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[Cites 0, Cited by 0] [Section 171] [Entire Act]

State of Uttar Pradesh - Subsection

Section 171(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)when electric vibrators are used in concreting work shall be earthed, heavily insulated and current shall be switched off when such vibrators are not in use.