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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(2) in Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act (Kerala) Rules, 2014

(2)The categories of posts of officers and other employees of the Authority and their method of appointment shall be as specified in the Table given below:-
Sl. No. Name of Post/Category No. of posts Method of appointment
1 Registrar 1 By deputation from the category of DeputyCollector in the Land Revenue Department. In the absence of acompetent officer from Land Revenue Department any other categoryof Officers of equivalent rank in the state Government Service.
2 Sheristadar 1 By, deputation from among the officers in therank of Tahsildar or Senior Superintendent of Land RevenueDepartment. In the absence of a competent officer from LandRevenue Department any other category of Officers of equivalentrank in the State Government Service.
3 Junior Superintendent 1 By deputation from among the JuniorSuperintendent in the Land Revenue Department. In the absence ofa competent officer from Land Revenue Department any othercategory of Officers of equivalent rank in the State GovernmentService.
4 Head Clerk 1 By deputation from among the Head Clerks in theLand Revenue Department In the absence of a competent officerfrom Land Revenue Department any other category of Officers ofequivalent rank in the State Government Service.
5 Upper Division Clerk 4 By deputation from among the Upper DivisionClerks in the Land Revenue Department. In the absence of acompetent officer from Land Revenue Department any other categoryof Officers of equivalent rank in the State Government Service.
6 Lower Division Clerk 4 By deputation from among the Lower DivisionClerks in the Land Revenue Department. In the absence of acompetent officer from Land Revenue Department any other categoryof Officers of equivalent rank in the State Government Service.
7 Confidential Assistant 1 By deputation from among the employees holdingequivalent post in the Kerala Subordinate Services.
8 Computer Assistant 1 By deputation from among the employees holdingequivalent post in the Kerala Subordinate Services.
9 Attender 1 By deputation from among the employees holdingequivalent post in the Kerala Subordinate Services.
10 Office Attendant 4 By deputation from among the employees holdingequivalent post in the Kerala Subordinate Services.
11 Driver 1 By deputation from among the employees holdingequivalent post in the Kerala Subordinate Services.
12 Part Time Sweeper 1 In the manner as provided in the Kerala PartTime Contingent Service Rules.
  Total 21