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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Mizoram - Subsection

Section 8(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)Every District Council, unless sooner dissolved, shall continue for 5 years from the date appointed for its first meeting:Provided that the said period may be extended by the Administrator by notification in the Gazette for a period not exceeding one year at a time.