Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(4)(f) in Vijaybhoomi University, Raigad Act, 2018

(f)the Controller of Examinations shall exercise such other powers and perform such other duties as may be prescribed or assigned to him.