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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Assam - Subsection

Section 54(iii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iii)maximum height of the building and additional requirement shall not exceed 3 storey or a height of 11.5m without the following additional provisions for open space all around the building except in cases where otherwise specified;