Section 9(2)(c) in The General Grading and Marking Rules, 1988

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(c) in The General Grading and Marking Rules, 1988

(c)that the approved Chemist shall be responsible for safe custody and proper accounting of Agmark labels, Agmark replica bearing containers, sealing pliers, etc., and for realization and timely remittance of Government dues.

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Union of India - Subsection

Section 9(2)(c) in The General Grading and Marking Rules, 1988