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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2)(iv) in The M.P. Factories Rules, 1962

(iv)that there is imminent danger to life in the factory due to the plant, Reactors, Pressure plants machinery or the factory building or the manufacturing process to be carried therein, or due to the presence of Toxic or explosive or inflammable materials, dusts, gases or fumes and effective measures in his opinion, have not been taken to remove the danger.]