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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(c) in The Orissa Subordinate Statistics and Economics Service Rules, 1994

(c)Persons appointed to posts of Primary Investigator shall rank inter se in the order in which their names appear in the list prepared under Sub-rule (3) of Rule-8.