Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in First Statutes of the Jai Narayan Vyas University Jodhpur

(2)
(a)The University shall have the following Faculties:-
(i)Arts,
(ii)Social Sciences,
(iii)Science,
(iv)Commerce,
(v)Law,
(vi)Engineering,
(vii)Education,
and such other Faculties as may be constituted from time to time:Provided that two or more Faculties may be grouped together.
(b)The following shall be the Departments o f Studies assigned to each Faculty:-
Arts:
(i)English,
(ii)Sanskrit.
(iii)Hindi,
(iv)History,
(v)Philosophy,
(vi)Music,
(vii)Home Science,
(viii)Fine Arts & Painting,
(ix)Comparative Literature and Language studies.
(x)Rajasthani,
Social Sciences:
(i)Economics,
(ii)Sociology,
(iii)Political Science, and
(iv)Geography.
Science:
(i)Physics,
(ii)Mathematics and Statistics,
(iii)Chemistry,
(iv)Zoology,
(v)Botany, and
(vi)Geology.
Commerce.Commerce.Engineering:
(i)Civil,
(ii)Structural,
(iii)Mechanical,
(iv)Electrical,
(v)Mining, and
(vi)Metallurgy.
Law:Law.Education:
(i)Education, and
(ii)Psychology.