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State of Uttar Pradesh - Section

Section 47 in U.P. Revenue Code (Amendment) Act, 2016

47. Amendment of Section 59.

- In Section 59 of the said Code, in Hindi version -
(a)in sub-section (2), -
(i)in clause (two), for the words ^^lsDVj ekxksA the words ^^lsDVj ekxZ shall be substituted;
(ii)in clause (six), for the words ^^fujokr fuf/k the words ^^fu[kkr fuf/k and for the punctuation mark ";" the punctuation mark " |" shall be substituted;
(b)in sub-section (3), in clause (a) and clause (b), for the punctuation mark "," the punctuation mark ";" shall be substituted;
(c)in sub-section (4), -
(i)in clause (b), for the words ^^vU; pht LFkkuh; izkf/kdj.k dks vUrfjr dj the words ^^vU; pht dks fdlh vU; xzke iapk;r ;k vU; LFkkuh; izkf/kdj.k dks vUrfjr djshall be substituted;
(ii)in clause (c), for the words ^^,slh fucU/ku ,oa 'krksZ ij tSlh fd fofgr dh tk; okil ys ldrh gS the words ^^,slh fucU/ku ,oa 'krksZ ij tSlh fd fofgr dh tk,a okil ys ldrh gS shall be substituted.