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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(i) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(i)the persons adjudged suitable under proviso (ii) to Sub- rule (1) of Rule 6 shall rank en bloc junior to all the persons appointed regularly by direct recruitment or by promotion up to the date of commencement of these Rules and their inter se seniority shall be determined by the Committee according to the length of continuous service in an ad hoc or officiating capacity or on urgent temporary basis.