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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in sub-section (2), -
(i)in clause (two), for the words ^^lsDVj ekxksA the words ^^lsDVj ekxZ shall be substituted;
(ii)in clause (six), for the words ^^fujokr fuf/k the words ^^fu[kkr fuf/k and for the punctuation mark ";" the punctuation mark " |" shall be substituted;