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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(2)(iii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(iii)one Professor from the University Teaching Department, teaching the said subjects, to be nominated by Kulpati by rotation according to seniority;