATION KYIP (O&M) SUBDIVISION, PERUVANNAMUZHI
KYIP (O&M) SECTION A, PERUVANNAMUZHI, KOZHIKODE, PIN -
673526
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:172:- 2025:KER:53298
4 ANAGHA BABURAJ V.K.,
AGED 30 YEARS
W/O. PRAVEEN P. RAJ, VATTAKKANDIYIL HOUSE, MUNDAKKAL,
POOVATTUPARAMBA P O, KOZHIKODE, 673008, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER CIVIL], IRRIGATION MINOR IRRIGATION SUB
DIVISION KUTTIPPIRAM, MINOR IRRIGATION SECTION
PERINTHALMANNA, MALAPPURAM, PIN - 679322
5 ANANDA KRISHNAN B.,
AGED 31 YEARS
S/O. P.G. BABURAN, RESIDING AT PUTHENVILA PUTHENVEEDU,
ARUPARAKKONAM, EZHUKONE P O, KOLLAM PIN: 691505, WORKING AS
3RD GRADE DRAFTSMAN/OVERSEER, IRRIGATION MINOR IRRIGATION,
KOTTAYAM MINOR IRRIGATION, SUB DIVISION, CHANGANASSERRY,
KOTTAYAM DIST., PIN - 686101
6 ANJU P.,
AGED 29 YEARS
W/O. GOKUL K., RESIDING AT PARIYARATH HOUSE, CHRMBRASSERI
P.O., PANDIKKAD, MALAPPURAM, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION, CPI SUB DIVISION
NO.1 NILAMBUR CPI SECTION 1/1 NILAMBUR, MALAPPURAM, PIN -
679329
7 APARNA S.,
AGED 37 YEARS
/O. NIJIN S. ANAND, RESIDING AT EDOLI(H), KAKKODI(PO),
KAKKODIMUKKU, KOZHIKODE-673611, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION DEPARTMENT,
KARAPPUZHA IRRIGATION PROJECT SUBDIVISION 3, SULTHAN
BATHERY, KARAPPUZHA IRRIGATION PROJECT SECTION 2/3, SULTHAN
BATHERY, WAYANAD, PIN - 673592
8 ARUN C.S.,
AGED 28 YEARS
S/O. SAJI KUMAR C.R., RESIDING AT CHALUNKAL, KIDAMGARA P. O,
ALAPPUZHA- PIN-686102, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION DEPARTMENT, MINOR
IRRIGATION SUB DIVISION, KOTTAYAM, MINOR IRRIGATION SECTION,
CHANGANASSERY, KOTTAYAM, PIN - 686101
9 ARYASREE P.K.,
AGED 27 YEARS
/O. ANAND M.K., RESIDING AT PULLARIKKANDY HOUSE, P O
KOOTHALI, KOZHIKODE DIST.- 673525, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION KYIP SUB DIVISION
VATAKARA KYIP SECTION 2, PERAMBRA, KOZHIKODE
10 ASHAD K.C.,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:173:- 2025:KER:53298
AGED 27 YEARS
S/O. ABDUL KHADAR, RESIDING AT KARAPPANCHERI HOUSE , KARULAI
PO, MALAPPURAM, PIN:679330, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION DEPARTMENT
CHAMRAVATTOM PROJECT, EASWARAMANGALAM, PONNANI, CHAMRAVATTOM
PROJECT SECTION 1/1, EASWARAMANGALAM, PONNANI, MALAPPURAM,
PIN - 679573
11 ASNA M.P.,
AGED 28 YEARS
W/O. SHARAFUDEEN K.C., RESIDING AT PERTHODI HOUSE, OMANOOR
PO, OMANOOR, MALAPPURAM - 673645 WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION MI SUB DIVISION, MI
SECTION, KONDOTTY, MALAPPURAM, PIN - 673638
12 ASWANTH A.P.,
AGED 31 YEARS
S/O. PURUSHOTHAMAN, RESIDING AT ADUPARAYIL HOUSE,
CHETTIYAMPARA P.O., KANNUR-670 674, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], PWD ROAD SECTION, KALPETTA,
WAYANAD, PIN - 673121
13 ASWIN S.M.,
AGED 30 YEARS
S/O. MURALEEDHARAN V., RESIDING AT MURALI NIVAS, CHINGAPURAM
(PO), KOZHIKODE-673529, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], PWD, ROAD MAINTENANCE SUB
DIVISION IDUKKI, IDUKKI DIST., PIN - 685603
14 ATHIRA V.S.,
AGED 32 YEARS
W/O. HARI S., RESIDING AT VADAKKEPUTHEN VEEDU, PUNUKKANNOOR,
ALUMMODU PO, KOLLAM - 691577, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION KIP(RB) SUB DIVIDION
26, KARUNAGAPPALLY KIP(O&M) SECTION 12/3, BHARANIKKAVU,
KOLLAM, PIN - 690520
15 DURAIRAJ N.,
AGED 32 YEARS
S/O. NAGARAJ, RESIDING AT 12/306, CHINNAVARA, MICHALEGIRI
PO, MARAYOOR, DEVIKULAM TALUK, IDUKKI - 685620, WORKING AS
3RD GRADE DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION DEPARTMENT,
PAMBAR PROJECT SUBDIVISION, MARAYOOR PAMBAR PROJECT SECTION
1 - MARAYOOR, IDUKKI DIST.
16 EMI CHRISTURAJAN,
AGED 27 YEARS
W/O. SEBASTIAN K.F.,RESIDING AT NEAR THRIKKAPURAM TEMPLE,
BEHIND SNDP SANGHAM KAITHARAM PO, KOTTUVALLY, ERNAKULAM
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:174:- 2025:KER:53298
DIST. - 683 519, WORKING AS 3RD GRADE DRAFTSMAN/OVERSEER
[CIVIL], III, IRRIGATION MINOR IRRIGATION SUB DIVISION,
ALUVA MI SECTION, ALUVA, ERNAKULAM, PIN - 683101
17 FARISA UMMER,
AGED 28 YEARS
W/O. AMEER M.H., RESIDING AT THOTTATHIKKUDY HOUSE, PANIPRA
PO, PANIPRA, ERNAKULAM DIST. - 686 692, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION DEPARTMENT, MI SUB
DIVISION ALUVA, MI SECTION, PERUMBAVOOR, ERNAKULAM, PIN -
683542
18 FATHIMATH SAKEENA N.,
AGED 28 YEARS
W/O. MUHAMMED ANUSHELQUE N., RESIDING AT BASE, MUTHEDATH
COLONY, KALLIVALAVU, FAROOK COLLEGE PO , KOZHIKODE-673 632,
WORKING AS 3RD GRADE DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION
MINOR IRRIGATION SUBDIVISION, TALIPARAMBA, MINOR IRRIGATION
SECTION, PAYANGADI,KANNUR DIST., PIN - 670142
19 GREESHMA C.,
AGED 31 YEARS
W/O. NITISH NITYANAND, RESIDING AT KANNIYODE HOUSE,
VILLAYANNUR PO, THENKURUSSI, PALAKKAD-678671, WORKING AS 3RD
GRADE DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION DEPARTMENT,
HEAD WORKS SUB DIVISION, MALAMPUZHA C& B SECTION,
MALAMPUZHA, PALAKKAD, PIN - 678651
20 JAYASREE N.S.,
AGED 32 YEARS
D/O. C.A. SREEDHARAN, RESIDING AT SREENILAYAM, NITTADUKKAM,
KANHANGAD, KASARGOD DIST. - 671315, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION DEPARTMENT,
IRRIGATION SUB DIVISION, KASARGOD, IRRIGATION SECTION,
KASARGOD DIST., PIN - 671121
21 JISIN JOSE,
AGED 27 YEARS
D/O. JOSE K., RESIDING AT VATTAVILA GRACE BHAVAN,
KARIMTHOTTUVA PO, KOLLAM - 690 540, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION SECTION,
SASTHAMCOTTA, KOLLAM, PIN - 690522
22 JOBY B.,
AGED 29 YEARS
D/O. REV. I. BABY, RESIDING AT CHARUVILA VEEDU, NADUTHERI,
THALAVOOR PO, KOLLAM-691 508, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION MI SECTION, MARAMON,
ARANMULA, PATHANAMTHITTA DIST., PIN - 689533
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:175:- 2025:KER:53298
23 JOSHY S. MOHAN,
AGED 28 YEARS
S/O. K. MOHANAN, RESIDING AT J.J. GARDENS, ANAKUZHY, PERAYAM
PO, THIRUVANANTHAPURAM DIST.-695 562, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION DEPARTMENT, KIP RB
SUB DIVISION 2, THENMALA, KIP RB SECTION 3/2 THENMALA,
KOLLAM DIST., PIN - 691308
24 JYOTHISH K.K.
AGED 30 YEARS
S/O. UNNIKANNAN K.K. RESIDING AT KOZHIPPATTAKKUNNATH HOUSE,
KIZHUPARAMBA P.O, AREEKODE, MALAPPURAM, PIN. 673639, WORKING
AS 3RD GRADE DRAFTSMAN/OVERSEER [CIVIL], IRRIGATION, MI
SUBDIVISION, MALAPPURAM, MI SECTION NILAMBUR, MALAPPURAM,
PIN - 679329
25 KAVYA A.J.
AGED 31 YEARS
W/O. MIDHUN K.R., RESIDING AT ALAKKAL HOUSE, EDAMUTTAM PO,
THRISSUR -680 568, WORKING AS 3RD GRADE DRAFTSMAN/OVERSEER
[CIVIL], PWD NH, SUB DIVISION KANJIRAPPALLY, NH SUB DIVISION
KANJIRAPPALLY, KOTTAYAM, PIN - 686507
26 LANSHA K.P.,
AGED 31 YEARS
W/O AKHIL P, RESIDING AT KATTIL PARAMBATH HOUSE 9/694,
VENGERY POST, KOZHIKODE - 673010, WORKING AS 3RDGRADE
DRAFTSMAN/OVERSEER(CIVIL) IRRIGATION KPIP SUB DIVISION NO.1
KPIP SECTION 4/1, KANNIYAMPURAM,OTTAPALAM, PALAKKAD, PIN -
679104
27 LEKSHMIJA B.,
AGED 31 YEARS
W/O SYAMRAJ R S RESIDING AT DEEPAM, PUKKULAM, PARAVUR. PO,
KOLLAM-691301 WORKING AS3RDGRADE DRAFTSMAN/OVERSEER(CIVIL)
IRRIGATION,KIP ( LB) SUB DIVISION NO: 13,KIP (LB) SECTION
NO: 20/13, KOLLAM, PIN - 691002
28 MIDHUN RAJ P.P.
AGED 28 YEARS
S/O MANOHARAN PP RESIDING AT PUTHAN PARAMBATH,
CHERUKULATHOOR(PO), KOZHIKODE -673008 WORKING AS 3RDGRADE
DRAFTSMAN/ OVERSEER(CIVIL) IRRIGATION, MI SUB DIVISION
SULTHAN BATHERY, MI SECTION PULPALLY, WAYANAD, PIN - 673579
29 MUHAMMED YASAR E.K.
AGED 27 YEARS
S/O MUHAMMED RAFI K P RESIDING AT ELATHUR KATTIL HOUSE,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:176:- 2025:KER:53298
ELATHUR PO, CHETTIKULAM, KOZHIKODE - 673303 WORKING AS
3RDGRADE DRAFTSMAN/ OVERSEER(CIVIL) IRRIGATION, HEAD WORKS
SUB DIVISION, MALAMPUZHA CANAL SECTION, MUNDUR, PALAKKAD,
PIN - 678592
30 NAVYA SURENDRAN S.
AGED 28 YEARS
W/O SREERAJ SREENIVAS RESIDING AT SINDOORAM
(HO),MODAKKALLUR.P.O ULLIYERI, KOZHIKODE - 673323, WORKING
AS3RDGRADE DRAFTSMAN/OVERSEER(CIVIL) PUBLIC WORKS
DEPARTMENT(PWD), ROADS SUB DIVISION, KALPETTA, WAYANAD ROADS
SECTION, PADINJARATHARA, WAYANAD, PIN - 673575
31 NAZRINE T. SYED
AGED 31 YEARS
W/O ANAS T A RESIDING AT KUNJITHOPPIL HOUSE, CHALACKAL,
ERNAKULAM-683105 WORKING AS 3RDGRADE
DRAFTSMAN/OVERSEER(CIVIL) IRRIGATION DEPARTMENT MAI
SUBDIVISION ALUVA MI SECTION, KALADY , ERNAKULAM DIST., PIN
- 683574
32 NIMISHA K.P.
AGED 31 YEARS
W/O SHIJIL K RESIDING AT NIRMALYAM, KUNNOTH,(PO),
PATTANUR,,KANNUR (DIST) - 670595, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER(CIVIL) PWD, PALA ROADS SUB DIVISION,
KOTTAYAM, PWD ROADS SECTION, ERATTUPETTA, KOTTAYAM DIST.,
PIN - 686122
33 PRIYANKA L.S.
AGED 29 YEARS
D/O. VARGHESE RESIDING AT KAVITHA BHAVAN, AMBALAVATTOM POST,
PANAMANNA PALAKKAD DIST. PIN:679501, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER(CIVIL) PUBLIC WORK DEPARTMENT, ROAD
SECTION, KALPETTA ,WAYANAD, PIN - 673121
34 RADHIKA RAJ M.R.
AGED 31 YEARS
W/O PRAMOD V S RESIDING AT MANGALATH HOUSE,VADAPURAM P O,
MALAPPURAM PIN- 676542, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER(CIVIL) IRRIGATION CHALIYAR PROJECT,
INVESTIGATION SUB DIVISION NO.1, CPI SECTION 2/1, NILAMBUR,
MALAPPURAM, PIN - 679329
35 RAHUL R.G.
AGED 30 YEARS
S/O. B RAMACHANDRAN NAIR RESIDING AT THEERTHAM, TC 68/2379,
THIRUVALLAM PO, THIRUVANANTHAPURAM -695027, WORKING AS 3RD
GRADE DRAFTSMAN/OVERSEER (CIVIL) IRRIGATION, THOTTAPALLY ,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:177:- 2025:KER:53298
ALAPPUZHA DIST., PIN - 688563
36 RASIBA T.V.
AGED 30 YEARS
W/O. SHAFEER BACKER RESIDING AT THEKKE VALAPPIL (H),
KARUMALA (PO), BALUSSERY, (VIA), KOZHIKODE - 673612 WORKING
AS 3RD GRADE DRAFTSMAN/OVERSEER(CIVIL) III IRRIGATION
DEPARTMENT, KYIP O&M SUB DIVISION PERUVANNAMUZHI, KYIP O&M
SECTION B PERUVANNAMUZHI, KOZHIKODE DIST., PIN - 673528
37 RIDHUKRISHNA K.T.
AGED 26 YEARS
W/O. MITHUN RAJ RESIDING AT KALLUTHODIKAYIL HOUSE,
PERINGALAM PO, KOZHIKODE - 673571, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER(CIVIL) IRRIGATION DEPARTMENT, QUALITY
CONTROL SECTION, KALPETTA, OFFICE AT WEST HILL, KOZHIKODE
DIST., PIN - 673005
38 RISBANA FARSI
AGED 28 YEARS
W/O. ABDUL SHABEER C K RESIDING AT CHETTAKADAVIL HOUSE,
ELETTIL VATTOLI , ELETTIL PO, KOZHIKODE -673572, WORKING AS
3RD GRADE DRAFTSMAN/OVERSEER (CIVIL) IRRIGATION DEPARTMENT,
BSP SECTION 2/1 PADINJARATHARA, WAYANAD DIST., PIN - 673575
39 SAJANA M.
AGED 30 YEARS
W/O. NISHAD V.K., RESIDING AT VAYALACHERI, KAMBIKKATH
HOUSE,,KOLAMKULAM, BIRIKKULAM P.O, PARAPPA VIA, KASARAGOD -
671533 WORKING AS 3RD GRADE DRAFTSMAN/OVERSEER(CIVIL),
DRAFTSMAN GRADE III, MINOR IRRIGATION SUB DIVISION,
KANHANGAD, MINOR IRRIGATION SECTION, NILESHWARAM, KASARAGOD
DIST., PIN - 671315
40 SANOOJ M.P.
AGED 31 YEARS
S/O. DASAN M P RESIDING AT NELLOOLI HOUSE, UMMALATHUR,
MEDICAL COLLEGE PO, KOZHIKOD - 673008 WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER (CIVIL) IRRIGATION SIRUVANI PROJECT DWS
SUBDIVISION, SIRUVANI PROJECT SECTION 3/1,SIRUVANI SAGAR,
PALAKKAD DIST., PIN - 678001
41 SHARI RAJAN E.K.
AGED 32 YEARS
W/O. VIPIN K., RESIDING AT KAKKOTH HOUSE, PUTHIYANGADI,
KOZHIKODE-673021, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER(CIVIL), PWD NH SUB DIVISION,
PERINTHALMANNA, NH SECTION, PERINTHALMANNA, MALAPPURAM
DIST., PIN - 679321
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:178:- 2025:KER:53298
42 SMRITHY R.S.
AGED 30 YEARS
W/O. NITHIN P, RESIDING AT SIVAS, MANJAMALA. PO,
THIRUVANANTHAPURAM- 695313, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER (CIVIL) IRRIGATION, KOLLAM, MINOR
IRRIGATION SECTION, KOLLAM DIST., PIN - 691002
43 SREELAKSHMI H.
AGED 30 YEARS
W/O. PRASOBH K., RESIDING AT SREEPRABHA HOUSE NALLUR FEROKE,
KOZHIKODE DISTRICT. PIN 673631, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER (CIVIL) PWD BUILDING SECTION,
PARAPPANAGADI, MALAPPURAM DIST., PIN - 676303
44 SREELAKSHMI P.S.
AGED 29 YEARS
W/O. VISHNU A C PARAYIL HOUSE, KIZHAKKEPURAM, PO,
ARANATTUKARA, THRISSUR - 680618, WORKING AS 3RD GRADE
DRAFTSMAN/OVERSEER (CIVIL), PWD ROAD SECTION, ERATTUPETTA,
SUB DIVISION PALA, KOTTAYAM DIST., PIN - 686122
45 SUBHA LAKSHMI P.
AGED 33 YEARS
D/O. HAREENDRANATHAN P., RESIDING AT LAKSHMI VILLA,
AREEKKAD, NALLALAM P. O, KOZHIKODE-673027, WORKING AS 3RD
GRADE DRAFTSMAN/OVERSEER (CIVIL), IRRIGATION, KYIP SUB
DIVISION, VADAKARA, KYIP SECTION NO.1, KAKKODI KOZHIKODE
DIST., PIN - 673611
46 SUDHEESH C.
AGED 29 YEARS
S/O. BABU C., RESIDING AT CHERUVALATH HOUSE, ERAVANNUR PO.,
NARIKKUNI(VIA), ERAVANNUR, WAYANAD - 673585, WORKING AS 3RD
GRADE DRAFTSMAN/OVERSEER (CIVIL), PWD BRIDGES SECTION,
PADINJARATHARA SUB DIVISION KALPETTA, WAYANAD, PIN - 673122
47 VAHEEDA A.
AGED 30 YEARS
W/O. MUHAMMED ABDURAHIMAN T.K. RESIDING AT AMBAZHATHINGAL
HOUSE, KOZHAKKOTTUR, AREACODE, MALAPPURAM- 673639, WORKING
AS 3RD GRADE DRAFTSMAN/OVERSEER (CIVIL), PWD IRRIGATION,
CHALIYAR PROJECT INVESTIGATION, SUB DIVISION NO:1, CHALIYAR
PROJECT INVESTIGATION SECTION NO :3/1, NILAMBUR, MALAPPURAM,
PIN - 679329
48 VARSHA C.
AGED 28 YEARS
W/O. NIKHIL M., RESIDING AT MUCHILOT HOUSE, POTTAMMAL,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:179:- 2025:KER:53298
KOZHIKODE- 673016, WORKING AS 3RD GRADE DRAFTSMAN/OVERSEER
(CIVIL) PWD BRIDGES SUB DIVISION, KALPETTA BRIDGES SECTION,
PADINJARATHARA, WAYANAD, PIN - 673575
49 VEENA P.K.
AGED 29 YEARS
W/O. AMITH V GIREESH, RESIDING AT PRIKKACHAL KUNNUMMAL,
NEELESWARAM PO OMASSERY VIA., KOZHIKODE -673582, WORKING AS
3RD GRADE DRAFTSMAN/OVERSEER (CIVIL), MINOR IRRIGATION
SECTION, KUMBLA, KASARAGODE, PIN - 671323
50 VISHNU K.
AGED 27 YEARS
S/O. JINUKUTTAN K.R., RESIDING AT KEERIPPATTU HOUSE,
EZHACHERRY P O., KOLLAPPALLY KOTTAYAM - 686651, WORKING AS
3RD GRADE DRAFTSMAN/ OVERSEER (CIVIL), IRRIGATION
DEPARTMENT, HYDROLOGY SUB DIVISON, KOTTAYAM, HYDROLOGY
SECTION, MUNDAKKAYAM, KANJIRAPALLY, KOTTAYAM DIST., PIN -
686507
51 THASNI KATHIR
AGED 26 YEARS
W/O. ANVAR K.C, RESIDING AT NADUKUDI HOUSE, NELLIKUZHY P.O.,
KOTHAMANGALAM, ERNAKUAM DIST. PIN 686691, WORKING AS 3RD
GRADE DRAFTSMAN/OVERSEER (CIVIL), IRRIGATION QUALITY CONTROL
SECTION NO: 1, MUVATTUPUZHA, ERNAKULAM, PIN - 686669
BY ADV SHRI.K.SANDESH RAJA
RESPONDENT/S:
1 APARNA MOHANAN M.,
AGED 38 YEARS
D/O. MOHANAN, KUTTIPURATH HOUSE, CHALANNUR P.O., KOZHIKODE,
PIN - 673616
2 SAJITH D.
AGED 38 YEARS
S/O. DEVANESAN NADAR, VALIYAVILA VEEDU, PALIYODU KOTTACKAL
P.O., THIRUVANANTHAPURAM, PIN - 695124
3 KRISHNANUNNI T.J.
AGED 27 YEARS
S/O. JAGADEESAN T.R., THARAYIL HOUSE, KOOLIMUTTAM P.O.,
THRISSUR, PIN - 680691
4 SAJIMON S.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:180:- 2025:KER:53298
AGED 27 YEARS
S/O. R. SAHADEVAN, VATTACHIRA, MARUTHORVATTOM P.O.,
CHERTHALA, ALAPPUZHA, PIN - 688003
5 DIVYANJALI R.
AGED 39 YEARS
D/O. RAMACHANDRAN G., SOUPARNIKA, SANATHANAPURAM, KALANCODE,
ALAPPUZHA, PIN - 688003
6 LITHESH M.P.
AGED 36 YEARS
S/O. VELAYUDHAN, MOOKOLAPPARAMBIL HOUSE, AYIROOR P.O.,
PERUMPADAPPU VIA. MALAPPURAM, PIN - 679580
7 SIDHAN P.T.
AGED 30 YEARS
S/O. THULASIDAS, PADINJARENEELIVELI, THYCKAL P.O.,
CHERTHALA, ALAPPUZHA, PIN - 688691
8 HARIKRISHNA T.J.
AGED 27 YEARS
S/O. JAGADEESAN T.R., THARAYIL HOUSE, KOOLIMUTTAM P.O.,
THRISSUR, PIN - 680691
9 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM DIST., PIN - 695001
10 THE CHIEF ENGIBNEER [ADMINISTRATION]
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM DIST., PIN - 695009
11 THE CHIEF ENGINEER [IRRIGATION AND ADMINISTRATION]
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM DIST., PIN - 695033
12 THE CHIEF ENGINEER
HARBOUR ENGINEERING DEPARTMENT, MANACAUD P.O.,
THIRUVANANTHAPURAM DIST., PIN - 695009
13 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM P.O.,
THIRUVANANTHAPURAM DIST., PIN - 695004
14 LIYA MARY S.
AGED 26 YEARS
D/O. SALU K. ABRAHAM, OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.1/9 RAMAMANGALAM, MUVATTUPUZHA,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:181:- 2025:KER:53298
ERNAKULAM-686 661, RESIDING AT PARAMBATHU KUREEKKATTIL,
THIRUVANIYOOR P.O., ERNAKULAM (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 682308
15 ROSE MARY K.P.
AGED 41 YEARS
W/O. SHAJI GEORGE, OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.4/11, PIRAVOM, ERNAKULAM - 686
664, RESIDING AT KURUPPASSERY, NAYARAMBALAM, ERNAKULAM
(DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM
THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN
OP(KAT) 154/24, PIN - 682509
16 HEMANTH SASI
AGED 25 YEARS
S/O. SASI T.N., OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECTION, KOTHAMANGALAM, ERNAKULAM - 696
691, RESIDING AT THUMBAYIL HOUSE, VARAPPETTY P.O., ERNAKULAM
(DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM
THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN
OP(KAT) 154/24, PIN - 686691
17 AMAL FRANCIS K.S.
AGED 25 YEARS
S/O. SEBASTIAN K.F., OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.2/12, MONIPPALLY, PIRAVOM,
ERNAKULAM - 686 664, RESIDING AT KARUKAPARAMPIL HOUSE,
PUNNAPRA P.O., ALAPPUZHA (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 688004
18 ABU SULAIMAN
AGED 30 YEARS
S/O. SULAIMAN K.B., OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MINOR IRRIGATION SECTION, KOTHAMANGALAM,
ERNAKULAM - 686 691, RESIDING AT KURUPPAMPARAMBIL HOUSE,
NELLIKUZHI P.O., KOTHAMANGALAM, ERNAKULAM (DELETED)
RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY
ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT)
154/24
19 UBAIDA THESNIM P.A.
AGED 33 YEARS
W/O. AFSAL M.M., OVERSEER GRADE III, IRRIGATION DEPARTMENT,
IRRIGATION SECTION, CHIRANGARA, KORATTY, THRISSUR - 680 308,
RESIDING AT MAMPULLIYIL HOUSE, VAZHAKODU, MULLOORKARA P.O.,
THRISSUR (DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE
DELETED FROM THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:182:- 2025:KER:53298
IA 1/24 IN OP(KAT) 154/24, PIN - 680583
20 ALAN JOSE
AGED 30 YEARS
KACHIRAKKAL HOUSE, MELOOR P.O., THRISSUR DIST. (DELETED)
RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY
ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT)
154/24, PIN - 680311
21 SHILPA SUDHI
AGED 28 YEARS
D/O. K.S. SUDHI, III GRADE OVERSEER, PWD ROADS SECTION,
PAMPADY P.O., KOTTAYAM - 686 502, RESIDING AT KALAVAMPARA
HOUSE, AIRPORT ROAD, MATTOOR, ERNAKULAM (DELETED) RESPONDENT
14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER
ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN -
683574
22 VAISHNAV VIJAY
AGED 26 YEARS
S/O. VIJAYAKUMAR S., III GRADE OVERSEER, REGIONAL
INVESTIGATION AND QUALITY CONTROL, KHRI BUILDING,
KARYAVATTOM, THIRUVANANTHAPURAM -695 581, RESIDING AT
CHAMBAKA [HOUSE NO.57A] UDAYA GARDENS, ULLOOR, MEDICAL
COLLEGE P.O., THIRUVANANTHAPURAM (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 695011
23 ARYA VISWAN
AGED 30 YEARS
D/O. VISWAMBARAN, III GRADE OVERSEER, PWD BUILDING SECTION,
VANDENMED - 685 551, RESIDING AT ARANGATTY, VELLANCHIRA PO,
THRISSUR (DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE
DELETED FROM THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN
IA 1/24 IN OP(KAT) 154/24, PIN - 680697
24 SANKAR BOSE
AGED 32 YEARS
S/O. BOSE, III GRADE OVERSEER, MINOR IRRIGATION, IDUKKI
SECTION, MOOLAMATTOM P.O., IDUKKI-685589, RESIDING AT
PUTHIYADATHU HOUSE, PALA ROAD, THODUPUZHA. (DELETED)
RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY
ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT)
154/24, PIN - 685584
25 KAVYA T.
AGED 27 YEARS
D/O. THULASEEDHARAN PILLAI K., III GRADE OVERSEER,, PWD
BUILDING SECTION, KARUNAGAPPALLY - 690 518, RESIDING AT
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:183:- 2025:KER:53298
MUNDOOR VEEDU, VAKKANADU P.O., KOLLAM (DELETED) RESPONDENT
14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER
ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN -
691509
26 NASHEEDA MUNAWIR P.
AGED 28 YEARS
D/O. ABOOBACKER, III GRADE OVERSEER, PWD ROAD MAINTENANCE
SUB DIVISION, CIVIL STATION, PALAKKAD-679 335, RESIDING AT
PADINJARETHIL HOUSE, EZHUVANTHALA POST, PALAKKAD (DELETED)
RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY
ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT)
154/24
27 DEEPIKA R.
AGED 28 YEARS
D/O. K. RADHAKRISHNAN, III GRADE OVERSEER, PWD ROAD
MAINTENANCE SUB DIVISION, PALAKKAD-678 001, RESIDING AT WEST
VETTUKAD HOUSE, MANNALUR, VEMBALLUR, PALAKKAD (DELETED)
RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY
ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT)
154/24, PIN - 678502
28 ARCHANA C.P.
AGED 29 YEARS
D/O. PRASANTHAKUMAR C.K., OVERSEER GRADE III, PWD BUILDINGS
SECTION, SASTHAMCOTTA, KOLLAM-690521, RESIDING AT
CHAKKITTAYIL, PUNNAKKAD P.O., KOZHENCHERRY, PATHANAMTHITTA
(DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM
THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN
OP(KAT) 154/24, PIN - 689652
29 JAYALAKSHMI UDAYAN
AGED 24 YEARS
D/O. K.N. UDAYAKUMAR, OVERSEER GRADE III, MINOR IRRIGATION
SECTION, PAMPAKUDA - 686 667, RESIDING AT VAZHAPPILLIL
HOUSE, VENGOOR P.O., ERNAKULAM (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 683546
30 HARITHA H.
AGED 25 YEARS
D/O. HARIKUMAR P.G., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, KUTTANAD DEVELOPMENT SECTION, KARUVATTA,
HARIPAD - 690 514, RESIDING AT PANDARETHU HOUSE, PANANGADU
P.O., KULANADA, PATHANAMTHITTA (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 689503
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:184:- 2025:KER:53298
31 E.A. NISMA
AGED 27 YEARS
D/O. A.M. ABDUL KHADER, III GRADE OVERSEER, PWD ROADS
SECTION, KOTHAMANGALAM, ERNAKULAM-686 691, RESIDING AT
EDAVANA HOUSE, NOCHIMA, NAD P.O., ALUVA, ERNAKULAM (DELETED)
RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY
ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT)
154/24, PIN - 683563
32 JISHNU P.S.
AGED 25 YEARS
S/O. K. PUSHAPAKARAN, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, MEDICAL COLLEGE SECTION NO.1,
THIRUVANANTHAPURAM - 695 011, RESIDING AT KARTHIKA,
PALAPALLIPURAYIDOM, PAZHAYAKADA, THIRUPURAM P.O.,
THIRUVANANTHAPURAM (DELETED) RESPONDENT 14 TO RESPONDENT 63
ARE DELETED FROM THE PARTY ARRAY AS PER ORDER DATED
12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 695133
33 THAMEENA V.A.
AGED 27 YEARS
D/O. ASHRAF V.P., III GRADE OVERSEER, PERIYAR VALLEY
IRRIGATION PROJECT SUB DIVISION NO.7, SECTION 3/7,
KOLENCHERY - 682 311, RESIDING AT VENAD, WEST VELIYATHUNADU
P.O., KARUMALLOOR, ERNAKULAM (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 683511
34 KAVYA PILLAI
AGED 27 YEARS
D/O. PRASANNAKUMAR, III GRADE OVERSEER, PWD ROADS SECTION,
MUTTOM, IDUKKI - 685 584, RESIDING AT VAZHAYIL, NEAR DIET,
THODUPUZHA P.O., IDUKKI (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24
35 HITHA MOHANN
AGED 31 YEARS
D/O. MOHANAN K.S., III GRADE OVERSEER, PWD BUILDINGS
SECTION, NEDUMKANDAM, CHEMBALAM PO, IDUKKI - 685 553,
RESIDING AT KALLUPARAMBIL HOUSE, KARUVANKUNNU, KALLUR PO,
THRISSUR (DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE
DELETED FROM THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN
IA 1/24 IN OP(KAT) 154/24, PIN - 680317
36 ROSEMARY XAVIER
AGED 30 YEARS
D/O. XAVIER JOHN, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION, THODUPUZHA - 685
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:185:- 2025:KER:53298
584, RESIDING AT NJALOOR HOUSE, POTHANICAD P.O., ERNAKULAM
(DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM
THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN
OP(KAT) 154/24, PIN - 686671
37 ANJUSHA P.U.
AGED 25 YEARS
D/O. UNNIKRISHNAN P.C., III GRADE OVERSEER, QUALITY CONTROL
SECTION THOTTAKATTUKARA, ALUVA, ERNAKULAM - 683 108,
RESIDING AT 48/212 B, MAROTTICAL HOUSE, ELAMAKKARA, KOCHI
(DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM
THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN
OP(KAT) 154/24, PIN - 682026
38 POOJA M.S.
AGED 27 YEARS
D/O. SACHITHANANDAN M.N., III GRADE OVERSEER, QUALITY
CONTROL SECTION, THOTTAKATTUKARA, ALUVA, ERNAKULAM683108,
RESIDING AT 48/212 B, MAROTTICAL HOUSE, ELAMAKKARA, COCHIN
(DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM
THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN
OP(KAT) 154/24, PIN - 682026
39 KRISHNAVENI E.P.
AGED 30 YEARS
D/O. BALAKRISHNAN P.V., AGED 27 YEARS, III GRADE OVERSEER,
IRRIGATION SECTION OFFICE KOOTTAYI, MANGALAM, MALAPPURAM -
676 561, RESIDING AT UTTUPURATH HOUSE, KADANNAMANNA P.O.,
MALAPPURAM (DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE
DELETED FROM THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN
IA 1/24 IN OP(KAT) 154/24, PIN - 679324
40 BASITH J.B.
AGED 27 YEARS
S/O. BADRUDEEN A.H., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, ROAD MAINTENANCE SUB DIVISION,
KOLLAM - 691 002, RESIDING AT BISMI, NEAR OLD RTO, ATTINGAL
PO, ATTINGAL [PART], THIRUVANANTHAPURAM (DELETED) RESPONDENT
14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER
ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN -
695101
41 DIVYA A. SUNIL
AGED 26 YEARS
D/O. SUNIL KUMAR K., III GRADE OVERSEER, KIP [LB] SUB
DIVISION NO.19, KOTTIYAM, KOLLAM-691 571, RESIDING AT
12/188, RADHAMADHAVAM, NEAR NSS KARAYOGAM, KAROOR,
POTHENCODE PO., THIRUVANANTHAPURAM (DELETED) RESPONDENT 14
TO RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:186:- 2025:KER:53298
ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN -
695584
42 ARCHANA A.T.
AGED 27 YEARS
D/O. T. AUGUSTIAN, III GRADE OVERSEER,, KIP [LB] SECTION
29/19, KOTTIYAM - 691 571, RESIDING AT VADAKKE KUTTITHANNI
PUTHEN VEEDU, MULLUVILA PO, THIRUPURAM, THIRUVANANTHAPURAM
(DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM
THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN
OP(KAT) 154/24, PIN - 695133
43 SURYA O.M.
AGED 30 YEARS
D/O. MOHANAH O.A., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, MINOR IRRIGATION SECTION, PALLIVASAL,
ADIMALI - 685 561, RESIDING AT MANNAMKANDAM, MILLUMPADI,
IDUKKI (DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED
FROM THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24
IN OP(KAT) 154/24
44 MUZAFFIR MAHMOODALI K.M.
AGED 30 YEARS
S/O. ABDUL KAREEM K.M., III GRADE OVERSEER,OFFICE OF THE
ASSISTANT ENGINEER, PWD BRIDGES, KILIYAMANNIL HOUSE,
VADAKKEMANNA, KODUR-MALABAR, MALAPPURAM (DELETED) RESPONDENT
14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER
ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN -
676504
45 LALITHA M.P.
AGED 39 YEARS
W/O. VIJAYAN M.K., III GRADE OVERSEER, MINOR IRRIGATION
SECTION, THALASSERY, KOOTHUPARAMBA - 6760 643, RESIDING AT
MOOKKAMBARA, PALLIKKARA, KUMARAPURAM PO, KUNNATHUNAD,
ERNAKULAM (DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE
DELETED FROM THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN
IA 1/24 IN OP(KAT) 154/24, PIN - 683565
46 SARANYA M.
AGED 25 YEARS
D/O. PURUSHOTHAMAN E., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, MINOR IRRIGATION SECTION,
KANNUR - 670 002, RESIDING AT SUKRITHAM, MACHERI PO,
MOWANCHERI, KANNUR (DELETED) RESPONDENT 14 TO RESPONDENT 63
ARE DELETED FROM THE PARTY ARRAY AS PER ORDER DATED
12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 670613
47 LINJESH SEBASTIAN
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:187:- 2025:KER:53298
AGED 35 YEARS
S/O. SEBASTIAN K.V., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, CAUVERY SECTION, KALPETTA, WAYANAD - 673
122, RESIDING AT KAROTTEKACHIRAYIL HOUSE, KATTIKKOLLY,
KADALMAD PO, WAYANAD (DELETED) RESPONDENT 14 TO RESPONDENT
63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER DATED
12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 673581
48 ANAGHA K.C.
AGED 27 YEARS
D/O. SUNDARAN K.C., III GRADE OVERSEER, PWD ROADS SECTION
OFFICE, KALPETTA, WAYANAD-673121, RESIDING AT EDAPUNATHIL,
PERINGOLAM, PERUVAYAL, KUNNAMANGALAM, KOZHIKODE (DELETED)
RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY
ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT)
154/24, PIN - 673571
49 AJO S. RAJ
AGED 28 YEARS
S/O. R. SELVARAJ, III GRADE OVERSEER, OFFICE OF THE CHIEF
ENGINEER, DESIGN, PUBLIC OFFICE, OPPOSITE MUSEUM,
THIRUVANANTHAPURAM - 695 033, RESIDING AT MANCHAMKUZHI
VEEDU, NEAR CHECKPOST, AMARAVILA PO, KOLLAYIL,
THIRUVANANTHAPURAM (DELETED) RESPONDENT 14 TO RESPONDENT 63
ARE DELETED FROM THE PARTY ARRAY AS PER ORDER DATED
12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 695122
50 ALFINA ABDUL SAMAD
AGED 29 YEARS
D/O. ABDUL SAMAD, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, LEFT BANK CANAL [LBC] SECTION,
CHALAKKUDY, THRISSUR - 673122, RESIDING AT 12/412.
CHAKKARAKADU, AVOLY PO, ANICADU, ERNAKULAM (DELETED)
RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY
ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT)
154/24, PIN - 686670
51 ARCHANA PANKAJ
AGED 27 YEARS
D/O. PANKAJARAJAN, N., III GRADE OVERSEER, PWD ROADS
SECTION, KOTTARAKKARA - 691 506, RESIDING AT VILAYILAZHIKAM,
EZHUKONE PO, KOLLAM (DELETED) RESPONDENT 14 TO RESPONDENT 63
ARE DELETED FROM THE PARTY ARRAY AS PER ORDER DATED
12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 691505
52 SHILPA M.P.
AGED 26 YEARS
D/O. JANARDHANAN M.P., III GRADE OVERSEER, PWD ROADS SECTION
OFFICE, PADINJARATHARA, WAYANAD - 673 357, RESIDING AT
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:188:- 2025:KER:53298
KALTHARA MARAMPARAMBATH POYIL PALATH, CHOLANUR, KOZHIKODE
(DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM
THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN
OP(KAT) 154/24, PIN - 673611
53 JASMIN K.K.
AGED 30 YEARS
D/O. KUNJUMON K.K., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, ROAD SECTION, KUMILY, IDUKKI - 685 509,
RESIDING AT KUTTATTUPARAMBIL HOUSE, KARUVANNUR PO,
PORATHISSERY [PART], THRISSUR (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 680711
54 VEENA SIVADAS
AGED 24 YEARS
D/O. SIVADASAN M.S., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER NH [R], SUB DIVISION,
KOTHAMANGALAM - 686 691, RESIDING AT MUNDACKAL [HOUSE],
MULAMKUZHY, MALAYATTOOR, ERNAKULAM (DELETED) RESPONDENT 14
TO RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER
ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN -
683587
55 ALI RASHAD T.
AGED 27 YEARS
S/O. MOHAMED T., III GRADE OVERSEER,, KANJIRAPPUZHA
IRRIGATION PROJECT SECTION NO.2/2, CHERUPULASSERY-679503,
RESIDING AT THAVALENGAL [H], CHERAKKAPARAMBA, ARIPRA PO,
PERINTHALMANNA, MALAPPURAM (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 679321
56 ANJANA K.
AGED 29 YEARS
D/O. K.N. KRISHNA KUMAR, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION MOOLAMATTOM,
ARAKKULAM PO, ARAKKULAM, IDUKKI - 685 591, RESIDING AT
KURUMMATHU, OLAMATTOM, THODUPUZHA, IDUKKI (DELETED)
RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM THE PARTY
ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN OP(KAT)
154/24, PIN - 685584
57 ARAVIND S.S.
AGED 26 YEARS
S/O. SASIKUMAR V., III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, BUILDING SECTION, PWD COMPLEX, NEAR
KOTTAYAM KSRTC BUS STAND, KOTTAYAM - 686 001, RESIDING AT
AKSHAYA, BGRA 156, AYOORKONAM, INDIRA NAGAR, PEROORKADA PO,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:189:- 2025:KER:53298
THIRUVANANTHAPURAM (DELETED) RESPONDENT 14 TO RESPONDENT 63
ARE DELETED FROM THE PARTY ARRAY AS PER ORDER DATED
12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 695005
58 SUNU MOL
AGED 27 YEARS
D/O. T.A. SUNDARAM, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, PWD BUILDINGS, SECTION OFFICE
CHENGANNUR, ALAPPUZHA - 689 121, RESIDING AT
VADAKKETHEVALLIYIL, PUZHAVATHU, CHANGANASSERY, KOTTAYAM
(DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM
THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN
OP(KAT) 154/24, PIN - 686101
59 ANJALI HARI
AGED 25 YEARS
D/O. HARI K.K., III GRADE OVERSEER, IRRIGATION DEPARTMENT,
SIRUVANI PROJECT SECTION NO.2/1, PALAKKAYAM PO, PALAKKAD-
678591, RESIDING AT KODICHUVATTIL HOUSE, OORAMANA PO,
OORAMANA, ERNAKULAM (DELETED) RESPONDENT 14 TO RESPONDENT 63
ARE DELETED FROM THE PARTY ARRAY AS PER ORDER DATED
12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 686663
60 SHYAM S.
AGED 28 YEARS
S/O. SURENDRAN C.K., III GRADE OVERSEER,, IRRIGATION
DEPARTMENT, QUALITY CONTROL KASARAGOD SECTION, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, QUALITY CONTROL SUB DIVISION,
KANNUR - 670 002, RESIDING AT GARDENIA, POOVANGAL ROAD,
KOMMERI PO, MANKAVU, KOZHIKODE (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 673007
61 AJAS VIJAYAN
AGED 26 YEARS
S/O. VIJAYAN N., III GRADE OVERSEER, PWD BRIDGES SECTION,
PATHANAMTHITTA, PWD BUILDINGS, THIRUVALLA, PATHANAMTHITTA -
689101, RESIDING AT PANACHACKAL, KODUMON PO, PATHANAMTHITTA
(DELETED) RESPONDENT 14 TO RESPONDENT 63 ARE DELETED FROM
THE PARTY ARRAY AS PER ORDER DATED 12/4/2024 IN IA 1/24 IN
OP(KAT) 154/24, PIN - 691555
62 AROMAL C.P.
AGED 26 YEARS
S/O. CHANDRAPRABHANANDAN G.D., III GRADE OVERSEER, PWD NH
SUB DIVISION PUNALUR, KOLLAM - 691 331, RESIDING AT
MELEKARIKKOM, POOYAPPALLY, KOLLAM (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 691537
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:190:- 2025:KER:53298
63 SARAN GOPAL G.R.
AGED 27 YEARS
S/O. GOPALAKRISHNAN NAIR V., III GRADE OVERSEER, OFFICE OF
THE ASSISTANT ENGINEER, PWD BRIDGE SECTION, KOTTAYAM - 686
001, RESIDING AT TC-8/9, THUNDUVILA VEEDU, CHERUVACKAL,
SREEKARYAM PO, THIRUVANANTHAPURAM (DELETED) RESPONDENT 14 TO
RESPONDENT 63 ARE DELETED FROM THE PARTY ARRAY AS PER ORDER
DATED 12/4/2024 IN IA 1/24 IN OP(KAT) 154/24, PIN - 695017
BY
SHRI.P.C.SASIDHARAN, SC, KPSC
SENIOR GOVERNMENT PLEADER SHRI A.J.VARGHESE
ADV. SHRI P.NANDAKUMAR
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:191:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 172 OF 2024
AGAINST THE JUDGMENT DATED 06.03.2024 IN RA NO.11 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
1 LIJI JOHN,
AGED 30 YEARS
D/O.L.JOHN, POOPULARY, PALLISSERICKAL, SASTHAMCOTTA P.O.
KOLLAM, PIN - 690521
2 DHANYA V.B,
AGED 29 YEARS
D/O.V.B.BALACHANDRAN, VADUKKUTTY HOUSE, P.O.PULLAZHI,
OLARIKKARA, THRISSUR, PIN - 680012
3 NIVYA RAJ,
AGED 29 YEARS
D/O.RAJU K.S, ROHINI, SOUHARDA NAGAR 94, NEAR GOVT.AYURVEDA
DISPENSARY, KILIKOLLOOR P.O, KOLLAM, PIN - 691004
4 SHABEEB RAHMAN T.A,
AGED 30 YEARS
S/O.ABDUL SHUKOOR, THOTTAPURATH (H), CHUNGATHARA P.O.
MALAPPURAM -, PIN - 679334
5 NIJI P.V,
AGED 34 YEARS
W/O.RAGESH A.R, PARESHAPPIL (H), VARANDARAPPILLY P.O.
THRISSUR, PIN - 680303
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:192:- 2025:KER:53298
6 CHANDINI KARAN P,
AGED 28 YEARS
W/O.RAHUL R, POOZHIKUNNAM HOUSE, PIRAYIRI P.O. PALAKKAD, PIN
- 678004
7 VINI S.SUTHAN,
AGED 28 YEARS
W/O.AKHIL MURALI, VIMAL NIVAS, KANNARAVILA, NELLIMMODU
P.O.,THIRUVANANTHAPURAM, PIN - 695524
8 RUKSANA K.C,
AGED 31 YEARS
W/O.MUHAMMED SHAJI K.M KORALIYADAN (H), PATTIKKAD P.O,
MALAPPURAM, PIN - 679325
9 ASHID E.A,
AGED 29 YEARS
S/O.ALIYAR E.M, EDIVETTAM KUNNEL (H), MUTHALAKODAM P.O.,
KUNNAM, THODUPUZHA, IDUKKI, PIN - 685605
10 ATHISAI M.T,
AGED 28 YEARS
S/O.L.MANIKAN, VIMAKARAJ BHAVAN, VIZHINJAM STREET, VIZHINJAM
P.O, THIRUVANANTHAPURAM-, PIN - 695521
11 JISMARIYA M.F,
AGED 30 YEARS
W/O.MIJO K.JOSE, KIZHKKOODAN (H), ELINJIPRA P.O. PARAPPURAM,
THRISSUR, PIN - 680721
12 JITHU P.S,
AGED 28 YEARS
S/O.PUSHPAKARAN, P.S.NIVAS, KALLUVILA, VENPAKAL P.O,
THIRUVANANTHAPURAM, PIN - 695123
13 JIBIN JOSE,
AGED 29 YEARS
S/O.JOSE M.L MECHERY (H), K.KUNNU P.O. PINDANI, MELOOR,
CHALAKUDY, THRISSUR, PIN - 680311
14 ARJUN PRASAD,
AGED 29 YEARS
S/O.PRASAD V.N, VELEEPARAMBIL, PATTANAKKAD P.O. CHERTHALA,
ALAPPUZHA, PIN - 688531
15 RAJEESH BABU K,
AGED 40 YEARS
S/O.HAMZA, KORMATH (H), MANJERI, THADAPARAMBU, PAYYANAD P.O,
MALAPPURAM, PIN - 676122
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:193:- 2025:KER:53298
16 AJAS T.A,
AGED 34 YEARS
S/O.ABDUL KHADER, THOTTATHIKULAM, MALIKAYIL (H), IRAMALLOOR
P.O, KOTHAMANGALAM, PIN - 686691
17 SRAVYAJA VALSAKUMAR,
AGED 27 YEARS
W/O.MANUDEV S.R,;SREENILAYAM', P.O.PULIKKAL, KONDOTTY,
MALAPPURAM-, PIN - 673637
18 SAJMIYA V,
AGED 30 YEARS
W/O.SHAMMAS IBRAHIM MUDRAKKARAN, MUDRAKKARAN (H), KALAMPANA,
P.O.CHEMBRASSERI, MALAPPURAM, PIN - 676521
19 LOGI N.BOBY,
AGED 33 YEARS
S/O.BOBY N.ABRAHAM, NEDUMPURATH (H), MAKKIYAD P.O. WAYANAD,
PIN - 670731
20 RESHMA C.V,
AGED 32 YEARS
W/O.NITHISH BABU K.V 'VAIKUNDAM', KALLANCHIRA,
P.O.KANHANGAD, KASARGOD, PIN - 671315
BY ADVS.
SHRI.KALEESWARAM RAJ
KUM.THULASI K. RAJ
SMT.APARNA NARAYAN MENON
SMT.CHINNU MARIA ANTONY
RESPONDENT/S:
1 APARNA MOHANAN M,
AGED 38 YEARS
D/O.MOHANAN, KUTTIPURATH HOUSE, CHELANNUR P.O. KOZHIKODE,
KERALA, PIN - 673616
2 SAJITH D,
AGED 35 YEARS
S/O.DEVANESAN NADAR, VALIYAVILA VEEDU, PALIYODU KOTTACKAL
P.O. THIRUVANANTHAPURAM, PIN - 695124
3 KRISHNANUNNI T.J,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:194:- 2025:KER:53298
AGED 27 YEARS
S/O.JAGADEESAN T.R THARAYIL HOUSE, KOOLIMUTTAM P.O THRISSUR,
PIN - 680691
4 SAJIMON S
AGED 27 YEARS
S/O.R.SAHADEVAN, VATTCHIRA, MARUTHORVATTOM P.O. CHERTHALA,
ALAPPUZHA, PIN - 688539
5 DIVYANJALI R
AGED 39 YEARS
D/O.RAMACHANDRAN G, SOUPARNIKA, SANATHANAPURAM, KALANCODE,
ALAPPUZHA, PIN - 688003
6 LITHESH M.P,
AGED 33 YEARS
S/O.VELAYUDHAN, MOOKOLAPPARAMBIL HOUSE, AYIROOR P.O.
PERUMPADAPPU VIA, MALAPPURAM, PIN - 679580
7 SIDHAN P.T,
AGED 31 YEARS
S/O.THULASIDAS, PADINJARENEELIVELI, THYCKAL P.O CHERTHALA,
ALAPPUZHA, PIN - 688531
8 HARIKRISHNA T.J,
AGED 27 YEARS
S/O JAGADEESAN T.R THARAYIL HOUSE, KOOLIMUTTAM P.O.,
THRISSUR, PIN - 680691
9 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM,KERALA., PIN - 695001
10 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM ,KERALA., PIN - 695033
11 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, PIN - 695033
12 THE CHIEF ENGINEER,
HARBOUR ENGINEERING DEPARTMENT, MANACAUD P.O,
THIRUVANANTHAPURAM ,KERALA., PIN - 695009
13 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM P.O,
THIRUVANANTHAPURAM, PIN - 695004
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:195:- 2025:KER:53298
14 LIYA MARY S,
AGED 26 YEARS
D/O.SALU K.ABRAHAM, OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.1/9 RAMAMANGALAM, MUVATTUPUZHA,
ERNAKULAM-686661, RESIDING AT PARAMBATHU KUREEKKATTIL,
THIRUVANIYOOR P.O.,ERNAKULAM, PIN - 682308
15 ROSE MARY K.P,
AGED 37 YEARS
W/O.SHAJI GEORGE, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MVIP SECTION NO.4/11, PIRAVOM, ERNAKULAM-686664, RESIDING AT
KURUPPASSERY, NAYARAMBALAM, ERNAKULAM, PIN - 682509
16 HEMANTH SASI,
AGED 25 YEARS
S/O.SASI T.N OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECITON, KOTHAMANGALAM, ERNAKULAM -686691,
RESIDING AT THUMBAYIL HOUSE, VGARAPPETTY P.O, ERNAKULAM
17 AMAL FRANCIES K.S,
AGED 27 YEARS
S/O. SEBASTIAN K.F, OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.2/12, MONIPPALLY, PIRAVOM,
ERNAKULAM -686664 KARUKAPARAMBIL (H), PUNNAPRA P.O.
ALAPPUZHA, PIN - 688004
18 ABU SULAIMAN,
AGED 30 YEARS
S/O.SULAIMAN K.B, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECTION, KOTHAMANGALAM, ERNAKULAM-686691,
RESIDING AT KURUPPAMPARAMBIL HOUSE, NELLIKUZHI P.O.
KOTHAMANGALAM, ERNAKULAM
19 UBAIDA THESNIM P.A,
AGED 30 YEARS
W/O.AFSAL M.M, OVERSEER GRADE III, IRRIGATION DEPARTMENT,
IRRIGATION SECTION, CHIRANGARA, KORATTY, THRISSUR-680308,
RESIDING AT MAMPULLIYIL HOUSE, VAZHAKODE, MULLOORKARA P.O.
THRISSUR, PIN - 680583
20 ALAN JOSE,
AGED 27 YEARS
KACHIRKKAL HOUSE, MELOOR P.O. THRISSUR-.(ADDL.R12 IMPLEADED
AS PER ORDER DATED 10.11.2021 IN MA(E)NO.1713/2021), PIN -
680311
21 SHILPA SUDHI,
D/O.K.S.SUDHI, AGED 25 YEARS, III GRADE OVERSEER, PWD ROADS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:196:- 2025:KER:53298
SECTION, PAMPADY P.O. KOTTAYAM-686502, RESIDING AT
KALAVAMPARA HOUSE, AIRPORT ROAD, MATTOOR, ERNAKULAM, PIN -
683574
22 VAISHNAV VIJAY,
AGED 26 YEARS
S/O.VIJAYAKUMAR S, III GRADE OVERSEER, REGIONAL
INVESTIGATION AND QUALITY CONTROL, KHRI BUILDING,
KARYAVATTOM, THIRUVANANTHAPURAM-695581, RESIDING AT
CHAMBAKA(HOUSE NUMBEER 58A), UDAYA GARDENS, ULLOOR, MEDICAL
COLLEGE P.O. THIRUVANANTHAPURAM, PIN - 695011
23 ARYA VUISWAN,
AGED 30 YEARS
D/O.VISWAMBARAN, III GRADE OVERSEER PWD BUILDING SECTION,
VANDENMED-685551, RESIDING AT ARANGATTY, VELLANCHIRA P.O,
THRISSUR, PIN - 680697
24 SANKAR BOSE,
AGED 29 YEARS
S/O.BOSE P.S, III GRADE OVERSEER, MINOR IRRIGAITON, IDUKKI
SECTION, MOOLAMATTOM P.O. IDUKKI-685589 RESIDING AT
PUTHIYADATHU HOUSE, PALA ROAD, THODUPUZHA, PIN - 685584
25 KAVYA T,
D/O.THULASEEDHARAN PILLAI K AGED 27 YEARS, III GRADE
OVERSEER, PWD BUILDING SECTION KARUNAGAPPALLY-690518,
RESIDING AT MUNDOOR VEEDU VAKKANADU P.O, KOLLAM, PIN -
691509
26 NASHEEDA MUNAWIR P,
D/O.ABOOBACKER, AGED 28 YEARS, III GRADE OVERSEER, PWD ROAD
MAINTENANCE SUB DIVISION, CIVIL STATION, PALAKKAD -678001,
RESIDING AT PADINJARETHIL HOUSE, EZHUVANTHALA POST,
PALAKKAD, PIN - 679335
27 DEEPIKA R,
AGED 30 YEARS
D/O.K.RADHAKRISHNAN, OVERSEER GRADE III, PWD, ROAD
MAINTENANCE SUB DIVISION, JAINMEDU, VADAKKANTHARA, PALAKKAD-
678012, RESIDING AT WEST VETTIKAD HOUSE, MANJALUR P.O.
PALAKKAD, PIN - 678502
28 ARCHANA C.P,
D/O.PRASANTHKUMAR C.K, AGED 29 YEARS, III GRADE OVERSEER,
PWD BUILDINGS SECTIION, SASTHAMCOTTA, KOLLAM-690521,
RESIDING AT CHAKKITTAYIL, PUNNAKKAD P.O, KOZHENCHERRY,
PATHANAMTHITTA, PIN - 689652
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:197:- 2025:KER:53298
29 JAYALAKSHMI UDAYAN,
D/O.K.N.UDAYAKUMAR, AGED 24 YEARS, III GRADE OVERSEER, MINOR
IRRIGATION SECTION, PAMPAKUDA-686667 RESIDING AT
VAZHAPPILLIL HOUSE, VENGOOR P.O. ERNAKULAM, PIN - 683546
30 HARITHA H,
D/O.HARIKUMAR P.G, AGED 25 YEARS, III GRADE OVERSEER, OFFICE
OF THE ASSISTANT ENGINEER, KUTTANAD DEVELOPMENT SECTION,
KARUVATTA, HARIPPAD-690514 RESIDING AT PANDARETHU HOUSE,
PANANGADU P.O. KULANADA, PATHANAMTHITTA, PIN - 689503
31 E.A.NISMA
D/O.A.M.ABDUL KHADER, AGED 27 YEARS, III GRADE OVERSEER, PWD
ROADS SECTION, KOTHAMANGALAM, ERNAKULAM -686691, RESIDING AT
EDAVANA HOUSE, NOCHIMA, NAD P.O, ALUVA, ERNAKULAM, PIN -
683563
32 JISHNU P.S,
S/O.K.PUZHPAKARAN, AGED 25 YEARS, III GRADE OVERSEER, OFFICE
OF THE ASSISTANT ENGINEER, MEDICAL COLLEGE SECTION NO.1,
THIRUVANANTHAPURAM-695011, RESIDING AT KARTHIKA,
PALAPALLIPURAYIDOM, PAZHAYAKADA, THIRUPURAM P.O,
THIRUVANANTHAPURAM, PIN - 695133
33 THAMEENA V.A
,D/O.ASHRAF V.P. AGED 27 YEARS, III GRADE OVERSEER, PERIYAR
VALLEY IRRIGATION PROJECT SUB DIVISION NO.7, SECTION 3/7,
KOLENCHERRY-682311, RESIDING AT VENAD, WEST VEDLIYATHUNADU
P.O, KARUMALLOOR, ERNAKULAM, PIN - 683511
34 KAVYA PILLAI,
D/O.PRASANNAKUMAR, AGED 27 YEARS, III GRADE OVERSEER, PWD
ROADS SECTION, MUTTOM, IDUKKI -685584, RESIDING AT VAZHAYIL,
NEAR DIET, THODUPUZHA P.O, IDUKKI
35 HITHA MOHANAN,
AGED 31 YEARS
D/O.MOHANAN K.S, III GRADE OVERSEER, PWD BUILDINGS SECTION,
NEDUMKANDOM, CHEMBALAM P.O.M IDUKKI-685553, RESIDING AT
KALLUPARAMBIL HOUSE, KARUVANKUNNU, KALLUR P.O, THRISSUR .,
PIN - 680317
36 ROSEMARY XAVIER,
AGED 30 YEARS
D/O.XAVIER JOHN, III GRADE OVERSEER, OFFICE OF THE ASSISTANT
ENGINEER, IRRIGATION SECTION, THODUPUZHA-685584, RESIDING AT
NJALOOR HOUSE, POTHANICAD P.O. ERNAKULAM, PIN - 686671
37 ANJUSHA P.U,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:198:- 2025:KER:53298
AGED 27 YEARS
D/O.UNNIKRISHNAN P.C , OVERSEER GRADE III, PWD BUILDINGS
SECTION 3, CIVIL STATION, PALAKKAD -678001, RESIDING AT
PADINJAKKARA HOUSE, KINAVALLUR, PORT POST, PALAKKAD, PIN -
678612
38 POOJA M.S,
D/O.SACHITHANANDAN M.V, AGED 27 YEARS, III GRADE OVERSEER,
QUALITY CONTROL SECTION, THOTTAKATTUKARA, ALUVA, ERNAKULAM -
683108, RESIDING AT 48/212B , MAROTTICAL HOUSE, ELAMAKKARA,
COCHIN, PIN - 682026
39 KRISHNAVENI E.P,
AGED 27 YEARS
D/O.BALAKRISHNAN P.V, III GRADE OVERSEER, IRRIGATION SECTION
OFFICE, KOOTTAUYI, MANGALAM, MALAPPURAM-676561, RESIDING AT
UTTUPURATH HOUSE, KADANNAMANNA P.O.MALAPPURAM, PIN - 679324
40 BASITH J.B,
S/O.BADRUDEEN A.H, AGED 27 YEARS, III GRADE OVERSEER, OFFICE
OF THE ASSISTANT EXECUTIVE ENGINEER, ROAD MAINTENANCE SUB
DIVISION, KOLLAM-691002, RESIDING AT BISMI, NEAR OLD RTO,
ATTINGAL P.O ATTINGAL (PART), THIRUVANANTHAPURAM, PIN -
695101
41 DIVYA A.SUNIL,
AGED 28 YEARS
D/O.K.SUNIL KUMAR, OVERSEER GR.III, KIP(LB) SUB DIVISION
NO.19, KOTTIYAM-691571, KOLLAM RESIDING AT RADHAMADHAVAM,
NEAR NSS KARAYOGAM, KANOOR, PUTHENCODE P.O,
THIRUVANANTHAPURAM, PIN - 695584
42 ARCHANA A.T,
AGED 28 YEARS
D/O.T.AUGUSTIN, OVERSEER GR.III, KIP(LB) SECTION 29/19,
KOTTIYAM-691571, RESIDING AT VADAKKE KUTTITHANNI PUTHEO
VEEDU, MULLUVILA P.O., THIRUPURAM, THIRUVANANTHAPURAM, PIN -
695133
43 SURYA O.M,
AGED 27 YEARS
D/O.MOHANAN O.A, III GRADE OVERSEER, OFFICE OF THE ASSISTANT
ENGINEER MINOR IRRIGATION SECTION, PALLIVASAL, ADIMALI-
685561, RESIDING AT MANNAMKANDAM, MILLUMPADI, IDUKKI
44 MUZAFFIR MAHAMOODALI K.M,
S/O.ABDUL KAREEM K.M., AGED 30 YEARS, III GRADE OVERSEER,
OFFICE OF THE ASSISTANT ENGINEER, PWD BRIDGES SECTION,
THAZHEPALAM P.O. TIRUR, MALAPPURAM-676101, RESIDING AT
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:199:- 2025:KER:53298
KILIYAMANNIL HOUSE, VADAKKEMANNA, KODUR-MALABAR MALAPPURAM,
PIN - 676504
45 LALITHA M.P,
W/O.VIJAYAN M.K, AGED 39 YEARS, III GRADE OVERSEER, MINOR
IRRIGATION SECTION, THALASSERRY, KOOTHUPARAMBA-670643,
RESIDING AT MOOKKAMBARA, PALLIKKARA, KUMARAPURAM P.O.
KUNNATHUNAD, ERNAIULAM, PIN - 683565
46 SARANYA M,
D/O.PURUSHOTHAMAN E, AGED 25 YEARS, III GRADE OVERSEER,
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER, MINOR IRRIGATION
SECTION, KANNUR -670002, RESIDING AT SUKRITHAM, MACHERI P.O.
MOWANCHERI, KANNUR, PIN - 670613
47 LINJESH SEBASTIAN,
AGED 35 YEARS
S/O.SEBASTIAN K.V, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, CAUVERY SECTIION, KALPATTA, WAYANAD-
673122, RESIDING ATKAROTTEKACHIRAYIL HOUSE, KATTIKKOLLY,
KADALMAD P.O.WAYANAD, PIN - 673581
48 ANAGHA K.C,
AGED 27 YEARS
D/O.SUNDARAN K.C, III GRADE OVERSEER, PWD ROADS SECTION
OFFICE, KALPETTA, WAYANAD -673121, RESIDING AT EDAPUNATHIL,
PERINGOLAM, PERUVAYAL, KUNNAMANGALAM, KOZHIKODE, PIN -
673571
49 AJO S.RAJ,
S/O.R.SELVARAJ, AGED 28 YEARS, III GRADE OVERSEER OFFICE OF
THE CHIEF ENGINEER, DESIGN, PUBLIC OFFICE, OPPOSITE MUSEUM,
THIRUVANANTHAPURAM-695033, RESIDING AT MANCHAMKUZHI VEEDU,
NEAR CHECKPOST, AMARAVILA P.O, KOLLAYIL, THIRUVANANTHAPURAM,
PIN - 695122
50 ALFINA ABDUL SAMAD,
AGED 31 YEARS
D/O.ABDUL SAMAD, OVERSEER GRADE III, HYDROLOGY SUB DIVISION,
THRISSUR-680020, RESIDING AT KADAMBAD HOUSE, ERIYAD P.O.,
ERIYAD, KODUNGALLUR, PIN - 680666
51 ARCHANA PANKAJ,
AGED 27 YEARS
D/O.PANKAJRAJAN N, III GRADE OVERSEER, PWD ROADS SECTION
KOTTARAKKARA -691506, RESIDING AT VILAYILAZHIKAM, EZHUKONE
P.O. KOLLAM-., PIN - 691505
52 SHILPA M.P,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:200:- 2025:KER:53298
D/O.JANARDHANAN M.P, AGED 26 YEARS, III GRADE OVERSEER, PWD
ROADS SECTION OFFICE, PADINJARATHARA, WAYANAD-673575,
RESIDING AT KALTHARA MARAMPARAMBATH POYIL PALATH, KOZHIKODE,
PIN - 673611
53 JASMIN K.K,
AGED 33 YEARS
D/O.KUNJUMON K.K, THIRD GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, ROADS SECTION, KUMILY, IDUKKI 685509
RESIDING AT KUTTATTUPARAMBIL (H), P.O.KARUVANNUR, THRISSUR,
PIN - 680711
54 VEENA SIVADAS,
AGED 24 YEARS
D/O.SIVADASN M.S, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER NH(R ) SUB DIVISIN,
KOTHAMANGALAM-686691, RESIDING AT MUNDACKAL (H),MULAMKUZHY,
MALAYATTOOR, ERNAKULAM, PIN - 683587
55 ALI RASHAD T,
S/O.MOHAMED T, AGED 27 YEARS, III GRADE OVERSEER,
KANJIRAPPUZHA IRRIGATION PROJECT SECTION 2/2,
CHERPULASSERRY-679503, RESIDING AT THAVALENGAL (H),
CHERAKKAPARAMBA, ARIPRA P.O, PERINTHALMANNA, MALAPPURAM-,
PIN - 679321
56 ANJANA K,
D/O.K.N.KRISHNAKUMAR, AGED 29 YEARS, III GRADE OVERSEER,
OFFICE OF THE ASSISTANT ENGINEER IRRIGATION SECTION
MOOLAMATTOM,ARAKKULAM P.O. ARAKKULAM, IDUKKI-685591,
RESIDING AT KURUMMATHU, OLAMATTOM, THODUPUZHA, IDUKKI ., PIN
- 685584
57 ARAVIND S.S,
S/O.SASIKUMAR V, AGED 26 YEARS, III GRADE OVERSEER, OFFICE
OF THE ASSISTANT ENGINEER, BUILDING SECTION, PWD COMPLEX,
NEAR KOTTAYAM KSRTC BUS STAND, KOTTAYAM -686001, RESIDING AT
AKSHAYA, BGRA 156, AYOORKONAM INDIRA NAGAR, PEROORKADA P.O.
THIRUVANANTHAPURAM, PIN - 695005
58 SUNU MOL,
D/O.T.A.SUNDARAM, AGED 27 YEARS, III GRADE OVERSEER, OFFICE
OF THE ASSISTANT ENGINEER PWD BUILDINGS SECTION OFFICE
CHENGANNUR, ALAPPUZHA-689121, RESIDING AT
VADAKKETHEVALLIYIL, PUZHAVATHU, CHANGANASSERRY, KOTTAYAM,
PIN - 686101
59 ANJALI HARI,
D/O.HARI K.K, AGED 25 YEARS, III GRADE OVERSEER, IRRIGATION
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:201:- 2025:KER:53298
DEPARTMENT, SIUVANI PROJECT SECTION NO.2/1. PALAKKAYAM P.O.
PALAKKAD-678591, RESIDING AT KODICHUVATTIL HOUSE, OORAMANA
P.O. OORAMANA, ERNAKULAM-, PIN - 686663
60 SHYAM S,
S/O.SURENDRAN C.K, AGED 28 YEARS, III GRADE OVERSEER,
IRRIGATION DEPARTMENT, QUALITY CONTROL KASARGOD
SECTION,OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER, QUALITY
CONTROL SUB DIVISION, KANNUR -670002, RESIDING AT GARDENIA,
POOVANGAL ROAD, KOMMERI P.O. MANKAVU, KOZHIKODE, PIN -
673007
61 AJAS VIJAYAN,
AGED 26 YEARS
S/O.VIJAYAN N, III GRADE OVERSEER, PWD BRIDGES SECTION
PATHANAMTHITTA, PWD BUILDINGS, THIRUVALLA, PATHANAMTHITTA -
689101, RESIDING AT PANACHACKAL, KODUMON P.O.
PATHANAMTHITTA, PIN - 691555
62 AROMAL C.P,
S/O.,CHANDRAPRABHANANDAN G.D, AGED 26 YEARS, III GRADE
OVERSEER, PWD NH SUBDIVISOIN, PUNALUR, KOLLAM- 691331,
RESIDING AT MELEKARIKKOM, POOYAPPALLY, KOLLAM, PIN - 691537
63 SARAN GOPAL G.R,
AGED 27 YEARS
S/O.GOPALAKRISHNAN NAIR V, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, PWD BRIDGE SECTION, KOTTAYAM -686001,
RESIDING AT TC-8/9, THUNDUVILA VEEDU CHERUVACKAL, SREEKARYAM
P.O. THIRUVANANTHAPURAM- (ADDL. R13 TO R55 IMPLEADED AS PER
ORDER DATED 23.11.2021 IN' MA(E )NO.1804/2021), PIN - 695017
BY ADV SMT.MANJIMA
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:202:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 176 OF 2024
AGAINST THE JUDGMENT DATED 02.04.2024 IN OA (EKM) NO.486 OF 2024 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDL. BENCH ERNAKULAM)
PETITIONER/S:
1 NISHAD.K.M.,
AGED 30 YEARS
S/O. MOHANAN.K.M.,RESIDING AT KOZHIKKOTTU HOUSE,
P.O.PULLAZHI, OLARIKKARA,SITHARAM QUARTERS, THRISSUR, PIN -
680012
2 HASNA.P. SALIM,
AGED 30 YEARS
W/O. ALSHAB.T.S., RESIDING AT THAREPARAMBIL HOUSE,
CHAKKARAPARAMBU, THAMMANAM.P.O.,THAMMANAM, ERNAKULAM, PIN -
682032
3 AISWARYA.A.S.,
AGED 27 YEARS
W/O. LAJEESH.K.L., RESIDING AT KUNJUMAKKANPURAKKAL
HOUSE,EDAVILANGU, KARA.P.O., KODUNGALLUR, THRISSUR, PIN -
680671
BY ADVS.
SRI.K.R.GANESH
SHRI.ELVIN PETER P.J. (SR.)
SMT.GOURI BALAGOPAL
SHRI.SREELEKSHMI A.S.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:203:- 2025:KER:53298
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, PUBLIC WORKS DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY,
KERALA WATER RESOURCES DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, PIN - 695033
4 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, PIN - 695033
5 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM.P.O.,
THIRUVANANTHAPURAM, PIN - 695004
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:204:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 185 OF 2024
AGAINST THE JUDGMENT DATED 09.04.2024 IN RA NO.13 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM ARISING OUT OF THE ORDER DATED
25.03.2024 IN OA (EKM) NO.199 OF 2023 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM (ADDL. BENCH EKM)
PETITIONER/S:
1 NISHAD.K.M.,
AGED 30 YEARS
S/O. MOHANAN.K.M., RESIDING AT KOZHIKKOTTU
HOUSE,P.O.PULLAZHI, OLARIKKARA, SITHARAM QUARTERS, THRISSUR,
PIN - 680012
2 HASNA.P. SALIM,
AGED 30 YEARS
W/O. ALSHAB.T.S., RESIDING AT THAREPARAMBIL HOUSE,
CHAKKARAPARAMBU, THAMMANAM.P.O.,THAMMANAM, ERNAKULAM, PIN -
682032
3 AISWARYA.A.S.,
AGED 27 YEARS
W/O. LAJEESH.K.L., RESIDING AT KUNJUMAKKANPURAKKAL HOUSE,
EDAVILANGU, KARA.P.O., KODUNGALLUR, THRISSUR, PIN - 680671
BY ADVS.
SRI.K.R.GANESH
SHRI.ELVIN PETER P.J. (SR.)
SMT.GOURI BALAGOPAL
SHRI.SREELEKSHMI A.S.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:205:- 2025:KER:53298
RESPONDENT/S:
1 KRISHNAPRASAD.P.S.,
S/O. SUBHASH, PARAMBIKATTIL HOUSE, V.R. PURAM.P.O.,
THRISSUR, PIN - 680722
2 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 CHIEF ENGINEER,
PWD DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695033
4 CHIEF ENGINEER,
IRRIGATION & ADMINISTRATION, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM, PIN - 695013
5 SECRETARY TO GOVERNMENT,
DEPARTMENT OF LABOUR AND SKILLS, THIRUVANANTHAPURAM, PIN -
695014
6 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM PALACE, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
(*)7 THEJUS S (IMPLEADED)
S/O SHAJI K.K, KALLAMPILLIL HOUSE, EAST KALOOR (P.O)
THODUPUZHA, IDUKKI 685 608(IMPLEADED )
(*)8 ABHISHEK A (IMPLEADED)
S/O AJAYAKUMAR S ANUGRAHA, VADACODU, PERUMPAZHUTHOOR P.O.,
THIRUVANANTHAPURAM 691 526
(*)9 SREEKANTH S.G. (IMPLEADED)
S/O SURESH KUMAR D GEETHA NIVAS, OORUTTUKALA NEYYATTINKARA
P.O., THIRUVANANTHAPURAM 691 521
(*) IMPLEADED AS ADDITIONAL RESPONDENTS 7, 8 AND 9 AS PER
ORDER ON IA NO. 1/2024, DATED 18/7/2025.
BY ADVS.
SHRI.SHEEJO CHACKO
SMT.A.ARUNA
SMT.LIKHITHA E.S
SMT.S.S.SAILAKSHMI
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:206:- 2025:KER:53298
SHRI.SONITH THOMAS CHACKO
SMT.JISHA SHAJI
SHRI.P.C.SASIDHARAN, SC, KPSC
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:207:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 226 OF 2024
AGAINST THE JUDGMENT DATED 05.04.2024 IN OA (EKM) NO.552 OF 2024 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDL. BENCH ERNAKULAM)
PETITIONER/S:
1 MAJIDA.T.K.,
AGED 33 YEARS
W/O. SHAMEER.A.,RESIDING AT THEKKEKUNNATH HOUSE,
PALATH.P.O., KAKKODI (VIA), KOZHIKODE, PIN - 673611
2 SHAMJAD.A.A.,
AGED 38 YEARS
S/O. ABDUL MAJEED, RESIDING AT SHAMJAD MANZIL,
PANANGAD.P.O., PIN - 682506
3 AJMAL.E.B.,
AGED 28 YEARS
S/O. BASHEER.A.M.,RESIDING AT ETTUKATTIL HOUSE,EDATHALA
NORTH.P.O., ALUVA, PIN - 683561
4 IJAZ.A.,
AGED 30 YEARS
S/O. M. ABBAS, RESIDING AT ORAVANCHIRA KALAM KARIMPARA,
KAIRADY.P.O., PALAKKAD, PIN - 678510
BY ADVS.
SRI.K.R.GANESH
SHRI.ELVIN PETER P.J. (SR.)
SMT.GOURI BALAGOPAL
SHRI.SREELEKSHMI A.S.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:208:- 2025:KER:53298
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL SELF
GOVERNMENT DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695001
2 THE PRINCIPAL DIRECTOR,
LOCAL SELF GOVERNMENT DEPARTMENT, KOWDIAR,
THIRUVANANTHAPURAM, PIN - 695003
3 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM.P.O.,
THIRUVANANTHAPURAM, PIN - 695004
4 THE SECRETARY,
LABOUR & SKILL DEPPARTMENT,SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:209:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 301 OF 2024
AGAINST THE JUDGMENT DATED IN RA NO.16 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM) ARISING OUT OF THE JUDGMENT DATED IN OA (EKM) NO.199 OF 2023 OF
KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
1 THEJUS S
AGED 27 YEARS
{(*)S/O AJAYAKUMAR S ANUGRAHA, VADACODU, PERUMPAZHUTHOOR
P.O, THIRUVANANTHAPURAM, PIN - 691526}
(*) REPLACED BY
"S/O SHAJI K.K, KALLAMPILLIL HOUSE, EAST KALOOR (P.O)
THODUPUZHA, IDUKKI - 685608"
2 ABHISHEK A
AGED 26 YEARS
S/O AJAYAKUMAR S ANUGRAHA, VADACODU, PERUMPAZHUTHOOR P.O,
THIRUVANANTHAPURAM, PIN - 691526
3 SREEKANTH S.G
AGED 28 YEARS
S/O SURESH KUMAR D GEETHA NIVAS, OORUTTUKALA NEYYATTINKARA
P.O, THIRUVANANTHAPURAM, PIN - 691521
BY ADVS.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:210:- 2025:KER:53298
SMT.A.ARUNA
SMT.JISHA SHAJI
RESPONDENT/S:
1 KRISHNAPRASAD P.S
AGED 26 YEARS
S/O SUBHASH, PARAMBIKATTIL HOUSE, V.R. PURAM P.O., THRISSUR,
PIN - 680722
2 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 CHIEF ENGINEER
PWD DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695033
4 CHIEF ENGINEER
IRRIGATION & ADMINISTRATION, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM, PIN - 695013
5 SECRETARY TO GOVERNMENT
DEPARTMENT OF LABOUR AND SKILLS, THIRUVANANTHAPURAM, PIN -
695014
6 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM PALACE, PATTOM,
THIRUVANANTHAPURAM, KERALA, PIN - 695004
BY ADVS.
SHRI.SHEEJO CHACKO
SMT.LIKHITHA E.S
SHRI.SONITH THOMAS CHACKO
SMT.S.S.SAILAKSHMI
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:211:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 302 OF 2024
AGAINST THE JUDGMENT DATED 06.02.2024 IN OA (EKM) NO.1416 OF 2020
OF KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM P.O.,
THIRUVANANTHAPURAM , KERALA, PIN - 695004
BY ADV SHRI.P.C.SASIDHARAN
RESPONDENT/S:
1 APARNA MOHANAN M
AGED 38 YEARS
D/O MOHANAN,.,, KUTTIPURATH HOUSE, CHELANNUR P.O.,
KOZHIKODE, KERALA, PIN - 673616
2 SAJITH D
AGED 35 YEARS
S/O DEVANESAN NADAR, VALIYAVILA VEEDU, PALIYODU KOTTACKAL
P.O., THIRUVANANTHAPURAM , KERALA, PIN - 695124
3 KRISHNANUNNI T.J
AGED 27 YEARS
S/O JAGADEESAN T.R., THARAYIL HOUSE, KOOLIMUTTAM P.O.,
THRISSUR, KERALA, PIN - 680691
4 SAJIMON S
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:212:- 2025:KER:53298
AGED 27 YEARS
S/O R.SAHADEVAN, VATTCHIRA, MARUTHORVATTOM P.O., CHERTHALA,
ALAPPUZHA , KERALA, PIN - 688539
5 DIVYANJALI R
AGED 39 YEARS
D/O RAMACHANDRAN G, SOUPARNIKA, SANATHANAPURAM, KALANCODE,
ALAPPUZHA , KERALA, PIN - 688003
6 LITHESH M.P
AGED 33 YEARS
S/O VELAYUDHAN, MOOKOLAPPARAMBIL HOUSE, AYIROOR P.O.,
PERUMPADAPPU VIA, MALAPPURAM, KERALA, PIN - 679580
7 SIDHAN P.T
AGED 27 YEARS
S/O THULASIDAS, PADINJARENEELIVELI, THYCKAL P.O., CHERTHALA,
ALAPPUZHA ,KERALA, PIN - 688531
8 HARIKRISHNA T.J
AGED 27 YEARS
S/O JAGADEESAN T.R., THARAYIL HOUSE, KOOLIMUTTAM P.O.,
THRISSUR,KERALA, PIN - 680691
9 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT. GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, KERALA, PIN - 695001
10 THE CHIEF ENGINEER (ADMINISTRATION)
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, KERALA, PIN - 695033
11 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION)
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS.
THIRUVANANTHAPURAM, KERALA, PIN - 695033
12 THE CHIEF ENGINEER
HARBOUR ENGINEERING DEPARTMENT, MANACAUD P.O.,
THIRUVANANTHAPURAM ,KERALA, PIN - 695009
13 LIYA MARY S
AGED 26 YEARS
D/O.SALU K.ABRAHAM, OVERSEER GRADE III. IRRIGATION
DEPARTMENT, MVIP SECTION NO.1/9 RAMAMANGALAM, MUVATTUPUZHA,
ERNAKULAM ,RESIDING AT PARAMBATHU KUREEKKATTIL,
THIRUVANIYOOR PO, ERNAKULAM, PHONE: 94009300530,, KERALA,
PIN - 682308
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:213:- 2025:KER:53298
14 ROSE MARY K.P
AGED 37 YEARS
W/O. SHAJI GEORGE, OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.4/11, PIRAVOM. ERNAKULAM,
RESIDIDNG AT KURUPPASSERY, NAYARAMBALM, ERNAKULAM,PH:
7356327878.,,. KERALA, PIN - 682509
15 HEMANTH SASI
AGED 25 YEARS
S/O.SASI T.N., OVERSEER GRADE III, IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECTION, KOTHAMANGALAM, ERNAKULAM 686691,
RESIDING AT THUMBAYIL HOUSE, VARAPPETTY PO. ERNAKULAM ,PH:
7356191243.,, KERALA
16 AMAL FRANCIS K.S
AGED 25 YEARS
S/O. SEBASTIAN K.F., OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.2/12, MONIPPALLY, PIRAVOM,
ERNAKULAM 686664, RESIDING AT KARUKAPARAMPIL HOUSE, PUNNAPRA
PO. ALAPPUZHA, PH: 8593923061.,, KERALA, PIN - 688004
17 ABU SULAIMAN
AGED 30 YEARS
S/O.SULAIMAN K.B., OVERSEER GRADE III, IRRIGATION
DEPARTMENT, MINOR IRRIGATION SECTION, KOTHAMANGALAM,
ERNAKULAM , RESIDING AT KURUPPAMPARAMBIL HOUSE, NELLIKUZHI
PO, KOTHAMANGALAM, ERNAKULAM, PH:9037378564, KERALA, PIN -
686691
18 UBAIDA THESNIM P.A
AGED 30 YEARS
W/O. AFSAL MM .OVERSEER GRADE III.IRRIGATION
DEPARTMENT.IRRIGATION
SECTION,CHIRANGARA,KORATTY,THRISSUR,RESIDING AT MAMPULLIYIL
HOUSE,VAZHAKODU,MULLOORKARA PO,THRISSUR PH:8086828517, PIN -
680583
19 ALAN JOSE
AGED 27 YEARS
KACHIRAKKAL HOUSE, MELOOR PO, THRISSUR DISTRICT, PIN -
680311
20 SHILPA SUDHI
AGED 25 YEARS
D/O, K.S. SUDHI, I GRADE OVERSEER, PWD ROADS SECTION,
PAMPADY P.O., KOTTAYAM, RESIDING AT KALAVAMPARA HOUSE,
AIRPORT ROAD, MATTOOR ERNAKULAM,MOBILE NUMBER: 8281245002,
KERALA, PIN - 683574
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:214:- 2025:KER:53298
21 VAISHNAV VIJAY
AGED 26 YEARS
S/O, VIJAYAKUMAR S, III GRADE OVERSEER, REGIONAL
INVESTIGATION AND QUALITY CONTROL, KHRI BUILDING,
KARYAVATTOM, THIRUVANANTHAPURAM 695581 RESIDING AT CHAMBAKA
(HOUSE NUMBER: 57 A), UDAYA GARDENS, ULLOOR, MEDICAL CLLEGE
P.O.. THIRUVANANTHAPURAM .MOBILE NUMBER: 8089035258. KERALA,
PIN - 695011
22 ARYA VISWAN
AGED 30 YEARS
D/O, VISWAMBARAN, III GRADE OVERSEER PWD BUILDING SECTION,
VANDENMED, RESIDING AT ARANGATTY. VELLANCHIRA P.O., THRISSUR
, MOBILE NUMBER - 8157844135, KERALA, PIN - 680697
23 SANKAR BOSE
AGED 29 YEARS
S/O, BOSE P.S, III GRADE OVERSEER, MINOR IRRIGATION, IDUKKI
SECTION, MOOLAMATTOM P.O., IDUKKI- 685589 RESIDING AT
PUTHIYADATHU HOUSE, PALA ROAD, THODUPUZHA,MOBILE NUMBER:
8848905506, KERALA, PIN - 685584
24 KAVYA T
AGED 27 YEARS
D/O, THULASEEDHARAN PILLAI K, III GRADE OVERSEER, PWD
BUILDING SECTION, KARUNAGAPPALLY , RESIDING AT MUNDOOR VEEDU
VAKKANADU P.O. KOLLAM ,MOBILE NUMBER: 7994833748, KERALA,
PIN - 691509
25 NASHEEDA MUNAWIR P
AGED 28 YEARS
D/O, ABOOBACKER, III GRADE OVERSEER, PWD ROAD MAINTENANCE
SUB DIVISION, CIVIL STATION, PALAKKAD, RESIDING AT
PADINJARETHIL HOUSE, EZHUVANTHALA POST, PALAKKAD ,MOBILE
NUMBER: 9995651218, KERALA, PIN - 679335
26 DEEPIKA R
AGED 28 YEARS
D/O, K. RADHAKRISHNAN,, III GRADE OVERSEER, PWD ROAD
MAINTENANCE SUB DIVISION, PALAKKAD, RESIDING AT WEST
VETTUKAD HOUSE, MANNALUR, VEMBALLUR, PALAKKAD,MOBILE NUMBER:
9495323106, KERALA, PIN - 678502
27 ARCHANA C.P.
AGED 29 YEARS
D/O PRASANTHAKUMAR C.K, III GRADE OVERSEER, PWD BUILDINGS
SECTION, SASTHAMCOTTA, KOLLAM ,TĘSIDING AT CHAKKITTAYIL,
PUNNAKKAD P.O., KOZHENCHERRY. PATHANAMTHITTA,MOBILE NUMBER:
9526864523, KERALA, PIN - 689652
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:215:- 2025:KER:53298
28 JAYALAKSHMI UDAYAN
AGED 24 YEARS
D/O, K.N.UDAYAKUMAR, III GRADE OVERSEER, MINOR IRRIGATION
SECTION, PAMPAKUDA, RESIDING AT VAZHAPPILLIL HOUSE, VENGOOR
P.O., ERNAKULAM ,MOBILE NUMBER: 9061753038, KERALA, PIN -
683546
29 HARITHA H
AGED 25 YEARS
D/O, HARIKUMAR P.G, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, KUTTANAD DEVELOPMENT SECTION, KARUVATTA,
HARIPAD, RESIDING AT PANDARETHU HOUSE, PANANGADU P.O.,
KULANADA, PATHANAMTHITTA MOBILE NUMBER :6238643725, KERALA,
PIN - 689503
30 E.A. NISMA
AGED 27 YEARS
D/O, A.M.ABDUL KHADER, III GRADE OVERSEER, PWD ROADS
SECTION, KOTHAMANGALAM ERNAKULAM ,RESIDING AT EDAVANA HOUSE,
NOCHIMA, NAD P.O., ALUVA, ERNAKULAM , MOBILE NUMBER:
9048257645,, KERALA, PIN - 683563
31 JISHNU P.S
AGED 25 YEARS
S/O, K.PUSHPAKARAN, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, MEDICAL COLLEGE SECTION NO.1,
THIRUVANANTHAPURAM, RESIDING AT KARTHIKA,
PALAPALLIPURAYIDOM, PAZHAYAKADA, THIRUPURAM P.Ο.
THIRUVANANTHAPURAM ,MOBILE NUMBER: 9495745450,KERALA, PIN -
695133
32 THAMEENA V.A
AGED 27 YEARS
D/O, ASHRAF V.P, III GRADE OVERSEER, PERIYAR VALLEY
IRRIGATION PROJECT SUB DIVISION NO. 7, SECTION 3/7,
KOLENCHERY,RESIDING AT VENAD, WEST VELIYATHUNADU P.O.,
KARUMALLOOR, ERNAKULAM , MOBILE NUMBER: 8113805800,, KERALA,
PIN - 683511
33 KAVYA PILLAI
AGED 27 YEARS
D/O, PRASANNAKUMAR, III GRADE OVERSEER, PWD ROADS SECTION,
MUTTOM, IDUKKI,RESIDING AT VAZHAYIL, NEAR DIET, THODUPUZHA
P.O., IDUKKI , MOBILE NUMBER: 9446132283, KERALA, PIN -
685584
34 HITHA MOHANAN
AGED 31 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:216:- 2025:KER:53298
D/O MOHANAN K.S, III GRADE OVERSEER, PWD BUILDINGS SECTION,
NEDUMKANDAM CHEMBALAM P.O IDUKKI, RESIDING AT KALLUPARAMBIL
HOUSE, KARUVANKUNNUS KALLUR P.O., THIRSSUR,MOBILE NUMBER:
9656803885,, KERALA, PIN - 680317
35 ROSEMARY XAVIER
AGED 30 YEARS
D/O, XAVIER JOHN, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION, THODUPUZHA ,
RESIDING AT NJALOOR HOUSE, POTHANICAD P.O., ERNAKULAM
,MOBILE NUMBER: 9745760823,, KERALA, PIN - 686671
36 ANJUSHA P.U
AGED 25 YEARS
D/O, UNNIKRISHNAN P.C, III GRADE OVERSEER, PWD BUILDING
SECTION 3, CIVIL STATION, PALAKKAD , RESIDING AT
PADINJAKKARA HOUSE, KINAVALLUR, PARLI POST, PALAKKAD ,MOBILE
NUMBER: 7909236023,, KERALA, PIN - 678612
37 POOJA M.S
AGED 27 YEARS
D/O, SACHITHANANDAN M.N, III GRADE OVERSEER, QUALITY CONTROL
SECTION THOTTAKATTUKARA, ALUVA, ERNAKULAM,RESIDING AT 48/212
B, MAROTTICAL HOUSE, ELAMAKKARA, COCHIN ,MOBILE NUMBER:
9037862320,, KERALA, PIN - 682026
38 KRISHNAVENI E.P.
AGED 27 YEARS
D/O, BALAKRISHNAN P.V, III GRADE OVERSEER, IRRIGATION
SECTION OFFICE KOOTTAYI, MANGALAM, MALAPPURAM, RESIDING AT
UTTUPURATH HOUSE KADANNAMANNA P.O., MALAPPURAM,MOBILE
NUMBER: 8547055216, KERALA, PIN - 679324
39 BASITH J.B
S/O, BADRUDEEN A.H, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, ROAD MAINTENANCE SUB DIVISION
KOLLAM, RESIDING AT BISMI, NEAR OLD RTO, ATTINGAL P.O.
ATTINGAL (PART), THIRUVANANTHAPURAM , MOBILE NUMBER:
9495184750,, KERALA, PIN - 695101
40 DIVYA A. SUNIL
AGED 26 YEARS
D/O, SUNIL KUMAR K, III GRADE OVERSEEER KIP (LB) SUB
DIVISION NO. 19, KOTTIYAM, KOLLAM, RESIDING AT 12/188,
RADHAMADHAVAM, NEAR NSS KARAYOGAM, KAROOR,POTHENCODE
P.O.MOBILE NUMBER: 8281826869,, KERALA, PIN - 695584
41 ARCHANA A.T
AGED 26 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:217:- 2025:KER:53298
D/O, T. AUGUSTIA, III GRADE OVERSEER KIP(LB) SECTION 29/19,
KOTTIYAM ,, RESIDING AT VADAKKE KUTTITHANNI PUTHEN VEEDU,
MULLUVILA P.O., THIRUPURAM THIRUVANANTHAPURAM , MOBILE
NUMBER: 9446691451,,KERALA, PIN - 695133
42 SURYA O.M
AGED 27 YEARS
D/O, MOHANAN O.A, III GRADE OVERSEER OFFICE OF THE ASSISTANT
ENGINEER MINOR IRRIGATION SECTION PALLIVASAL, ADIMALI,
RESIDING AT MANNAMKANDAM, MILLUMPADI, IDUKKI ,MOBILE NUMBER:
8078277439,, KERALA, PIN - 685561
43 MUZAFFIR MAHMOODALI K.M.
AGED 30 YEARS
S/O, ABDUL KAREEM K.M, GRADE OVERSEER OFFICE OF THE
ASSISTANT. ENGINEER PWD BRIDGES SECTION THAZHEPALAM P.O.,
TIRUR, MALAPPURAM, RESIDING AT KITIYAMANNIL HOUSE,
VADAKKEMANNA, KODUR-MALABAR, MALAPPURAM ,MOBILE NUMBER:
7902518718,, KERALA, PIN - 676504
44 LALITHA M.P.
AGED 39 YEARS
W/O, VIJAYAN M.K, III GRADE OVERSEER MINOR IRRIGATION
SECTION, THALASSERY, KOOTHUPARAMBA, RESIDING AT MOOKKAMBARA,
PALLIKKARA, KUMARAPURAM P.O.. KUNNATHUNAD, ERNAKULAM ,
MOBILE NUMBER: 8606499762.. KERALA, PIN - 683565
45 SARANYA M.
AGED 25 YEARS
D/O, PURUSHOTHAMAN E, ILL GRADE OVERSEER OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER MINOR IRRIGATION SECTION
KANNUR,RESIDING AT SUKRITHAM, MACHERI P.O.. MOWANCHERI,
KANNUR ,MOBILE NUMBER: 9400853060,, KERALA, PIN - 670613
46 LINJESH SEBASTIAN
AGED 35 YEARS
S/O, SEBASTIAN K.V, III GRADE OVERSEER OFFICE OF THE
ASSISTANT ENGINEER, CAUVERY SECTION, KALPETTA, WAYANAD,
RESIDING AT KAROTTEKACHIRAYIL HOUSE, KATTIKKOLLY, KADALMAD
PO, WAYANAD, MOBILE NUMBER: 8547881882,, KERALA, PIN -
673581
47 ANAGHA K.C
AGED 27 YEARS
D/O, SUNDARAN K.C, III GRADE OVERSEER PWD ROADS SECTION
OFFICE, KALPETTA, WAYANAD ,RESIDING AT EDAPUNATHIL,
PERINGOLAM, PERUVAYAL, KUNNAMANGALAM, KOZHIKODE , MOBILE
NUMBER: 9496947450,, KERALA, PIN - 673571
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:218:- 2025:KER:53298
48 AJO S. RAJ
AGED 28 YEARS
S/O, R. SELVARAJ, EARS, III GRADE OVERSEER OFFICE OF THE
CHIEF ENGINEER, DESIGN, PUBLIC OFFICE, OPPOSITE MUSEUM,
THIRUVANANTHAPURAM ,RESIDING AT MANCHAMKUZHI VEEDU, NEAR
CHECKPOST, AMARAVILA P.O., KOLLAYIL, THIRUVANANTHAPURAM,
MOBILE NUMBER: 8921873480,, KERALA, PIN - 695122
49 ALFINA ABDUL SAMAD
AGED 29 YEARS
D/O, ABDUL SAMAD,III GRADE OVERSEER OFFICE OF THE ASSISTANT
ENGINEER, LEFT BANK CANAL (LBC) SECTION, CHALAKKUDY,
THRISSUR,RESIDING AT 12/412, CHAKKARAKADU, AVOLY P.O.,
ANICADU, ERNAKULAM, MOBILE NUMBER: 9539112159,, KERALA, PIN
- 686670
50 ARCHANA PANKAJ
AGED 27 YEARS
D/O, PANKAJARAJAN N., III GRADE OVERSEER PWD ROADS SECTION
KOTTARAKKARA ,RESIDING AT VILAYLLAZHIKAM, EZHUKONE P.O.,
KOLLAM,MOBILE NUMBER: 9567049134,, KERALA, PIN - 691505
51 SHILPA M.P
AGED 26 YEARS
D/O, JANARDHANAN M.P., III GRADE OVERSEER PWD ROADS SECTION
OFFICE, PADINJARATHARA, WAYANAD ,RESIDING AT KALHARA
MARAMPARAMBATH POYIL PALATH CHELANNUR KOZHIKODE , MOBILE
NUMBER: 8589806418,, KERALA, PIN - 673611
52 JASMIN K.K
AGED 30 YEARS
D/O, KUNJUMON K.K, III GRADE OVERSEER OFFICE OF THE
ASSISTANT ENGINEER, ROAD SECTION, KUMILY, IDÜKKI ,RESIDING
AT KUTTATTUPARAMBIL HOUSE, KARUVANNUR P.O., PORATHISSERY
(PART), THRISSUR , MOBILE NUMBER: 9544206807,, KERALA, PIN -
680711
53 VEENA SIVADAS
AGED 24 YEARS
D/O, SIVADASAN M.S., III GRADE OVERSEER OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER NH(R) SUB DIVISION,
KOTHAMANGALAM , RESIDING AT MUNDACKAL (H), MULAMKUZHY,
MALAYATTOOR ERNAKULAM ,MOBILE NUMBER: 9745664068,, KERALA,
PIN - 683587
54 ALI RASHAD T
AGED 27 YEARS
SIO, MOHAMED T,III GRADE OVERSEER KANJIRAPPUZHA IRRIGATION
PROJECT SECTION NO 2/2, CHERPULASSERY - 679503 RESIDING AT
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:219:- 2025:KER:53298
THAVALENGAL (H), CHERAKKAPARAMBA, ARIPRA (PO)
PERINTHALMANNA, MALAPPURAM , MOBILE NUMBER: 8089410203,,
KERALA, PIN - 679321
55 ANJANA K
AGED 29 YEARS
D/O, K.N. KRISHNAKUMAR, III GRADE OVERSEER OFFICE OF THE
ASSISTANT ENGINEER IRRIGATION SECTION MOOLAMATTOM, ARAKKULAM
P.O., ARAKKULAM, IDUKKI RESIDING AT KURUMMATHU, OLAMATTOM,
THODUPUZHA, IDUKKI , MOBILE NUMBER: 9400413395,, KERALA, PIN
- 685584
56 ARAVIND S.S
AGED 26 YEARS
S/O, SASIKUMAR V, III GRADE OVERSEER OFFICE OF THE ASSISTANT
ENGINEER, BUILDING SECTION, PWD COMPLEX, NEAR KOTTAYAM KSRTC
BUS STAND, KOTTAYAM, RESIDING AT AKSHAYA, BGRA 156,
AYOORKONAM, INDIRA NAGAR, PEROORKADA P.O.,
THIRUVANANTHAPURAM ,MOBILE NUMBER: 7907039778,, KERALA, PIN
- 695005
57 SUNU MOL
AGED 27 YEARS
D/O, T.A.SUNDARAM, III GRADE OVERSEER OFFICE OF THE
ASSISTANT ENGINEER PWD BUILDINGS SECTION OFFICE CHENGANNUR,
ALAPPUZHA , RESIDING AT VADAKKETHEVALLIYIL, PUZHAVATHU,
CHANGANASSERY, KOTTAYAM , MOBILE NUMBER: 9645929992,,
KERALA, PIN - 686101
58 ANJALI HARI
AGED 25 YEARS
D/O HARI K.K., III GRADE OVERSEER IRRIGATION DEPARTMENT
SIRUVANI PROJECT SECTION NO: 2/1, PALAKKAYAM P.O.. PALAKKAD,
RESIDING AT KODICHUVATTIL HOUSE, OORAMANA P.O.. OORAMANA,
ERNAKULAM , MOBILE NUMBER: 8547315866,. KERALA, PIN - 686663
59 SHYAM S
AGED 28 YEARS
S/O, SURENDRAN C.K., III GRADE OVERSEER IRRIGATION
DEPARTMENT, QUALITY CONTROL KASARAGODE SECTION, OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER, QUALITY CONTROL
SUBDIVISION, KANNUR, RESIDING AT GARDENIA, POOVANGAL ROAD,
KOMMERI P.O., MANKAVU, KOZHIKODE , MOBILE NUMBER:
9895581929.. KERALA, PIN - 673007
60 AJAS VIJAYAN
AGED 26 YEARS
S/O, VIJAYAN N., , III GRADE OVERSEER PWD BRIDGES SECTION
PATHANAMTHITTA, PWD BUILDINGS, THIRUVALLA, PATHANAMTHITTA ,1
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:220:- 2025:KER:53298
RESIDING AT PANACHACKAL, KODUMON P.O., PATHANAMTHITTA,
MOBILE NUMBER: 9961676413,, KERALA, PIN - 691555
61 AROMAL C.P
AGED 27 YEARS
S/O, CHANDRAPRABHANANDAN G.D, III GRADE OVERSEER PWD NH
SUBDIVISION, PUNALUR, KOLLAM , RESIDING AT MELEKARIKKOM,
POOYAPPALLY, KOLLAM , MOBILE NUMBER: 8547262770,, KERALA,
PIN - 691537
62 SARAN GOPAL G.R
AGED 27 YEARS
S/O, GOPALAKRISHNAN NAIR V., III GRADE OVERSEER OFFICE OF
THE ASSISTANT ENGINEER, PWD BRIDGE SECTION KOTTAYAM,
RESIDING AT TC-8/9, THUNDUVILA VEEDU, CHERUVACKAL,
SREEKARYAM P.O., THIRUVANANTHAPURAM ,MOBILE NUMBER
8848785279,,KERALA, PIN - 695017
BY ADVS.
SHRI.VIVEK VIJAYAKUMAR
SMT.T.G.SEETHAL
SMT.MERIN K JIMMY
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI P NANDAKUMAR
SHRI RAGHUL SUDHEESH
SHRI RAPHAEL THEKKAN
DR. K.P.SATHEESAN (SR.)
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:221:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 324 OF 2024
AGAINST THE JUDGMENT DATED 09.04.2024 IN OA NO.1416 OF 2020 OF KERALA
ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
1 ABY JOSE
AGED 27 YEARS
S/O.AUGUSTINE JOSEPH, OVERSEER GRADE-III, OFFICE OF THE
ASSISTANT ENGINEER, IRRIGATION SECTION, KANJIKUZHI,
MUTTAMBALAM.P.O., KOTTAYAM, PIN-686004, RESIDING AT
SRAMPICKAL HOUSE, MOONNILAVU.P.O., MOONNILAVU, KOTTAYAM, PIN
- 686586
2 AISHWARYA.P.K.
AGED 29 YEARS
D/O.P.K.CHANDRAN, III GRADE OVERSEER, PWD ROAD SECTION,
KUNNAMANGALAM, KARANTHUR.P.O., PIN-673571 RESIDING AT
'SARANYA', CHAVASSERI.P.O., MATTANNOOR VIA, KANNUR, PIN-
670702.
3 AJAY KUMAR.A.V.
AGED 30 YEARS
S/O.ASOK KUMAR.M., III GRADE OVERSEER, IRRIGATION SECTION
NO.3, VADAKARA RESIDING AT AYILLIAM HOUSE, MADATHIL,
NELLIYERITHAZHAM, NARIKUNI.P.O., KOZHIKKODE,, PIN - 673585
4 ALISHA.P.
AGED 34 YEARS
D/O.P.PUSHPAJAN, OVERSEER GRADE III, OFFICE OF THE ASSISTANT
ENGINEER, IRRIGATION SECTION, KANNUR, PWD COMPLEX, KANNUR,
PIN-670002, RESIDING AT GOKULAM, VELAPURAM,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:222:- 2025:KER:53298
PAPPINISSERRY.P.O., KANNUR,, PIN - 670561
5 AMRUTHA.T.T
AGED 29 YEARS
D/O.MOHANDAS.T.T OVERSEER GRADE III, OFFICE OF THE ASSISTANT
ENGINEER, IRRIGATION SECTION, KONDOTTY, RESIDING AT
PAVITHRAM HOUSE, CHATHOTHARA, OLAVANNA.P.O., KOZHIKKODE, PIN
- 673019
6 ANJU.K.P
AGED 31 YEARS
D/O.VENUGOPAL.K.P., IIIRD GRADE OVERSEER, LBC, IRRIGATION
SECTION, NEMMARA, RESIDING AT PATTAYIL HOUSE,
IRINGALLUR.P.O., VENGARA VIA, MALAPPURAM DISTRICT,, PIN -
676304
7 APARNA BOSE .K.J
AGED 28 YEARS
D/O.JAYADRADHAN.K.K., IIIRD GRADE OVERSEER, MINOR IRRIGATION
SECTION, KAYAMKULAM, ALAPPUZHA, RESIDING AT KUZHIKANDATHIL
HOUSE, NEENDOOR.P.O., KOTTAYAM,, PIN - 686601
8 ARUN.P
AGED 28 YEARS
S/O.DAMODARAN.P IIIRD GRADE OVERSEER, OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER, PWD NH SUB DIVISION,
KANJIRAPPALLY, PIN-686507, RESIDING AT PALLIYERI HOUSE,
ANNARA, TIRUR.P.O., MALAPPURAM, PIN - 676101
9 ARYA DARSAN
AGED 29 YEARS
D/O.SUDARSANA KUMAR.V., IIIRD GRADE OVERSEER, OFFICE OF THE
ASSISTANT DIRECTOR, HYDROLOGY SECTION, ALUVA, ERNAKULAM,
PIN-683108 RESIDING AT AISWARYA, T.C.NO.13/2698, PATTOM
WEST, MEDICAL COLLEGE.P.O., THIRUVANANTHAPURAM,, PIN -
695011
10 FASALUDDEEN.A
AGED 32 YEARS
S/O.MOOSA ATHYOLI, IIIRD GRADE OVERSEER, HARBOUR ENGINEERING
DEPARTMENT, PARAPPANANGADI SUB DIVISION, PARAPPANANGADI,
RESIDING AT BRIGHT HOUSE, PERIYAMBALAM, PULICKAL POST,
MALAPPURAM,, PIN - 673637
11 ASWANI.M.A
AGED 30 YEARS
D/O.ASHOKAN.M.S OVERSEER GRADE III, MINOR IRRIGATION
SECTION, PAMPAKUDA, PIN-686667, RESIDING AT MADAVANATHUNDI
HOUSE, SREEKALA BYE LINE ROAD, VENNALA.P.O., ERNAKULAM, PIN
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:223:- 2025:KER:53298
- 682028
12 ASWATHY DIVAKARAN,
AGED 29 YEARS
D/O.DIVAKARAN.P., OVERSEER GRADE III, ANTI-SEA EROSION
SECTION, KASARGODE, IRRIGATION SUB DIVISION, PULIKKUNNU,
KASARGODE, PIN-671121, RESIDING AT PARANTHATTA HOUSE, NEAR
SS TEMPLE, PAYYANUR.P.O.,, PIN - 670307
13 MELVIN.T.JACOB,
AGED 33 YEARS
S/O.JACOB.T.D IIIRD GRADE OVERSEER, IRRIGATION DEPARTMENT,
SECTION 1/1, BANASURA SAGAR IRRIGATION PROJECT,
PADINJARATHARA, RESIDING AT THIRUMATTATHIL HOUSE,
VELLARIVAYAL, PAYAM.P.O., KANNUR,, PIN - 670704
14 ATHIRA.B.,
AGED 31 YEARS
D/O.P.BAIJU, OVERSEER IIIRD GRADE, OFFICE OF ASSISTANT
ENGINEER, K.I.P (RB) SECTION1/2, THENMALA, RESIDING AT RAMA
NIVAS, MOOLAVATTOM.P.O., KOTTAYAM,, PIN - 686012
15 BHAVYA UNNIKRISHNAN.P.V
AGED 29 YEARS
D/O.UNNIKRISHNAN.P.V., OVERSEER GRADE III, PWD BUILDINGS
SECTION, BADIADKA, KASARGODE, PIN-671551, RESIDING AT
PUTHIYAVEETTIL, ONAKKUNNU, KARIVELLUR.P.O., KANNUR,, PIN -
670521
16 GLADWIN.G.KELAKOM
AGED 28 YEARS
S/O.GEORGE JOSEPH, OVERSEER GRADE III, OFFICE OF ASSISTANT
ENGINEER, MVIP SECTION ¾, KOOTHATTUKULAM, RESIDING AT
KELAKATH HOUSE, EZHUMUTTOM.P.O., MUTHALAKKODAM, THODUPUZHA,
IDUKKI,, PIN - 985605
17 RAVEEN.S.B
AGED 28 YEARS
S/O.SREEKANTAN ASARI, OVERSEER GRADE III, HYDROLOGY SUB
DIVISION, CHENGANNUR, RESIDING AT HIMASAILAM, PAROORKUZHY,
VEDIVACHANCOIL.P.O.,, PIN - 695501
18 ATHUL.P
AGED 29 YEARS
S/O.JAYAPRAKASAN.P., DRAUGHTMAN GRADE III, OFFICE OF
ASSISTANT EXECUTIVE ENGINEER, MOPALABAY SUB DIVISION,
HARBOUR ENGINEERING DEPARTMENT, KANNUR, PIN-67003 RESIDING
AT THUSHARAM, KIZHUNNA.P.O., CHIRAKKUTHAZHU, KANNUR,, PIN -
670007
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:224:- 2025:KER:53298
19 IRSHAD.K.
AGED 30 YEARS
S/O.ABDURAHIMAN KANNIYATH, OVERSEER GRADE III, OFFICE OF THE
ASSISTANT ENGINEER, MINOR IRRIGATION SECTION, MALAPPURAM,
RESIDING AT KANNIYATH HOUSE, KARAPARAMBA, PULPATTA.P.O.,
MALAPPURAM,, PIN - 676123
20 JASIYA NASRIN,
AGED 29 YEARS
D/O.MUSAMMIL.P.M IIIRD GRADE OVERSEER, PWD QUALITY CONTROL
SUB DIVISION AND DISTRICT LABORATORY, THRISSUR DISTRICT,
RESIDING AT MADAVANA.P.O., KODUNGALLOOR, THRISSUR,, PIN - -
68066
21 JENCY ROSE JAMESON,
AGED 31 YEARS
D/O.JAMESON XAVIER, IIIRD GRADE OVERSEER, MINOR IRRIGATION
SECTION, AMBALAPUZHA, RESIDING AT THYVELIKKAKATHU HOUSE,
THUMBOLI.P.O., ALAPPUZHA, ., PIN - 688008
22 JEPHIN.A.R
AGED 29 YEARS
, S/O.RAPPAI.A.L., OVERSEER GRADE III, MINOR IRRIGATION
SECTION, KODAKARA, THRISSUR,, RESIDING AT AZHCHANGADAN
HOUSE, PARAPPUKARA.P.O., THRISSUR, PIN680310. AGED 29 YEARS,
S/O.RAPPAI.A.L., OVERSEER GRADE III, MINOR IRRIGATION
SECTION, KODAKARA, THRISSUR,, RESIDING AT AZHCHANGADAN
HOUSE, PARAPPUKARA.P.O., THRISSUR,, PIN - 680310
23 JINILA.J.P
AGED 34 YEARS
D/O.JOHN.A., OVERSEER GRADE III, MI SECTION, KAYAMKULAM,
RESIDING AT PALLIVILA VEEDU, POOVATHOOR, MANCHAVILAKAM.P.O.,
THIRUVANANTHAPURAM,, PIN - 695503
24 KRIPA.S
AGED 29 YEARS
D/O.SASIDHARAN.G., OVERSEER GRADE III, PIP SECTION 8,
CHENGANNUR, RESIDING AT KAVERI, KUDAVATTOOR.P.O.,
ODANAVATTOM, KOTTARAKKARA, KOLLAM., PIN - 691512
25 LAKSHMI.A.S.,
AGED 33 YEARS
D/O.A.V.SUKUMARAN, OVERSEER GRADE III, OFFICE OF ASSISTANT
ENGINEER, MINOR IRRIGATION SECTION NO.1, ERNAKULAM, RESIDING
AT ATHIYARATH HOUSE, KURUVILASSERY.P.O., MALA, THRISSUR,,
PIN - 680732
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:225:- 2025:KER:53298
26 MEENAKSHI.K.K.,
AGED 30 YEARS
D/O.NARAYANAN NAMBIAR.K.P., IIIRD GRADE OVERSEER IRRIGATION
SECTION, MANJESWARAM.P.O., IRRIGATION SUB DIVISION, PWD
COMPLEX, PULIKKUNNU, KASARGODE, PIN-671121, RESIDING AT
SREYAS HOUSE, EZHAM MILE, PARAKALAYI.P.O., ANANTHASHRAMAM
VIA, KASARGODE,, PIN - 671531
27 PARVATHY.S.MURUKAN,
AGED 27 YEARS
D/O.MURUKAN.G., OVERSEER GRADE III , OFFICE OF THE ASSISTANT
ENGINEER, IRRIGATION SECTION, PATHANAMTHITTA, RESIDING AT
PURATHETHU HOUSE, MANGARAM, PANDALAM.P.O., PATHANAMTHITTA,,
PIN - 689501
28 NAVEEN NARAYANAN,
AGED 28 YEARS
S/O.NARAYANAN.T., IIIRD GRADE OVERSEER, INLAND NAVIGATION
SECTION, THRIKARIPUR, INLAND NAVIGATION SUB DIVISION,
KASARGODE, PIN-671313, RESIDING AT PRASANNALAYAM,
KALIKKADAVU, PILIKODE.P.O., KASARGODE,, PIN - 671310
29 NEERAJA SURESH.K
AGED 30 YEARS
D/O.SURESH.K., OVERSEER GRADE III, MINOR IRRIGATION SECTION,
NORTH PARAVUR, RESIDING AT VELLIMUTTATH HOUSE, KARIMPADAM,
CHENDAMANGALAM.P.O., ERNAKULAM,, PIN - -68351
30 RAMEENA MUSTHAFA,
AGED 41 YEARS
D/O.Y.M.MUSTHAFA, OVERSEER GRADE III, PWD ROAD
SECTION,IRIKKUR RESIDING AT SHINE, PONNIAM
EAST.P.O,THALASSERY, PIN - 670641
BY ADV SRI.JOSEPH GEORGE (KANNAMPUZHA)
RESPONDENT/S:
1 APARNA MOHANAN.M,
AGED 42 YEARS
D/O.MOHANAN, KUTTIPURATH HOUSE, CHELANNUR.P.O., KOZHIKKODE,
KERALA, PIN-673616.APARNA MOHANAN.M, AGED 42 YEARS,
D/O.MOHANAN, KUTTIPURATH HOUSE, CHELANNUR.P.O., KOZHIKKODE,
KERALA,
2 SAJITH,.D
AGED 39 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
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S/O.DEVANESAN NADAR,VALIYAVILA VEEDU, PALIYODU
KOTTACKAL.P.O.,THIRUVANANTHAPURAM,KERALA., PIN - 695124
3 KRISHNANUNNI.T.J
AGED 31 YEARS
S/O.JAGADEESAN.T.R.,THARAYIL HOUSE, KOOLIMUTTAM.P.O.,
THRISSUR, PIN-680691, KERALA.
4 SAJIMON.S
S/O.R.SAHADEVAN,VATTCHIRA,MARUTHORVATTOM.P.O.,
CHERTHALA,ALAPPUZHA,KERALA., PIN - 688539
5 DIVYANJALI.R
AGED 43 YEARS
D/O.RAMACHANDRAN.G.,SOUPARNIKA, SANATHANAPURAM, KALANCODE,
ALAPPUZHA, KERALA., PIN - 688003
6 LITHESH.M.P
AGED 37 YEARS
S/O.VELAYUDHAN, MOOKOLAPPARAMBIL HOUSE,AYIROOR.P.O.,
PERUMPADAPPU VIA,MALAPPURAM, KERALA., PIN - 679580
7 SIDHAN.P.T
AGED 31 YEARS
S/O.THULASIDAS,PADINJARENEELIVELI,THYCKAL.P.O., CHERTHALA,
ALAPPUZHA, KERALA., PIN - 688531
8 HARIKRISHNA.T.J
AGED 31 YEARS
S/O.JAGADEESAN.T.R., THARAYIL HOUSE,KOOLIMUTTAM.P.O.,
THRISSUR,, KERALA,, PIN - 680691
9 STATE OF KERALA, REPRESENTED BY
CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,, KERALA., PIN - 695001
10 THE CHIEF ENGINEER ( ADMINISTRATION),
PUBLIC WORKS DEPARTMENT,PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, KERALA., PIN - 695033
11 THE CHIEF ENGINEER
(IRRIGATION AND ADMINISTRATION), DEPARTMENT OF IRRIGATION,
PUBLIC OFFICE BUILDINGS, THIRUVANANTHAPURAM, KERALA, PIN -
695033
12 THE CHIEF ENGINEER,
HARBOUR ENGINEERING DEPARTMENT, MANACAUD.P.O.,
THIRUVANANTHAPURAM, KERALA., PIN - 695009
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:227:- 2025:KER:53298
13 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM.P.O.,
THIRUVANANTHAPURAM, KERALA., PIN - 695004
14 LIYA MARY.S
AGED 30 YEARS
D/O.SALU.K.ABRAHAM,OVERSEER GRADE-III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.1/9 RAMAMANGALAM,MUVATTUPUZHA,
ERNAKULAM- 686661, RESIDING AT PARAMBATHU KUREEKKATTIL,
THIRUVANIYOOR.P.O., ERNAKULAM, PHONE:94009300530, KERLA.,
PIN - 682308
15 ROSE MARY.K.P
AGED 41 YEARS
W/O.SHAJI GEORGE, OVERSEER GRADE-III,IRRIGATION DEPARTMENT,
MVIP SECTION NO.4/11,PIRAVAOM, ERNAKULAM, PIN-686664
RESIDING AT KURUPPASSERY, NAYARAMBALAM,ERNAKULAM,
PH:7356327878, KERALA., PIN - 682509
16 HEMANTH SASI,
AGED 29 YEARS
S/O.SASI.T.N., OVERSEER GRADE-III,IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECTION,KOTHAMANGALAM, ERNAKULAM, PIN-
686691, RESIDING AT THUMBAYIL HOUSE, VARAPPETTY.P.O.,
ERNAKULAM, PPH:7356191243. KERALA,
17 AMAL FRANCIS.K.S
AGED 29 YEARS
S/O.SEBASTIAN.K.F., OVERSEER GRADE-III, IRRIGATION
DEPARTMENT, MVIP SECTION NO.2/12.MONIPPALLY, PIRAVOM,
ERNAKULAM, PIN-686664,RESIDING AT KARUKAPARAMBIL HOUSE,
PUNNAPRA.P.O., ALAPPUZHA, PH:8593923061, KERALA,, PIN -
688004
18 ABU SULAIMAN,
AGED 34 YEARS
S/O.SULAIMAN.K.B,, OVERSEER GRADE-III,IRRIGATION DEPARTMENT,
MINOR IRRIGATION SECTION, KOTHAMANGALAM,ERNAKULAM RESIDING
ATKURUPPAMPARAMBIL HOUSE, NELLIKUZHI.P.O.,KOTHAMANGALA,
ERNAKULAM PH:9037378564. KERALA,, PIN - 686691
19 UBAIDA THESNIM.P.A
AGED 34 YEARS
W/O.AFSAL.M.M., OVERSEER GRADE-III,IRRIGATION DEPARTMENT,
IRRIGATION SECTION,CHIRANGARA, KORATTY, THRISSUR, ,RESIDING
AT MAMPULLIYIL HOUSE, VAZHAKODU,MULLOORKARA.P.O., THRISSUR,
PIN-680583,PH:8086828517., PIN - 680308
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:228:- 2025:KER:53298
20 ALAN JOSE,
AGED 31 YEARS
KACHIRAKKAL HOUSE, MELOOR.P.O.,THRISSUR DISTRICT, KERALA,,
PIN - 680311
21 SHILPA SUDHI,
AGED 29 YEARS
D/O.K.K.SUDHI, III GRADE OVERSEER,PWD ROADS SECTION,
PAMPADY.P.O.,KOTTAYAM, PIN-686502 RESIDING AT KALAVAMAPRA
HOUSE, AIRPORT ROAD,MATTOOR, ERNAKULAM, MOBILE
NO.8281245002. KERALA,, PIN - 683574
22 VAISHNAV VIJAY,
AGED 30 YEARS
III GRADE OVERSEER, REGIONAL INVESTIGATION AND QUALITY
CONTROL, KHRI BUILDING, KARYAVATTOM, THIRUVANANTHAPURAM,
PIN-695581, RESIDING AT CHAMBAKA (HOUSE NO.57 A), UDAYA
GARDENS, ULLOOR, MEDICAL
COLLEGE.P.O.,THIRUVANANTHAPURAM,MOBILE NO.8089035258,
KERALA., PIN - 695011
23 ARYA VISWAN,
AGED 34 YEARS
D/O.VISWAMBARAN, III GRADE OVERSEER,PWD BUILDING SECTION,
VANDENMED,, RESIDING AT ARANGATTY,VELLANCHIRA.P.O.,
THRISSUR, PIN-680697, MOBILE NO.:8157844135, KERALA., PIN -
685551
24 SANKAR BOSE,
AGED 33 YEARS
S/O.BOSE.P.S., III GRADE OVERSEER,MINOR IRRIGATION, IDUKKI
SECTION, MOOLAMATTOM.P.O., IDUKKI,PIN-685589, RESIDING AT
PUTHIYADATHU HOUSE,PALA ROAD, THODUPUZHA, MOBILE
NO.8848905506, KERALA., PIN - 685584
25 KAVYA.T
AGED 31 YEARS
D/O.THULASEEDHARAN PILLAI.K.,III GRADE OVERSEER, PWD
BUILDING SECTION,KARUNAGAPPALLY, PIN-690518 RESIDING AT
MUNDOOR VEEDU, VAKKANADU.P.O.,KOLLAM,MOBILE NO.7994833748.
KERALA., PIN - 691509
26 NASHEEDA MUNAWIR.P.
AGED 32 YEARS
D/O.ABOOBACKER, III GRADE OVERSEER,PWD ROAD MAINTENANCE SUB
DIVISION,CIVIL STATION, PALAKKAD, PIN-678001,RESIDING AT
PADINJARETHIL HOUSE, EZHUVANTHALA POST,PALAKKAD, PIN-679335,
MOBILE NO.9995651218. KERALA.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:229:- 2025:KER:53298
27 DEEPIKA,
AGED 32 YEARS
D/O.K.RADHAKRISHNAN, III GRADE OVERSEER,PWD ROAD MAINTENANCE
SUB DIVISION,PALAKKAD, PIN 678001 RESIDING AT WEST VETTUKAD
HOUSE,MANNALUR, VEMBALLUR,PALAKKAD MOBILE NO.949532106.
KERALA,, PIN - 678502
28 ARCHANA.C.P.
AGED 37 YEARS
D/O.PRASANTHA KUMAR.C.K., III GRADE OVERSEER, PWD BUILDINGS
SECTION,SASTHAMCOTTA, KOLLAM,690521RESIDING AT CHAKKITTAYIL,
PUNNAKKAD.P.O.,KOZHENCHERRY, PATHANAMTHIAA, MOBILE
NO.9526864523. KERALA,, PIN - 689652
29 JAYALAKSHMI UDAYAN
AGED 28 YEARS
D/O.K.N.UDAYAKUMAR, III GRADE OVERSEER,MINOR IRRIGATION
SECTION, PAMPAKUDA,PIN-686667, RESIDING AT VAZHAPPILLIL
HOUSE, VENGOOR.P.O., ERNAKULAM, PIN-683546, MOBILE
NO.9061753038 KERALA,.
30 HARITHA.H.,
AGED 29 YEARS
D/O.HARIKUMAR.P.G., III GRADE OVERSEER,OFFICE OF THE
ASSISTANT ENGINEER,KUTTANAD DEVELOPMENT SECTION,KARUVATTA,
HARIPAD, PIN- 690514 RESIDING AT PANDARETHU
HOUSE,PANANGADU.P.O., KULANADA, PATHANAMTHITRTA MOBILE
NO.6238643725 KERALA,., PIN - 689503
31 E.A.NISMA,
AGED 31 YEARS
D/O.A.M.ABDUL KHADER, III GRADE OVERSEER,PWD ROADS SECTION,
KOTHAMANGALAM,ERNAKULAM, PIN-686691 RESIDING AT EDAVANA
HOUSE, NOCHIMA, NAD.P.O.,ALUVA, ERNAKULAM, PIN- MOBILE
NO.:9048257645. KERALA,, PIN - 683563
32 JISHNU.P.S
AGED 29 YEARS, S/O.K.PUSHPAKAARAN, III GRADE OVERSEER,OFFICE
OF THE ASSISTANT ENGINEER,MEDICAL COLLEGE SECTION
NO.1,THIRUVANANTHAPURAM,6954001 RESIDING AT KARTHIKA,
PALAPPALLIPURAYIDOM, PAZHAYAKADA,
THIRUPURAM.P.O.,THIRUVANANTHAPURAM, , PIN- MOBILE
NO.9495745450. KERALA., PIN - 695133
33 THAMEENA.V.A.
AGED 31 YEARS
D/O.ASHRAF.V.P., III GRADE OVERSEER,PERIYAR VALLEY
IRRIGATION PROJECT SUB DIVISION NO.7,SECTION 3/7,
KOLENCHERY, PIN-682311 RESIDING AT VENAD, WEST
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:230:- 2025:KER:53298
VALIYATHUNADU.P.O.,KARUMALLOOR, ERNAKULAM, , MOBILE
NO.8113805800. KERALA,, PIN - 683511
34 KAVYA PILLAI,
AGED 31 YEARS
D/O.PRASANNAKUMAR, III GRADE OVERSEER,PWD ROADS SECTION,
MUTTOM,IDUKKI, PIN-685584 RESIDING AT VAZHAYIL,NEAR DIET,
THODUPUZHA.P.O., IDUKKI, MOBILE NO.9446132283 KERALA.
35 HITHA MOHANAN
AGED 34 YEARS
D/O.MOHANAN.K.S., III GRADE OVERSEER,PWD BUILDINGS SECTION,
NEDUMKANDAM,CHEMBALAM.P.O., IDUKKI, PIN-685553 RESIDING AT
KALLUPARAMBIL HOUSE,KARUVARAMKUNNU, KALLUR.P.O.,
THRISSUR,MOBILE NO.9656803885, KERALA,, PIN - 680317
36 ROSEMARY XAVIER,
AGED 34 YEARS
D/O.XAVIER JOHN, III GRADE OVERSEER, OFFICE OF THE ASSISTANT
ENGINEER,IRRIGATION SECTION, THODUPUZHA, PIN-685584,
RESIDING AT NJALOOR HOUSE, POTHANICAD.P.O., ERNAKULAM MOBILE
NO.9745760823. KERALA,, PIN - 686671
37 ANJUSHA.P.U.
AGED 29 YEARS
D/O.UNNIKRISHNAN.P.C., III GRADE OVERSEER, PWD BUILDING
SECTION 3, CIVIL STATION,PALAKKAD, PIN-678001, RESIDING AT
PADINAKKARA HOUSE, KINAVALLUR, PARLI POST,PALAKKAD, MOBILE
NO.7909236023. KERALA,, PIN - 678612
38 POOJA.M.S.
AGED 38 YEARS
D/O.SACHITHANANADAN.M.N., III GRADE OVERSEER, QUALITY
CONTROL SECTION THOTTAKKATTUKARA, ALUVA, ERNAKULAM, PIN-
683108 RESIDING AT 48/212 B, MAROTTICAL HOUSE,ELAMAKKARA,
COCHIN, MOBILE NO.9037862320. KERALA,, PIN - 682026
39 KRISHNAVENI.E.P
AGED 31 YEARS
D/O.BALAKRISHNAN.P.V., III GRADE OVERSEER,IRRIGATION SECTION
OFFICE KOOTTAYI MANGALAM,MALAPPURAM, PIN-676561 RESIDING AT
UTTUPURATH HOUSE, KADANNAMANNA.P.O.,MALAPPURAM, MOBILE
NO.8547055216. KERALA,, PIN - 679324
40 BASITH.J.B.
S/O.BADARUDEEN.A.H., III GRADE OVERSEER,OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER,ROAD MAINTENANCE SUB DIVISION,
KOLLAM, PIN-691002, RESIDING AT BISMI,NEAR OLD RTO
ATTINGAL.P.O., ATTINGAL (PART),THIRUVANANTHAPURAM, PIN-
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:231:- 2025:KER:53298
695101, MOBILE NO.9495184750. KERALA.
41 DIVYA.A.
AGED 30 YEARS
, D/O.SUNIL KUMAR.K., III GRADE OVERSEER KIP (LB), SUB
DIVISION NO.19, KOTTIYAM, KOLLAM,PIN-691571 RESIDING AT
12/188,RADHAMADHAVAM, NEAR NSS KARAYOGAM, KAROOR,
POTHENCODE.P.O., MOBILE NO.8281826869. KERALA,, PIN - 695584
42 ARCHANA.A.T
AGED 30 YEARS
D/O.T.AUGUSTIN, III GRADE OVERSEER KIP (LB)SECTION 29/19,
KOTTIYAM, PIN-691571,RESIDING AT VADAKKE KUTTITHANNI PUTHEN
VEEDU,MULLUVILA.P.O., THIRUPURAM, THIRUVANANTHAPURAM, MOBILE
NO.9446601451. KERALA,, PIN - 695133
43 SURYA.O.M.
AGED 43 YEARS
D/O.MOHANAN.O.A., III GRADE OVERSEER,OFFICE OF THE ASSISTANT
ENGINEER MINOR IRRIGATION SECTION, PALLIVASAL, ADIMALI, PIN-
685561 RESIDING AT MANNAMKANDAM, MILLUMPADI, IDUKKI, MOBILE
NO.8078277439. KERALA,
44 MUZAFFIR MAHMOODALI.K.M
AGED 34 YEARS
S/O.ABDUL KAREEM.K.M., III GRADE OVERSEER,OFFICE OF THE
ASSISTANT ENGINEER, PWD BRIDGES SECTION, THAZHEPALAM.P.O.,
TIRUR, MALAPPURAM,PIN-676101, RESIDING AT KILLIYAMANNIL
HOUSE, VADAKKEMANNA, KODUR-MALABAR,MALAPPURAM, MOBILE
NO.7902518718. KERALA,, PIN - 676501
45 LALITHA.M.P
AGED 43 YEARS
W/O.VIJAYAN.M.K., III GRADE OVERSEER MINOR IRRIGATION
SECTION, THALASSERY, KOOTHUPARAMBA,PIN-670643, RESIDING AT
MOOKKAMBARA, PALLIKKARA, KUMARAPURAM.P.O., KUNNATHUNAD,
ERNAKULAM, ,, MOBILE NO.8606499762. KERALA, PIN - 683565
46 SARANYA.M
AGED 29 YEARS
OVERSEER,OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER MINOR
IRRIGATION SECTION, KANNUR, PIN-670002 RESIDING AT
SUKRITHAM, MACHERI.P.O.,MOWANCHERI, KANNUR,, PIN - 670613
47 LINJESH SEBASTIAN,
AGED 39 YEARS
S/O.SEBASTIAN.K.V., III GRADE OVERSEER,OFFICE OF THE
ASSISTANT ENGINEER, CAUVERY SECTION, KALPETTA, WAYANAD,PIN-
673122, RESIDING AT KAROTTEKACHIRAYIL HOUSE,KATTIKKOLLY,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:232:- 2025:KER:53298
KADALMAD.P.O WAYANAD MOBILE NO.8547881882. KERALA,, PIN -
673581
48 ANAGHA.K.C,
AGED 31 YEARS
D/O.SUNDARAN.K.C., III GRADE OVERSEER,PWD ROADS SECTION
OFFICE, KALPETTA,WAYANAD, PIN-673121, RESIDING AT
EDAPUNATHIL, PERINGOLAM, PERUVAYAL,KUNNAMANGALAM,
KOZHIKKODE, PIN - 673571
49 . AJO.S.RAJ,
AGED 32 YEARS
S/O.R.SELVARAJ, III GRADE OVERSEER,OFFICE OF THE CHIEF
ENGINEER, DESIGN PUBLIC OFFICE, OPPOSITE
MUSEUM,THIRUVANANTHAPURAM, PIN-695003 RESIDING AT
MANCHAMKUZHI VEEDU,NEAR CHECKPOST, AMARAVILA.P.O.,
KOLLAYIL,THIRUVANANTHAPURAM, MOBILE NO.8921873480. KERALA,,
PIN - 695122
50 ALFINA ABDUL SAMAD
AGED 33 YEARS
D/O.ABDUL SAMAD, III GRADE OVERSEER,OFFICE OF THE ASSISTANT
ENGINEER, LEFT BANK CANAL (LBC) SECTION,CHALAKKUDY,
THRISSUR, PIN-673122 RESIDING AT 12/412, CHAKKARAKADU,
AVOLY.P.O., ANICADU, ERNAKULAM,,MOBILE NO.9539112159.
KERALA,, PIN - 686670
51 ARCHANA PANKAJ,
AGED 31 YEARS
D/O.PANKARAJAN,N., III GRADE OVERSEER,PWD ROADS SECTION,
KOTTARAKKARA,PIN-691506RESIDING AT
VILAYILAZHIKAM,EZHUKONE.P.O., KOLLAM,,MOBILE NO.9567049134.
KERALA,, PIN - 691505
52 SILPA.M.P.
AGED 30 YEARS
D/O.JANARDHANA.M.P., III GRADE OVERSEER,PWD ROADS SECTION
OFFICE,PADINJARATHARA, WAYANAD, PIN-673575 RESIDING AT
KALTHARA MARAMPARAMBATH POYIL PALATH CHELANNUR, KOZHIKKODE,
MOBILE NO.8589806418. KERALA, PIN - 673611
53 JASMIN.K.K
AGED 34 YEARS
D/O.KUNJUMON.K.K., III GRADE OVERSEER,OFFICE OF THE
ASSISTANT ENGINEER, ROAD SECTION, KUMILY. IDUKKI, PIN-
685509, RESIDING AT KUTTATTUPARAMBIL HOUSE,
KARUVANNUR.P.O.,PORATHISSERY (PART), THRISSURWWS, MOBILE
NO.9544206807. KERALA, PIN - 680711
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:233:- 2025:KER:53298
54 VEENA SIVADAS,
AGED 28 YEARS
D/O.SIVADASAN.M.S., III GRADE OVERSEER,OFFICE OF THE
ASSISTANT EXECUTIVE ENGINEER,NH ® SUB DIVISION,
KOTHAMANGALAM, PIN-686691 RESIDING AT MUNDACKAL
HOUSE,MULAMKUZHY, MALAYATTOOR ,ERNAKULAM MOBILE
NO.9745664068.KERALA, PIN - 683587
55 ALI RASHAD.T.S.
AGED 31 YEARS
S/O.MOHAMMED.T., III GRADE OVERSEER,KANJIRAPPUZHA IRRIGATION
PROJECT SECTION NO.2/2,CHERPULASSERY, PIN-679503, RESIDING
AT THAVALENGAL HOUSE, CHERAKKAPARAMBA,ARIPRA (PO)
PERINTHALMANNA, MALAPPURAM, MOBILE NO.8089410203. KERALA,
PIN - 679321
56 ANJANA.K.,
AGED 33 YEARS
D/O.K.N.KRISHNA KUMAR, III GRADE OVERSEER,OFFICE OF THE
ASSISTANT ENGINEER,IRRIGATION SECTION MOOLAMATTOM,
ARAKKULAM.P.O., ARAKKULAM, IDUKKI, PIN-685591RESIDING AT
KURUMMATHU, OLAMATTOM, THODUPUZHA,IDUKKI MOBILE
NO.9400413395. KERALA,, PIN - 685584
57 ARAVIND.S.S.
AGED 30 YEARS
S/O.SASIKUMAR.V., III GRADE OVERSEER,OFFICE OF THE ASSISTANT
ENGINEER, BUILDING SECTION, PWD COMPLEX, NEAR KOTTAYAM KSRTC
BUS STAND, KOTTAYAM,RESIDING AT AKSHAYA, BGRA 156,
AYOORKONAM, INDIRA NAGAR,
PEROORKADA.P.O.,THIRUVANANTHAPURAM,, PIN - 686001
58 SUNUMOL
AGED 31 YEARS
D/O.T.A.SUNDARAM, III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER PWD BUILDINGS,SECTION OFFICE CHENGANNUR,
ALAPPUZHA, PIN-689121, RESIDING AT VADAKKETHEVALLIYIL,
PUZHAVATHU, CHANGANASSERY, KOTTAYAM, PIN-686101,
59 ANJALI HARI,
AGED 29 YEARS
D/O.HARI.K.K., III GRADE OVERSEER,IRRIGATION DEPARTMENT
SIRUVANI PROJECT SECTION NO.2/1,PALAKKAYAM.P.O., PALAKKAD,
PIN-678591, RESIDING AT KODICHUVATTIL HOUSE,
OORAMANA.P.O.,OORAMANA, ERNAKULAM,MOBILE NO.8547315866.
KERALA,, PIN - 686663
60 SYAM.S
AGED 32 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:234:- 2025:KER:53298
S/O.SURENDRAN.C.K., III GRADE OVERSEER,IRRIGATION
DEPARTMENT, QUALITY CONTROL ,KASARAGODE SECTION, OFFICE OF
THE ASSISTANT EXECUTIVE ENGINEER, QUALITY CONTROL
SUBDIVISION,KANNUR, PIN- 670002, RESIDING AT GARDENIA,
POOVANGAL ROAD, KOMMERI.P.O., MANKAVU, KOZHIKKODE MOBILE
NO.9895581929. KERALA., PIN - 973007
61 AJAS VIJAYAN
AGED 30 YEARS
S/O.VIJAYAN.N., III GRADE OVERSEER, PWD BRIDGES SECTION,
PATHANAMTHITTA,PWD BUILDINGS, THIRUVALLA,PATHANAMTHITTA,
PIN- 689101, RESIDING AT PANACHACKAL, MOBILE NO.9961676413.
KERALA, PIN - 691555
62 AROMAL.C.P
AGED 30 YEARS
S/O.CHANDRAPRABHANANDAN.G.D.,III GRADE OVERSEER PWD NH SUB
DIVISION,PUNALUR, KOLLAM, PIN-691331,RESIDING AT
MELEKARIKKOM, POOYAPPALLY, KOLLAM, MOBILE NO.8547262770.
KERALA,, PIN - 691537
63 SARAN GOPAL.G.R
AGED 31 YEARS
S/O.GOPALAKRISHNAN NAIR.V.,III GRADE OVERSEER, OFFICE OF THE
ASSISTANT ENGINEER,PWD BRIDGE SECTION, KOTTAYAM, RESIDING AT
T.C.8/9, THUNDUVILA VEEDU, CHERUVACKAL,SREEKARYAM.P.O.,
THIRUVANANTHAMPURAM,695017, MOBILE NO.8848785279.KERALA.
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:235:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 330 OF 2024
AGAINST THE JUDGMENT DATED 06.02.2024 IN OA (EKM) NO.1286 OF 2020
OF KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM P.O.,
THIRUVANANTHAPURAM - KERALA, PIN - 695004
BY ADV SHRI.P.C.SASIDHARAN, SC, KPSC
RESPONDENT/S:
1 LIJITH V.K
AGED 38 YEARS
S/O. KRISHNANUNNI NAIR T., .,, KOLLARUKANDY HOUSE, PANAYI,
KOKKALLUR P.O.,, KOZHIKODE, KERALA. MOBILE-9446694876, PIN -
673612
2 PRASANTH K.
AGED 33 YEARS
S/O KRISHNAN R. (LATE), KRISHNAKRIPA, PRATHEEKSHA NAGAR,
CHUNGAM, PIRAYIRI, PALAKKAD - .,,, KERALA, PIN - 678019
3 BIJESH V.P,
AGED 35 YEARS
S/O BHASKARAN V.P, VADAKKAEPURACKAL HOUSE, KADAMBUR P.O.
OTTAPPALAM VIA ,PALAKKAD -.,,, KERALA, PIN - 679515
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:236:- 2025:KER:53298
4 DHANUSH P.
AGED 32 YEARS
S/O RAVICHANDRAN P, PARUTHIPARAMMAL HOSUE, VELLALASSERY P.O,
KOZHIKODE. KERALA, PIN - 673601
5 ANUSHA P.A
AGED 27 YEARS
D/O ANILKUMAR, AKSHAYA, KARUVISSERI, KOZHIKODE, KERALA, PIN
- 673010
6 ABDUL SHAMEER.M
AGED 28 YEARS
S/O MEERANKUTTY P.A, PAZHAYANNUR, KALLEPADAM, THRISSUR ,
KERALA, PIN - 680587
7 PRINCY K.M
AGED 27 YEARS
D/O BABU K.M, KARIMBINMOOLAYIL HOUSE, MANNIKOTTOOR P.O,
KODUVALLY VIA, NARIKKUNNI, KOZHIKODE, KERALA, PIN - 673572
8 PRENEESH C.P,
AGED 37 YEARS
S/O PREAMAN P.P, PREMNIVAS, POOVATHPADICKAL HOUSE,
KANNANKURA (VIA), CHELANNUR, KOZHIKODE , KERALA, PIN -
673616
9 STATE OF KERALA
REPRESENTED SECRETARY TO GOVERNMENT, PERSONNET AND
ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
10 THE CHIEF ENGINEER (ADMINISTRATION)
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM KERALA, PIN - 695033
11 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION)
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM ,KERALA, PIN - 695033
12 THE CHIEF ENGINEER
HARBOUR ENGINEERING DEPARTMENT, MANACAUD P.O,
THIRUVANANTHAPURAM , KERALA., PIN - 695009
13 ADDITIONAL R13: KAPIL DEV V.D
AGED 30YEARS, S/O DEVADAS, VATTAPARAMBIL HOUSE, G.S. SADAN
PO, LAKKIDI, PALAKKAD,679302 IS IMPLEADED AS PER ORDER DTD
25/3/25 IN IA 1/2025 IN OP(KAT) 330/24.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:237:- 2025:KER:53298
BY ADVS.
SMT.NEENU PAVITHRAN
SMT.MEGHA SAJEEVAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI P. NANDAKUMAR
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:238:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 359 OF 2024
AGAINST THE JUDGMENT DATED IN OA (EKM) NO.53 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
SAHLA NASAR A.N,
AGED 26 YEARS
D/O.A.K.NASARUDHEEN, AYYARIL(H), P.O, ERIYAD, KODUNGALLUR,
THRISSUR, PIN - 680666
BY ADVS.
SMT.A.ARUNA
SMT.P.V.UTTARA
RESPONDENT/S:
1 STATE OF KERALA, REPRESENTED
BY CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 SECRETARY TO GOVERNMENT,
DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695001
3 SECRETARY TO GOVERNMENT,
DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:239:- 2025:KER:53298
4 DIRECTOR OF SURVEY,
DIRECTORATE OF SURVEY AND LAND RECORDS, SURVEY BHAVAN,
COTTON HILL ROAD, COTTON HILL, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014
5 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY PATTOM, THIRUVANANTHAPURAM, PIN
- 695004
6 SECRETARY,
KERALA PUBLIC SERVICE COMMISSION, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
7 SECRETARY TO GOVERNMENT,
DEPARTMENT OF LABOUR AND SKILLS, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
8 SRUTHY R CHANDRAN,AGED 28 YEARS,
D/O. CHANDRASEKHARAN NAIR, MIDHILA, SREENAGAR, NETTAYAM,
MANIKANTESWARAM P.O, THIRUVANANTHAPURAM, PIN - 695013
9 AKASH JAMES S,
AGED 22 YEARS, S/O. M JAMES, PADATHU VEEDU, VALOOKONAM,
KULAPPADA P.O, THIRUVANANTHAPURAM-695542 ADDITIONAL
RESPONDENTS R10 TO R30 IMPLEADED
10 ADDL.R10 MARIA GEORGE,
ATTUMMEL HOUSE, NIRAVATH ROAD MARADU P.O ERNAKULAM
11 ADDL.R11 NIBIN JOSEPH,
S/O P.P.PIOUS,PARAPILLY, PONNURUNNY, POONITHURA VILLAGE VTC
VYTILLA P.O ERNAKULAM
12 ADDL.R12 ALEX V.B ,
S/O BABY, AGED 26 YEARS, 12/182, VITHAYATHIL, NELLAYI
THRISSUR
13 ADDL.13 AISWARYA MURALEEDARAN.S,
D/O MURALEEDARAN, PULATHARAYIL, CHITTOOR, PANMANA, PANMANA
P.O KOLLAM
14 ADDL.R14 ANU.M,
W/O SYAMKUMAR, CHANTHAKKADAPUTHENVEEDU MURUNTHAL,PERINAD P.O
KOLLAM
15 ADDL.R15 SARANYA P.K.
AGED 27 YEARS
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:240:- 2025:KER:53298
W/O.RAHUL.P.R., CHATHUKULANGARA, PUNNAMPARAMBU, THRISSUR 680
589
16 ADDL.R16 BIPINCHANDRAN.C
AGED 24 YEARS
S/O.N.CHANDRAN, POURNAMI, KOIVILA, THEVALAKKARA, KOLLAM -
691 590
17 ADDL.R17 REMYACHANDRAN,
AGED 36 YEARS
D/O.RAMACHANDRAN, R.S.BHAVANAM, CHITTOOR, PANMANA, KOLLAM
691 583.
18 ADDL.R18 SARANYA.A
AGED 32 YEARS
D/O.SANKARANKUTTY PILLAI, DAVANALKIZHAKKATHIL, OACHIRA P.O.,
VALIYAKULANGARA, MADATHILKARANMA, KOLLAM 690526.
19 ADDL.R19 UDAYAKUMAR.N
AGED 31 YEARS
S/O.NARKKALAN, CHULLI, MUNNAD, MUNNAD P.O., KASARAGOD 671541
20 ADDL.R20 HYMAVELAYUDHAN
AGED 26 YEARS
D/O.VELAYUDHAN M.P., MOTHEDAN, KADUKUTTY, THRISSUR 680309.
21 ADDL.R21 MUHAMMED BASHEER,
S/O ABDUL GAFOOR, AMBAYATHODI HOUSE OLAVATTUR P.O, PULIKKAL
MALAPPURAM
22 ADDL.R22 RIYAS J,
S/O JALALUDEENKUNJU RASIYAMANZIL NADUVILAKKARA,
THEVALAKKARA, KOLLAM
23 ADDL.R23 ARUN KUMAR.M,
S/O MOHAN KUMAR.C, AMBALATHUMKALAPUTHENVEEDU
PAZHANJIKADAVU,PIDAVOOR P.O KOLLAM
24 ADDL.R24 RAJESH RAJ,
S/O RAJENDRAN NAIR, 12/165,OLIKKARATHADATHIL, KAIPPATTOOR,
PIRAVOM, ERNAKULAM
25 ADDL.R25 GODSON JOSE,
PALAKKUDIYIL HOUSE, EATTITHOPPUP.O,KALKOONTHAL, IDUKKI
26 ADDL.R26 ARSHAD P,
S/O ALI.P, PALLATH, VADAKKEKAI, PALANKARA MALAPPURAM
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:241:- 2025:KER:53298
27 ADDL.R27 VISHNU.A ,
S/O RAMA, 30/77DA, MANKUZHIVEEDU,PAZHAVEEDU P.O, ALAPPUZHA
28 ADDL.R28 SACHU K.S ,
S/O SURESH KUMAR, KOCHUVEETTILKIZHAKETHIL,
VISHAVARSSERIKKARA MANNAR P.O ALAPPUZHA
29 ADDL.R29 SOORAJ.T,
S/O THILAKAPPAN P.S, PUTHENVELIYIL NORTH ARYAD P.O ALAPPUZHA
30 ADDL.R30 ANAND SURESH.K.S,
S/O S. SURESHKUMAR, KARTHIKA, MARU NORTH ALUMKADAVU P.O
KARUNAGAPPALLY, KOLLAM -690573 ARE IMPLEADED AS ADDITIONAL
RESPONDENTS(R10 TO R30) AS PER ORDER DATED 28/01/2025 IN IA
1/2024 IN OP(KAT)359/2024.
BY ADV SRI.H.VISHNUDAS
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI S. ANEESH
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:242:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 413 OF 2024
AGAINST THE JUDGMENT DATED IN OA (EKM) NO.1301 OF 2024 OF KERALA
ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
1 MANJU S,
AGED 28 YEARS
D/O. SUKUMARAN,RESIDING AT KANJIRAKKADAVU HOUSE,MALAMPUZHA,
PALAKKAD, PIN - 678615
2 ATHIRA P.R,
AGED 37 YEARS
D/O. P.A. AVEENDRANATHAN, RESIDING AT PONATHIL HOUSE,P.O.
EDATHURUTHY, THRISSUR, PIN - 680703
3 DILJA DAS,
AGED 31 YEARS
D/O. DAS POOTHETHY, RESIDING AT POOTHETHY HOUSE, MUPLIYAM
P.O., THRISSUR, PIN - 686662
4 JITHIN A SAIKRISHNA,
AGED 31 YEARS
S/O. AMBY ACHARI, RESIDING AT THIRUMARADY, KOOTHATUKULAM,
ERNAKULAM, PIN - 680703
BY ADVS.
SRI.N.ANAND
SHRI.RAJESH O.N.
SHRI.ROY ANTONY
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:243:- 2025:KER:53298
RESPONDENT/S:
1 STATE OF KERALA, DEPARTMENT OF
REVENUE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
REPRESENTED BY ITS PRINCIPAL SECRETARY, PIN - 695001
2 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBLIC WORKS
BUILDING,THIRUVANANTHAPURAM, PIN - 695003
3 THE CHIEF ENGINEER (IRRIGATION & ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE
BUILDINGS,THIRUVANANTHAPURAM, PIN - 695033
4 THE CHIEF ENGINEER,
HARBOUR ENGINEERING DEPARTMENT MANACAUD
P.O.,THIRUVANANTHAPURAM, PIN - 695009
5 THE KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,PATTOM PALACE
P.O.,THIRUVANANTHAPURAM, PIN - 695004
6 THE SECRETARY,
DEPARTMENT OF LABOUR & SKILLS, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI P.C. SASIDHARAN, SC, KPSC
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:244:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 419 OF 2024
AGAINST THE JUDGMENT DATED 17.07.2024 IN OA (EKM) NO.956 OF 2024 OF
KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
1 JITHA.T,
AGED 32 YEARS
D/O.THANKAVELU.R, MOOPPANPURA, ARUTHIKODE, PARUTHIPULLY.P.O,
PALAKKAD DISTRICT, PIN - 678573
2 VIJI.A.J,
AGED 41 YEARS
D/O.JANARDHANAN.A.K., KAITHAKKULAM HOUSE, KAITHARAM.P.O.,
NORTH PARAVUR,ERNAKULAM DISTRICT, PIN - 683519
3 APARNA.G.KRISHNA,
AGED 35 YEARS
D/O.N.K.GANGADHARAN, NJALOOPPADY HOUSE,
RAYAMANGALAM.P.O.,KURUPPAMPADY, PIN - 683545
4 IJAZ.,
AGED 30 YEARS
S/O.ORAVANCHIRA KALAM, KARIMPARA, KAIRADY.P.O.,PALAKKAD
DISTRICT, PIN - 678510
5 MIDHUN ANAND.A,
AGED 29 YEARS
S/O.ANIL KUMAR.S., NIRMALYAM, KADAKKARAPPLLY.P.O.,CHERTHALA,
PIN - 688529
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:245:- 2025:KER:53298
BY ADVS.
SHRI.ZAKEER HUSSAIN
SMT.K.A.SANJEETHA
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, PIN - 695033
3 THE CHIEF ENGINEER (IRRIGATION & ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE
BUILDINGS,THIRUVANANTHAPURAM, PIN - 695033
4 THE CHIEF ENGINEER,
HARBOUR ENGINEERING DEPARTMENT,
MANACAUD.P.O.,THIRUVANANTHAPURAM, PIN - 695009
5 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,PATTOM.P.O.,THIRUVANANTHAPURAM,
PIN - 695004
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:246:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 434 OF 2024
AGAINST THE JUDGMENT DATED 7/10/2024 IN OA (EKM) NO.1298 OF 2024 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH
ERNAKULAM)
PETITIONER/S:
NAFIYA P.,
AGED 34 YEARS
W/O. NAUSHAD, RESIDING AT NAFIYA MANZIL, AREEKODE P.O.,
MALAPPURAM, PIN - 673639
BY ADVS.
SRI.K.R.GANESH
SHRI.ELVIN PETER P.J. (SR.)
SMT.GOURI BALAGOPAL
SHRI.SREELEKSHMI A.S.
RESPONDENT/S:
1 STATE OF KERALA,REPRESENTED BY
ITS SECRETARY, REVENUE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 DIRECTOR OF SURVEY,
DIRECTORATE OF SURVEY AND LAND RECORDS, SURVEY BHAVAN,
COTTON HILL ROAD, COTTON HILL, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:247:- 2025:KER:53298
3 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM.P.O.,
THIRUVANANTHAPURAM, PIN - 695004
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:248:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 469 OF 2024
AGAINST THE JUDGMENT DATED 29.08.2024 IN OA (EKM) NO.1834 OF 2023
OF KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
ATHUL O.K
AGED 30 YEARS
S/O.PHALGUNAN K,;SIVAKRIPA', PANONNERI, ADOOR,
P.O.KADACHIRA, KANNUR, PIN - 670621
BY ADVS.
SHRI.KALEESWARAM RAJ
KUM.THULASI K. RAJ
SMT.APARNA NARAYAN MENON
SMT.CHINNU MARIA ANTONY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
SURVEY AND LAND RECORDS DEPARTMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 SECRETARY TO GOVERNMENT
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:249:- 2025:KER:53298
DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
4 SECRETARY TO GOVERNMENT
DEPARTMENT OF TECHNICAL EDUCATION SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
5 DIRECTOR OF TECHNICAL EDUCATION
DIRECTORATE OF TECHNICAL EDUCATION PADMAVILASAM STREET, FORT
P.O. THIRUVANANTHAPURAM, PIN - 695023
6 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY THE SECRETARY, KERALA PUBLIC SERVICE
COMMISSION, PATTOM, THIRUVANANTHAPURAM, PIN - 695004
7 ARUNKUMAR E.S
AGED 25 YEARS
S/O.SAJEEVAN E.K, EDAVAZHIKKAL HOUSE,UDAYAMPEROOR P.O.,
ERNAKULAM, PIN - 682307
SHRI.P.C.SASIDHARAN
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:250:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 490 OF 2024
AGAINST THE JUDGMENT DATED 05.04.2024 IN OA (EKM) NO.552 OF 2024 OF
KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM P.O.,
THIRUVANANTHAPURAM , KERALA, PIN - 695004
BY ADV SHRI.P.C.SASIDHARAN
RESPONDENT/S:
1 MAJIDA T.K, W/O SHAMEER.A,
AGED 33 YEARS
RESIDING AT THEKKEKUNNATH HOUSE, PALATH P.O. KAKKODI (VIA),
KOZHIKODE,KERALA, PIN - 673611
2 SHAMJAD. A.A,
AGED 33 YEARS
S/O ABDUL MAJEED. RESIDING AT SHAMJAD MANZIL, PANANGAD.P.O,
ERNAKULAM, KERALA, PIN - 682506
3 AJMAL E.B,
AGED 28 YEARS
S/O BASHEER A.M, RESIDING AT ETTUKATTIL HOUSE, EDATHALA
NORTH P.O, ALUVA, ERNAKULAM, KERALA, PIN - 683561
4 IJAZ. A,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:251:- 2025:KER:53298
AGED 30 YEARS
S/O M. ABBAS, RESIDING AT ORAVANCHIRA KALAM KARIMPARA,
KAIRADY P.O, PALAKKAD, KERALA, PIN - 678510
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, LOCAL SELF
GOVERNMENT DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM -
,KERALA, PIN - 695001
6 THE PRINCIPAL DIRECTOR,
LOCAL SELF GOVERNMENT DEPARTMENT, KOWDIAR,
THIRUVANANTHAPURAM, PIN - 695003
BY ADVS.
SRI.K.R.GANESH
SHRI.ELVIN PETER P.J. (SR.)
SMT.GOURI BALAGOPAL
SHRI.SREELEKSHMI A.S.
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI K.R. GANESH
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:252:- 2025:KER:53298
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 18TH DAY OF JULY 2025 / 27TH ASHADHA, 1947
OP(KAT) NO. 539 OF 2024
AGAINST THE JUDGMENT DATED 02.04.2024 IN OA (EKM) NO.486 OF 2024 OF
KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
ERNAKULAM)
PETITIONER/S:
KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM P.O.,
THIRUVANANTHAPURAM, PIN - 695004
BY ADV SHRI.P.C.SASIDHARAN
RESPONDENT/S:
1 NISHAD K M,
AGED 30 YEARS, 5/0 MOHANAN K M, RESIDING AT KOZHIKKOTTU
HOUSE, P O PU, S/N, OLARIKKARA, SITHARAM QUARTERS, THRISSUR,
PIN - 680012
2 HASNA P SALIM,
AGED 30 YEARS, W/O ALSHAB T S, RESIDING AT THAREPARAMBIL
HOUSE, CHAKKARAPARAMBU, THAMMANAM P O, THAMMANAM, ERNAKULAM,
PIN - 682032
3 AISWARYA A S,
AGED 27 YEARS, W/O LAJEESH KL, RESIDING AT
KUNJUMAKKANPURAKKAL HOUSE, EDAVILANGU, KARA P O,
KODUNGALLUR, THRISSUR, PIN - 680671
4 STATE OF KERALA,
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:253:- 2025:KER:53298
REPRESENTED BY ITS SECRETARY, PUBLIC WORKS DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
5 THE SECRETARY,
WATER RESOURCES DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
6 THE CHIEF ENGINEER (ADMINISTRATION),
PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE BUILDINGS.
THIRUVANANTHAPURAM, PIN - 695033
7 THE CHIEF ENGINEER (IRRIGATION AND ADMINISTRATION),
DEPARTMENT OF IRRIGATION, PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM, PIN - 695033
8 SECRETARY,
LABOUR & SKILL DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
SENIOR GOVERNMENT PLEADER SHRI A.J. VARGHESE
SHRI K.R.GANESH
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY HEARD ON
24.06.2025, ALONG WITH OP(KAT).321/2024 AND CONNECTED CASES, THE COURT ON
18.07.2025 DELIVERED THE FOLLOWING:
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024
& Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:254:- 2025:KER:53298
"C.R."
A. MUHAMED MUSTAQUE & JOHNSON JOHN, JJ.
------------------------------------------------------------
O.P. (KAT) Nos.
81, 94, 102, 127, 129, 154, 172, 176, 185, 226, 301, 302,
321, 324, 330, 413, 419, 490 and 539 of 2024;
64, 121 and 224 of 2025;
&
359, 434 and 469 of 2024;
154, 173, 174, 198, 204, 205, 206 and 219 of 2025;
&
140, 50 and 54 of 2023;
W.A.No.1614/2022
---------------------------------------------------------
Dated this the 18th day of July, 2025
JUDGMENT
A.Muhamed Mustaque, J.
These three batches of original petitions arise from different orders of the Tribunal, along with a writ appeal from a judgment of a Single Bench of this Court. The common issue in all these cases pertains to the recurring controversy surrounding the acceptance of qualifications, particularly those which presuppose the acquisition of a lower qualification prescribed for a post. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:255:- 2025:KER:53298
2. The dispute gains prominence due to the fact that, in Kerala, recruitment continues to be governed by Special Rules or executive orders framed five to six decades ago, while university and college courses have significantly evolved over time to meet the demands of the modern job market. Although the Government is aware of this issue, no steps have been taken either to update the prescribed qualifications or to modify the general rules under the Kerala State and Subordinate Services Rules, 1958 (KS&SSR) in a manner consistent with present-day educational and employment trends. Another reason for this issue is that the Government departments can identify the higher qualifications that presuppose the lower ones, even before issuing the requisition. However, the Government departments initiating such recruitment seldom undertake this exercise. Consequently, litigations have flooded the Courts, creating a state of administrative uncertainty, with the future of many candidates left hanging in the balance.
3. We have chosen to mention this prelude to highlight the complexity of the issue, reflected by the plethora of precedents cited O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:256:- 2025:KER:53298 before us. These precedents point to a lack of clarity in the interpretation and application of qualifications prescribed under decades-old rules. If the Government continues in its inaction, such litigation is bound to increase, adversely affecting public administration, which is already in dire need of qualified personnel.
4. The Kerala State and Subordinate Services Rules, 1958, were enacted under Article 309 of the Constitution of India and provide the general framework governing public service and conditions of service in the State. Rule 10 of Part II of KS&SSR is related to qualification. Rule 10(a)(ii) therein states as follows:
(ii) Notwithstanding anything contained in these rules or in the Special Rules, the qualifications recognised by executive orders or standing orders of Government as equivalent to a qualification specified for a post, in the Special Rules or found acceptable by the Commission as per rule 13 (b) (i) of the said rules in cases where acceptance of equivalent qualifications is provided for in the rules and such of those qualifications which pre-suppose the acquisition of the lower qualification prescribed for the post, shall also be sufficient for the post.
5. The above rule contemplates three aspects of qualifications:
i) Qualifications recognised by executive or standing orders of O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:257:- 2025:KER:53298 the Government as equivalent for a post;
ii) Qualifications found acceptable by the Public Service Commission (PSC) in accordance with Rule 13(b)(i) of the KS&SSR in cases where acceptance of equivalent qualifications is provided for in the Special Rules; and
iii) Qualifications that presuppose the acquisition of the lower qualification prescribed for the post.
6. With regard to qualification under clause (i), it is well settled by a Full Bench decision of this Court in Suma A. v. Kerala Public Service Commission and Others [2011 (1) KHC 16] that only the Government has the authority to declare a qualification as equivalent. The PSC does not have this power.
7. However, the present dispute revolves around clause (iii)--
qualifications that presuppose the acquisition of a lower qualification.
Upon examining the above Rule, we find that it does not expressly state that only the Government has the authority to determine whether a higher qualification can be treated as presupposing a lower O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:258:- 2025:KER:53298 one. In such cases, the PSC, as the recruiting authority, must also be considered competent to be satisfied as to whether the higher qualification implicitly presupposes the acquisition of the lower qualification. At the same time, the employer has an undeniable right to assess the suitability and sufficiency of the qualifications of the aspirants to public employment. This also leads to a further complication: if the Government later decides that a particular higher qualification does not presuppose the lower prescribed qualification, what would be the effect on an ongoing recruitment process initiated by the PSC? Similarly, what would be the effect in case of a conflict of opinion between the Government and the PSC?
8. In light of these considerations, the following three issues arise for general determination before examining the facts of each batch of cases:
i. Who are the competent authorities under Rule 10(a)(ii) to decide and be satisfied with a qualification that presupposes the acquisition of the lower qualification prescribed for the post, and who is the final authority to make such a decision?
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:259:- 2025:KER:53298 ii. What are the criteria to determine whether a higher qualification presupposes the lower prescribed qualification?
iii. What is the effect of a decision by the Government or the PSC regarding such qualifications on an ongoing recruitment process?
9. These questions are crucial in delineating the scope of judicial review. The Courts and Tribunals often step into these controversies as though they are the primary decision-making authority. However, where a competent authority has taken a reasoned decision on the sufficiency of qualifications, the scope of judicial review is limited, particularly because Courts and Tribunals are not experts in evaluating academic qualifications. Judicial intervention is warranted only when such decisions are taken on extraneous considerations or suffer from manifest arbitrariness.
Point No.1: The authority to decide upon qualification, which presupposes a lower qualification.
10. The Kerala Public Service Act, 1968, is an enactment designed to regulate recruitment and conditions of service of O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:260:- 2025:KER:53298 individuals appointed to public service and posts in connection with the affairs of the State of Kerala. The source of this legislative power is traceable to Article 309 of the Constitution of India. As the employer, the State Government has the authority to prescribe the conditions of service, including the qualifications required for recruitment. In exercise of this constitutional power, the State has framed the KS&SSR under Article 309 of the Constitution, which prescribes the general requirements for various posts. This legislative framework reflects the State's competence to assess and determine the sufficiency of qualifications for public service. Under Article 320 of the Constitution, the PSC is entrusted with the responsibility to conduct examinations and assist in the recruitment process for appointments to State services. Article 320 of the Constitution also mandates consultation between the State and the PSC on matters concerning methods of recruitment, principles for appointment, disciplinary control, and related service conditions. This constitutional requirement ensures coordination and mitigates potential conflicts between the State and the PSC. In practice, as mandated under the KS&SSR, the State Government, recognising the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:261:- 2025:KER:53298 diversity and evolution of educational qualifications, is empowered to declare certain qualifications as equivalent to those prescribed under the Special Rules. There may be cases where a candidate holds a degree or diploma that is not specified in the rules but subsumes or presupposes the acquisition of the lower qualification required for the post. This leads to the core issue: who has the authority to determine the sufficiency of such qualifications? While both the State and the PSC derive their respective powers from the Constitution, the Constitution entrusts the function of recruitment to the PSC.
Therefore, the PSC must be satisfied that a candidate's qualification meets the requirement, which includes cases where a higher qualification presupposes the lower one prescribed. This is reinforced by Rule 11(1) of the Kerala Public Service Commission Rules of Procedure, 1976, which expressly vests the PSC with the authority to assess the sufficiency of qualifications of the candidates. At the same time, the State Government, as the appointing authority and employer, retains a prerogative in determining the qualifications it requires for a post. Thus, we hold that both the Government and the PSC have the authority to determine the sufficiency of the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:262:- 2025:KER:53298 qualifications.
11. There is a possibility of a difference of opinion between the Government and the PSC regarding the satisfaction or sufficiency of qualifications. The scheme of the Constitution under Article 320 suggests that the State shall consult the PSC on the suitability of the candidates for public employment, indicating that such consultation is mandatory. However, the decision of the State, particularly on matters involving the equivalence or sufficiency of qualifications, must be recognised, as the power to prescribe and accept qualifications ultimately lies with the State. Thus, the decision of the State shall prevail over the views of the PSC.
Point No.2: What are the criteria to determine whether a higher qualification presupposes the lower prescribed qualification?
12. Rule 10(a)(ii) of the KS&SSR contemplates a situation where a candidate possesses a qualification that presupposes the acquisition of the lower qualification prescribed for a post. This provision is based on the principle that certain qualifications, though O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:263:- 2025:KER:53298 not expressly mentioned in the rules, may still be considered valid if they logically include or imply the prescribed qualification. This provision is not about equivalency, but rather about acknowledging the existence of a qualification that includes the prescribed one, thereby satisfying the requirement in substance. The satisfaction referred to under Rule 10(a)(ii) is essentially the acknowledgement of the fact that the candidate's qualification inherently includes the qualification prescribed under the rules through an administrative or quasi-judicial process. In contrast, equivalency refers to a distinct and formal process by which the Government, in exercise of its authority, declares a particular qualification as equivalent to the one prescribed. Unless such a declaration is made, a candidate's qualification cannot be considered equivalent merely based on a personal or subjective assessment. The power to declare equivalency rests exclusively with the Government, and this declaration must be express and categorical.
13. Therefore, two different concepts emerge:
I. Equivalency is a legal and administrative declaration by the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:264:- 2025:KER:53298 Government, recognising a qualification as equivalent to the one prescribed for a post.
II. The presupposition of a lower qualification, as envisaged under Rule 10(a)(ii) of KS&SSR, involves a factual enquiry either by the Government or the Public Service Commission (PSC) into whether a higher qualification inherently includes the lower prescribed qualification relevant to the post notified or as referred to in the Special Rules. Such an enquiry is essential, as it requires a conscious application of mind before deciding that a higher qualification presupposes the acquisition of the lower qualification, having due regard to the nature of the post and the qualification prescribed for the post.
14. Once such a factual finding is made that the higher qualification subsumes the lower, it is not open to the Government or the PSC to disregard such a qualification, unless it is shown that:
● The earlier acceptance was based on a mistake, or O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:265:- 2025:KER:53298 ● The qualification has undergone substantive changes in struc-
ture, syllabus, or academic content, making it no longer appro-
priate to treat it as encompassing the prescribed qualification.
15. The test for determining how satisfaction as to sufficiency of a higher qualification that presupposes the acquisition of the lower qualification has been enunciated by the Hon'ble Supreme Court in Jyoti K.K. v. Kerala Public Service Commission [(2010) 15 SCC 596], wherein two key tests were laid down:
1. If a person has acquired a higher qualification in the same fac-
ulty, it is presumed that such a qualification includes the lower qualification, unless proven otherwise.
2. If for higher posts, a higher qualification is prescribed than for lower posts, and the recruitment is through direct entry, it nec-
essarily implies that the higher qualification required for the higher post is deemed to be a higher qualification compared to that prescribed for the lower post.
16. Thus, Rule 10(a)(ii) of KS&SSR operates not as a source of equivalency, but as a means to recognise higher qualifications that O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:266:- 2025:KER:53298 logically and academically presuppose the acquisition of the prescribed lower qualification. The power of both the Government and the PSC in this context is limited to conducting an enquiry to assess sufficiency, not to arbitrarily deny the applicability of a qualification that satisfies the rule's standard.
Point No.3: What is the effect of a decision by the Government or the PSC regarding such qualifications on an ongoing recruitment process?
17. The PSC, under its constitutional mandate, is required to be satisfied with the qualifications of candidates applying for public service posts. To discharge this function, the PSC constitutes an Academic Committee, which evaluates the sufficiency of qualifications, particularly, in cases where a qualification is not expressly listed but is claimed to subsume or embrace the prescribed one. In parallel, the State Government, acting through its administrative departments, also holds the power to declare qualifications as equivalent or sufficient. Rule 4 of the Rules of Business of the Government of Kerala specifically emphasises such O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:267:- 2025:KER:53298 allocation as follows:
"4. The Business of the Government shall be transacted in the Department specified in the First Schedule, and shall be classified and distributed between those departments as laid down therein."
18. However, the crucial issue that often arises is the stage and timing at which this satisfaction or acknowledgement of sufficiency is recorded, especially in ongoing recruitment processes. As already adverted to, satisfaction as to sufficiency is not a casual determination; it is the result of a deliberate process of enquiry, assessing whether a given qualification logically includes or presupposes the qualification prescribed under the Special Rules.
This process ensures objective decision-making and prevents arbitrary exclusions or inclusions. The central question is: Can the PSC or the Government, after issuing a recruitment notification, subsequently declare a qualification as sufficient or insufficient, thereby affecting an ongoing selection process? This precise issue was considered by a coordinate Bench of this Court in Kerala Public Service Commission v. Vivina V. V. and Others [2009 (2) KHC 282], where it was held that such a decision can only have a O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:268:- 2025:KER:53298 prospective effect. In other words, any determination regarding the sufficiency of a higher qualification which presupposes the lower qualification must operate only for future selections and cannot affect recruitment processes already initiated based on a prior notification.
This principle assumes significance when examined in the light of Article 16 of the Constitution, which guarantees equality of opportunity in matters of public employment. The satisfaction regarding a qualification is the outcome of an enquiry into the factual sufficiency of that qualification. This inquiry operates in two dimensions: first, concerning the assessment of the prescribed qualification explicitly stated in the notification; this scenario covers the post-notification process; and second, in assessing whether a higher qualification presupposes the acquisition of the prescribed lower qualification. Such satisfaction must be reached before the issuance of the recruitment notification, either by the Government or the PSC, so as to ensure certainty and transparency in the recruitment process. This enables a level playing field, ensuring that all eligible candidates have an equal opportunity to apply without ambiguity or later dispute. Fairness, transparency, and predictability O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:269:- 2025:KER:53298 in recruitment procedures are integral components of this constitutional guarantee. The rule of law, which is a foundational principle of the Constitution, demands certainty in the application of legal norms, particularly those governing qualifications for public employment. Ambiguity or shifting standards would undermine the certainty, which is one of the key facets of the rule of law, resulting in unfair benefits to the candidates based on fortuitous circumstances. Accordingly, no candidate can be allowed to gain an undue advantage based on post-notification decisions regarding sufficiency of qualification. If a degree or diploma had not been acknowledged as sufficient as of the date of the notification, any later decision declaring it sufficient cannot retrospectively apply to the ongoing recruitment process. It can only apply to future selections.
This approach safeguards not only procedural fairness but also ensures consistency and integrity in the public recruitment system, thereby upholding both Article 16 of the Constitution and the rule of law.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:270:- 2025:KER:53298
19. However, this may not be the case where the notification clearly stipulates a specific qualification or its equivalent. In such situations, a subsequent declaration of equivalency by the Government will not disentitle a candidate who applied for the post based on an equivalent qualification, if that qualification was declared as equivalent by the Government after the notification. This is for the simple reason that the notification itself is clear and certain in allowing consideration of equivalent qualifications. (see the judgment of the Apex Court in Praveen Kumar C. P. v. Kerala Public Service Commission [2021 KHC 7062] and the judgment of this Court in Sanjai A. T. v. State of Kerala [ 2024 KHC 1068]) The subsequent declaration of equivalency can be considered only as an affirmation of the necessary qualification possessed by the candidate at the relevant time prescribed in the notification. Though this is not an issue here, it is discussed only to have clarity on the law for future selection. The process of declaring equivalency and the determination of sufficiency of a higher qualification differ significantly, particularly in regard to timing and stage. A declaration of equivalency can be made at any point in time, as it involves a O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:271:- 2025:KER:53298 comparative assessment of the syllabus or content of a course to determine whether it corresponds to the prescribed qualification. This is permissible, especially when the notification itself provides for consideration of equivalent qualifications. However, the satisfaction regarding the sufficiency of a higher qualification is different. It involves a fact-based enquiry into whether the higher qualification inherently includes the prescribed lower qualification. This is a process of discovering latent equivalence, undertaken in the context of the specific post and the rules governing it. It is not merely an academic comparison, but a purposive enquiry, focusing on the functional suitability of the qualification for the duties of the post, based on the rules prescribing the qualification.
20. We therefore endorse the views taken by the coordinate bench in Vivina (supra).
Scope of Judicial Review in Determining Sufficiency of a Qualification
21. Before proceeding to address individual batch cases, it is necessary to emphasise the scope of judicial review in matters O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:272:- 2025:KER:53298 involving the satisfaction regarding the sufficiency of a qualification, particularly where such satisfaction presupposes the acquisition of the lower qualification required for the post.
22. As already noted, it is the Government or the PSC that is the competent primary authority to determine whether a particular qualification is sufficient. This includes examining whether a higher qualification inherently presupposes the lower prescribed qualification, based on the parameters discussed under point No. (ii) and the principles laid down in Jyoti (supra). Neither the Tribunal nor this Court can substitute itself as the primary authority to determine the sufficiency of qualifications. We have already underscored that the stage and time at which such satisfaction is reached are crucial. If neither the PSC nor the Government has made a decision for the determination of sufficiency, it is not open for the Tribunal or the Court to assume the role of the primary authority and interfere with the recruitment process initiated under a duly issued notification. To do so would offend the constitutional principle of equal opportunity. Candidates who choose to experiment by applying O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:273:- 2025:KER:53298 with unlisted or higher qualifications, and subsequently seek judicial intervention, may unjustly benefit from a fortuitous turn of events.
Such interventions lead to systemic chaos: qualified candidates are denied timely appointments, and the recruitment process is unduly delayed or derailed. Accordingly, we are of the view that, in the absence of a decision by the Government or the PSC on the sufficiency of a particular qualification, judicial forums should refrain from stepping into the shoes of the competent authority. However, it is within the domain of judicial review to direct the Government or PSC to consider a particular qualification, especially where it is claimed to be a higher qualification that presupposes the lower one--
but such a direction must be independent of the recruitment process already set in motion.
23. Judicial review is certainly available if it is demonstrated that the Government or PSC failed to apply the correct test [as indicated under point No. (ii)] or has acted on irrelevant or extraneous considerations.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:274:- 2025:KER:53298
24. It may not always be open for candidates to anticipate employment notifications prescribing specific qualifications. In such circumstances, to bring transparency and to ensure equal opportunity that the Government or the Department concerned, before making a requisition to the PSC, shall consider whether a particular higher qualification satisfies the requirement for the post.
Where the Government does not do so, it becomes necessary for the PSC, before issuing the notification, to enter into such satisfaction.
While this Court cannot compel the Government or PSC to adopt a particular procedure, we expect and trust that due care and foresight will be exercised to prevent avoidable litigation and delays in the recruitment process.
25. We have observed that in several precedents cited before us, Tribunals or Courts, after referring to various judgments involving distinct special rules governing qualifications (not one involved in such litigation), have often concluded that the qualification in question is not a higher qualification presupposing the lower prescribed qualification or vice versa. In our considered view, such O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:275:- 2025:KER:53298 an approach does not align with the proper scope of judicial review.
The core issue to be addressed in such matters is straightforward:
Did the Government or the PSC decide, before the issuance of the notification, regarding the sufficiency of the qualification?
If such a determination is made, the scope for judicial review is necessarily limited. The Apex Court in Secy. (Health) Deptt. of Health & F.W. v. Anita Puri (Dr) [(1996) 6 SCC 282], Maharashtra Public Service Commission v. Sandeep Shriram Warade [(2019) 6 SCC 362] and Chancellor v. Bijayananda Kar (Dr) [(1994) 1 SCC 169], ruled that it is the prerogative of the employer/recruiting agency to satisfy with the qualification prescribed for the post and the Court shall not substitute the views of the employer/recruiting agency. As we have already emphasised, the timing of the decision on qualification is crucial. In the absence of a prior determination by the Government or the PSC regarding the sufficiency of a qualification before the issuance of the notification, it would not be open to the Tribunal or this Court to direct that a particular qualification be accepted as sufficient on the ground that it presupposes the prescribed lower qualification.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:276:- 2025:KER:53298
26. Heard the learned Senior Counsel Shri Elvin Peter and Dr. K.P. Satheesan, Shri George Poonthottam, Smt. Sumathi Dandapani, learned Counsel Shri S.P. Aravindakshan Pillay, Shri Kaleeswaram Raj, Shri P. Nandakumar, Shri M.R. Hariraj, Smt. Rekha Vasudevan, Shri Millu Dandapani, Shri R. Parthasarathy, Shri K. Sandesh Raja, Shri Legith Kottakkal, Smt. A. Aruna, Shri Joseph George, Shri N. Anand, Shri Zakeer Hussain, Shri U. Balagangadharan, Shri Abi Benny Areeckal, Shri Sheejo Chacko, Shri Raphael Thekkan, Shri K.R. Ganesh, Smt. Neenu Pavithran, Smt. Jisha Shaji, Shri S. Aneesh, Shri Arjun Raghavan, Shri A.L. Navaneeth Krishnan, Smt. Thulasi K. Raj, learned Senior Government Pleader Shri A.J. Varghese and the learned Standing Counsel for the Public Service Commission Shri P.C.Sasidharan.
We shall now deal with individual batch cases:
Batch - I
27. Batch-I is related to appointments to the posts of Draftsman Grade III (Civil)/Overseer Grade III (Civil)/Tracer in Harbour Engineering Department pursuant to the notification dated 26/07/2018, III Grade Overseer/Tracer in Public Works /Irrigation O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:277:- 2025:KER:53298 Department pursuant to the notification dated 26/07/2018, Overseer Grade III/Draftsman Grade III/ Work Superintendent (Civil) for SC/ST in Harbour Engineering Department pursuant to the notification dated 29/12/2018, III Grade Overseer/Tracer (Civil) in the Public Works/Irrigation Department pursuant to the notification dated 31/12/2022 and III Grade Overseer/Draftsman Grade III in Local Self Government Department pursuant to the notification dated 30/04/2021. The Kerala Engineering Subordinate Service (General Branch) Rules, 1958 and similar Special Rules of various departments, prescribe the qualifications for the above posts.
28. The different notifications issued in the years 2018, 2021 and 2022 prescribe the following basic qualifications: a pass in SSLC or equivalent and must possess an ITI Certificate or KGTE, etc., without mentioning Diploma/B.Tech as a higher qualification.
However, it is specifically mentioned that Rule 10(a)(ii) of KS&SSR would apply.
29. The candidates possessing the above qualifications approached the Tribunal seeking a declaration that a Diploma in O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:278:- 2025:KER:53298 Polytechnic and a Degree (B.Tech) are not prescribed qualifications for the posts in question. Subsequently, the Labour and Skills Department of the Government, acting on the report of the Technical Committee, issued an order dated 17/01/2023 reviewing its earlier stance. It decided not to recognise higher qualifications, such as a Diploma or Degree in Engineering, as sufficient for the said posts.
However, the Public Service Commission (PSC), having already taken a decision to treat B.Tech/Diploma qualifications as sufficient, declined to give effect to the government order dated 17/01/2023 for the ongoing selection process. Instead, the PSC resolved to apply the said G.O. prospectively, only for future selections. The Tribunal sustained the challenge; this is how the Diploma or B.Tech holders and the PSC approached this Court, challenging the orders of the Tribunal.
30. The learned Senior Counsel, Sri. Elvin Peter, appearing for the Diploma and B.Tech holders, would submit that the Higher Education Department and universities are competent to decide on the sufficiency of qualifications, and having taken such a decision, O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:279:- 2025:KER:53298 any subsequent decision by the Labour and Skills Department after the notification shall not result in exclusion of Diploma or B. Tech holders.
31. The primary question that arises, therefore, is whether a higher qualification, such as a Diploma or B.Tech, had been recognised as a sufficient qualification for the post before the issuance of the aforesaid notifications. The government order issued on 17/01/2023 by the Labour and Skills Department itself implies that there was, at some earlier point, a decision recognising Diploma and B.Tech qualifications as sufficient for the aforementioned posts.
Under the Rules of Business of the Government of Kerala, the Personnel and Administrative Reforms Department is the exclusive department entrusted with personnel and service matters.
It is specifically mentioned in the Kerala Public Services Act that the general policy relating to the public service governing recruitment, qualification, etc., will have to be dealt with by that department. We find that no decision was made by the above department holding that a Diploma or B.Tech qualification cannot be considered as a O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:280:- 2025:KER:53298 qualification as per the special Rules. It is also pertinent to note that the recruitment pertains to posts under the Harbour, Irrigation, Public Works, and Local Self-Government Departments. There are also no materials or records of any independent decision taken by these departments regarding the sufficiency of higher qualifications. In any event, the Government's revised decision by the Labour and Skills Department was taken long after the recruitment notifications were issued from 2018 onwards. At best, it can be considered as recommendatory for the Personnel and Administrative Reforms Department (competent department) to take a final decision on the matter. The Tribunal, in arriving at its conclusion, relied on the judgment of this Court in Muhammed Naeem V. T. v. State of Kerala [2023 KHC 769] and the government order dated 17/01/2023. From a review of various government orders, we observe a lack of uniformity in approach among different departments. Several departments, including the Higher Education Department, have made decisions either without reference to the relevant Special Rules or in conflict with the decisions of other departments. So also in this case, neither the Harbour Department, O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:281:- 2025:KER:53298 nor the Public Works/Irrigation Department, nor the LSG Department had previously taken a stand, declining to treat higher qualifications as sufficient. We find that the following government orders were issued by different departments holding that a Diploma or B.Tech is a higher qualification. These departments overlooked the fact that it has no competency to decide so.
Government Department Decision
order concerned
G.O.(Rt.) No. Higher A Diploma in Civil Engineering and
235/2021/HEDN Education (L) Diploma in quantity surveying are
dated 08/02/2021 Department higher qualifications than an ITI
Surveyor certificate.
G.O. (Rt.) No. Higher B.Tech in Civil Engineering is a higher
1677/2021/HEDN Education (J) qualification than a Diploma in Civil
dated 16/12/2021 Department Engineering under the Technical
Education Department.
G.O. (Rt.) No. Higher A Diploma in Civil Engineering is a
1717/2021/HEDN Education (L) higher qualification than
dated 24/12/2021 Department ITI/ITC/KGCE/KGTE/NAC/NTC courses.
G.O.(MS) Higher An electrical and electronic Diploma
50/2022/HEDN dated Education (J) from the State Board of Technical
21/01/2022 Department Education is a higher qualification than
the KGCE electrical engineering course. G.O.(Rt.) No. Higher B.Tech degree is a higher qualification 1171/2022/HEDN Education (J) than diploma certificates and dated 30/07/2022 Department ITI/KGCE/KGTE/NAC Electrical/Wireman/Electrical Engineering certificates in respective branches.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:282:- 2025:KER:53298 Government Department Decision order concerned G. O. No. Labour and Higher qualifications, like a Diploma or 57/2023/LBR dated Skills Degree, do not qualify for ITI 17/01/2023 Department qualification posts.
32. The question is whether, in the absence of any decision taken by the department concerned, the PSC has taken a decision in the matter or not. It is apparent that the PSC has decided to treat Diploma/B.Tech courses as a higher qualification after the notification. The PSC in practice appears to be taking such decisions only during the scrutiny of the application. How far it would have an impact on the relief is a different issue to be considered by this Court in the light of Vivina (supra). The PSC has taken a specific stand that, applying the principles laid down in Jyoti (supra), it decided to accept a Diploma in Civil Engineering and a B.Tech degree as higher qualifications for the posts in question, treating them as sufficient.
The PSC considered and examined the issue with reference to the test laid down in Jyoti (supra). Further, the PSC has specifically asserted that one of the key tests laid down in Jyoti (supra)--
whether the qualifications are from the same faculty is satisfied in the present case. The posts in question are Draftsman Grade III O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:283:- 2025:KER:53298 (Civil), Overseer Grade III (Civil), and Tracer under the Harbour, Public Works, Irrigation and Local Self Government Departments. If the qualifications in issue are within the same faculty, there is no legal impediment to accepting them as higher qualifications.
33. Learned Counsel Sri. Nandakumar, who appeared for the applicant before the Tribunal relying on the Kerala Engineering Subordinate Service (General Branch) Rules, 1958, contended that Diploma and Degree qualifications are not prescribed for the higher posts under the normal channel. Even if such qualifications are not prescribed for a higher post, that, by itself, is not decisive. What is relevant is whether the qualifications satisfy the test laid down in Jyoti (supra), namely, whether they belong to the same faculty and thereby presuppose the lower qualification.
34. The government order dated 17/01/2023 will not help the applicants before the Tribunal. Firstly, it was issued long after the notifications for recruitment were published. Secondly, it was not issued by the department dealing with the service matters, including recruitment and qualification. Thirdly, and most importantly, it does O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:284:- 2025:KER:53298 not appear to have applied the tests formulated in Jyoti (supra).
Fourthly, it was decided without any specific reference to the Special Rules or executive order prescribing the qualification. Thus, another department of the Government cannot, by a subsequent order, take a stand that a qualification is insufficient unless it determines, through a proper application of the principles in Jyoti (supra), qua Special Rules prescribing such qualification.
35. As we opined in point No. (ii), the sufficiency of a qualification is a matter of determination with reference to the Special Rules or the executive order prescribing the qualification, as it involves an enquiry into the inherent inclusion of the prescribed qualification. Thus, any decision of the Government or the PSC has to be based on such Rules or an executive order prescribing the qualification.
36. We also note that the government order dated 17/01/2023 appears to have been issued primarily in response to representations from candidates holding ITI qualifications, and seems to be based on equitable or moral grounds rather than a principled application of O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:285:- 2025:KER:53298 legal tests.
37. The Tribunal also wrongly placed reliance on the judgment in Muhammed Naeem (supra). The above case was related to different Special Rules and posts. This Court, in that case, considered the issue related to the sufficiency of qualification as provided in the Kerala Technical Education Subordinate Service Rules, 2012, in respect of the post of Meter Reader/Spot Biller. As we opined earlier, the scope of consideration must be limited to the Rule pertaining to the post, and cannot be based on a Rule applicable elsewhere. In this case, the Rules governing the posts are under the Kerala Engineering Subordinate Service (General Branch) Rules, 1958 and similar Special Rules of the concerned departments.
38. Though the decision of the PSC was after the issuance of the notification, it correctly applied the principles in Jyoti (supra) to determine a higher qualification as a sufficient qualification. We, therefore, are of the view that it shall not unsettle a process already initiated merely for the reason that such a decision on sufficiency of qualification was taken after the notification, in the light of the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:286:- 2025:KER:53298 judgment in Vivina (supra). Article 16 of the Constitution would operate to the benefit of those who were denied the opportunity to apply for the post. In these cases, those who have approached the Tribunal challenging the inclusion of B.Tech/Diploma holders are the ITI holders who had the opportunity to apply for the posts, and none of their rights are denied, and they have been equally considered along with Diploma and B.Tech holders. In such circumstances, we are not proposing to interfere with the decision of the PSC to include Diploma holders and B.Tech holders on the ground of violation of Article 16 of the Constitution.
39. In such circumstances, the Tribunal could not have sustained the challenge to the PSC's decision unless it had found that the decision was either contrary to the principles laid down in Jyoti (supra) or based on extraneous or irrelevant considerations. The Tribunal ought to have exercised judicial restraint and recognised the limited scope of judicial review in such matters. Judicial review cannot be exercised routinely to re-evaluate the decision of a competent authority (here it is PSC), especially when the department O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:287:- 2025:KER:53298 concerned has not taken any decision that higher qualifications are not sufficient, and also no decision was taken by the Government after evaluating the qualifications under the Kerala Engineering Subordinate Service(General Branch) Rules, 1958 and similar Special Rules of the above departments.
40. In light of the above, we are of the view that the impugned order of the Tribunal is legally unsustainable. Accordingly, the impugned order of the Tribunal is set aside.
Batch II
41. The second batch is related to the appointments to the post of Surveyor Grade-II in the Survey and Land Records Department.
The PSC issued a notification on 31/12/2022. The qualifications for the above post, as per the notification, are a pass in SSLC, ITI (Surveyor Trade) or a pass in Surveying and Levelling (Higher) MGTE or KGTE with Chain Survey Test or experience in military service for a period of six years in Surveyor Trade. The PSC excluded Diploma holders and B.Tech Engineers in Civil Engineering for consideration of appointment to the above post. PSC's stand is that the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:288:- 2025:KER:53298 qualification possessed by such candidates cannot be treated as a higher qualification presupposing a lower qualification. The candidates who are excluded approached the Tribunal. They placed reliance on the following government orders acknowledging Diploma and B.Tech as higher qualifications.
Government Department Decision
order concerned
G.O (Rt) No. Higher KGCE (Civil Engineering) is an
1347/2019/HEDN Education(J) equivalent qualification to Surveying
dated 02/08/2019 Department of Land Levelling (Higher) MGTE or
KGTE with a chain survey test.
G.O (Rt) No. Higher Diploma in Civil Engineering and
235/2021/HEDN Education(L) Diploma in Quantity Surveying and
dated 08/02/2021 Department Construction Management are
declared as higher qualifications
than ITI surveyor qualifications.
G.O(Rt) No. Higher The Diploma in Civil Engineering
1717/2021/HEDN Education(L) course conducted by the Technical
dated 24/12/2021 Department Education Department is declared
as a higher qualification to
ITI/ITC/KGCE/KGTE/NAC/NTC.
G.O (Rt) No. Higher B.Tech in Civil Engineering is a
1677/2021/HEDN Education(J) higher qualification than a Diploma
dated 16/12/2021 Department in Civil Engineering under the
Technical Education Department.
G.O (Rt) No. Higher B.Tech is a higher qualification than
1171/2022/HEDN Education(J) Diploma and
dated 30/07/2022 Department ITI/ITC/KGCE/KGTE/NAC/NTC
Electrical and Engineering
Certificate Courses.
G.O (Ms) No. Revenue(E) Persons with a Diploma in Civil
80/2022/RD dated Department Engineering and a Diploma in
24/03/2022 Quantity Survey and a construction
management certificate, appointed
on a contract basis as surveyors.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:289:- 2025:KER:53298 They also argued before the Tribunal that the government order issued subsequent to the notification by the Labour and Skills Department, dated 17/01/2023, cannot be relied on to hold that these candidates do not possess sufficient qualifications.
42. The Tribunal, placing reliance on the interpretation of law in Janardanan K. and Others v. State of Kerala and Others [2008 (3) KHC 299], in respect of the very same post under the same rule, came to the conclusion that Diploma and Degree holders are not entitled to apply for the post.
43. The learned Counsel, Ms. Aruna B., appearing for the petitioners in some of the original petitions who were excluded from consideration, would argue that, in Janardanan (supra), this Court had no occasion to consider the scheme and the syllabus of the newly evolved Diploma and B.Tech courses, and therefore, placing reliance on Janardanan (supra) is legally unsustainable. It is submitted that the government orders referred above, considering the matter in threadbare detail after the Janardanan (supra), clearly established that the Government was satisfied with the sufficiency of a Diploma, O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:290:- 2025:KER:53298 B.Tech qualification for the above post. It is further argued that any subsequent order of the Government on 17/01/2023 will not disentitle those who had qualified at the time of the notification from being considered by the PSC. Learned Standing Counsel for the PSC, Sri P.C. Sasidharan, submitted that the law regarding sufficiency is laid in Janardanan (supra) and the PSC is bound to follow the dictum.
44. In this matter, we also had the advantage of hearing the learned Senior Counsel, Sri. Benny Gervasis, who appeared for the ITI Certificate holders. They also filed an original petition for expeditious conclusion of the selection process. The learned Senior Counsel submits that the Government order relied upon by the Diploma or B. Tech holders are not specifically dealing with the Special Rules related to the Kerala Survey and Land Records Subordinate Service Rules. It is further submitted that the Rules of Business of the Government of Kerala never contemplate a decision being taken by one department in a matter related to appointments in another department. The learned Counsel points out that the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:291:- 2025:KER:53298 government orders issued by the Higher Education Department cannot have any impact on the assessment of sufficiency of qualification governed by the Special Rules of another department.
45. We have already dealt with this issue while dealing with the general aspects of sufficiency. As rightly pointed out by the learned Senior Counsel, Sri. Benny Gervasis, the competent department to deal with the matter of qualifications, is the Personnel and Administrative Reforms Department. Further, none of the government orders relied on by the Diploma or B.Tech Holders are based on the Special Rules prescribing qualification under the Kerala Survey and Land Records Subordinate Service. On the other hand, PSC relied on the judgment in Janardanan (supra) to exclude Diploma and B.Tech holders. In that case, a Division Bench of this Court, after referring to the test in Jyoti (supra), came to a definite conclusion in paragraph 5 as follows:
"5. The Hon'ble Supreme Court in Jyothi's case (supra) held that if the higher qualification is obtained in the same faculty, that can be considered. Here, it is not in same faculty. Acceptance of the higher qualification when the qualification prescribed is the basic qualification for getting the higher qualification is legally permissible. But, I.T.I. Certificate in Surveyor Trade is not the basic qualification O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:292:- 2025:KER:53298 for getting admission to diploma or degree course in Civil Engineering. Therefore, holding of diploma or degree in Civil Engineering will not presuppose the acquisition of I.T.I. Certificate in Surveyor Trade. We are, therefore, unable to accept the reasoning of the learned Single Judge in WP (C) No. 17496 of 2007. The learned Judge in that case also noticed that necessary pleadings were not made in that writ petition. We set aside the same and WA No. 2250 of 2007 is allowed. We fully agree with the reasoning of the learned Single Judge in Sajans case (supra). All the appeals excluding WA No. 2250 of 2007 are dismissed. WA No. 2250 of 2007 is allowed."
46. No doubt, the argument of Ms. Aruna is attractive. If courses and syllabi have changed, the Government is free to take a decision based on the Special Rules as to the sufficiency of the Diploma or B.Tech qualification for the above post. For that matter, there must be an exercise on the part of the Government, and that too by the competent department. As we opined earlier, the Government cannot decide that a qualification is not sufficient which has been declared as sufficient or insufficient, unless it finds that the earlier decision, if any, treating a qualification as sufficient or insufficient was a mistake of fact or based on a reason that the syllabus and courses have changed after the earlier decision. In this case, the Government could not have taken a different view except based on the above principle. Thus, the Government could not have O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:293:- 2025:KER:53298 issued the subsequent orders referred to above, ignoring the dictum in Janardanan (supra). That is the reason why the PSC rightly rejected the candidature of Diploma/B.Tech holders. Anyhow, the subsequent government order dated 17/01/2023 cannot be pressed into service, as it was issued by a department which is not competent to take such a decision. Perhaps, we can say that, so far as the post in question herein is concerned, the government order dated 17/01/2023 is a reiteration of the law laid down in Janardanan (supra). Thus, we affirm the order of the Tribunal.
Batch III
47. The third batch is related to selection for the post of Drilling Assistant in the Ground Water Department. The PSC issued a notification on 29/12/2018. The qualification prescribed is an ITI Trade certificate in diesel or motor mechanic. The notification itself stipulated that Rule 10(a)(ii) of Part II, KS&SSR is applicable. The PSC excluded candidates who have higher qualifications, like a Diploma/B.Tech Degree in automobile/mechanical engineering after the conduct of the OMR test, and published a probability list on O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:294:- 2025:KER:53298 29/12/2020. Challenges were made before the Tribunal in O.A.(EKM) Nos. 141 & 142 of 2021 and O.A.(EKM) No. 149/2021 at the instance of the candidates who were excluded on the ground that they held Diploma/B.Tech degrees. Pending the challenge, the PSC academic committee discussed the matter on 28/09/2021 and decided to admit the candidates with higher qualifications for the same post. The Academic Committee was of the view that the higher qualifications are in the same faculty and, applying Jyoti's test, these qualifications are acceptable. Accordingly, the probability list dated 29/12/2020 was cancelled to prepare a fresh probability list by including candidates having a Diploma/Higher qualification.
48. A challenge was made by the ITI certificate holders before the Tribunal, which was taken up along with the original application filed by the excluded candidates. The cancellation of the probability list was interfered with by the Tribunal for two reasons:
i. The Ground Water Department had not taken any decision holding that higher qualifications are sufficient qualifications.
ii. Further, it was found that PSC's decision was after the notification, O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:295:- 2025:KER:53298 and it cannot make a change in the eligibility criteria for selection.
49. We have already found that the Government, as well as the PSC, are competent to determine the sufficiency of the qualification. Therefore, two questions arise: first, the scope of judicial review on the decision taken by the PSC. The PSC is the constitutional body, and it has decided by applying the test laid down in Jyoti (supra). The Tribunal, therefore, cannot overturn the decision of the PSC unless it finds that the test in Jyoti (supra) was wrongly applied. In the absence of any such finding, the Tribunal could not have reversed the decision of the PSC. Perhaps, the PSC might also have taken into consideration the government order dated 01/02/2021 issued by the Higher Education Department holding that Diploma and B.Tech in Automobile and Mechanical Engineering constitute higher qualifications than the ITI in Diesel/Mechanical course. Though this department is not the competent authority, nevertheless, it is to be assumed that PSC's decision was not without any basis. The finding of the Tribunal that the decision has to be taken by the relevant Department (Ground Water Department) based O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:296:- 2025:KER:53298 on the judgment in Ajith K. and Others v. Aneesh K. S. and Others [2019 KHC 6830] is legally unsustainable. The Apex Court in the above judgment noted that apart from the Government, the PSC also had not carried out any exercise to hold that a higher degree referred to therein necessarily presupposes the prescribed qualification (See paragraph 16 of the above judgment). Therefore, if the competent body is of the opinion that a higher qualification is to be treated as a sufficient qualification, such a decision cannot be interfered with lightly without reference to the decision-making process of such a body.
50. The second question that would arise is whether the subsequent decision of the PSC during the scrutiny stage or at a later stage, holding that a higher qualification presupposes the acquisition of a lower qualification, would benefit a few who have applied pursuant to the notification. In fact, we dealt with this issue in the first batch of cases. We cannot approve such an act of the PSC.
Nevertheless, we found that the decision taken subsequently cannot result in derailing a selection process. The issue between the O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:297:- 2025:KER:53298 applicants before the Tribunal is in regard to the sufficiency of the qualification and not based on any claim based on Article 16 of the Constitution. In every lis, the Tribunal or the Court should confine its scope with respect to the rights of the parties involved and not beyond such as in public interest litigation. In such circumstances, we need not interfere with the decision of the PSC as it will not infringe any of the rights of the applicants before the Tribunal.
51. Accordingly, the impugned order of the Tribunal is set aside.
W.A. No. 1614/202252. The point that arises in this intra-court writ appeal is on a question relating to the acceptance of a higher qualification of B.Tech and Diploma for the purpose of appointment to the post of operator in the Kerala Water Authority. The qualification prescribed is SSLC or equivalent in National Trade Certificate in Mechanic (Motor Vehicle/Electrician). On the same issue, a Division Bench of this Court in Manikandan M. A. and Another v. Suresh Kumar and Others [2015 (5) KHC 850], based on a report obtained from the Director O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:298:- 2025:KER:53298 of Technical Education, held that Diploma or B.Tech is a higher qualification presupposing a lower qualification. It is based on this judgment, the learned Single Judge negatived the challenge of the appellants. In the light of the above judgment in Manikandan (supra), we are of the view that the issue is covered against the appellants; we cannot per se say that the inclusion of Diploma or B.Tech holders in the ranked list by the PSC are illegal or unsustainable. The PSC issued the notification for the above post in the year 2020. The Division Bench judgment in Manikandan (supra) was in the year 2015. The Division Bench, in fact, issued a direction to the Director of Technical Education to assess the sufficiency of the higher qualifications. It is pursuant to the report of the expert committee, this Court came to the conclusion that Diploma or B. Tech is a higher qualification.
53. We note that the competent department of the Government to decide on the qualification is the Personnel and Administrative Reforms Department. That Department is yet to examine the matter. Therefore, we cannot interfere with the present O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:299:- 2025:KER:53298 selection process, but at the same time, to safeguard the interest of future aspirants, we have to ensure that the future selection process by the PSC shall be based on the decision of the competent department and shall not merely act on the decision of this Court in Manikandan (supra). Therefore, while dismissing the challenge, we direct the Personnel and Administrative Department to take a decision on the sufficiency of the higher qualifications within three months after adverting to the Special Rules governing qualifications prescribed for the post. Therefore, the writ appeal is dismissed, affirming the order of the learned Single Judge with the above directions.
CONCLUSION ON THE POINT OF LAW
54. Based on the discussion in the general part and an analysis of the individual batch cases, we find that the following proposition of law emerges:
i. The Government, as well as the PSC, are competent to determine sufficiency of a qualification under Rule 10(a)(ii) of KS&SSR. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:300:- 2025:KER:53298 ii. The Personnel and Administrative Reforms Department of the Government is the competent department to take such a decision.
iii. Any such decision of other departments can be taken only as a recommendation for the final decision by the Personnel and Administrative Reforms Department.
iv. The sufficiency of a higher qualification which presupposes the acquisition of a lower qualification must be decided with reference to the qualifications prescribed under the Special Rules or executive orders.
v. While holding an enquiry as to the sufficiency of a qualification, the Government, as well as the PSC, shall follow the test laid down in Jyoti (supra).
vi. The decision of the Government Department or the PSC must precede the issuance of the notification, so that such decision can be applied and reflected in the notification itself.
vii The scope of judicial review is limited to examining whether the decision was made following the test applied in Jyoti (supra) and O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:301:- 2025:KER:53298 also based on the qualifications referred to in Special Rules or executive orders.
viii. If no decision is taken before the issuance of the notification, any decision of the PSC or the Government cannot normally apply retrospectively to have an impact on the ongoing selection process.
OUTCOME BATCH I - O.P. (KAT) Nos. 81, 94, 102, 127, 129, 154, 172, 176, 185, 226, 301, 302, 321, 324, 330, 413, 419, 490 & 539 of 2024 and O.P. (KAT) Nos. 64, 121 & 224 of 2025 are allowed and impugned order is set aside.
BATCH II - O.P.(KAT) Nos. 359, 434 and 469 of 2024, O.P.(KAT) Nos. 173, 174, 198, 204, 205, 206 and 219 of 2025 are dismissed.
O.P.(KAT) No. 154 of 2025 is allowed with a direction to expeditiously conclude the selection process.
BATCH III - O.P.(KAT) Nos. 140, 50 and 54 of 2023 are allowed with a direction to expeditiously conclude the selection process, and O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:302:- 2025:KER:53298 W.A. No. 1614/2022 is dismissed with directions.
Sd/-
A. MUHAMED MUSTAQUE, JUDGE Sd/-
JOHNSON JOHN, JUDGE ms O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:303:- 2025:KER:53298 APPENDIX OF OP(KAT) 50/2023 PETITIONER ANNEXURES Annexure-A1 TRUE COPY OF THE NOTIFICATION VIDE CATEGORY NO.248/2018 FOR RECRUITMENT TO THE POST OF DRILLING ASSISTANT.
Annexure-A2 TRUE COPY OF THE ADMISSION TICKET OF THE 1ST APPLICANT.
Annexure-A3 TRUE COPY OF THE ADMISSION TICKET OF THE 2ND APPLICANT.
Annexure-A4 TRUE COPY OF THE ADMISSION TICKET OF THE 3RD APPLICANT.
Annexure-A5 TRUE COPY OF THE ADMISSION TICKET OF THE 4TH APPLICANT.
Annexure-A6 TRUE COPY OF THE ADMISSION TICKET OF THE 5TH APPLICANT.
Annexure-A7 TRUE COPY OF THE ADMISSION TICKET OF THE 6TH APPLICANT.
Annexure-A8 TRUE COPY OF THE ADMISSION TICKET OF THE 7TH APPLICANT.
Annexure-A9 TRUE COPY OF THE ADMISSION TICKET OF THE 8TH APPLICANT.
Annexure-A10 TRUE COPY OF THE ADMISSION TICKET OF THE 9TH APPLICANT.
Annexure-A11 TRUE COPY OF THE ADMISSION TICKET OF THE 10TH APPLICANT.
Annexure-A12 TRUE COPY OF THE ADMISSION TICKET OF THE 11TH APPLICANT.
Annexure-A13 TRUE COPY OF THE ADMISSION TICKET OF THE 12TH APPLICANT.
Annexure-A14 TRUE COPY OF THE ADMISSION TICKET OF THE 13TH APPLICANT.
Annexure-A15 TRUE COPY OF THE ADMISSION TICKET OF THE 14TH APPLICANT.
Annexure-A16 TRUE COPY OF THE ADMISSION TICKET OF THE 15TH APPLICANT.
Annexure-A17 TRUE COPY OF THE ADMISSION TICKET OF THE 16TH APPLICANT.
Annexure-A18 TRUE COPY OF THE ADMISSION TICKET OF THE 17TH APPLICANT.
Annexure-A19 TRUE COPY OF THE ADMISSION TICKET OF THE 18TH APPLICANT.
Annexure-A20 TRUE COPY OF THE ADMISSION TICKET OF THE 19TH APPLICANT.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:304:- 2025:KER:53298 Annexure-A21 TRUE COPY OF THE ADMISSION TICKET OF THE 20TH APPLICANT.
Annexure-A22 TRUE COPY OF THE ADMISSION TICKET OF THE 21ST APPLICANT.
Annexure-A23 TRUE COPY OF THE ADMISSION TICKET OF THE 22ND APPLICANT.
Annexure-A24 TRUE COPY OF THE ADMISSION TICKET OF THE 23RD APPLICANT.
Annexure-A25 TRUE COPY OF THE ADMISSION TICKET OF THE 24TH APPLICANT.
Annexure-A26 TRUE COPY OF THE ADMISSION TICKET OF THE 25TH APPLICANT.
Annexure-A27 TRUE COPY OF THE ADMISSION TICKET OF THE 26TH APPLICANT.
Annexure-A28 TRUE COPY OF THE ADMISSION TICKET OF THE 27TH APPLICANT.
Annexure-A29 TRUE COPY OF THE ADMISSION TICKET OF THE 28TH APPLICANT.
Annexure-A30 TRUE COPY OF THE ADMISSION TICKET OF THE 29TH APPLICANT.
Annexure-A31 TRUE COPY OF THE ADMISSION TICKET OF THE 30TH APPLICANT.
Annexure-A32 TRUE COPY OF THE ADMISSION TICKET OF THE 31ST APPLICANT.
Annexure-A33 TRUE COPY OF THE SHORT LIST FOR THE POST OF DRILLING ASSISTANT DATED 29.12.2020 Annexure-A34 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 1ST APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 05.05.2012.
Annexure-A35 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 2ND APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 09.06.2014.
Annexure-A36 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 3RD APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 09.06.2019.
Annexure-A37 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 4TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 18.07.2013.
Annexure-A38 TRUE COPY OF THE B.TECH CERTIFICATE OF 5TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY DATED 05.11.2008.
Annexure-A39 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 6TH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:305:- 2025:KER:53298 APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 05.05.2010.
Annexure-A40 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 7TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EDUCATION & TRAINING, TAMILNADU DATED 12.09.2011.
Annexure-A41 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 8TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 23.06.2017.
Annexure-A42 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 9TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 12.06.2015.
Annexure-A43 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 10TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 17.06.2016.
Annexure-A44 TRUE COPY OF THE B.TECH CERTIFICATE OF 11TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE MAHATMA GANDHI UNIVERSITY DATED 20.12.2010. Annexure-A45 TRUE COPY OF THE B.TECH CERTIFICATE OF THE 12TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE UNIVERSITY OF KERALA, DATED 01.09.2015. Annexure-A46 TRUE COPY OF THE B.TECH CERTIFICATE OF 13TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE UNIVERSITY OF KERALA DATED 11.03.2019. Annexure-A47 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 14TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EDUCATION AND TRAINING, TAMILNADU DATED 28.12.2016.
Annexure-A48 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 15TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 09.06.2014.
Annexure-A49 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 16TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 10.07.2007.
Annexure-A50 TRUE COPY OF THE B.TECH CERTIFICATE OF 17TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE UNIVERSITY OF CALICUT DATED 28.05.2015. Annexure-A51 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 18TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 05.05.2012.
Annexure-A51(a) TRUE COPY OF THE B.TECH CERTIFICATE OF 18TH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:306:- 2025:KER:53298 APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE UNIVERSITY OF CALICUT DATED 31.12.2015. Annexure-A52 TRUE COPY OF THE B.TECH CERTIFICATE OF 19TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE MAHATMA GANDHI UNIVERSITY DATED 01.10.2016. Annexure-A53 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 20TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 12.06.2015.
Annexure-A54 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 21ST APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 20.01.2009.
Annexure-A55 TRUE COPY OF THE B.TECH CERTIFICATE OF 22ND APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE UNIVERSITY OF CALICUT DATED 18.03.2016. Annexure-A56 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 23RD APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 17.12.2011.
Annexure-A57 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 24TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 17.12.2011.
Annexure-58 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 25TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 17.06.2013.
Annexure-A59 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 26TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 05.05.2010.
Annexure-A60 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 27TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 17.06.2016.
Annexure-A61 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 28TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 19.05.2011.
Annexure-A62 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 29TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 05.05.2010.
Annexure-A62(a) TRUE COPY OF THE B.TECH CERTIFICATE OF 29TH APPLICANT IN MECHANICAL ENGINEERING ISSUED BY THE MAHATMA GANDHI UNIVERSITY DATED 04.12.2015. Annexure-A63 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 30TH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:307:- 2025:KER:53298 APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED 09.06.2009.
Annexure-A63(a) TRUE COPY OF THE B.TECH CERTIFICATE OF 30TH APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE MAHATMA GANDHI UNIVERSITY DATED 10.06.2013. Annexure-A64 TRUE COPY OF THE DIPLOMA CERTIFICATE OF 31ST APPLICANT IN AUTOMOBILE ENGINEERING ISSUED BY THE STATE BOARD OF TECHNICAL EXAMINATIONS, GOVERNMENT OF KERALA DATED NIL Annexure-A65 TRUE COPY OF THE KERALA GROUND WATER DEPARTMENT SUBORDINATE SERVICE SPECIAL RULES, 1993. Annexure-A66 TRUE COPY OF THE LETTER NO.E(6)1521/2018/GWD DATED 16.04.2019 OF THE 2ND RESPONDENT ALONG WITH RELEVANT PAGES OF THE SENIORITY LIST OF DRILLING ASSISTANTS AS ON 01.01.2019.
Annexure-A67 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION VIDE CATEGORY NO. 222/2016 DATED 30.08.2016.
Annexure-A68 TRUE COPY OF THE RANKED LIST PUBLISHED FOR THE POST OF MECHINIST WITH EFFECT FROM 07.03.2019. Annexure-A69 TRUE COPY OF THE NOTIFICATION VIDE CATEGORY NO.
200/2014 FOR THE POST OF PUMP OPERATOR IN GROUND WATER DEPARTMENT DATED 13.05.2014.
Annexure-A70 TRUE COPY OF THE RANKED LIST FOR THE POST OF PUMP OPERATOR WITH EFFECT FROM 07.08.2017. Annexure-A71 TRUE COPY OF THE APPOINTMENT CHART FOR THE POST OF PUMP OPERATOR.
Annexure-A72 TRUE COPY OF THE NOTIFICATION VIDE CATEGORY NO.
58/2019 FOR THE POST OF DREDGER CLEANER IN IRRIGATION DEPARTMENT DATED 29.05.2019. Annexure-A73 TRUE COPY OF THE ADMISSION TICKET OF THE 2ND APPLICANT FOR THE POST OF DREDGER CLEANER. Annexure-A74 TRUE COPY OF THE SHORT LIST FOR THE POST OF DREDGER CLEANER.
Annexure-A75 TRUE COPY OF THE REPRESENTATION DATED 01.01.2021 SUBMITTED BY THE 2ND APPLICANT.
Annexure-A76 TRUE COPY OF THE LETTER NO. E.R.VII(3) 3473/2020/EW DATED 07.01.2021 OF THE 4TH RESPONDENT.
Annexure-A77 TRUE COPY OF THE RELEVANT PAGES OF THE COMPETENCY BASED CURRICULUM FOR MECHANIC DIESEL ISSUED BY THE GOVERNMENT OF INDIA.
Annexure-R5(a) TRUE COPY OF THE NATIONAL TRADE CERTIFICATE ISSUED TO SRI RANJITH KUMAR FROM THE GOVERNMENT I.T.I, KAYYUR IN THE MONTH OF JULY 2004.
Annexure-R5(b) TRUE COPY OF THE RELEVANT PAGES OF THE COMPETENCY O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:308:- 2025:KER:53298 BASED CURRICULUM FOR MECHANIC DIESEL ISSUED BY THE GOVERNMENT OF INDIA, MINISTRY OF SKILL DEVELOPMENT & ENTREPRENEURSHIP DIRECTORATE GENERAL OF TRAINING.
Annexure-R5(c) TRUE COPY OF THE COMPETENCY BASED CURRICULUM FOR MEDHANIC MOTOR VEHICLE ISSUED BY THE GOVERNMENT OF INDIA, MINISTRY OF SKILL DEVELOPMENT & ENTREPRENEURSHIP DIRECTORATE GENERAL OF TRAINING.
Exhibit-P1 TRUE COPY OF O.A. NO. 149/2021 FILED BEFORE THE
KERALA ADMINISTRATIVE TRIBUNAL
THIRUVANANTHAPURAM.
Exhibit-P2 TRUE COPY OF THE REPLY STATEMENT IN O.A. NO.
149/2021 FILED BY THE KERALA PUBLIC SERVICE COMMISSION BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM IN JULY 2021.
Exhibit-P3 TRUE COPY OF THE REPLY STATEMENT IN O.A. NO.
149/2021 DATED 04.03.2021 AND PRESENTED ON 05.03.2021 BY RESPONDENTS 5 TO 57 IN O.A. BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM, WITH ANNEXURES. Exhibit-P4 TRUE COPY OF G.O.(RT) NO. 176/2021/H. EDN. DATED 01.02.2021.
Exhibit-P5 TRUE COPY OF THE NOTIFICATION NO. ER VII(3)3473/2020/EW DATED 01.11.2021 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION.
Exhibit-P6 TRUE COPY OF THE COMMON ORDER DATED 13.12.2022 IN
O.A. NO. 149/2021 PASSED BY THE KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:309:- 2025:KER:53298 APPENDIX OF OP(KAT) 54/2023 PETITIONER ANNEXURES Annexure-A1 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.248/2018 ISSUED BY THE 3RD RESPONDENT.
Annexure-A2 TRUE COPY OF THE PROBABILITY LIST NO.46/2020/ERVII PUBLISHED BY THE 3RD RESPONDENT DATED 29.12.2020 CAT NO. 248/2018.
Annexure-A3 TRUE COPY OF THE G.O.(P)NO.33/93/LR.D DATED 30.07.1993 ISSUED BY THE GOVERNMENT.
Annexure-A4 TRUE COPY OF THE NOTIFICATION NO.ER VII(3) 3473/2020/EW DATED 29.12.2020 ISSUED BY THE 3RD RESPONDENT.
Annexure-A5 TRUE COPY OF THE G.O.(RT)NO.176/2021/H.EDN DATED 01.02.2021 ISSUED BY THE GOVERNMENT.
Annexure-A6 TRUE COPY OF THE NOTIFICATION NO.ER VII(3) 3473/2020/EW DATED 01.11.2021 ISSUED BY THE 3RD RESPONDENT.
Exhibit-P1 TRUE COPY O.A.NO. 2048/2021 FILED BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ALONG WITH ITS ANNEXURES.
Exhibit-P2 TRUE COPY OF THE REPLY STATEMENT IN O.A.NO.
2048/2021 FILED BY THE 3RD RESPONDENT BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL ON FEBRUARY 2022.
Exhibit-P3 TRUE COPY OF THE REPLY STATEMENT IN O.A.NO.
2048/2021 FILED BY THE 1ST RESPONDENT BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL ON 22.09.2022 Exhibit-P4 TRUE COPY OF THE REJOINDER IN O.A.NO. 2048/2021 FILED BY THE APPLICANTS BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL DATED 31.03.2022 AND FILED ON 01.04.2022 Exhibit-P5 TRUE COPY OF THE COMMON ORDER DATED 13.12.2022 IN O.A. NO. 2048/2021 PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM RESPONDENT EXHIBITS Exhibit R4(a) TRUE COPY OF G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE GOVERNMENT PETITIONER EXHIBITS Exhibit P6 TRUE COPY OF THE RTI APPLICATION DATED 18.11.2023 SUBMITTED BY ONE MR. MUHAMMED SHEREEQ O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:310:- 2025:KER:53298 Exhibit P7 TRUE COPY OF THE RTI REPLY NO. L2/356/2023/HEDN DATED 02.12.2023 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER & UNDER SECRETARY OF THE GOVERNMENT Exhibit P8 TRUE COPY OF THE RTI REPLY NO. 184/J3/2023/HEDN DATED 14.12.2023 ISSUED BY THE DEPUTY SECRETARY & STATE PUBLIC INFORMATION OFFICER OF THE GOVERNMENT.
Exhibit P9 TRUE COPY OF THE FINAL STATUS OF DEGOT/R/E/23/ 01008 OBTAINED FROM THE WEBSITE DATED 20.11.2023. Exhibit P10 TRUE COPY OF THE NOTIFICATION IN CATEGORY NO.
254/2022 DATED 30.07.2022 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:311:- 2025:KER:53298 APPENDIX OF OP(KAT) 64/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 1ST APPLICANT DATED 26/04/2017 ISSUED BY THE UNIVESITY OF CALICUT Annexure A2 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 2 APPLICANT DATED 18/04/2005 ISSUED BY THE UNIVESITY OF CALICUT Annexure A3 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 3RD APPLICANT DATED 27/06/2011 ISSUED BY THE MHATMA GANDHI UNIVESITY Annexure A4 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 4TH APPLICANT ISSUED BY THE ANNA UNIVESITY ,CHENNAI Annexure A5 TRUE COPY OF THE NATIONAL TRADE CERTIFICATE OF THE 5TH APPLICANT DATED 07/11/2018 ISSUED BY SOBHA PRIVATE INDUSTRIAL TRAINING INSTITUTE, ALAPPUZHA Annexure A6 TRUE COPY OF THE GAZATTE PUBLICATION DATED 29/12/2018 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure A7 TRUE COPY OF THE RANKED LIST NO. 130/2021/ERXV IN CATEGORY NO. 247/2018 PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure A8 TRUE COPY OF THE APPOINTMENT CHART PUBLISHED IN THE WEB SITE OF KERALA PUBLIC SERVICE COMMISSION Annexure A9 TRUE COPY OF THE THA APPLICATION DATED 30/03/2024 SUBMITTED BY THE 5TH APPLICANT Annexure A10 TRUE COPY OF THE OF THE SAID REPLY DATED 20/04/2024 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER OF KERALA PUBLIC SERVICE COMMISSION Annexure A11 TRUE COPY OF THE THE DETAILS OF VACANCIES OBTAINED FROM THE WEBSITE OF KERALA PUBLIC SERVICE COMMISSION Annexure A12 TRUE COPY OF THE ORDER DATED 06/02/2024 IN OP(EKM) NO. 1416/2000 OF THIS HONBLE TRIBUNAL Annexure A13 TRUE COPY OF THE INTERIM ORDER DATED 01/03/2024 IN OP(KAT) NO. 94/2024 OF THE HONBLE HIGH COURT Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 956/2024 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 TRUE COPY OF THE ORDER IN O.A.NO.(EKM) NO. 956/2024 DATED 17/7/2024 Exhibit P3 THE TRUE COPY OF THE INTERIM ORDER DATED 30/7/2024 IN OP(KAT) NO.302/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:312:- 2025:KER:53298 APPENDIX OF OP(KAT) 140/2023 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.248/2018 ISSUED BY THE 3RD RESPONDENT.
Annexure A2 TRUE COPY OF THE PROBABILITY LIST NO.46/2020/ERVII PUBLISHED BY THE 3RD RESPONDENT DATED 29.12.2020 CAT NO. 248/2018 Annexure A3 TRUE COPY OF THE G.O.(P)NO.33/93/LR.D DATED 30.07.1993 ISSUED BY THE GOVERNMENT.
Annexure A4 TRUE COPY OF THE NOTIFICATION NO.ER VII(3) 3473/2020/EW DATED 29.12.2020 ISSUED BY THE 3RD RESPONDENT.
Annexure A5 TRUE COPY OF THE G.O.(RT)NO.176/2021/H.EDN DATED 01.02.2021 ISSUED BY THE GOVERNMENT.
Annexure A6 TRUE COPY OF THE NOTIFICATION NO.ER VII(3) 3473/2020/EW DATED 01.11.2021 ISSUED BY THE 3RD RESPONDENT.
Exhibit P1 TRUE COPY OF THE APPLICATION IN O.A.NO.2048/2021 DATED 5/11/2021 Exhibit P2 THE TRUE COPY OF THE REPLY STATEMENT FILED ON FEBRUARY, 2022 Exhibit P3 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS Exhibit P5 THE TRUE COPY OF THE ORDER DATED 13/12/2022 IN O.A.NO.2048/2021 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:313:- 2025:KER:53298 APPENDIX OF OP(KAT) 121/2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OFTHE B.TECH DEGREE CERTIFICATE DATED 19.12.2017 AWARDED BY THE UULVERSITY OF CALICUT TO APPLICANT NO. 1 Annexure A2 A TRUE COPY OF THE DIPLOMA CERTIFICATE DATED 10.07.2007 AWARDED BY THE STATE BOARD OF TECHNICAL EDUCATION TO ABPLICANT NO.2 Annexure A3 A TRUE COPY OF THE B.TECH DEGREE CERTIFICATE DATED 28.10.2016 AWARDED BY THE UINIVERSITY OF CALICUT TO APPLICANT NO. 3 Annexure A4 A TRUE COPY OF THE B.TECH DEGREE CERTIFICATE DATED 14.12.2015 AWARDED BY THE COCHIN UULVERSITY OF SCIENCE & TECHNOLOGY APPLICANT NO. 4 Annexure A5 A TRUE COPY OF THE RELEVANT PORTION PROSPECTUS ISSUED BY THE KERARALA GOVERNMENT FOR CERTIFICATE EXAMINATION AND ENCHEERING PROGRANE Annexure A6 A TRUE COPY OF THE COMLNUNICATION DATED 25.04.2017 IN P3/261/17 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH Annexure A7 A TRUE COPY OF THE ORDER DATED 24.12.2021PASSED BY THE DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF KERALA IN GO(RT) NO.1717/2021/HEDN Annexure A8 A TRUE COPY OF THE ORDER DATED 30.07.2022 ISSUED BY RESPONDENT NO.1 IN NO. G.O (RT) NO.
1171/2022/HEDN Annexure A9 A TRUE COPY OF G.O.(RT) NO.57/2023/LBR DATED 17.01.2023 ISSUED BY RESPONDENT NO. 1 Annexure A10 A TRUE COPY OF THE JUDGMENT DATED 28.06.2024 PASSED BY THE HON'BLE HIGH COUT OF KERALA IN W.P.(C) NO. 30350 OF 2023 Annexure A11 A TRUE COPY OF THE COMMUNICATION DATED 24.05.2023 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH IN NO.A5/1917/2023 Annexure A12 A TRUE COPY OF THE COMMUNICATION DATED 29.05.2023 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH IN NO.A5/2248/2023 Annexure A13 ATRUE COPY OF THE NOTIFICATION DATED 29.12.2018 ISSUED BY RESPONDENT NO.5 IN CATEGORY NO.247/2018 Annexure A14 A TRUE COPY OF THE RELEVANT PORTION OF THE RANK LIST ENFORCED FROM 13.04.2021 ISSUED BY RESPONDENT NO.5 Annexure A15 A TRUE COPY OF THE ORDER DATED 01.03.2024 PASSED BY THE HON'BLEHIGH COURT IN OP(KAT) 94/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:314:- 2025:KER:53298 Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 1301/2024 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 A TRUE COPY OF THE ORDER DATED 3/10/2024 IN O.A (EKM) NO.1301/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:315:- 2025:KER:53298 APPENDIX OF OP(KAT) 154/2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE KERALA PUBLIC SERVICE COMMISSION NOTIFICATION INVITING APPLICATIONS FOR SELECTION TO THE POST OF SURVEYOR GR.II IN THE SURVEY AND LAND RECORDS DEPARTMENT THROUGH DIRECT RECRUITMENT NOTIFIED AS CATEGORY NO. 692/2022 PUBLISHED IN THE GAZETTE DATED 31.12.2022 Annexure A2 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 1ST APPLICANT Annexure A3 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 2ND APPLICANT Annexure A4 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 3RD APPLICANT Annexure A5 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 4TH APPLICANT Annexure A6 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 5TH APPLICANT Annexure A7 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 6TH APPLICANT Annexure A8 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 7TH APPLICANT Annexure A9 A TRUE COPY OF THE ITI SURVEYOR TRADE CERTIFICATE OF THE 8TH APPLICANT Annexure A10 A TRUE COPY OF THE HALL TICKET ISSUED TO THE 1ST APPLICANT FOR THE WRITTEN EXAMINATION TO BE HELD ON 24.05.2023 Annexure A11 A TRUE COPY OF THE PROFILE MESSAGE RECEIVED BY THE 1ST APPLICANT FROM THE PUBLIC SERVICE COMMISSION REQUIRING TO UPLOAD THE CERTIFICATES ON OR BEFORE 17.10.2023 Annexure A12 A TRUE COPY OF THE ORDER G.O.(RT) NO. 1062/2024/RD DATED 21.03.2024 ISSUED BY THE REVENUE DEPARTMENT Annexure A13 A TRUE COPY OF THE PROCEEDINGS NO. A1.161/2024 ISSUED BY THE NORTH ZONE SURVEY JOINT DIRECTOR, KOZHIKODE DATED 19.07.2024, APPOINTING PROVISIONAL HANDS Exhibit P1 A TRUE COPY OF THE O.A.(EKM) NO. 401/2025 Exhibit P2 A TRUE COPY OF THE ORDER DATED 13.03.2025 BY THE HON'BLE TRIBUNAL IN O.A.(EKM) NO. 401/2025 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:316:- 2025:KER:53298 APPENDIX OF OP(KAT) 173/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT. NO. 692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE TABLE SHOWING THE EXPECTED MARKS IN THE WRITTEN TEST CONDUCTED BY THE KERALA PUBLIC SERVICE COMMISSION WITH RESPECT TO CATEGORY NO.692/2022, QUALIFICATIONS AND REGISTERATION NUMBER OF THE APPLICANTS WITH RESPECT TO CATEGORY NO.692/2022 PREPARED BY THE APPLICANTS Annexure A2 TRUE COPY OF THE G.O (RT) NO. 1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O (RT) NO. 235/2021/HEDN DATED 08.02.2021 Annexure A4 TRUE COPY OF THE G.O(RT) NO. 1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O (RT) NO. 1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO. REV-
E1/293/2023-REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT Annexure A7 TRUE COPY OF THE G.O (MS) NO. 80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO. 02/2023/RECTT.CELL/PERS./DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL Annexure A10 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT Annexure A11 TRUE COPY OF THE G.O(RT) NO. 231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE OF THE G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 Annexure A11(b) TRUE COPY OF THE DECISION N0. PR(1) 06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:317:- 2025:KER:53298 6TH RESPONDENT Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION ACT GIVEN TO ONE SMT. SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO. HEDN-L2/103/2022- HEDN (COMPUTER NO. 2049655) Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HON'BLE CHIEF MINISTER Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT.
Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 1 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.
Annexure A15(a) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 2 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(b) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 3 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.
Annexure A15(c) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 4 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(d) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 5 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(e) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 6 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(f) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 7 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(g) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 8 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(h) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 9 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(i) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 10 WITH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:318:- 2025:KER:53298 RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(j) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 11 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(k) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 12 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(l) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 13 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(m) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 14 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(n) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 15 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(o) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 16 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(p) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 17 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(q) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 18 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(r) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 19 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(s) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 20 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(t) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 21 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(u) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 22 WITH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:319:- 2025:KER:53298 RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(v) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 23 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(w) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 24 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(x) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 25 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(y) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 26 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(z) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 27 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aa) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 28 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ab) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 29 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ac) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 30 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ad) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 31 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ae) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 32 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(af) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 33 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ag) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 34 WITH O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:320:- 2025:KER:53298 RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ah) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 35 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ai) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 36 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 37 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ak) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 38 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(al) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 39 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(am) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 40 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(an) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 41 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ao) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 42 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL Annexure A15(ap) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 43 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 44 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ar) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 45 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(as) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 46 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:321:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(at) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 47 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(au) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 48 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(av) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 49 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 50 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ax) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 51 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ay) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 52 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(az) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 53 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ba) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 54 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 55 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 56 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 57 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (be) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 58 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:322:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 59 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 60 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 61 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 62 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 63 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 64 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 65 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 66 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 67 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 68 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 69 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(bq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 70 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:323:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (br) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 71 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 72 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bt) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 73 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 74 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 75 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 76 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 77 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (by) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 78 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 79 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ca) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 80 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 81 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 82 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:324:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(cd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 83 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ce) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 84 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 85 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 86 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ch) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 87 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ci) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 88 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 89 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ck) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 90 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(cl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 91 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 92 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 93 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (co) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 94 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:325:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 95 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 96 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 97 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 98 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ct) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 99 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 100 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 101 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 102 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 103 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 104 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 105 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(da) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 106 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:326:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(db) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 107 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 108 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 109 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(de) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 110 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(df) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 111 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 112 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.113 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(di) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.114 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.115 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.116 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.117 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.118 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:327:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(dn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.119 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(do) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.120 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.121 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.122 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.123 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ds) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.124 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dt) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.125 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(du) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.126 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.127 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.128 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.129 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.130 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:328:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(dz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.131 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ea) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.132 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.133 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ec) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.134 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ed) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.135 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ee) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.136 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ef) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.137 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.138 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.139 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ei) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.140 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ej) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.141 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ek) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.142 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:329:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (el) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.143 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (em) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.144 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (en) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.145 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.146 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ep) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.147 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.148 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (er) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.149 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (es) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.150 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (et) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.151 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.152 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ev) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.153 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ew) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.154 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:330:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ex) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.155 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ey) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.156 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ez) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.157 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fa) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.158 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.159 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.160 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.161 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fe) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.162 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ff) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.163 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.164 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.165 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.166 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:331:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(fj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.167 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.168 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.169 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.170 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.171 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.172 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.173 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.174 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.175 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.176 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ft) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.177 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.178 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:332:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(fv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.179 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.180 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(fx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.181 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.182 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.183 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ga) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.184 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.185 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.186 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.187 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ge) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.188 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.189 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.190 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:333:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.191 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.192 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.193 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.194 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.195 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.196 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(gn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.197 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO. DSLR/343/2023-B3 ISSUED BY THE 4 TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT) NO.473 OF 2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 24.01.2024 IN OA 154/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P3(a) TRUE COPY OF THE MA 651/2024 FILED BY THE ADDITIONAL RESPONDENTS IN OA 154/2024 Exhibit P3(b) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 4TH RESPONDENT O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:334:- 2025:KER:53298 Exhibit P3(c) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 5TH AND 6TH RESPONDENT Exhibit P3(d) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 7TH RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 28.06.2024 IN BASIL THOMAS V. STATE OF KERALA, 2024 : KER: 47060 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 03.10.2024 IN OA 154/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P6 TRUE COPY OF OF THE FINAL ORDER IN OA (EKM) 53/2024 (SAHALA V STATE OF KERALA AND OTHERS) DATED 29.08.2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 10.09.2024 IN OP (KAT) NO.359/2024 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P8 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE Exhibit P9 TRUE COPY OF THE JUDGMENT DATED 03.03.2025 IN WP(C) NO.2159/2025 ISSUED BY THE HON'BLE HIGH COURT OF KERALA O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:335:- 2025:KER:53298 APPENDIX OF OP(KAT) 174/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT. NO. 692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE DIPLOMA IN CIVIL ENGINEERING OF THE APPLICANT ISSUED BY JOINT CONTROLLER OF TECHNICAL EXAMINATION KERALA, THE STATE BOARD OF TECHNICAL EDUCATION DATED 26.09.2002 Annexure A2 TRUE COPY OF THE G.O (RT) NO. 1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O (RT) NO. 235/2021/HEDN DATED 08.02.2021 Annexure A4 TRUE COPY OF THE G.O(RT) NO. 1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O (RT) NO. 1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO. REV-
E1/293/2023-REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT Annexure A7 TRUE COPY OF THE G.O (MS) NO. 80/2022/RD DATED 24.03.2022 TOGETHER WITH THE RELEVANT PAGES OF THE ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO. 02/2023/RECTT.CELL/PERS./DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL Annexure A10 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT Annexure A11 TRUE COPY OF THE G.O(RT) NO. 231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 Annexure A11(b) TRUE COPY OF THE DECISION N0. PR(1) 06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE 6TH RESPONDENT O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:336:- 2025:KER:53298 Annexure A12 TRUE COPY OF THE REPLY UNDER THE RIGHT TO INFORMATION ACT GIVEN TO SMT. SRUTHI R CHANDRAN WITH PAGES 2 AND 3 OF FILE NO. HEDN-L2/103/2022- HEDN (COMPUTER NO. 2049655) Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HON'BLE CHIEF MINISTER Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO. DSLR/343/2023-B3 ISSUED BY THE 4TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT) NO.473 OF 2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA Annexure R4(a) TRUE COPY OF THE G.O(P) NO. 545/66/RD DATED 30.09.1996 AND PUBLISHED IN PART I OF THE KERALA GAZETTE NO.39 DATED 04.10.1966 Annexure R8(a) TRUE COPY OF THE COMMON ORDER OF THIS HON'BLE TRIBUNAL IN OA(EKM) 118 OF 2024 & CONNECTED CASES DATED 29.08.2024 Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 24.01.2024 IN OA 167/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P3(a) TRUE COPY OF THE MA 1345/2024 FILED BY THE ADDITIONAL RESPONDENT NO. 8 IN OA 167/2024 Exhibit P3(b) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 4TH RESPONDENT Exhibit P3(c) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 5TH AND 6TH RESPONDENT Exhibit P3(d) TRUE COPY OF THE MA 1766/2024 FILED BY THE ADDITIONAL RESPONDENT NO. 8 IN OA 167/2024 Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 28.06.2024 IN BASIL THOMAS V. STATE OF KERALA, 2024 : KER: 47060 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 03.10.2024 IN OA 167/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:337:- 2025:KER:53298 Exhibit P6 TRUE COPY OF THE FINAL ORDER IN OA (EKM) 53/2024 (SAHALA V STATE OF KERALA AND OTHERS) DATED 29.08.2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 10.09.2024 IN OP (KAT) NO.359/2024 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P8 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE Exhibit P9 TRUE COPY OF THE JUDGMENT DATED 03.03.2025 IN WP(C) NO.2159/2025 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P10 TRUE COPY OF THE COMMUNICATION NO.
J1/73/2025/H.EDN DATED 04.03.2025 ISSUED BY ADDITIONAL SECRETARY , HIGHER EDUCATION DEPARTMENT TO MR. VIMAL MICHEAL Exhibit P11 TRUE COPY OF THE RELEVANT PAGES OF THE TRAINING MANUAL FOR INDUSTRIAL TRAINING INSTITUTES PART I, THIRD EDITION, ISSUED BY DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING (DGE &T) O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:338:- 2025:KER:53298 APPENDIX OF OP(KAT) 198/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION FOR CATEGORY NO.692/2022 FOR THE POST OF SURVEYOR GR.II DATED 31.12.2022.
Annexure A2 TRUE COPY OF THE NOTIFICATION FOR CATEGORY NO.411/2022 THE POST OF TRACER DATED 01.10.2022. Annexure A3 TRUE COPY OF THE G.O(RT)NO.235/2021/H.EDN DATED 08.02.2021.
Annexure A4 TRUE COPY OF G.O(RT)NO.1717/2021/H.EDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O(RT)NO.57/2023/LBR DATED 17.01.2023.
Annexure A6 TRUE COPY OF THE CIRCULAR VIDE NO.P.R(1)06/2023/G.W/4(1) DATED 23.01.2023 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure A7 TRUE COPY OF THE G.O(RT)NO.231/2023/H.EDN DATED 20.02.2023.
Annexure A8 TRUE COPY OF THE LIST OF SOME OF THE SIMILARLY PLACED CANDIDATES WITH THE HIGHER QUALIFICATION. Annexure R7(a) TRUE COPY OF THE QUERY UNDER THE RTI ACT DATED 25.07.2022 SUBMITTED BY ONE ABHIJITH T.G TO THE DIRECTORATE GENERAL OF TRAINING UNDER THE MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP ALONG WITH TYPED COPY.
Annexure R7(b) TRUE COPY OF THE REPLY ISSUED BY THE DIRECTORATE GENERAL OF TRAINING DATED 29.08.2022 TO ANNEXURE R7(A) ALONG WITH TYPED COPY.
Annexure R7(c) TRUE COPY OF THE UNOFFICIAL NOTE NO.1/5471520/2022 DATED 28.10.2022 ISSUED BY THE REVENUE DEPARTMENT. Annexure R7(d) TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT IN SLP(C)NOS.20587-20588 OF 2008 DATED 01.05.2017 .
Annexure R7(e) TRUE COPY OF THE RELEVANT EXTRACT OF THE NOTE FILE PERTAINING TO ANNEXURE A7 ORDER AS PER FILE NO.HEDNL2/103/2022-HEDN.
Annexure R7(f) TRUE COPY OF G.O(RT)NO.57/2023/LBR DATED 17.01.2023 ISSUED BY THE GOVERNMENT.
Annexure R7(g) TRUE COPY OF THE KERALA SURVEY AND LAND RECORDS SUBORDINATE SERVICE SPECIAL RULES ISSUED AS PER G.O(P)NO.545/66/REV.DATED 30.09.1996. Annexure R7(h) TRUE COPY OF THE MINUTES OF THE MEETING DATED 21.03.2024 OF THE DISPUTE RESOLUTION COMMITTEE Annexure R7(i) TRUE COPY OF THE REPORT DATED NIL SUBMITTED BY THE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:339:- 2025:KER:53298 COMMITTEE HEADED BY THE ADDITIONAL CHIEF SECRETARY, PLANNING TO THE DISPUTE RESOLUTION COMMITTEE.
Annexure R7(j) TRUE COPY OF THE MINUTES OF THE MEETING OF THE DISPUTE RESOLUTION COMMITTEE DATED 17.05.2024. Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA Exhibit P1(a) TRUE COPY OF THE MA FILED FOR JOINING TOGETHER Exhibit P1(b) TRUE COPY OF THE MA(EKM) 1533/2023 FILED FOR DIRECTION BY APPLICANTS IN THE OA Exhibit P1(c) TRUE COPY OF THE MA(EKM) 1590/2023 FILED FOR IMPLEADING BY RESPONDENTS 7 TO 12 IN OA(EKM) 1541 OF 2023 Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE REPLY STATEMENT FILED BY RESPONDENTS 7 TO 12 IN OA(EKM) 1541 OF 2023 Exhibit P3(a) TRUE COPY OF THE MA(EKM)1220/2024 FILED FOR PRODUCING ADDITIONAL DOCUMENTS BY RESPONDENTS 7 TO 12 IN OA(EKM) 1541 OF 2023 Exhibit P4 TRUE COPY OF THE REPLY STATEMENT ON BEHALF OF THE RESPONDENT NO. 6 IN OA(EKM) 1541 OF 2023 Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 29.08.2024 IN OA (EKM) 1541/2023 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:340:- 2025:KER:53298 APPENDIX OF OP(KAT) 204/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT.NO.692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE DIPLOMA IN CIVIL ENGINEERING OF THE APPLICANT ISSUED BY JOINT CONTROLLER OF TECHNICAL EXAMINATION KERALA, THE STATE BOARD OF TECHNICAL EDUCATION DATED 23.05.2013 Annexure A2 TRUE COPY OF THE G.O(RT)NO.1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O(RT)NO.235/2021/HEDN DATED 08.02.2021.
Annexure A4 TRUE COPY OF THE G.O(RT)NO.1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O(RT)NO.1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO.REVE1/293/2023- REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT. Annexure A7 TRUE COPY OF THE G.O(MS)NO.80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THORUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO.02/2023/RECTT.CELL/PERS./DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL.
Annexure A10 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR( (CAT.NO.398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT.
Annexure A11 TRUE COPY OF THE G.O(RT)NO.231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE G.O(RT)NO.57/2023/LBR DATED 17.01.2023 Annexure A11(b) TRUE COPY OF THE DECISION NO.PR(1)06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE 6TH RESPONDENT Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION ACT GIVEN TO ONE SMT.SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO.HEDN-L2/103/2022-HEDN O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:341:- 2025:KER:53298 (COMPUTER NO.2049655) Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HONOURABLE CHIEF MINISTER Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE- E DEPARTMENT.
Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT WITH RESPECT TO CATEGORY NO.692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO.DSLR/343/2023-B3 ISSUED BY THE 4TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS ALONG WITH TYPED COPY Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT)NO.473 OF 2023 PASSED BY THE HONOURABLE HIGH COURT OF KERALA Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 29.01.2024 IN OA (EKM) 118/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P4 TRUE COPY OF THE REPLY STATEMENT FILED BY RESPONDENT NO. 5 AND 6 IN OA (EKM) 118/2024 Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 29.08.2024 IN OA (EKM) 118/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P6 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:342:- 2025:KER:53298 APPENDIX OF OP(KAT) 205/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT. NO. 692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE DEGREE OF BACHELOR OF TECHNOLOGY IN CIVIL ENGINEERING ISSUED TO THE APPLICANT BY THE VICE CHANCELLOR OF UNIVERSITY OF KERALA DATED 01.03.2017 Annexure A2 TRUE COPY OF THE G.O (RT) NO. 1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O (RT) NO. 235/2021/HEDN DATED 08.02.2021 Annexure A4 TRUE COPY OF THE G.O(RT) NO. 1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O (RT) NO. 1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO. REV-
E1/293/2023-REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT Annexure A7 TRUE COPY OF THE G.O (MS) NO. 80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO. 02/2023/RECTT.CELL/PERS./DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL Annexure A10 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT Annexure A11 TRUE COPY OF THE G.O(RT) NO. 231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE OF THE G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 Annexure A11(b) TRUE COPY OF THE DECISION N0. PR(1) 06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE 6TH RESPONDENT Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:343:- 2025:KER:53298 ACT GIVEN TO ONE SMT. SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO. HEDN-L2/103/2022- HEDN (COMPUTER NO. 2049655) Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HON'BLE CHIEF MINISTER Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT.
Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO. DSLR/343/2023-B3 ISSUED BY THE 4TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT) NO.473 OF 2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA 299/2024 Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 19.02.2024 IN OA 299/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P3(a) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 4TH RESPONDENT Exhibit P3(b) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 5TH AND 6TH RESPONDENTS Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 28.06.2024 IN BASIL THOMAS V. STATE OF KERALA, 2024 : KER: 47060 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 03.10.2024 IN OA 299/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P6 TRUE COPY OF THE FINAL ORDER IN OA (EKM) 53/2024 (SAHALA V STATE OF KERALA AND OTHERS) DATED 29.08.2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 10.09.2024 IN OP (KAT) NO.359/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:344:- 2025:KER:53298 APPENDIX OF OP(KAT) 206/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT.NO.692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE DEGREE OF BACHELOR OF TECHNOLOGY IN CIVIL ENGINEERING ISSUED TO THE APPLICANT BY VICE CHANCELLOR OF UNIVERSITY OF CALICUT DATED 16.12.2015 Annexure A2 TRUE COPY OF THE G.O(RT)NO.1347/2019/HEDN DATED 02.08.2019.
Annexure A3 TRUE COPY OF THE GO(RT)NO.235/2021/HEDN DATED 08.02.2021 .
Annexure A4 TRUE COPY OF THE G.O(RT)NO.1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O(RT)NO.1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO.REVE1/293/2023- REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT. Annexure A7 TRUE COPY OF THE G.O(MS)NO.80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM.
Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO.02/2023/RECTT.CELL/PERS/DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL .
Annexure A10 TRUE COPY OF THE NOTIFICATION FOR SELECTION TO THE
POST OF JUNIOR INSTRUCTOR (SURVEYOR)
(CAT.NO.398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT Annexure A11 TRUE COPY OF THE G.O(RT)NO.231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE G.O(RT)NO.57/2023/LBR DATED 17.01.2023.
Annexure A11(b) TRUE COPY OF THE DECISION NO.PR(1)06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE 6TH RESPONDENT. Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION ACT GIVEN TO ONE SMT.SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO.HEDN-L2/103/2022-HEDN O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:345:- 2025:KER:53298 (COMPUTER NO.2049655).
Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HONOURABLE CHIEF MINISTER.
Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT BEARING NO.REV- E1/48/2022-REV.
Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT WITH RESPECT TO CATEGORY NO.692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.
Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO.DSLR/343/2023-B3 ISSUED BY THE 4TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS ALONG WITH TYPED COPY Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT)NO.473 OF 2023 PASSED BY THE HONOURABLE HIGH COURT OF KERALA.
Annexure A18 TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT OF THE APPLICANT BEARING NO.P1164230 ISSUED ON 26.05.2016.
Annexure A19 TRUE COPY OF THE AADHAR CARD OF THE APPLICANT BEARING NUMBER XXXXXXXXXX4447.
Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 09.02.2024 IN OA (EKM) 220/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P4 TRUE COPY OF THE REPLY STATEMENT FILED BY RESPONDENT NO. 5 AND 6 IN OA (EKM) 220/2024 Exhibit P4(a) TRUE COPY OF THE REPLY STATEMENT FILED BY RESPONDENT NO. 4 IN OA (EKM) 220/2024 Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 29.08.2024 IN OA (EKM) 220/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P6 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:346:- 2025:KER:53298 APPENDIX OF OP(KAT) 219/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT. NO. 692/2022) ISSUED BY THE 6TH RESPONDENT Annexure A1(a) TRUE COPY OF THE TABLE SHOWING THE EXPECTED MARKS IN THE WRITTEN TEST CONDUCTED BY THE KERALA PUBLIC SERVICE COMMISSION WITH RESPECT TO CATEGORY NO.692/2022, QUALIFICATIONS AND REGISTERATION NUMBER OF THE APPLICANTS WITH RESPECT TO CATEGORY NO.692/2022 PREPARED BY THE APPLICANTS Annexure A2 TRUE COPY OF THE G.O (RT) NO. 1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O (RT) NO. 235/2021/HEDN DATED 08.02.2021 Annexure A4 TRUE COPY OF THE G.O(RT) NO. 1717/2021/HEDN DATED 24.12.2021 Annexure A5 TRUE COPY OF THE G.O (RT) NO. 1677/2021/HEDN DATED 16.12.2021 Annexure A6 TRUE COPY OF THE COMMUNICATION NO. REV-
E1/293/2023-REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT Annexure A7 TRUE COPY OF THE G.O (MS) NO. 80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO. 02/2023/RECTT.CELL/PERS./DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL Annexure A10 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT Annexure A11 TRUE COPY OF THE G.O(RT) NO. 231/2023/HEDN DATED 20.02.2023 Annexure A11(a) TRUE COPY OF THE OF THE G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 Annexure A11(b) TRUE COPY OF THE DECISION N0. PR(1) 06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:347:- 2025:KER:53298 6TH RESPONDENT Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION ACT GIVEN TO ONE SMT. SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO. HEDN-L2/103/2022- HEDN (COMPUTER NO. 2049655) Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HON'BLE CHIEF MINISTER Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT.
Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 1 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.
Annexure A15(a) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 2 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(b) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 3 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.
Annexure A15(c) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 4 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(d) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 5 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(e) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 6 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL Annexure A15(f) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 7 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(g) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 8 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(h) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 9 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(i) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 10 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:348:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(j) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 11 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(k) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 12 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(l) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 13 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(m) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 14 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(n) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 15 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(o) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 16 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(p) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 17 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(q) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 18 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(r) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 19 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(s) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 20 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(t) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 21 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(u) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 22 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:349:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(v) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 23 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(w) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 24 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(x) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 25 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(y) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 26 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(z) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 27 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aa) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 28 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ab) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 29 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ac) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 30 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ad) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 31 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ae) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 32 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(af) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 33 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ag) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 34 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:350:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(ah) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 35 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ai) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 36 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 37 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ak) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 38 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(al) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 39 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(am) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 40 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(an) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 41 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ao) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 42 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL Annexure A15(ap) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 43 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 44 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ar) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 45 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(as) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 46 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:351:- 2025:KER:53298 Annexure A15(at) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 47 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(au) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 48 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(av) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 49 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(aw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 50 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ax) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 51 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ay) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 52 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(az) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 53 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ba) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 54 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 55 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 56 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 57 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (be) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 58 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:352:- 2025:KER:53298 Annexure A15 (bf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 59 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 60 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 61 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 62 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 63 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 64 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 65 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 66 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 67 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 68 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 69 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(bq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 70 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:353:- 2025:KER:53298 Annexure A15 (br) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 71 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 72 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bt) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 73 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 74 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 75 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 76 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 77 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (by) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 78 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (bz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 79 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ca) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 80 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 81 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 82 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:354:- 2025:KER:53298 Annexure A15(cd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 83 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ce) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 84 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 85 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 86 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ch) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 87 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ci) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 88 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 89 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ck) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 90 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(cl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 91 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 92 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 93 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (co) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 94 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:355:- 2025:KER:53298 Annexure A15 (cp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 95 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 96 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 97 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 98 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ct) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 99 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 100 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 101 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 102 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 103 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 104 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (cz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 105 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(da) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 106 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:356:- 2025:KER:53298 Annexure A15(db) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 107 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 108 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE Annexure A15(dd) APPLICATION STATUS OF THE APPLICANT NO. 109 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(de) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 110 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(df) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 111 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO. 112 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.113 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(di) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.114 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.115 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.116 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.117 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.118 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:357:- 2025:KER:53298 Annexure A15(dn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.119 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(do) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.120 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.121 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.122 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.123 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ds) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.124 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dt) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.125 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(du) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.126 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(dv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.127 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.128 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.129 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (dy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.130 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:358:- 2025:KER:53298 Annexure A15(dz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.131 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ea) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.132 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.133 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ec) ANNEXURE A15 (EC) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.134 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ed) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.135 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ee) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.136 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ef) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.137 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.138 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.139 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ei) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.140 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ej) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.141 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ek) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.142 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:359:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (el) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.143 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (em) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.144 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (en) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.145 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.146 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(ep) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.147 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.148 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (er) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.149 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (es) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.150 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (et) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.151 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (eu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.152 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ev) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.153 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ew) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.154 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:360:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ex) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.155 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ey) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.156 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ez) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.157 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fa) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.158 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.159 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.160 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.161 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fe) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.162 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ff) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.163 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.164 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.165 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.166 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:361:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(fj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.167 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.168 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.169 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.170 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.171 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fo) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.172 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fp) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.173 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fq) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.174 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fr) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.175 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fs) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.176 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ft) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.177 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fu) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.178 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:362:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15(fv) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.179 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fw) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.180 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(fx) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.181 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fy) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.182 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (fz) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.183 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ga) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.184 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gb) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.185 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gc) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.186 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gd) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.187 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (ge) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.188 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gf) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.189 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gg) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.190 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:363:- 2025:KER:53298 KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gh) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.191 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gi) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.192 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gj) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.193 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gk) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.194 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gl) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.195 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15 (gm) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.196 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A15(gn) TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT NO.197 WITH RESPECT TO CATEGORY NO. 692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO. DSLR/343/2023-B3 ISSUED BY THE 4 TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT) NO.473 OF 2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA 154/2024 Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 24.01.2024 IN OA 154/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P3(a) TRUE COPY OF THE MA 651/2024 FILED BY THE ADDITIONAL RESPONDENTS IN OA 154/2024 Exhibit P3(b) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 4TH RESPONDENT O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:364:- 2025:KER:53298 Exhibit P3(c) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 5TH AND 6TH RESPONDENT Exhibit P3(d) TRUE COPY OF THE REPLY STATEMENT FILED BY THE 7TH RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 28.06.2024 IN BASIL THOMAS V. STATE OF KERALA, 2024 : KER: 47060 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P5 TRUE COPY OF THE FINAL ORDER DATED 03.10.2024 IN OA 154/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P6 TRUE COPY OF OF THE FINAL ORDER IN OA (EKM) 53/2024 (SAHALA V STATE OF KERALA AND OTHERS) DATED 29.08.2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 10.09.2024 IN OP (KAT) NO.359/2024 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P8 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE Exhibit P9 TRUE COPY OF THE JUDGMENT DATED 03.03.2025 IN WP(C) NO.2159/2025 ISSUED BY THE HON'BLE HIGH COURT OF KERALA O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:365:- 2025:KER:53298 APPENDIX OF OP(KAT) 224/2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE CERTIFICATE DATED 07.11.2018 ISSUED BY MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP NO 183240000008976 Annexure A2 A TRUE COPY OF THE NOTIFICATION OF THE 1ST RESPONDENT DATED 29.12.2018 CAT. NO. 247/18 Annexure A3 A TRUE COPY OF THE RANKED LIST (RELEVANT PAGES) DATED 13.04.2021 LIST NO.130/2021/ERXV, CAT.NO.247/18 Annexure A4 A TRUE COPY OF THE APPOINTMENT CHART SHOWING PARTICULARS OF ADVICE MADE TO IRRIGATION AND PWD DEPARTMENT AS DOWNLOADED FROM THE OFFICIAL WEBSITE RE III (1) 2376/ 219 CAT. NO. 247/18 DATED 16.01.2024 Annexure A5 A TRUE COPY OF THE ORDER DATED 06.02.2024 IN OA (EKM) 1416/2020 ISSUED BY THE KERALA ADMINISTRATIVE TRIBUNAL THIRUVANANTHAPURAM ADDITIONAL BENCH AT ERNAKULAM Annexure A6 A TRUE COPY OF THE INTERIM ORDER OF THE HIGH COURT DATED 01.03.2024 IN OP ( KAT ) NO. 94/2024 Annexure A7 A TRUE COPY OF THE STATUS OF POST STATEMENT AS DOWNLOADED FROM THE OFFICIAL SITE OF 1ST RESPONDENT Exhibit P1 A TRUE COPY OF THE INTERIM ORDER DATED 22.2.2024 IN OP [ KAT ] 81/2024 Exhibit P2 A TRUE COPY OF THE ORIGINAL APPLICATION 898/2024 WITH ANNEXURES ON THE FILES OF THE KERALA ADMINISTRATIVE TRIBUNAL THIRUVANANTHAPURAM Exhibit P3 . A TRUE COPY OF THE ORDER OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM DATED 30.8.2024 IN OA 898/2024 Exhibit P4 A TRUE COPY OF THE INTERIM ORDER DATED 25.3.2025 IN IA 2/2025 IN OP KAT 330/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:366:- 2025:KER:53298 APPENDIX OF WA 1614/2022 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE 2ND RESPONDENT. RESPONDENT ANNEXURES Annexure-R7(a) True copy of the relevant extract of rank list for the post of Operator in Kerala Water Authority. Annexure-R7(c) True copy of the relevant extract of the prospectus for admission to Diploma Programmes through Lateral Entry for the year 2021-22 Annexure-R7(d) True copy of online RTI application addressed to the State Public Information Officer (Neeru Wadhwa in the Directorate General of Training) by one Muhammed Shefeeq P.M. Annexure-R7(e) True copy of the online RTI reply dated 07.10.2022 Annexure-R7(f) True copy of letter No.DT/3052/2021-F1 dated 07.10.2021 of the Training Director to one Smt.Haritha M. Annexure-R7(g) True copy of letter No.DT/3291/2022-F1 dated 03.08.2022 of the State Public Information Officer to one Ranjana V.K. Annexure-R7(h) True copy of the relevant extract of the file (No.DT2602/2022-F1) communicated as per Annexure- R7(g) Annexure-R7(i) True copy of G.O.(Rt)No.1171/2022/HEDN dated 30.07.2022.
Annexure-R7(j) True copy of G.O(Rt)No.924/2022/ HEDN dated 18.06.2022.
Annexure-R7(k) True copy of G.O.(Rt) No.176/2021/H.Edn dated 01.02.2021 Annexure-R7(l) True copy of G.O.(Rt) No.923/2022/HEDN dated 18.06.2022 RESPONDENT EXHIBITS EXHIBIT R7a TRUE COPY OF THE RELEVANT EXTRACTS OF THE RANKED LIST NO. 76/2023/ERIV (CAT.NO. 211/2020) PUBLISHED BY THE PUBLIC SERVICE COMMISSION WITH EFFECT FROM 07.02.2023.
Exhibit R7b TRUE COPY OF THE RELEVANT EXTRACTS OF THE ORDER NO. KWA-JB/496/2023-D5 DATED 15.07.2023 OF THE 1ST PETITIONER Exhibit R7c TRUE COPY OF THE RELEVANT EXTRACTS OF THE ORDER NO. KWA-JB/496/2023-D5 DATED 15.07.2023 OF THE 2ND O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:367:- 2025:KER:53298 PETITIONER.
Annexure R16(a) A TRUE COPY OF SSLC CERTIFICATE OF THE APPLICANT DATED 28-03-2023 Annexure R16(b) A TRUE COPY OF PROVISIONAL NATIONAL TRADE CERTIFICATE OF THE APPLICANT DATED 07-07-2000 Annexure R16(c) A TRUE COPY OF RELEVANT PAGES OF RANK LIST NO 76/2023/ERIV Annexure R16(d) A TRUE COPY OF COMMUNICATION DATED 29-09-2022 ISSUED FROM DIRECTORATE OF GENERAL TRAINING Annexure R16(e) A TRUE COPY OF COMMUNICATION DATED 30-01-2022 ISSUED BY THE SECRETARY, PUBLIC SERVICE COMMISSION TO THE DISTRICT OFFICER, PUBLIC SERVICE COMMISSION, OBTAINED UNDER RIGHT TO INFORMATION ACT, ALONG WITH TRANSLATION Annexure R16(f) A TRUE COPY OF GOVERNMENT ORDER BEARING NO. GO(MS) NO. 21/2017/LBR DATED 30-03-2017 ALONG WITH TRANSLATION Annexure R16(g) A TRUE COPY OF GOVERNMENT ORDER BEARING NO. GO (MS) NO. 56/2020/LBR DATED 15/12/2020 ALONG WITH TRANSLATION Annexure R16(h) A TRUE COPY OF ORDER DATED 01-05-2017 IN SLP(C) 20587-20588 OF 2008 Annexure R16(i) A TRUE COPY OF JUDGEMENT DATED 21-07-2022 IN WA 1246 OF 2021 RESPONDENT ANNEXURES ANNEXURE R11(d) TRUE COPY OF THE RELEVANT PAGES OF THE PROCEEDINGS NO. KWA-JB/496/2023-E5 DATED 15.07.2023 OF THE DEPUTY CHIEF ENGINEER.
ANNEXURE R11(e) TRUE COPY OF THE ONLINE RTI REQUEST SUBMITTED BY THE ADDITIONAL 7TH RESPONDENT ANNEXURE R11(f) TRUE COPY OF THE REPLY DATED 10.10.2022 ISSUED BY THE DGT RECEIVED BY THE 7TH RESPONDENT THROUGH RTI ONLINE FROM THE OFFICIAL WEBSITE OF DGT. ANNEXURE R11(g) TRUE COPY OF THE COMMUNICATION NO. DT/3052/2021- F1 DATED 07.10.2021 ISSUED BY THE DIRECTOR OF TRAINING.
ANNEXURE R11(h) TRUE COPY OF THE MINUTES OF THE PSC NO.
P.R.(1)06/2023/G.V/4(1) DATED 23.01.2023. ANNEXURE R11(i) TRUE COPY OF THE COMMUNICATION NO. A8-3/3/2023- KPSC(3) DATED 21.03.2023 ISSUED BY THE PSC TO THE TECHNICAL EDUCATION DEPARTMENT.
ANNEXURE R11(j) TRUE COPY OF THE REPLY NO. GR9-1/50003/2018-KPSC DATED 26.05.2023 ISSUED BY THE PSC.
ANNEXURE R11(k) TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:368:- 2025:KER:53298 Annexure- R230(g) A true copy of G.O(Rt)No.924/2022/ HEDN dated 18.06.2022 Annexure- R230(h) A true copy of G.O.(Rt)No.176/2021/H.Edn dated 01.02.2021 Annexure- R230(i) A true copy of G.O.(Rt) No.923/2022/HEDN dated 18.06.2022 Annexure- R230(a) True copy of online RTI application addressed to the same State Public Information Officer (Neeru Wadhwa in the Directorate General of Training) by one Muhammed Shefeeq P.M. Annexure- R230(b) A true copy of that RTI reply dated 07.10.2022 Annexure- R230(c) True copy of letter No.DT/3052/2021-F1 dated 07.10.2021.
Annexure- R230(d) True copy of letter No.DT/3291/2022-F1 dated 03.08.2022 Annexure- R230(e) A true copy of the relevant extract of the fille (No.DT2602/2022-F1) communicated as per Annexure- R230(d) Annexure- R230(f) A true copy of G.O.(Rt) No.1171/2022/HEDN dated 30.07.2022 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:369:- 2025:KER:53298 APPENDIX OF OP(KAT) 81/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT. ANNEXURE A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 247/2018 ISSUED BY THE 5TH RESPONDENT.
ANNEXURE A3 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 305/2018 ISSUED BY THE 5TH RESPONDENT.
ANNEXURE A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.
ANNEXURE A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED BY SRI.
SHIJIN.M.U. ANNEXURE A6 TRUE COPY OF REPLY LETTER NO. IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT. ANNEXURE A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT. ANNEXURE A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.
ANNEXURE A9 TRUE COPY OF RANKED LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT.
ANNEXURE A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT.
ANNEXURE A11 TRUE COPY OF G.O.(RT.) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE 2ND RESPONDENT. ANNEXURE R6 (a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO. 696/2022.
ANNEXURE R6 (b) TRUE COPY OF THE ORDER G.O. (RT.) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE LABOUR AND SKILLS (C) DEPARTMENT.
ANNEXURE R6 (c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA
PUBLIC SERVICE COMMISSION AS NO.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:370:- 2025:KER:53298 O.R.(1)06/2023/G.N.14(1) DATED 23.01.2023. EXHIBIT P1 TRUE COPY OF THE O.A.(EKM.) NO. 1416/2020 FILED BY THE RESPONDENTS 1 TO 8 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM, (ADDITIONAL BENCH AT ERNAKULAM) DATED 21.07.2021. EXHIBIT P2 TRUE COPY OF THE MISCELLANEOUS APPLICATION NO.207 OF 2021 IN O.A. (EKM.) NO. 1416/2020 FILED FOR PRODUCTION AND ACCEPTANCE OF DOCUMENTS ALONG WITH ITS ANNEXURES DATED 26.01.2021.
ANNEXURE A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.
EXHIBIT P3 TRUE COPY OF MISCELLANEOUS APPLICATION NO.
1053/2023 IN O.A. (EKM.) NO. 1416/2020 FOR PRODUCTION AND ACCEPTANCE OF ADDITIONAL DOCUMENTS ALONG WITH ITS ANNEXURE DATED 16.06.2023. EXHIBIT P4 TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPLEADING FILED IN O.A. (EKM.) NO.1416/2020 DATED 21.12.2023.
EXHIBIT P4(a) TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPLEADING FILED IN O.A. (EKM.) NO.1416/2020 DATED 25.10.2021.
EXHIBIT P5 TRUE COPY OF THE MISCELLANEOUS APPLICATION M.A. (EKM.) NO. 1713/2021 IN O.A. (EKM.) NO. 1416/2021 FOR IMPLEADING DATED 30.10.2021.
EXHIBIT P6 TRUE COPY OF THE REPLY STATEMENT DATED 25.01.2021 FILED BY THE 5TH REPSONDENT.
EXHIBIT P7 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS IN O.A.(EKM.) NO. 1416/2020.
EXHIBIT P8 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 IN O.A.(EKM.) NO. 1416/2020 DATED 01.11.2022 ALONG WITH ITS ANNEXURES.
EXHIBIT P9 TRUE COPY OF THE JUDGMENT DATED 18.02.2003 IN O.P. NO. 14736 OF 2001 OF THIS HON'BLE COURT. EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008 OF THIS HON'BLE COURT. EXHIBIT P11 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012 IN W.P.(C) NO. 36709/2008 OF THIS HJON'BLE COURT.
EXHIBIT P12 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013 IN W.P.(C) NO. 12250/2010 OF THIS HON'BLE COURT.
EXHIBIT P13 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN O.P. (KAT) NO. 319/2018 OF THIS HON'BLE COURT. EXHIBIT P14 TRUE COPY OF THE ORDER IN S.L.P. (C) NOS. 14697- O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:371:- 2025:KER:53298 14698/2020 DATED 01.02.2021 PASSED BY THE HON'BLE SUPREME COURT OF INDIA.
EXHIBIT P15 TRUE COPY OF THE ORDER DATED 16.03.2021 IN REVIEW PETITION (CIVIL) NOS. 254-255/2021 IN S.L.P. (CIVIL) NOS. 14697-14698/2020 OF THE HON'BLE SUPREME COURT OF INDIA.
EXHIBIT P16 TRUE COPY OF THE ORDER G.O.(RT.) NO.
235/2021/H.EDN. DATED 08.02.2021 ISSUED BY THE 9TH RESPONDENT.
EXHIBIT P17 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
1677/2021/HEDN DATED 16.12.2021.
EXHIBIT P18 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
1717/2021/HEDN DATED 24.12.2021.
EXHIBIT P19 TRUE COPY OF THE GOVERNMENT ORDER G.O.(MS) NO.
50/2022/HEDN DATED 21.01.2022.
EXHIBIT P20 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
1171/2022/HEDN DATED 30.07.2022.
EXHIBIT P21 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A. (EKM.) NO. 1416/2020 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH AT ERNAKULAM).
EXHIBIT P22 TRUE COPY OF THE ORDER DATED 19.12.2023 IN S.L.P. (CIVIL) NOS. 28321-28322/2023 OF THE HON'BLE SUPREME COURT OF INDIA.
EXHIBIT P23 TRUE COPY OF THE ORDER NO. 311/J3/2022/H.EDN.
DATED 28.01.2023.
EXHIBIT P24 TRUE COPY OF THE ORDER G.O.(MS) NO. 232/71/PD DATED 12.08.1971.
RESPONDENT EXHIBITS Exhibit R1(a) True copy of GO(Rt)No. 231/2023/HEdn dated 20.02.2023 Exhibit R1(b) True copy of the minutes of the Departmental Dispute Resolution Committee meeting dated 21.03.2024 Exhibit R1(c) True copy of the report of Additional Chief Secretary, Planning Department Exhibit R1(d) True copy of the minutes of the Departmental Dispute Resolution Committee dated 17.05.2024 RESPONDENT ANNEXURES Annexure A23 (a) TRUE COPY OF THE APPLICATION DATED 07/01/2019 SUBMITTED BY THE APPLICANT BEFORE THE 13TH RESPONDENT IN THE OP (KAT) Annexure A23(b) TRUE COPY OF THE RANK LIST NO. 130/2021/ERXV ISSUED BY THE 13TH RESPONDENT IN OP(KAT) DATED NIL O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:372:- 2025:KER:53298 Exhibit R42-A A TRUE COPY OF THE CERTIFICATE ISSUED BY THE INDUSTRIAL TRAINING DEPARTMENT, GOVERNMENT OF KERALA Exhibit R42-B A TRUE COPY OF THE GOVERNMENT ORDER DATED 19.05.2007, ISSUED BY THE INDUSTRIAL TRAINING DEPARTMENT, GOVERNMENT OF KERALA, RECOGNIZING SCVT AS EQUIVALENT TO NTC PETITIONER EXHIBITS EXHIBIT P25 TRUE COPY OF THE ORDER G.O.(RT.) NO.
1341/2024/HEDN DATED 26.10.2024.
EXHIBIT P26 TRUE COPY OF THE COMMUNICATION NO.P3/1825/2020 DATED 02.11.2020 SEND BY THE JOINT DIRECTOR TO THE DIRECTOR, TECHNICAL EDUCATION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:373:- 2025:KER:53298 APPENDIX OF OP(KAT) 94/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO.85/2018 ISSUED BY THE 5TH RESPONDENT.
Annexure A2 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT.
Annexure A3 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.305/2018 ISSUED BY THE 5TH RESPONDENT.
Annexure A4 TRUE COPY OF THE RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.
Annexure A5 TRUE COPY OF THE QUERY UNDER RTI ACT SUBMITTED SRI.SHIJIN M.U. Annexure A6 TRUE COPY OF THE REPLY LETTER NO.IDS1(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT.
Annexure A7 TRUE COPY OF THE PROBABILITY LIST NO.33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III(CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT. Annexure A8 TRUE COPY OF THE PROBABILITY LIST NO.31/2020/ERIV DATED 16.11.2020 FOR SELECTION TO THE POST OF GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.
Annexure A9 TRUE COPY OF THE RANKED LIST NO.130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A10 TRUE COPY OF THE RANKED LIST NO.159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III(CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT MA FOR JOINGING TOGETHER Annexure A11 TRUE COPY OF G.O(RT)NO.57/2023/LBR DATED 17.01.2023 ISSUED BY THE 2 ND RESPONDENT Annexure R6(a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO.696/2022 Annexure R6(b) TRUE COPY OF THE ORDER G.O(RT)NO.57/2023/LBR DATED 17.1.2023 ISSUED BY THE LABOUR AND SKILLA (C) O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:374:- 2025:KER:53298 DEPARTMENT.
Annexure R6 (c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO.P.R(1)06/2023/GN 4(1) DATED 23.01.2023.
Exhibit P1 TRUE COPY OF THE MEMORANDUM OF THE OA (EKM)NO.1416/2020 Exhibit P2 TRUE COPY OF THE M.A(EKM)NO.1053/2023 IN O.A(EKM)NO.1416/2020.
Exhibit P3 TRUE COPY OF THE REPLY STATEMENT DATED 25.01.2021 FILED BY THE KPSC Exhibit P4 TRUE COPY OF THE REJOINDER DATED 28.04.2021 TO THE REPLY STATEMENT FILED BY THE PSC Exhibit P5 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 IN OA 1416/2020 Exhibit P6 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 Exhibit P7 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENT NO.12 IN OA 1416/2020 Exhibit P8 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENT NO.12 TO 54 IN OA 1416/2020 Exhibit P9 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENTS NO.56 TO 64 IN OA 1416/2020 Exhibit P10 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A(EKM)NO.1416/2020 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:375:- 2025:KER:53298 APPENDIX OF OP(KAT) 102/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT Annexure A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 247/2018 ISSUED BY THE 5TH RESPONDENT Annexure A3 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 305/2018 ISSUED BY THE 5TH RESPONDENT.
Annexure A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.
Annexure A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED BY SRI.
SHIJIN.M.U Annexure A6 TRUE COPY OF REPLY LETTER NO. IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT Annexure A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.
Annexure A9 TRUE COPY OF RANKED LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT.
Annexure A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT.
Annexure A11 TRUE COPY OF G.O.(RT.) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE 2ND RESPONDENT. Annexure R6(a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO. 696/2022.
AnnexureR6(b) TRUE COPY OF THE ORDER G.O. (RT.) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE LABOUR AND SKILLS (C) DEPARTMENT Annexure R6(c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO.
P.R.(1)06/2023/G.N.4(1) DATED 23.01.2023. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:376:- 2025:KER:53298 Exhibit P1 TRUE COPY OF AMENDED O.A.(EKM) NO. 1416 OF 2020 FILED BY RESPONDENTS 1 TO 8 ALONG WITH THE ANNEXURES AS ON THE FILES OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 TRUE COPY OF M.A.(EKM) NO. 207 OF 2021 IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P3 TRUE COPY OF M.A.(EKM) NO. 1053 OF 2023 IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P4 TRUE COPY OF THE M.A.(EKM) NO. 87 OF 2023 IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P5 TRUE COPY OF THE M.A.(EKM) NO. 1713 OF 2021 IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P6 TRUE COPY OF THE REPLY STATEMENT FILED BY THE KERALA PUBLIC SERVICE COMMISSION DATED 25.01.2021 IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P7 TRUE COPY OF THE SAID M.A.(EKM) NO. 1645 OF 2021 FOR IMPLEADING FILED BY THE 1ST PETITIONER AND OTHERS IN O.A.(EKM) NO. 1416 OF 2020 Exhibit P8 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 IN O.A.(EKM) NO. 1416 OF 2020 ALONG WITH THE ANNEXURES AS ON THE FILES OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P9 TRUE COPY OF THE SAID M.A. FOR IMPLEADING FILED BY THE 2ND PETITIONER AND OTHERS IN O.A.(EKM) NO. 1416 OF 2020 ON 01.11.2022 AS ON THE FILES OF THE KERALA HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P10 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS TO THE REPLY STATEMENT OF THE 5TH RESPONDENT IN O.A.(EKM) NO. 1416 OF 2020 AS ON THE FILES OF THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P11 TRUE COPY OF THE CERTIFICATE OF DEGREE OF BACHELOR OF TECHNOLOGY IN CIVIL ENGINEERING WITH REGISTER NO. 13018542 DATED 30.12.2017 ISSUED BY THE MAHATMA GANDHI UNIVERSITY, KOTTAYAM TO THE 1ST PETITIONER Exhibit P11 (a) TRUE COPY OF THE CERTIFICATE OF DEGREE OF BACHELOR OF TECHNOLOGY IN CIVIL ENGINEER WITH REGISTER NO. 13014408 DATED 07.12.2017 ISSUED BY THE MAHATMA GANDHI UNIVERSITY, KOTTAYAM TO THE 2ND PETITIONER Exhibit P12 TRUE COPY OF THE ADVICE MEMO NO. RE III (1) O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:377:- 2025:KER:53298 2376/2019 DATED 04.06.2021 ISSUED BY THE ERNAKULAM REGIONAL OFFICE OF THE 13TH RESPONDENT TO THE 1ST PETITIONER Exhibit P13 TRUE COPY OF THE MEMO NO. A6-19525/2021(88) DATED 03.08.2021 ISSUED BY THE 11TH RESPONDENT TO THE 1ST PETITIONER Exhibit P13(a) TRUE COPY OF THE APPOINTMENT ORDER NO.
EB5/5876/2021 DATED 31.07.2021 ISSUED BY THE 10TH RESPONDENT TO THE 2ND PETITIONER Exhibit P14 TRUE COPY OF THE G.O.(RT.) NO. 235/2021/HEDN DATED 08.02.2021 ISSUED BY THE HIGHER EDUCATION (L) DEPARTMENT Exhibit P15 TRUE COPY OF THE G.O.(RT.) NO. 1677/2021/H.EDN DATED 16.12.2021 ISSUED BY THE HIGHER EDUCATION (J) DEPARTMENT Exhibit P16 TRUE COPY OF G.O.(RT.) NO. 1717/2021/H.EDN DATED 24.12.2021 ISSUED BY THE HIGHER EDUCATION (L) DEPARTMENT Exhibit P17 TRUE COPY OF G.O.(MS.) NO. 50/2022/H.EDN DATED 21.01.2022 ISSUED BY THE HIGHER EDUCATION (J) DEPARTMENT Exhibit P18 TRUE COPY OF G.O.(RT.) NO. 1171/2022/H.EDN DATED 30.07.2022 ISSUED BY THE HIGHER EDUCATION (J) DEPARTMENT Exhibit P19 TRUE COPY OF THE RELEVANT PORTIONS OF THE PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES (EVENING) IN THE POLYTECHNIC COLLEGES UNDER THE DIRECTORATE OF TECHNICAL EDUCATION (2014-15) ISSUED BY THE DEPARTMENT OF TECHNICAL EDUCATION Exhibit P20 TRUE COPY OF THE PROSPECTUS FOR B.TECH LATERAL ENTRY COURSE 2017-2018 ISSUED BY THE DIRECTOR OF TECHNICAL EDUCATION Exhibit P20(a) TRUE COPY OF G.O.(MS.) NO. 156/2002/H.EDN DATED 13.11.2002 ISSUED BY THE HIGHER EDUCATION (L) DEPARTMENT Exhibit P21 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A.(EKM) NO. 1416 OF 2020 PASSED BY THE HONOURABLE KERALA ADMINISTRATIVE TRIBUNAL O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:378:- 2025:KER:53298 APPENDIX OF OP(KAT) 127/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO.85/2018 ISSUED BY THE 5TH RESPONDENT Annexure -A2 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT Annexure-A3 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.305/2018 ISSUED BY THE 5TH RESPONDENT Annexure-A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT Annexure-A5 TRUE COPY OF QUERRY UNDER RTI ACT SUBMITTED BY SRI.SHIJIN.M.U Annexure-A6 TRUE COPY OF REPLY LETTER NO.IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT Annexure-A7 TRUE COPY OF PROBABILITY LIST NO.33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III(CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure-A8 TRUE COPY OF PROBABILITY LIST NO.31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER GRADE III(CIVIL)/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT Annexure-A9 TRUE COPY OF RANKED LIST NO.130/2021/ERXV DATED 13.04.2021 FOR THE POST OF II GRADE OVERSEER GRADE III(CIVIL)/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT ISSUED BY THE 5TH RESPONDENT Annexure-A10 TRUE COPY OF THE RANKED LIST NO,159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III(CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT ISSUED BY THE 5TH RESPONDENT Annexure-A11 TRUE COPY OF GO(RT)NO.57/2023/LBR DATED 17.01.2023 ISSUED BY THE 2ND RESPONDENT Annexure-R6(a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO.696/2022 Annexure-R6(b) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO.P.R.(1)06/2023/G.N.14(1) DATED 23.01.2023 Annexure-R6(c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:379:- 2025:KER:53298 NO.P.R.(1)06/2023/G.N.14(1) DATED 23.01.2023 Exhibit-P1 TRUE COPY OF THE ORIGINAL APPLICATION(EKM) NO.1416 OF 2020 FILED BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit-P2 TRUE COPY OF MISCELLANEOUS APPLICATION NO.207/2021 FILED FOR ACCEPTING ADDITIONAL DOCUMENTS Exhibit-P3 TRUE COPY OF MISCELLANEOUS APPLICATION NO.1053/2023 FOR ACCEPTING ADDITIONAL DOCUMENTS Exhibit-P4 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 13TH RESPONDENT (5TH RESPONDENT IN OA) DATED 25.01,2021 Exhibit-P5 TRUE COPY OF THE REJOINDER DATED 28.04.2021 FILED BY RESPONDENTS 1 TO 8 (APPLICANTS IN OA) TO THE REPLY FILED BY 5TH RESPONDENT.
Exhibit-P6 TRUE COPY OF THE REPLY STATEMENT DATED 13.10.2023 FILED BY RESPONDENTS NO.14 TO 19 (ADDL.R6-11 IN OA) Exhibit-P7 TRUE COPY OF THE ORDER OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL DATED 06.02.2024 IN O.A. (EKM) 1416 OF 2020 Exhibit-P8 TRUE COPY OF THE MEMORANDUM OF REVIEW APPLICATION, RA(EKM) NO.7/2024 FILED BY THE PETITIONERS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.
Exhibit-P9 TRUE COPY OF THE ORDER DATED 07.03.2024 IN R.A(EKM) NO. 7 OF 2024 OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit-P10 TRUE COPY OF THE ORDER G.O (RT) NO 1677/2021/HEDN DATED 16.12.2021 ISSUED BY THE SECRETARY, HIGHER EDUCATION DEPARTMENT Exhibit-P11 TRUE COPY OF THE ORDER G.O ( RT) NO 1717/2021/HEDN DATED 24.12.2021 ISSUED BY THE SECRETARY, HIGHER EDUCATION DEPARTMENT Exhibit-P12 TRUE COPY OF THE PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLY TECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION FOR THE YEAR 2021-22 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:380:- 2025:KER:53298 APPENDIX OF OP(KAT) 129/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT. ANNEXURE A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 247/2018 ISSUED BY THE 5TH RESPONDENT.
ANNEXURE A3 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 305/2018 ISSUED BY THE 5TH RESPONDENT.
ANNEXURE A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 3RD APPLICANT.
ANNEXURE A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED SRI.
SHIJIN.M.U. ANNEXURE A6 TRUE COPY OF REPLY LETTER NO. IDS 1(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT. ANNEXURE A9 TRUE COPY OF RANKED LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT.
ANNEXURE A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT.
ANNEXURE A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT. ANNEXURE A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.
EXHIBIT P7 TRUE COPY OF THE R.A. (EKM.) NO. 05/2024 IN O.A. (EKM.) NO. 1286/2020 FILED BY THE PETITIONERS DATED 26.02.2024.
ANNEXURE RA1 CERTIFIED COPY OF THE ORDER DATED 06.02.2024 IN O.A. (EKM.) NO. 1286/2020 PASSED BY THE HON'BLE TRIBUNAL.
ANNEXURE RA2 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
235/2021/HEDN DATED 08.02.2021.
ANNEXURE RA3 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
1677/2021/HEDN DATED 16.12.2021.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:381:- 2025:KER:53298 ANNEXURE RA4 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
1717/2021/HEDN DATED 24.12.2021.
ANNEXURE RA5 TRUE COPY OF THE ORDER G.O.(MS) NO. 50/2022/HEDN DATED 21.01.2022.
ANNEXURE RA6 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1171/2022/HEDN DATED 30.07.2022.
ANNEXURE RA7 TRUE COPY OF THE ORDER DATED 19.12.2023 IN S.L.P. NOS. 28321-28322 OF 2023 OF THE HON'BLE SUPREME COURT.
EXHIBIT P1 TRUE COPY OF THE O.A. (EKM.) NO. 1286/2020 BEFORE
THE KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM (ADDITIONAL BENCH AT ERNAKULAM) DATED 29.07.2021.
EXHIBIT P2 TRUE COPY OF THE M.A EKM 507/2021 FOR PRODUCTION AND ACCEPTANCE OF DOCUMENTS FILED UNDER RULE 7(3) OF THE KERALA ADMINISTRATIVE TRIBUNAL (PROCEDURE) RULES, 2010 DATED 26.01.2021 ALONG WITH ITS ANNEXURES.
EXHIBIT P3 TRUE COPY OF THE M.A.EKM 206/2021 FOR STAY FILED BY RESPONDENTS 1 TO 8 ALONG WITH EXT.P2. EXHIBIT P4 TRUE COPY OF THE REPLY STATEMENT DATED 19.01.2021 FILED BY THE 13TH RESPONDENT PUBLIC SERVICE COMMISSION.
EXHIBIT P5 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS TO THE REPLY STATEMENT OF THE 5TH RESPONDENT DATED 28.04.2021.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A. (EKM.) NO. 1286/2020 OF THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
EXHIBIT P8 TRUE COPY OF THE ORDER DATED 07.03.2024 IN R.A. (EKM.) NO. 5/2024 IN O.A. (EKM.) NO. 1286/2020. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:382:- 2025:KER:53298 APPENDIX OF OP(KAT) 154/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A3 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.305/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.
Annexure A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED SRI.
SHIJIN M.U Annexure A6 TRUE COPY OF REPLY LETTER NO. IDS I(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT. Annexure A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III(CIVIL)/OVERSEER GRADE III(CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/ IRRIGATION DEPARTMENT Annexure A9 TRUE COPY OF RANKED LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/ TRACER IN PUBLIC WORKS/ IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III(CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A11 TRUE COPY OF THE ORDER IN G.O.[RT] NO.57/2023/LBR DATED 17/1/2023 Annexure R6(a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO.696/2022 Annexure R6(b) TRUE COPY OF THE ORDER G.O.[RT]NO.57/2023/LBR DATED 17/1/2023 ISSUED BY THE LABOUR AND SKILLS (C) DEPARTMENT Annexure R6(c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO.P.R.(1)06/2023/G.N./4(1) DATED 23/01/2023 Annexure RA1 TRUE COPY OF THE ORDER DATED 6/2/2024 IN O.A. [EKM] O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:383:- 2025:KER:53298 NO.1416/2020 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM.
Annexure RA2 TRUE COPY OF THE PROSPECTUS OR ADMISSION FOR DIPLOMA PROGRAMME THROUGH LATERNAL ENTRY TO POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION Annexure RA3 TRUE COPY OF THE REPLY DATED 27/10/2021 GIVEN BY THE CHIEF MINISTER IN REPLY TO THE QUESTION GIVEN BY SHAFFI PARAMBIL IN THE 3RD MEETING OF 15TH KERALA LEGISLATIVE ASSEMBLY UPLOADED IN THE WEBSITE OF THE KERALA LEGISLATIVE ASSEMBLY Exhibit P1 TRUE COPY OF THE AMENDED ORIGINAL APPLICATION IN O.A.[EKM] NO.1416/2020 DATED 21/7/2021 ALONG WITH THE ANNEXURES FILED BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM Exhibit P1 (a) MISCELLANEOUS APPLICATION NO 1053 OF 2023 FOR PRODUCTION AND ACCEPTANCE OF ADDL. DOCUMENTS Exhibit P2 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 5TH RESPONDENT DATED 25/1/2021 Exhibit P3 TRUE COPY OF THE REJOINDER DATED 28/4/2021 FILED BY THE APPLICANTS Exhibit P4 TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENTS 6 TO 11 DATED 1/11/2022 ALONG WITH THE ANNEXURES Exhibit P5 TRUE COPY OF THE COMMON ORDER IN O.A. [EKM] NO.1416/2020 AND O.A.[EKM] NO.1286/2020 DATED 6/2/2024 OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM Exhibit P6 TRUE COPY OF THE R.A.[EKM] NO.8/2024 DATED 22/2/2024 OF THE HON'BLE ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM ALONG WITH ANNEXURES Exhibit P7 TRUE COPY OF THE ORDER IN R.A.[EKM] NO.8/2024 FILED BY THE PETITIONERS BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ADDL. BENCH, ERNAKULAM Exhibit P8 TRUE COPY OF THE INTERIM ORDER IN O.P. [KAT]NO.81/2024 DATED 22/2/2024 OF THE HON'BLE HIGH COURT OF KERALA Exhibit P9 G.O.[RT] NO.1171/2022/HEDN DATED 30/07/2022 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:384:- 2025:KER:53298 APPENDIX OF OP(KAT) 172/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO.85/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A3 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.305/2018 ISSUED BY THE 5TH RESPONDENT.
Annexure A4 TRUE COPY OF THE RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.
Annexure A5 TRUE COPY OF THE QUERY UNDER RTI ACT SUBMITTED BY SRI. SHIJIN M.U. Annexure A6 TRUE COPY OF REPLY LETTER NO. IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT. Annexure A7 TRUE COPY OF PROBABILITY LIST NO.33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT. Annexure A8 TRUE COPY OF THE PROBABILITY LIST NO.31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.
Annexure A9 TRUE COPY OF THE RANKED LIST NO.130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT.
Annexure A10 TRUE COPY OF THE RANKED LIST NO.159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT.
Annexure A11 TRUE COPY OF G.O(RT)NO.57/2023/LBR DATED 17.01.2023 ISSUED BY THE LABOUR AND SKILL DEPARTMENT.
Annexure RA1 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A(EKM)NO.1416/2020 PASSED BY THIS HON'BLE TRIBUNAL.
Annexure R6(a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO.NO.696/2022.
Annexure R6( b) TRUE COPY OF THE ORDER G.O(RT)NO.57/2023/LBR DATED 17.122023 ISSUED BY THE LABOUR AND SKILLS (C) O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:385:- 2025:KER:53298 DEPARTMENT Annexure R6(c ) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO. P.R(1)06/2023/GN 4(1) DATED 23.01.2023.
Exhibit P1 TRUE COPY OF THE MEMORANDUM OF O.A(EKM)NO.1416/2020 TOGETHER WITH ANNEXURES Exhibit P2 TRUE COPY OF M.A(EKM)NO.1053/2023 IN O.A(EKM)NO.1416/2020 Exhibit P3 TRUE COPY OF THE MEMORANDUM OF R.A.NO.11/2024 FILED BY THE PETITIONERS ALONG WITH ANNEXURE. Exhibit P4 TRUE COPY OF THE ORDER DATED 26.03.2024 IN R.A.NO.11/2024.
Exhibit P5 TRUE COPY OF THE REPLY STATEMENT DATED 25.01.2024 FILED BY THE KPSC Exhibit P6 TRUE COPY OF THE REJOINDER DATED 28.04.2021 TO THE REPLY STATEMENT FILED BY THE KPSC Exhibit P7 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 Exhibit P8 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENT 6 TO 11.
Exhibit P9 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENT NO.12 Exhibit P10 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENTS 12 TO 54.
Exhibit P11 TRUE COPY OF THE IMPLEADING PETITION FILED BY THE ADDITIONAL RESPONDENTS 56 TO 64 Exhibit P12 TRUE COPY OF THE ORDER DATED 06.02.2024 IN O.A.(EKM)NO.1416/2020 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH, ERNAKULAM.
Exhibit P13 TRUE COPY OF APPOINTMENT CHART NO.
R1A(2)4149/20/GW OF HARBOUR ENGINEERING DEPARTMENT DATED 16.03.2024.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:386:- 2025:KER:53298 APPENDIX OF OP(KAT) 176/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE P.S.C. IN THE GAZETTE DATED 31.12.2022, CAT. NO. 696/2022.
ANNEXURE A2 TRUE COPY OF THE CERTIFICATE OF THE 1ST APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 26.08.2021.
ANNEXURE A3 TRUE COPY OF THE CERTIFICATFE OF THE 2ND APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 08.04.2016.
ANNEXURE A4 TRUE COPY OF THE CERTIFICATE OF THE 3RD APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 28.02.2019.
ANNEXURE A5 TRUE COPY OF THE JUDGMENT DATED 18.02.2023 IN O.P. NO. 14736/2001 OF THE HON'BLE HIGH COURT. ANNEXURE A6 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008.
ANNEXURE A7 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012 AND 2193/2012 OF THE HON'BLE HIGH COURT ANNEXURE A8 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013.
ANNEXURE A9 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN O.P. (KAT) NO. 319/2018 AND O.P. (KAT) NO. 466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT. ANNEXURE A10 TRUE COPY OF THE ORDER DATED 01.02.2021 IN S.L.P. NOS. 14697-14698/2020 OF THE HON'BLE SUPREME COURT.
ANNEXURE A11 TRUE COPY OF THE ORDER DATED 16.03.2021 IN R.A. NO. 254-255/2021.
ANNEXURE A12 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
1171/2022/HEDN DATED 30.07.2022.
ANNEXURE A13 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
235/2021/H.EDN. DATED 08.02.2021.
ANNEXURE A14 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1677/2021/HEDN DATED 16.12.2021.
ANNEXURE A15 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1717/2021/HEDN DATED 24.12.2021.
ANNEXURE A16 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
50/2022/HEDN DATED 21.02.2022.
ANNEXURE A17 TRUE COPY OF THE ADMIT CARD WITH REG. NO. 1019855 ISSUED TO THE 1ST APPLICANT.
ANNEXURE A18 TRUE COPY OF THE ADMIT CARD ISSUED TO THE 2ND O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:387:- 2025:KER:53298 APPLICANT WITH REG. NO. 1015218.
ANNEXURE A19 TRUE COPY OF THE ADMIT CARD ISSUED TO THE 3RD APPLICANT WITH REG. NO. 1018035.
ANNEXURE A20 TRUE COPY OF THE SHORT LIST PL.NO.03/2024/ROE, CAT NO. 696/2022 DATED 05.03.2024 ISSUED BY THE PUBLIC SERVICE COMMISSION.
ANNEXURE A21 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
57/2023/LBR DATED 17.01.2023.
ANNEXURE A22 TRUE COPY OF THE ORDER NO. 311/J3/2022/H.EDN.
DATED 28.01.2023.
ANNEXURE A23 TRUE COPY OF THE NOTIFICATION NO.
P.R.(1)06/2023/PD DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.
ANNEXURE A24 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS.) NO.
232/71/PD DATED 12.08.1971.
EXHIBIT P1 TRUE COPY OF THE O.A. (EKM.) NO. 486/2024 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM. EXHIBIT P2 TRUE COPY OF THE ORDER DATED 02.04.2024 IN O.A. (EKM.) NO. 486/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITNAL BENCH AT ERNAKULAM) DISMISSING THE ORIGINAL APPLICATION.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:388:- 2025:KER:53298 APPENDIX OF OP(KAT) 185/2024 PETITIONER ANNEXURES ANNEXURE A1 THE TRUE COPY OF THE GAZETTE NOTIFICATION DATED 31.12.2022.
ANNEXURE A2 THE TRUE COPY OF THE G.O. NO. 57/2023 LBR DATED 17.01.2023.
ANNEXURE A3 THE TRUE COPY OF THE ORDER DATED 23.01.2023 ISSUED BY KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE RA1 CERTIFIED COPY OF THE ORDER DATED 25.03.2024 IN O.A. (EKM.) NO. 199/2023 PASSED BY THIS HON'BLE TRIBUNAL.
ANNEXURE RA2 TRUE COPY OF THE B.TECH.CERTIFICATE OF THE 1ST APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 26.08.2021.
ANNEXURE RA3 TRUE COPY OF THE B.TECH. CERTIFICATE OF THE 2ND APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 08.04.2016.
ANNEXURE RA4 TRUE COPY OF THE B.TECH. CERTIFICATE OF THE 3RD APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 28.02.2019.
ANNEXURE RA5 TRUE COPY OF THE JUDGMENT DATED 18.02.2003 IN O.P. NO. 14736/2001 OF THE HON'BLE HIGH COURT OF KERALA. ANNEXURE RA6 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008 OF THE HON'BLE HIGH COURT OF KERALA.
ANNEXURE RA7 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012 AND 193/2012 OF THE HON'BLE HIGH COURT OF KERALA.
ANNEXURE RA8 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013 OF THE HON'BLE HIGH COURT OF KERALA. ANNEXURE RA9 TRUE COPY OF THE JUDGMENT DATED 15.09.020 IN O.P. (KAT) NO. 319/2018 AND O.P. (KAT) NO. 466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT. ANNEXURE RA10 TRUE COPY OF THE ORDER DATED 01.02.2021 IN S.L.P. NO. 14697-14698/2020 OF THE HON'BLE SUPREME COURT. ANNEXURE RA11 TRUE COPY OF THE ORDER DATED 16.03.2021 IN R.P. NO. 254-255/2021 OF THE DIVISON BENCH OF THE HON'BLE HIGH COURT OF KERALA.
ANNEXURE RA12 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
1171/2022/HEDN DATED 30.07.2022.
ANNEXURE RA13 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
235/2021/H.EDN. DATED 08.02.2021.
ANNEXURE RA14 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1677/2021/HEDN DATED 16.12.2021.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:389:- 2025:KER:53298 ANNEXURE RA15 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1717/2021/HEDN DATED 24.12.2021.
ANNEXURE RA16 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
50/2022/HEDN DATED 21.02.2022.
ANNEXURE RA17 TRUE COPY OF THE PROFILE PAGE OF THE 1ST APPLICANT EVIDENCING THAT THE APPLICANT IS INVITED TO APEAR FOR A WRITTEN TEST WITH REG. NO. 1019855 ISSUED BY THE PSC.
ANNEXURE RA18 TRUE COPY OF THE PROFILE PAGE OF THE 2ND APPLICANT WITH REG. NO. 1015218 EVIDENCING THAT THE APPLICANT IS INVITED BY THE PSC TO APEAR FOR A WRITTEN TEST.
ANNEXURE RA19 TRUE COPY OF THE PROFILE PAGE OF THE 3RD APPLICANT WITH REG. NO. 1018035 EVIDENCING THAT THE APPLICANT IS INVITED BY THE PSC TO APEAR FOR A WRITTEN TEST .
ANNEXURE RA20 TRUE COPY OF THE SHORT LIST PL.NO.03/2024/ROE, CAT. NO. 696/2022 DATED 05.03.2024 ISSUED BY THE PUBLIC SERVICE COMMISSION.
ANNEXURE RA21 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
57/2023/LBR DATED 17.01.2023.
ANNEXURE RA22 TRUE COPY OF THE ORDER NO. 311/13/2022/H.EDN.
DATED 28.01.2023 OF THE 1ST RESPONDENT. ANNEXURE RA23 TRUE COPY OF THE NOTIFICATION NO.
P.R.(1)06/2023/PD DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.
ANNEXURE RA24 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS.) NO.
232/71/PD DATED 12.08.1971.
EXHIBIT P1 TRUE COPY OF THE O.A. (EKM.) NO. 199/2023 BEFORE
THE KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM DATED 30.01.2023. EXHIBIT P2 TRUE COPY OF THE R.A. (EKM.) NO. 13/2024 IN O.A. (EKM.) NO. 199/2023 FILED BY THE PETITIONERS DATED 26.03.2024.
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 25.03.2024 IN O.A. (EKM.) NO. 199/2023.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 09.04.2024 IN R.A. (EKM.) NO. 13/2024 IN O.A. (EKM.) NO. 199/2023 OF THE KERALA ADMINISTRATIVE TRIBUNAL.
RESPONDENT EXHIBITS Exhibit R7 (a) TRUE COPY OF THE G.O.(RT) NO. 1717/2021/H.EDN DATED 24.12.2021 Exhibit R7 (b) TRUE COPY OF THE G.O.(RT) NO. 1677/2021/HEDN DATED 16.12.2021 Exhibit R7 (c) TRUE COPY OF THE G.O.(RT) NO. 1171/2022/HEDN DATED 30.07.2022 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:390:- 2025:KER:53298 Exhibit R7 (d) TRUE COPY OF THE COMMUNICATION NO. KTU/ASST1 (ACADEMIC/5077/2019 Exhibit R7 (e) TRUE COPY OF THE G.O.(MS) 232/71/PD DATED 12.08.1971 Exhibit R7(f) TRUE COPY OF THE COMMUNICATION NUMBER P3/58/2021 DATED 15.02.2021 ISSUED BY THE JOINT DIRECTOR IN CHARGE OF THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH Exhibit R7(g) TRUE COPY OF THE RELEVANT PAGES OF THE PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Exhibit R7(h) TRUE COPY OF THE TAMIL NADU MUNICIPAL ENGINEERING SUBORDINATE SERVICE RULES 1970 Exhibit R7(i) TRUE COPY OF THE GAZETTED NOTIFICATION RNI NO.
27009/1973 DATED 28.09.2016 ISSUED BY THE MIZORAM GAZETTE Exhibit R7(j) TRUE COPY OF THE RECRUITMENT RULES, SUPPLEMENT TO THE GAZETTE NO.49 OF THE 5TH DECEMBER 2023 PUBLISHED BY THE AUTHORITY OF GOVERNMENT OF PUDUCHERRY Exhibit R7(k) TRUE COPY OF THE NOTIFICATION NO. 14/2022 DATED 07.09.2022 ISSUED BY THE TELANGANA STATE PUBLIC SERVICE COMMISSION, HYDERABAD Exhibit R7(l) TRUE COPY OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 5TH RESPONDENT Exhibit R7(m) TRUE COPY OF THE APPLICATION DATED 09.01.2023 SUBMITTED BY THE THIRD-PARTY APPLICANT NO. 1 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Exhibit R7(n) TRUE COPY OF THE APPLICATION DATED 01.01.2023 SUBMITTED BY THIRD PARTY APPLICANT NO. 2 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Exhibit R7(o) TRUE COPY OF THE APPLICATION DATED 31.01.2023 SUBMITTED BY THIRD PARTY APPLICANT NO. 3 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Exhibit R7(p) TRUE COPY OF THE RELEVANT PAGES OF THE SHORTLIST NO. 03/2024/ROE DATED 05.03.2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:391:- 2025:KER:53298 APPENDIX OF OP(KAT) 226/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE P.S.C. IN THE GAZETTE DATED 30.04.2021, CAT. NO. 135/2021.
ANNEXURE A2 TRUE COPY OF THE JUDGMENT DATED 18.02.2023 IN O.P. NO. 14736/2001 OF THE HON'BLE HIGH COURT. ANNEXURE A3 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008.
ANNEXURE A4 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012 AND 2193/2012 OF THE HON'BLE HIGH COURT.
ANNEXURE A5 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013.
ANNEXURE A6 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN O.P. (KAT) NO. 319/2018 AND O.P. (KAT) NO. 466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT. ANNEXURE A7 TRUE COPY OF THE ORDER DATED 01.02.2021 IN S.L.P. NOS. 14697-14698/2020 OF THE HON'BLE SUPREME COURT.
ANNEXURE A8 TRUE COPY OF THE ORDER DATED 16.03.2021 IN R.P. (CIVIL) NO. 254-255/2021 IN SLP (C) NO. 14696- 14698/2020.
ANNEXURE A9 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
1171/2022/HEDN DATED 30.07.2022.
ANNEXURE A10 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
235/2021/H.EDN. DATED 08.02.2021.
ANNEXURE A11 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1677/2021/HEDN DATED 16.12.2021.
ANNEXURE A12 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1717/2021/HEDN DATED 24.12.2021.
ANNEXURE A13 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
50/2022/HEDN DATED 21.02.2022.
ANNEXURE A14 TRUE COPY OF THE RELEVANT EXTRACT OF THE RANKED LIST NO. 492/22/ER XVI, CAT. NO. 135/2021 ISSUED BY THE PUBLIC SERVICE COMMISSION WITH EFFECT FROM 16.08.2022.
ANNEXURE A15 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
57/2023/LBR DATED 17.01.2023.
ANNEXURE A16 TRUE COPY OF THE ORDER NO. 311/J3/2022/H.EDN.
DATED 28.01.2023 OF THE 1ST RESPONDENT. ANNEXURE A17 TRUE COPY OF THE NOTIFICATION NO.
P.R.(1)06/2023/PD DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:392:- 2025:KER:53298 ANNEXURE A18 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS.) NO.
232/71/PD DATED 12.08.1971.
EXHIBIT P1 TRUE COPY OF THE O.A. (EKM.) NO. 552/2024 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM. EXHIBIT P2 TRUE COPY OF THE ORDER DATED 05.04.2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH AT ERNAKULAM) DISMISSING THE ORIGINAL APPLICATION. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:393:- 2025:KER:53298 APPENDIX OF OP(KAT) 301/2024 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE GAZETTE NOTIFICATION DATED 31.12.2022 Annexure A2 THE TRUE COPY OF THE G.O. NO. 57/2023 LBR DATED 17.01.2023.
Annexure A3 THE TRUE COPY OF THE ORDER DATED 23.01.2023 ISSUED BY KERALA PUBLIC SERVICE COMMISSION.
ANNEXURE RA1 CERTIFIED COPY OF THE ORDER DATED 25.03.2024 IN O.A. (EKM.) NO. 199/2023 PASSED BY THIS HON'BLE TRIBUNAL.
Annexure RA2 TRUE COPY OF THE G.O.(RT) NO. 1717/2021/H.EDN DATED 24.12.2021 Annexure RA3 TRUE COPY OF THE G.O(RT) NO. 1677/2021/HEDN DATED 16.12.2021 Annexure RA4 TRUE COPY OF THE G.O.(RT) NO.1171/2022/HEDN DATED 30.07.2022 Annexure RA5 TRUE COPY OF THE COMMUNICATION NO. KTU/ASST1 (ACADEMIC)/5077/2019 DATED 12.07.2022 Annexure RA6 TRUE COPY OF THE G.O(MS) 232/71/PD DATED 12.08.1971 Annexure RA7 TRUE COPY OF THE COMMUNICATION NUMBER P3/58/2021 DATED 15.02.2021 ISSUED BY THE JOINT DIRECTOR IN CHARGE OF THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH TO DIRECTOR OF TECHNICAL EDUCATION DEPARTMENT Annexure RA8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure RA9 TRUE COPY OF THE RELEVANT PAGES OF THE TAMIL NADU MUNICIPAL ENGINEERING SUBORDINATE SERVICE RULES 1970 Annexure RA10 TRUE COPY OF THE GAZETTED NOTIFICATION RNI NO.
27009/1973 DATED 28.09.2016 ISSUED IN THE MIZORAM GAZETTE Annexure RA11 TRUE COPY OF THE RELEVANT PAGES OF THE RECRUITMENT RULES, SUPPLEMENT TO THE GAZETTE NO.49 OF THE 5TH DECEMBER 2023 PUBLISHED BY THE AUTHORITY OF GOVERNMENT OF PUDUCHERRY Annexure RA12 TRUE COPY OF THE NOTIFICATION NO.14/2022 07.09.2022 ISSUED BY THE TELANGANA STATE PUBLIC SERVICE COMMISSION HYDERABAD O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:394:- 2025:KER:53298 Annexure RA13 TRUE COPY OF THE NOTIFICATION FOR SELECTION TO THE POST OF JUNIOR INSTRUCTOR (SURVEYOR) (CAT. NO. 398/2021) DATED 30.09.2021 ISSUED BY THE 5TH RESPONDENT Annexure RA14 TRUE COPY OF THE APPLICATION DATED 09.01.2023 SUBMITTED BY THE APPLICANT NO. 1 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Annexure RA15 TRUE COPY OF THE APPLICATION DATED 01.01.2023 SUBMITTED BY THE APPLICANT NO. 2 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Annexure RA16 TRUE COPY OF THE APPLICATION DATED 31.01.2023 SUBMITTED BY THE APPLICANT NO. 3 WITH RESPECT TO CATEGORY NUMBER 696/2022 TO THE KERALA PUBLIC SERVICE COMMISSION Annexure RA17 TRUE COPY OF THE RELEVANT PAGES OF THE SHORT LIST NO. 03/2024/ROE DATED 05.03.2024 OF THE CATEGORY NO. 696/2022 ISSUED BY THE ERNAKULAM REGIONAL OFFICE OF KPSC Annexure RA18 TRUE COPY OF THE RELEVANT PAGES OF THE KERALA PUBLIC WORKS DEPARTMENT MANUAL, REVISED DRAFT ISSUED BY THE GOVERNMENT OF KERALA Exhibit P1 TRUE COPY OF THE O.A. (EKM.) NO. 199/2023 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, DATED 30.01.2023 ALONG WITH ANNEXURES AND MISC. APPLICATIONS Exhibit P2 TRUE COPY OF THE R.A. (EKM.) NO. 16/2024 IN O.A. (EKM.) NO. 199/2023 FILED BY THE PETITIONERS DATED 04.06.2024.
Misc Application MISCELLANEOUS APPLICATION MA(EKM)837/2024 FOR JOINING TOGETHER Exhibit P3 TRUE CERTIFIED COPY OF THE FINAL ORDER DATED 08.07.2024 IN RA (EKM) 16/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:395:- 2025:KER:53298 APPENDIX OF OP(KAT) 302/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A3 TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 305/2018 ISSUED BY THE 5TH RESPONDENT.
Annexure A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT.
Annexure A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED BY SRI.
SHIJIN.M.U. Annexure A6 TRUE COPY OF REPLY LETTER NO. IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT. Annexure A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT Annexure A9 TRUE COPY OF RANKED LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A11 TRUE COPY OF G.O (RT. ) NO. 57/2023/LBR DATED 17.01.3023 ISSUED BY THE 2ND RESPONDENT. Annexure R6 (a) TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION IN THE WEBSITE AS CATEGORY NO. 696/2022 Annexure R6 (b) TRUE COPY OF THE ORDER G.O. (RT.) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY THE LABOUR AND SKILLS (C) DEPARTMENT.
Annexure R6 (c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA
PUBLIC SERVICE COMMISSION AS NO.
O.R.(1)06/2023/G.N.14(1) DATED 23.01.2023. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:396:- 2025:KER:53298 Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 1416/2020 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 TRUE COPY OF MISCELLANEOUS APPLICATION NO.
1053/2023 IN O.A. (EKM.) NO. 1416/2020 FOR PRODUCTION AND ACCEPTANCE OF ADDITIONAL DOCUMENTS ALONG WITH ITS ANNEXURE DATED 16.06.2023 Exhibit P3 TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPLEADING FILED IN O.A. (EKM.) NO.1416/2020 DATED 21.12.2023 Exhibit P3(a) TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPLEADING FILED IN O.A. (EKM.) NO.1416/2020 DATED 25.10.2021 Exhibit P4 TRUE COPY OF THE M.A. (EKM) NO 1713 OF 2021 DATED 3.11.2021 Exhibit P5 A TRUE COPY OF THE SAID REPLY STATEMENT FILED BY KERALA PUBLIC SERVICE COMMISSION DATED 25.01.2021 Exhibit P6 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS IN O.A. (EKM.) NO. 1416/2020 DATED 28.04.2021 Exhibit P7 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 IN O.A.(EKM.) NO. 1416/2020 DATED 01.11.2022 Exhibit P8 A TRUE COPY OF THE COMMON ORDER IN O.A (EKM) 1416 OF 2020 DATED 6/2/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:397:- 2025:KER:53298 APPENDIX OF OP(KAT) 324/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26/07/2018 UNDER CATEGORY NO.85/2018 ISSUED BY THE 5TH RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure A2 TRUE COPY OF NOTIFICATION DATED 29/12/2018 UNDER CATEGORY NO.247/2018 ISSUED BY THE 5TH RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure A3 TRUE COPY THE NOTIFICATION DATED 29/12/2018 UNDER CATEGORY NO.305/2018 ISSUED BY THE 5TH RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 1ST APPLICANT IN THE O.A.(EKM).NO.1416/2020 Annexure A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED BY SRI.SHIJIN.M.U Annexure A6 TRUE COPY OF REPLY LETTER NO.IDSI (4)/437/2020/GW DATED 25/02/2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT IN THE O.A. (EKM).NO.1416/2020 Annexure A7 TRUE COPY OF THE PROBABILITY LIST NO.33/2020/ERXV DATED 24/11/2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III (CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure A8 TRUE COPY OF THE PROBABILITY LIST NO.31/2020/ERXV DATED 16/11/2020 FOR SECTION TO THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT.
Annexure A9 TRUE COPY OF RANKED LIST NO.130/2021/ERXV DATED
13/04/2021 FOR THE POST OF III GRADE
OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION
DEPARTMENT DATED 13/04/2021 ISSUED BY THE 5TH RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure A10 TRUE COPY OF RANKED LIST NO.159/2021/ERVI DATED 26/04/2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL)/OVERSEER GRADE III/(CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26/04/2021 ISSUED BY THE 5TH RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure A11 TRUE COPY OF G.O.(RT.).NO.57/2023/LBR DATED 17/01/2023 ISSUED BY THE 2ND RESPONDENT IN THE O.A.(EKM).NO.1416/2020 Annexure R6(a) TRUE COPY OF REPRESENTATION SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT IN O.A.(EKM).NO.1416/2020 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:398:- 2025:KER:53298 Annexure R6(b) TRUE COPY OF THE ORDER G.O.(RT).NO.57/2023/LBR DATED 17/01/2023 ISSUED BY THE LABOUR AND SKILLS (C) DEPARTMENT.
Annexure R6(c) TRUE COPY OF THE DECISION TAKEN BY THE KERALA PUBLIC SERVICE COMMISSION AS NO.O.R.1506/2023/ G.N.14(1) DATED 23/01/2023 Exhibit P1 TRUE COPY OF THE O.A.(EKM).NO.1416/2020 DATED 21/07/2021 FILED BY THE RESPONDENTS NOS.1 TO 8 HEREIN IN THE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P2 TRUE COPY OF THE MISCELLANEOUS APPLICATION NO.207 OF 2021 IN O.A.(EKM).NO.1416/2020 FILED FOR PRODUCTION AND ACCEPTANCE OF DOCUMENTS ALONG WITH ITS ANNEXURES DATED 26/01/2021 Exhibit P3 TRUE COPY OF MISCELLANEOUS APPLICATION NO.1053/2023 IN O.A.(EKM).NO.1416/2020 FOR PRODUCTION AND ACCEPTANCE OF ADDITIONAL DOCUMENTS Exhibit P4 TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPLEADING FILED IN O.A.(EKM).NO.1416/2020 DATED 25/10/2021 Exhibit P5 TRUE COPY OF THE MISCELLANEOUS APPLICATION M.A. (EKM).NO.1713/2021 IN O.A.(EKM).ZNO.1416/2021 FOR IMPLEADING DATED 30/10/2021 Exhibit P6 TRUE COPY OF THE MISCELLANEOUS APPLICATION FOR IMPELADING FILED IN O.A.(EKM).NO.1416/2020 DATED 21/12/2023 Exhibit P7 TRUE COPY OF THE REPLY STATEMENT DATED 25/01/2021 FILED BY THE 5TH RESPONDENT IN O.A.(EKM).NO.1416/2020 Exhibit P8 TRUE COPY OF THE REJOINDER DATED 28/04/2021 FILED BY THE RESPONDENTS NOS.1 TO 8 HEREIN IN O.A.(EKM).NO. 1416/2020 OF THE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P9 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDITIONAL RESPONDENTS 6 TO 11 IN O.A.(EKM).NO.1416/2020 DATED 01/11/2022 Exhibit P10 TRUE COPY OF THE ORDER DATED 06/02/2024 OF THE KERALA ADMINISTRATIVE TRIBUNAL IN O.A.(EKM).NO.1416/2020 Exhibit P11 TRUE COPY OF THE REVIEW APPLICATION NO.9/2024 DATED 03/03/2024 FILED BY THE PETITIONER HEREIN IN THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P12 - TRUE COPY OF THE ORDER DATED 09/04/2024 OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL IN REVIEW APPLICATION NO.9/2024 Exhibit P13 TRUE COPY OF THE JUDGMENT DATED 18/02/2003 OF THIS HON'BLE COURT IN O.P.NO.14736/2001& 24713/2001 Exhibit P14 TRUE COPY OF THE JUDGMENT DATED 17/06/2008 OF THIS O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:399:- 2025:KER:53298 HON'BLE COURT IN W.P.(C).NO.16255/2008 Exhibit P15 TRUE COPY OF THE JUDGMENT 04/08/2015 OF THIS HON'BLE COURT IN W.A.NO.466/2013 Exhibit P16 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT DATED 02/12/2016 IN SPECIAL LEAVE PETITION AS CC NO.17522/2016 Exhibit P17 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT DATED 01/02/2021 IN SPECIAL LEAVE TO APPEAL NOS.14697-14698/202 Exhibit P 18 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT DATED 16/03/2021 IN R.P© NOS.254-255/2021 Exhibit P19 TRUE COPY OF THE G.O (RT).NO.235/2021/H.EDN.DATED 08/02/2021 ISSUED BY THE 9TH RESPONDENT Exhibit P20 TRUE COPY OF THE G.O (RT).NO.1677/2021/H..EDN.
DATED 16/12/2021 ISSUED BY THE 9TH RESPONDENT Exhibit P21 TRUE COPY OF THE G.O (RT).NO.1717/2021/H.EDN.
DATED 24/12/2021 ISSUED BY THE 9TH RESPONDENT Exhibit P22 TRUE COPY OF THE G.O (RT).NO.50/2022/H.EDN.DATED 21/01/2022 ISSUED BY THE 9TH RESPONDENT Exhibit P23 TRUE COPY OF THE G.O (RT).NO.1171/2022/H.EDN.
DATED 30/07/2022 ISSUED BY THE 9TH RESPONDENT O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:400:- 2025:KER:53298 APPENDIX OF OP(KAT) 330/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF NOTIFICATION DATED 26.07.2018 UNDER CATEGORY NO. 85/2018 ISSUED BY THE 5TH RESPONDENT. Annexure A2 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 247/2018 ISSUED BY THE 5TH RESPONDENT.
Annexure A3 TRUE COPY OF NOTIFICATION DATED 29.12.2018 UNDER CATEGORY NO. 305/2018 ISSUED BY THE 5TH RESPONDENT.
Annexure A4 TRUE COPY OF RELEVANT EXTRACT OF THE ADMISSION TICKET OF THE 3RD APPLICANT Annexure A5 TRUE COPY OF QUERY UNDER RTI ACT SUBMITTED SRI.
SHIJIN M.U. Annexure A6 TRUE COPY OF REPLY LETTER NO. IDSI(4)/437/2020/GW DATED 25.02.2020 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE 5TH RESPONDENT Annexure A7 TRUE COPY OF PROBABILITY LIST NO. 33/2020/ERIV DATED 24.11.2020 FOR SELECTION TO THE POST OF DRAFTSMAN GRADE III (CIVIL) OVERSEER GRADE III (CIVIL)/ TRACER IN HARBOUR ENGINEERING DEPARTMENT Annexure A8 TRUE COPY OF PROBABILITY LIST NO. 31/2020/ERXV DATED 16.11.2020 FOR SELECTION TO THE POST OF GRADE III OVERSEER / TRACER IN PUBLIC WORKS/ IRRIGATION DEPARTMENT Annexure A9 TRUE COPY OF RANK LIST NO. 130/2021/ERXV DATED 13.04.2021 FOR THE POST OF III GRADE OVERSEER/TRACER IN PUBLIC WORKS/IRRIGATION DEPARTMENT DATED 13.04.2021 ISSUED BY THE 5TH RESPONDENT Annexure A10 TRUE COPY OF RANKED LIST NO. 159/2021/ERVI DATED 26.04.2021 FOR THE POST OF DRAFTSMAN GRADE III (CIVIL) OVERSEER GRADE III(CIVIL)/TRACER IN HARBOUR ENGINEERING DEPARTMENT DATED 26.04.2021 ISSUED BY THE 5TH RESPONDENT Exhibit P 1 TRUE COPY OF THE O.A (EKM) NO. 1286/2020 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 TRUE COPY OF THE M.A. (EKM) NO. 507/2021 DATED 27.01.2021 Exhibit P3 TRUE COPY OF THE SAID M.A. (EKM) 206 OF 2021 DATED 27.01.2021 Exhibit P4 . A TRUE COPY OF THE SAID REPLY STATEMENT DATED 25.01.2021 Exhibit P5 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANTS O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:401:- 2025:KER:53298 IN O.A. (EKM.) NO. 1286/2020 DATED 19.01.2021 Exhibit P6 A TRUE COPY OF THE COMMON ORDER IN O.A (EKM) 1286 OF 2020 DATED 06.02.2024 RESPONDENT EXHIBITS Exhibit R13(a) TRUE COPY OF THE DISABILITY CERTIFICATE NO.930/2013 DATED 21.08.13 ISSUED BY DISTRICT HOSPITAL, PALAKKAD Exhibit R13(b) TRUE COPY OF THE ADVICE MEMO NO.R1A(2) 4149/20/GW DATED 16.03.2024 ISSUED BY THE PUBLIC SERVICE COMMISSION Exhibit R13(c) TRUE COPY OF THE LETTER NO.R1A(2) 4149/20/GW DATED 26.06.24 (WRONGLY QUOTED AS 26.06.23) ISSUED BY THE PUBLIC SERVICE COMMISSION O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:402:- 2025:KER:53298 APPENDIX OF OP(KAT) 359/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION DATED 31.12.2022 FOR SELECTION AND APPOINTMENT OF SURVEYOR GRADE II IN THE DEPARTMENT OF SURVEY AND LAND RECORDS (CAT.NO.692/2022) ISSUED BY THE 6TH RESPONDENT. Annexure A1(a) TRUE COPY OF THE ADMISSION TICKET ISSUED TO THE APPLICANT BY THE 6TH RESPONDENT BEARING REGISTRATION NO.Z1017557 Annexure A1(b) TRUE COPY OF THE DEGREE OF BACHELOR OF TECHNOLOGY IN CIVIL ENGINEERING OF THE APPLICANT ISSUED BY APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY DATED 17.08.2019.
Annexure A2 TRUE COPY OF THE G.O(RT)NO.1347/2019/HEDN DATED 02.08.2019 Annexure A3 TRUE COPY OF THE G.O(RT)NO.235/2021/H.EDN DATED 08.02.2021 Annexure A4 TRUE COPY OF THE G.O(RT)NO.1717/2021/HEDN DATED 24.12.2021.
Annexure A5 TRUE COPY OF THE G.O(RT)NO.1677/2021/HEDN DATED 16.12.2021.
Annexure A6 TRUE COPY OF THE COMMUNICATION NO.REVE1/293/2023- REV DATED 13.11.2023 ISSUED BY THE 2ND RESPONDENT Annexure A7 TRUE COPY OF THE G.O(MS)NO.80/2022/RD DATED 24.03.2022 TOGETHER WITH ANNEXURE Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF PROSPECTUS FOR ADMISSION TO DIPLOMA PROGRAMMES THROUGH LATERAL ENTRY IN POLYTECHNIC COLLEGES UNDER THE DEPARTMENT OF TECHNICAL EDUCATION 2021-22 ISSUED BY THE DIRECTORATE OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM Annexure A9 TRUE COPY OF THE RELEVANT PAGES OF THE ADVERTISEMENT NO.02/2023/RECTT.CELL/PERS/DDA ISSUED BY DELHI DEVELOPMENT AUTHORITY RECRUITMENT CELL.
Annexure A10 TRUE COPY OF THE NOTIFICATION FOR SELECTION TO THE
POST OF JUNIOR INSTRUCTOR (SURVEYOR)
(CAT.NO.398/2021) DATED 30.09.2021 ISSUED BY THE 6TH RESPONDENT.
Annexure A11 TRUE COPY OF THE G.O(RT)NO.231/2023/HEDN DATED 20.02.2023.
Annexure A11(a) TRUE COPY OF THE G.O(RT)NO.57/2023/LBR DATED 17.01.2023 .
Annexure A11(b) TRUE COPY OF THE DECISION NO.PR(1)06/2023/G.N/4(1) DATED 23.01.2023 ISSUED BY THE 6TH RESPONDENT. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:403:- 2025:KER:53298 Annexure A12 TRUE COPY OF THE REPLY UNDER RIGHT TO INFORMATION ACT GIVEN TO ONE SMT.SRUTHI R CHANDRAN ALONG WITH THE PAGES 2 AND 3 OF FILE NO.HEDN-L2/103/2022-HEDN (COMPUTER NO.2049655).
Annexure A13 TRUE COPY OF THE UNDATED LETTER SUBMITTED BY A BUNCH OF CANDIDATES AND STUDENTS TO HONOURABLE CHIEF MINISTER.
Annexure A14 TRUE COPY OF THE UNOFFICIAL NOTE DATED 28.10.2022 ISSUED BY THE REVENUE-E DEPARTMENT.
Annexure A15 TRUE COPY OF THE MESSAGE SHOWING REJECTION OF THE APPLICATION STATUS OF THE APPLICANT WITH RESPECT TO CATEGORY NO.692/2022 IN THE PORTAL OF KERALA PUBLIC SERVICE COMMISSION.
Annexure A16 TRUE COPY OF THE COMMUNICATION DATED 22.11.2023 BEARING FILE NO.DSLR/343/2023-B3 ISSUED BY THE 4TH RESPONDENT TO ALL JOINT DIRECTOR AND ASSISTANT DIRECTORS.
Annexure A17 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN OP(KAT)NO.473 OF 2023 PASSED BY THE HONOURABLE HIGH COURT OF KERALA.
Annexure R7(a) TRUE COPY OF THE QUERY UNDER THE RTI ACT DATED 25.07.2022 SUBMITTED BY ONE ABHIJITH T.G TO THE DIRECTORATE GENERAL OF TRAINING UNDER THE MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP ALONG WITH TYPED COPY.
Annexure R7(b) TRUE COPY OF THE REPLY ISSUED BY THE DIRECTORATE GENERAL OF TRAINING DATED 29.08.2022 TO ANNEXURE R7(A) ALONG WITH TYPED COPY.
Annexure R7(c) TRUE COPY OF THE UNOFFICIAL NOTE NO.1/5471520/2022 DATED 20.10.2022 ISSUED BY THE REVENUE DEPARTMENT. Annexure R7(d) TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT IN SLP(C)NOS.20587-20588 OF 2008 DATED 01.05.2017 .
Annexure R7(e) TRUE COPY OF THE RELEVANT EXTRACT OF THE NOTE FILE PERTAINING TO ANNEXURE A7 ORDER AS PER FILE NO.HEDNL2/103/2022-HEDN.
Annexure R7(f) TRUE COPY OF G.O(RT)NO.57/2023/LBR DATED 17.01.2023 ISSUED BY THE GOVERNMENT.
Annexure R7(g) TRUE COPY OF THE KERALA SURVEY AND LAND RECORDS SUBORDINATE SERVICE SPECIAL RULES ISSUED AS PER G.O(P)NO.545/66/REV.DATED 30.09.1996. Annexure A18 TRUE COPY OF THE COMMUNICATION NO.P3/58/2021 DATED 15.02.2021 SUBMITTED BY THE JOINT DIRECTOR, STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING & RESEARCH TOGETHER WITH THE RELEVANT PAGES OF THE REPORT.
Annexure A18(a) TRUE COPY OF THE DETAILS REGARDING STATE INSTITUTE O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:404:- 2025:KER:53298 OF TECHNICAL TEACHERS TRAINING & RESEARCH, KALAMASSERY DOWNLOADED FROM THEIR OFFICIAL WEBSITE WWW.SITTTRKERALA.AC.IN.
Annexure A18(b) TRUE COPY OF THE G.O(RT)NO.123/2023/HEDN DATED 24.01.2023 ISSUED BY HIGHER EDUCATION DEPARTMENT. Annexure A19 TRUE COPY THE BEST CONTRACT SURVEYOR AWARD 2024- EDUCATION DETAILS TABLE PREPARED BY THE APPLICANT USING THE DETAILS AVAILABLE IN THE EMPLOYMENT EXCHANGE.
Annexure A20 TRUE COPY OF THE PROCEEDINGS NO.DSLR/3644/2023-B1 DATED 22.02.2024 ISSUED BY THE SURVEY DIRECTOR. Annexure A21 TRUE COPY OF THE NOTIFICATION CAT.NO.707/2022 DATED 31.12.2022 PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION.
Annexure A22 TRUE COPY OF THE JUDGMENT DATED 16.08.2006 IN WPC 4179 OF 2005.
Annexure A23 TRUE COPY OF THE TABLE PREPARED BY THE APPLICANT SHOWING 17 POSTS IN WHICH THE PERSONS WITH ITI CAN COMPETE FOR DIRECT RECRUITMENT.
Annexure A24 TRUE COPY OF THE RELEVANT PAGES OF THE SYLLABUS OF SEMESTER SYSTEM FOR THE TRADE OF SURVEYOR UNDER CRAFTSMEN TRAINING SCHEME CTS 1 YEAR/2 SEMESTERS REDESIGNED IN 2014 BY THE GOVERNMENT OF INDIA, MINISTRY OF LABOUR & EMPLOYMENT (DGE&T). Annexure A25 TRUE COPY OF THE G.O(RT)NO.1062/2024/RD DATED 21.03.2024.
Annexure A26 TRUE COPY OF THE G.O(RT)NO.1171/2022/HEDN DATED 30.07.2022.
Annexure A27 TRUE COPY OF THE COMMUNICATION NO.KTU/ASST1(ACADEMIC)/5077/2019 ISSUED BY THE REGISTRAR OF THE APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY DATED 12.07.2022 TO THE ADDITIONAL CHIEF SECRETARY, HIGHER EDUCATION DEPARTMENT. Annexure A28 TRUE COPY OF THE G.O(MS)232/71/PD DATED 12.08.1971.
Annexure A29 A TRUE COPY OF THE RTI REQUEST NO.DEGOT/R/E/24/00311 SUBMITTED BY SREEDEVI B TO THE DIRECTOR GENERAL OF TRAINING .
Annexure A30 TRUE COPY OF THE REPLY ISSUED ON 03.05.2024 WITH RESPECT TO THE QUERY HAVING REGISTRATION NUMBER DEGOT/R/E/24/00311 DOWNLOADED FROM THE RTI ONLINE WEBSITE OF GOVERNMENT OF INDIA.
Annexure A31 TRUE COPY OF THE RELEVANT PAGES OF G.O.MS/586 DATED 01.07.1965 NOTIFIED BY THE REVENUE DEPARTMENT. Annexure A32 TRUE COPY OF THE RELEVANT PAGES OF THE COMPETENCE BASED CURRICULUM, SURVEYOR (DURATION 2 YEARS) CRAFTSMAN TRAINING SCHEME (CTS) NSQF LEVEL-5 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:405:- 2025:KER:53298 ISSUED BY THE MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP, DIRECTORATE GENERAL OF TRAINING, GOVERNMENT OF INDIA.
Exhibit P1 TRUE COPY OF THE MEMORANDUM OF OA(EKM) 53/2024 Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.01.2024 IN OP (KAT) 473/2023 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 11.01.2024 IN OA (EKM) 53/2024 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P4 TRUE COPY OF THE ADOPTION MEMO FILED BY THE COUNSEL FOR THE ADDITIONAL RESPONDENTS 8 AND 9 TO ADOPT THE REPLY STATEMENT IN OA(EKM) 1541 OF 2023 Exhibit P5 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANT TO THE REPLY FILED BY ADDITIONAL RESPONDENTS NO. 8 AND 9 Exhibit P6 TRUE COPY OF THE ADOPTION MEMO FILED BY THE LEGAL RETAINER TO THE KERALA PUBLIC SERVICE COMMISSION ON BEHALF OF THE RESPONDENTS 5 AND 6 Exhibit P7 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANT TO REPLY STATEMENT FILED BY RESPONDENTS R5 AND R6 Exhibit P8 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE JUDGMENT DATED 28.06.2024 IN BASIL THOMAS V. STATE OF KERALA, 2024 : KER: 47060 ISSUED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P10 TRUE COPY OF THE FINAL ORDER DATED 29.08.2024 IN OA (EKM) 53/2024 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P11 TRUE COPY OF THE MEETING MINUTES DATED 17.05.2024 OF THE DEPARTMENTAL DISPUTE RESOLUTION COMMITTEE Exhibit P12 TRUE COPY OF THE COMMUNICATION NO. P3/1825/2020 DATED 02.11.2020 ISSUED BY THE JOINT DIRECTOR TO THE DIRECTOR Exhibit P13 TRUE COPY OF THE COMMUNICATION NO. C4/16892/20/DTE DATED 03.03.2021 ISSUED BY THE SENIOR JOINT DIRECTOR OF TECHNICAL EDUCATION TO THE PRINCIPAL SECRETARY, HIGHER EDUCATION(L) DEPARTMENT O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:406:- 2025:KER:53298 APPENDIX OF OP(KAT) 413/2024 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE B.TECH DEGREE CERTIFICATE DATED 19.12.2017 AWARDED BY THE UNIVERSITY OF CALICUT TO APPLICANT NO. 1 Annexure A2 A TRUE COPY OF THE DIPLOMA CERTIFICATE DATED 10.07.2007 AWARDED BY THE STATE BOARD OF TECHNICAL EDUCATION TO APPLICANT NO.2 Annexure A3 A TRUE COPY OF THE B.TECH DEGREE CERTIFICATE DATED 28.10.2016 AWARDED BY THE UNIVERSITY OF CALICUT TO APPLICANT NO. 3 Annexure A4 A TRUE COPY OF THE B.TECH DEGREE CERTIFICATE DATED 14.12.2015 AWARDED BY THE COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY TO APPLICANT NO. 4 Annexure A5 A TRUE COPY OF THE RELEVANT PORTION PROSPECTUS ISSUED BY THE KERALA GOVERNMENT FOR CERTIFICATE EXAMINATION AND ENGINEERING PROGRAME Annexure A6 A TRUE COPY OF THE COMMUNICATION DATED 25.04.2017 IN P3/261/17 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH Annexure A7 A TRUE COPY OF THE ORDER DATED 24.12.2021 PASSED BY THE DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF KERALA IN GO(RT) NO. 1717/2021/HEDN Annexure A8 A TRUE COPY OF THE ORDER DATED 30.07.2022 ISSUED BY RESPONDENT NO.1 IN NO. G.O.(RT) NO.
1171/2022/HEDN Annexure A9 A TRUE COPY OF G.O(RT) NO. 57/2023/LBR DATED 17.01.2023 ISSUED BY RESPONDENT NO. 1 Annexure A10 A TRUE COPY OF THE JUDGMENT DATED 28.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C) NO. 30350 OF 2023 Annexure A11 A TRUE COPY OF THE COMMUNICATION DATED 24.05.2023 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH IN NO.A5/1917/2023 Annexure A12 A TRUE COPY OF THE COMMUNICATION DATED 29.05.2023 ISSUED BY THE STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH IN NO. A5/2248/2023 Annexure A13 A TRUE COPY OF THE NOTIFICATION DATED 29.12.2018 ISSUED BY RESPONDENT NO.5 IN CATEGORY NO. 247/2018 Annexure A14 A TRUE COPY OF THE RELEVANT PORTION OF THE RANK LIST ENFORCED FROM 13.04.2021 ISSUED BY RESPONDENT NO. 5 Annexure A15 A TRUE COPY OF THE ORDER DATED 01.03.2024 PASSED BY THE HON'BLE HIGH COURT IN OP (KAT) 94/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:407:- 2025:KER:53298 Joint Application JOINT APPLICATION Exhibit P1 A TRUE COPY OF OA(EKM) NO. 1301 OF 2024 ALONG WITH ENCLOSURES FILED BY THE PETITIONERS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH AT ERNAKULAM IN OA(EKM)-1301/2024 Exhibit P2 CERTIFIED COPY OF THE JUDGMENT DATED 03.10.2024 PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH AT ERNAKULAM IN OA(EKM)-1301/2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:408:- 2025:KER:53298 APPENDIX OF OP(KAT) 419/2024 PETITIONER ANNEXURES Annexure.A1 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 1ST PETITIONER DATED 26/04/2017 ISSUED BY THE UNIVERSITY OF CALICUT.
Annexure.A2 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 2ND PETITONER DATED 18/04/2005 ISSUED BY THE UNIVERSITY OF CALICUT.
Annexure.A3 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 3RD PETITIONER DATED 27/06/2011 ISSUED BY THE MAHATMA GANDHI UNIVERSITY.
Annexure.A4 TRUE COPY OF THE DEGREE CERTIFICATE OF THE 4TH PETITIONER ISSUED BY THE ANNA UNIVERSITY, CHENNAI. Annexure.A5 TRUE COPY OF THE NATIONAL TRADE CERTIFICATE OF THE 5TH PETITIONER DATED 07/11/2018 ISSUED BY SOBHA PRIVATE INDUSTRIAL TRAINING INSTITUTE, ALAPPUZHA Annexure.A6 TRUE COPY OF THE GAZATTE PUBLICATION DATED 29/12/2018 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION.
Annexure.A7 TRUE COPY OF THE RANKED LIST NO.130/2021/ERXV IN CATEGORY NO.247/2018 PUBLISHED BY THE KERALA PUBLIC SERVICE COMMISSION.
Annexure.A8 TRUE COPY OF THE APPOINTMENT CHART PUBLISHED IN THE WEB SITE OF KERALA PUBLIC SERVICE COMMISSION. Annexure.A9 TRUE COPY OF THE APPLICATION DATED 30/03/2024 SUBMITTED BY THE 5TH APPLICANT.
Annexure.A10 TRUE COPY OF THE SAID REPLY DATED 20/04/2024 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER OF KERALA PUBLIC SERVICE COMMISSION.
Annexure.A11 TRUE COPY OF THE DETAILS OF VACANCIES OBTAINED FROM THE WEBSITE OF KERALA PUBLIC SERVICE COMMISSION. Annexure.A12 TRUE COPY OF THE ORDER DATED 06/02/2024 IN OA(EKM) NO.1416/2020 OF THIS HON'BLE TRIBUNAL. Annexure.A13 : TRUE COPY OF THE INTERIM ORDER DATED 01/03/2024IN OP(KAT) NO.94/2024 OF THE HON'BLE HIGH COURT. Exhibit.P1 TRUE COPY OF OA (EKM) NO.956/2024 FILED BY THE PETITIONERS BEFORE THE KERALA STATE ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM DATED 11/07/2024. Exhibit.P2 TRUE COPY OF THE ORDER IN OA (EKM) 956/2024 PASSED BY THE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH, ERNAKULAM DATED 17.07.2024.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:409:- 2025:KER:53298 APPENDIX OF OP(KAT) 434/2024 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE P.S.C. IN THE GAZETTE DATED 31.12.2022 IN CATEGORY NO. 692/2022.
ANNEXURE A2 TRUE COPY OF THE B.TECH. DEGREE CERTIFICATE OF THE APPLICANT AWARDED BY THE UNIVERSITY OF CALICUT DATED 29.06.2015.
ANNEXURE A3 TRUE COPY OF THE JUDGMENT DATED 18.02.2023 IN O.P. NO. 14736/2001 OF THE HON'BLE HIGH COURT. ANNEXURE A4 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008.
ANNEXURE A5 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NOS. 1874/2012 AND 2193/2012 OF THE HON'BLE HIGH COURT.
ANNEXURE A6 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013.
ANNEXURE A7 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN O.P. (KAT) NO. 319/2018 AND O.P. (KAT) NO. 466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT. ANNEXURE A8 TRUE COPY OF THE ORDER DATED 01.02.2021 IN S.L.P. NOS. 14697-14698/2020 OF THE HON'BLE SUPREME COURT.
ANNEXURE A9 TRUE COPY OF THE ORDER DATED 16.03.2021 IN R.P. (CIVIL) NO. 254-255/2021 IN SLP (C) NO. 14696- 14698/2020.
ANNEXURE A10 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
1171/2022/HEDN DATED 30.07.2022.
ANNEXURE A11 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
235/2021/H.EDN. DATED 08.02.2021.
ANNEXURE A12 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1677/2021/HEDN DATED 16.12.2021.
ANNEXURE A13 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1717/2021/HEDN DATED 24.12.2021.
ANNEXURE A14 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
50/2022/HEDN DATED 21.02.2022.
ANNEXURE A15 TRUE COPY OF THE SCREENSHOT DOWNLOADED FROM THE WEBSITE OF THE PUBLIC SERVICE COMMISSION REJECTING THE APPLICATION SUBMITTED BY THE APPLICANT STATING THAT THE APPLICANT HAS NO PROPER QUALIFICATION. ANNEXURE A16 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
57/2023/LBR DATED 17.01.2023.
ANNEXURE A17 TRUE COPY OF THE ORDER NO. 311/J3/2022/H.EDN.
DATED 28.01.2023 OF THE 1ST RESPONDENT. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:410:- 2025:KER:53298 ANNEXURE A18 TRUE COPY OF THE DECISION NO. P.R.4(1)06/2023/PD DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.
ANNEXURE A19 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS.) NO.
232/71/PD DATED 12.08.1971.
EXHIBIT P1 TRUE COPY OF THE O.A. (EKM.) NO. 1298/2024 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM. EXHIBIT P2 TRUE COPY OF THE ORDER DATED 07.10.2024 IN O.A. (EKM.) NO. 1298/2024 OF THE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM (ADDITIONAL BENCH AT ERNAKULAM).
EXHIBIT P3 TRUE COPY OF THE ABOVE GOVERNMENT ORDER G.O.(MS) NO. 80/2022/RE DATED 24.03.2022.
EXHIBIT P4 TRUE COPY OF THE SAID G.O. (RT.) NO. 1062/2024/RD DATED 21.03.2024.
EXHIBIT P5 TRUE COPY OF THE SAID LETTER NO. P3/1825/2020 DATED 02.11.2020 OF THE JOINT DIRECTOR OF STATE INSTITUTE OF TECHNICAL TEACHERS TRAINING & RESEARCH.
EXHIBIT P6 TRUE COPY OF THE SAID LETTER NO. C4/16892/D.T.E. DATED 03.03.2021 ISSUED BY THE SENIOR JOINT DIRECTOR TO THE GOVERNMENT.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:411:- 2025:KER:53298 APPENDIX OF OP(KAT) 469/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION FOR CATEGORY NO.692/2022 FOR THE POST OF SURVEYOR GR.II DATED 31.12.2022 Annexure A2 TRUE COPY OF THE ONLINE APPLICATION OF THE APPLICANT SUBMITTED FOR THE POST OF SURVEYOR GR.II Annexure A3 TRUE COPY OF THE G.O. (RT) NO.1171/2022/HEDN DATED 30.07.2022 ISSUED BY THE GOVERNMENT.
Annexure A4 TRUE COPY OF GO (RT) NO.235/2021/HEDN DATED 08.02.2021 Annexure A5 TRUE COPY OF THE G.O.(RT) NO.1717/2021 DATED 24.12.2021.
Annexure A6 TRUE COPY OF THE G.O. (RT) NO.57/2023/ LBR DATED
17.01.2023
Annexure A7 TRUE COPY OF THE CIRCULAR
VIDENO.P.R(1)06/2023/G.V/4(1) DATED 23.01.2023
ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure A8 TRUE COPY OF THE G.O.(RT) NO.231/2023 HEDN DATED 20.02.2023.
Annexure A9 TRUE COPY OF THE ONLINE PROFILE OF THE APPLICANT. Annexure A10 TRUE COPY OF THE INTERIM ORDER DATED 19.10.2023 IN O.P(KAT) NO.473/2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA Exhibit P1 TRUE COPY OF THE MEMORANDUM IN O.A(EKM)NO.1834/2023 FILED BY THE PETITIONER TOGETHER WITH ANNEXURES.
Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 10.11.2023 IN O.A(EKM) NO.1834/2023 PASSED BY THE HON'BLE TRIBUNAL .
Exhibit P3 TRUE COPY OF THE REPLY STATEMENT FILED BY THE PSC IN O.A(EKM) NO.1834/2023 DATED 09.01.2024 BEFORE THE HON'BLE TRIBUNAL.
Exhibit P4 TRUE COPY OF THE ORDER DATED 29.08.2024 IN O.A.(EKM)NO.1834/2023 PASSED BY THE HON'BLE TRIBUNAL Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 10.09.2024 IN OP KAT 359 OF 2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:412:- 2025:KER:53298 APPENDIX OF OP(KAT) 490/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE P.S.C. IN THE GAZETTE DATED 30.04.2021,CAT.NO135/2021 Annexure A2 TRUE COPY OF THE JUDGMENT DATED 18.02.2023 IN O.P. NO.14736/2001 OF THE HONOURABLE HIGH COURT Annexure A3 TRUE COPY OF THE JUDGMENT DATED 17.06.2008 IN W.P.(C) NO. 16255/2008 Annexure A4 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 1874/2012 AND 2193/2012 OF THE HONOURABLE HIGH COURT Annexure A5 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W.A. NO. 466/2013.
Annexure A6 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN O.P. (KAT) NO. 319/2018 AND O.P. (KAT) NO. 466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT. Annexure A7 TRUE COPY OF THE ORDER DATED 16.03.2021 IN S.L.P. NOS. 14697-14698/2020 OF THE HON'BLE SUPREME COURT.
Annexure A8 TRUE COPY OF THE ORDER : DATED 16.03.2021 IN R.P. (CIVIL) NO. 254-255/2021 IN SLP (C) NO. 14696- 14698/2020.
Annexure A9 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
1171/2022/HEDN DATED 30.07.2022.
Annexure A10 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
235/2021/H.EDN. DATED 08.02.2021.
Annexure A11 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1677/2021/HEDN DATED 16.12.2021.
Annexure A12 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
1717/2021/HEDN DATED 24.12.2021.
Annexure A13 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.) NO.
50/2022/HEDN DATED 21.01.2022.
Annexure A14 TRUE COPY OF THE RELEVANT EXTRACT OF THE RANKED LIST NO. 492/22/ER XVI, CAT. NO. 135/2021 ISSUED BY THE PUBLIC SERVICE COMMISSION WITH EFFECT FROM 16.08.2022.
Annexure A15 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.
57/2023/LBR DATED 17.01.2023.
Annexure A16 TRUE COPY OF THE ORDER NO. 311/J3/2022/H.EDN.
DATED 28.01.2023 OF THE 1ST RESPONDENT. Annexure A17 TRUE COPY OF THE NOTIFICATION NO.
P.R.(1)06/2023/PD DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.
O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:413:- 2025:KER:53298 Annexure A18 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS.) NO.
232/71/PD DATED 12.08.1971.
Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 552/2024 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 THE TRUE COPY OF THE ORDER IN O.A (EKM) NO.552/2024 DATED 05.04.2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:414:- 2025:KER:53298 APPENDIX OF OP(KAT) 539/2024 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE P.S.C. IN THE GAZETTE DATED 31.12.2022, CAT.NO.696/022 Annexure A2 TRUE COPY OF THE B.TECH DEGREE CERTIFICATE OF THE 1ST APPLICANT AWARDED-BY THE MAHATMA GANDHI UNIVERSITY DATED 26.08.2021 Annexure A3 TRUE COPY OF THE B,TECH DEGREE CERTIFICATE OF THE 2ND APPLICANT AWARDED BY THE MAHATMA GANDHI UNIVERSITY DATED 08.04.2016 Annexure A4 TRUE COPY OF THE BTECH.DEGREE CERTIFICATE OF THE 3RD APPLICANT AWARDED BY THE CALICUT UNIVERSITY DATED 28.02.2019.
Annexure A5 TRUE COPY OF THE JUDGMENT DATED 18.02.2023 IN O.P.NO.14736/2001 OF THE HON BLE HIGH COURT OF KERALA Annexure A6 TRUE COPY OFTHEJUDGMENT DATED 17.06.2008 IN W.P(C) NO.16255/2008 OF HIGH COURT OF KERALA Annexure A7 TRUE COPY OF THE JUDGEMENT DATED 04.08.2015 IN W.A.NO.1874/2012 AND 2193/2012 OF THE HON'BLE HIGH COURT OF KERALA Annexure A8 TRUE COPY OF THE JUDGMENT DATED 04.08.2015 IN W,A.NO.466/2013 OF THE HON'BLE HIGH COURT OF KERALA Annexure A9 TRUE COPY OF THE JUDGMENT DATED 15.09.2020 IN OP(KAT) NO.319/2018 AND O.P.(KAT) NO.466/2019 OF THE DIVISION BENCH OF THE HON'BLE HIGH COURT OF KERALA Annexure A10 TRUE COPY OF THE ORDER DATED 01.02.2021 IN S.L.P.NOS.14697-14698/2020 OF THE HON'BLE SUPREME COURT.
Annexure A11 TRUE COPY OF THE ORDER DATED 16.03.2021 IN R.P.NO.254-255/2021 SUPREME COURT OF KERALA Annexure A12 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT).NO.1171/2022/HEDN DATED 30.7.2022 Annexure A13 TRUE COPY OF THE GOVERNMENT ORDER G.O. (RT.)NO235/2021/H.EDN. DATED 08.02.2021 Annexure A14 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.1677/2021/HEDN DATED16.12.2021. Annexure A15 TRUE COPY OF THE GOVERNMENT ORDER G.O.(RT.) NO.1717/2021/HEDN DATED 24.12.2021 Annexure A16 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS)NO.50/2022/HEDN DATED 21.01.2022. O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:415:- 2025:KER:53298 Annexure A17 TRUE COPY OF THE PROFILE PAGE WITH REG.NO.1019855 OF THE 1ST APPLICANT IN THE PORTAL OF PSC CATEGORY NO.696/22 Annexure A18 TRUE COPY OF THE PROFILE PAGE ISSUED TO THE 2ND APPLICANT WITH REG.NO.1015218 IN THE PORTAL OF PSC CATEGORY. NO.696/22 Annexure A19 TRUE COPY OF THE PROFILE PAGE OF THE 3RD APPLICANT WITH REG. NO. 108035 IN THE PORTAL OF PSC CATEGORY NO. 696/22 Annexure A20 TRUE COPY OF THE PROBABILITY LIST PL.NO.03/2024/ROE, CAT NO.696/2022 DATED 05.03.2024 ISSUED BY THE PUBLIC SERVICE COMMISSION Annexure A21 TRUE COPY OF THE GOVEMMENT ORDER G.O.(RT.)NO.57/2023/LBR DATED 17.01.2023 Annexure A22 TRUE COPY OF THE LETTER NO.311/J3/2022/H.EDN.
DATED 28.01.2023 Annexure A23 TRUE COPY OF THE NOTIFICATION NO.P.R.(1)06/2023/GN DATED 23.01.2023 ISSUED BY THE PUBLIC SERVICE COMMISSION.
Annexure A24 TRUE COPY OF THE GOVERNMENT ORDER G.O.(MS.)NO.232/71/PD DATED 12,08.1971 Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 486/2024 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH Exhibit P2 A TRUE COPY OF THE ORDER IN O.A (EKM) 486 OF 2024 DATED 02.04.2024 Exhibit P3 A TRUE COPY OF THE INTERIM ORDER DATED 16.08.2024 IN OP (KAT) 330 OF 2024 O.P. (KAT) Nos. 81/2024 & Con. Cases; 359/2024 & Con. Cases; 140/2023 & Con. Cases; & W.A.No.1614/2022
-:416:- 2025:KER:53298 APPENDIX OF OP(KAT) 321/2024 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE GAZETTE NOTIFICATION DATED 31.12.2022 CATEGORY NO. 696/2022.
Annexure A2 THE TRUE COPY OF THE G.O(RT)NO.57/2023 LBR DATED 17.01.2023.
Annexure A3 THE ORDER DATED 23.01.2023 ISSUED BY KERALA PUBLIC SERVICE COMMISSION NO.P.R(1)06/2023/GOV/4(1). Exhibit P1 TRUE COPY OF THE O.A (EKM) NO. 199/2023 FILED BY THE APPLICANTS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH IS PRODUCED Exhibit P2 A TRUE COPY OF THE SAID REPLY STATEMENT FILED BY KERALA PUBLIC SERVICE COMMISSION DATED 29.02.2024 Exhibit P3 A TRUE COPY OF THE ORDER IN O.A (EKM) 199 OF 2023 Exhibit P4 A TRUE COPY OF THE INTERIM ORDER DATED 25.07.2024 IN OP (KAT) 302 OF 2024