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State of Uttar Pradesh - Section

Section 7 in The U.P. Basic Education (Teachers) (Posting) Rules, 2008

7. Preparation of the roster. -

The Roster for posting of teachers shall be prepared in accordance with the order mentioned in Appendix (B) appended to these rules.
Substituted by U.P. Basic Education (Teachers) (Posting) (First Amendment) Rules, 2010 vide Notification No. 4555/LXXIX-5-09-158-2007, dated 15.1.2010, (w.e.f. 15.1.2010).Prior to substitution, it stood as under :8. Posting.- (1)(a) Three options for schools shall be asked from the handicapped candidates in order of their merit and after receiving such options the handicapped candidates shall be posted on the basis of options given by them and the vacancies.(b) The posting of teachers shall be made in accordance with the order of candidate in the Roster prepared under Rule 7.(2) The newly appointed teachers shall initially be posted compulsorily in backward area for a period of at least five years.(3) Teachers transferred from the district to another shall be posted according to the procedure laid down in this rule.