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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(5)(h) in Tamil Nadu Combined Development and Building Rules, 2019

(h)white-washing, painting, etc. including erection of false ceiling in any floor at the permissible clear height provided the false ceiling in no way can be put to use as a loft etc.