Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 6 in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979 6. Prohibition on change in design. - No material change in design shall be made during construction by the field staff except with the specified approval of the Chief Engineer.
