Section 17(4) in Vijaybhoomi University, Raigad Act, 2018
(4)The Controller of Examination shall be responsible for,-(a)preparing and announcing in advance, the calendar of examinations ;(b)arrangement for printing of question papers ;(c)arrangement for the timely publication of result of examinations and other tests ;(d)taking disciplinary action where necessary against the candidates, paper-setters, examiners, moderators, or any other persons connected with examinations and found guilty of malpractices in relations to the examinations ;(e)reviewing, from time to time, the results of University examinations and forward reports thereon to the Academic Council ;(f)the Controller of Examinations shall exercise such other powers and perform such other duties as may be prescribed or assigned to him.
