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State of Madhya Pradesh - Section

Section 6 in The M.P. Factories Rules, 1962

6. Registration and grant of licence.

(1)Not less than 15 days before the occupier begins to use any premises as a factory he shall make to the Chief Inspector an application for Registration and Grant of licence along with notice of occupation in Form No. 4, in duplicate. The application shall be accompanied by a Treasury chalan as proof of the payment of the amount of fee as specified in the Schedule below :Provided that the State Government may, by general or special order exempt any class or description of factory from the operation of this rule :-
(2)[ The Chief Inspector of factories may, on application being made to him under sub-rule (1) and on payment of the fees prescribed in the said sub-rule and on being satisfied that there is no objection to the grant of licence applied for, register the factory and grant a licence in Form 3, to the applicant to use as factory such premises as are specified in the application and subject to compliance with such conditions as are specified in the licence :Provided that subject to the provisions of sub-section (3) of Section 6 of the Act the Chief Inspector may refuse to register the factory and grant a licence if he is satisfied-
(i)that the plans of the factory have not been approved as required under Rule 3 by the Chief Inspector;
(ii)that the factory has not been constructed in accordance with the plans approved by the Chief Inspector or in compliance with the conditions subject to which the plans are approved, or certificate of stability in respect of any building or structure of the factory has not been submitted or has not been accepted by him;
(iii)that material requirements of the relevant provisions specified in Schedules to Rule 107 in relation to the factory concerned have not been complied with; or
(iv)that there is imminent danger to life in the factory due to the plant, Reactors, Pressure plants machinery or the factory building or the manufacturing process to be carried therein, or due to the presence of Toxic or explosive or inflammable materials, dusts, gases or fumes and effective measures in his opinion, have not been taken to remove the danger.]
[Schedule 'A'] [Substituted by Notification No. F-4(A) 5-99-XVI-B, dated 31-12-2001, published in M.P. Rajpatra (Asadharan) dated 31-12-2001.]Scale of fees payable for registration or renewal of the licence for Factories as may be defined in Section 2 m (i) as notified under Section 85 of the Factories Act, 1948 except the Factories specified in the Schedule 'B' and 'C'.
Quantity of Maximum H.P. installed on any day Registered under Section 85 upto 9 workers Maximum numbers of workers to be employed on anyday during the year
From 10 to 20 From 21 to 50 From 51 to 100 From 101 to 250
(1) (2) (3) (4) (5) (6)
1. More than 0 but not more than 10 HP 300 500 700 1000 1200
2. More than 10 HP but not more than 20 HP 400 700 1000 1500 2000
3. More than 20 HP but not more than 50 HP 500 1000 1500 2000 3000
4. More than 50 HP but not more than 100 HP 800 2000 3000 4000 5000
5. More than 100 HP but not more than 250 HP 1000 3000 4000 5000 6000
6. More than 250 HP but not more than 500 HP 1500 4000 5000 6000 7000
7. More than 500 HP but not more than 750 HP 2000 5000 6000 7000 9000
8. More than 750 HP but not more than 1000 HP 2400 6000 8000 9000 12000
9. More than 1000 HP but not more than 2000 HP 5000 7000 9000 11000 14000
10. More than 2000 HP but not more than 3000 HP 7000 8000 11000 14000 18000
11. More than 3000 HP but not more than 4000 HP 9000 11000 13000 16000 20000
12. More than 4000 HP but not more than 5000 HP 11000 13000 16000 20000 24000
13. More than 5000 HP 13000 16000 20000 24000 28000
Maximum numbers of workers to be employed on anyday during the year
(7) (8) (9) (10) (11) (12) (13)
From 251 to 500 From 501 to 750 From 751 to 1000 From 1001 to 1500 From 1501 to 2000 From 2001 to 5000 More than 5000
2400 3600 4000 6000 8000 9000 12000
3000 4000 5000 8000 9000 12000 15000
40000 5000 7000 9000 12000 15000 18000
6000 7000 9500 12000 15000 18000 20000
7000 9500 11000 15000 18000 20000 22000
9000 12000 14000 18000 20000 22000 25000
11000 14000 16000 20000 22000 24000 26000
13000 16000 18000 22000 24000 26000 28000
16000 18000 20000 24000 26000 28000 30000
22000 26000 30000 34000 38000 42000 46000
24000 28000 32000 36000 40000 44000 48000
28000 32000 36000 40000 44000 48000 52000
32000 36000 40000 44000 48000 52000 56000