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State of Odisha - Section

Section 14 in The Orissa Subordinate Statistics and Economics Service Rules, 1994

14. Seniority.

- The seniority of persons appointed to a particular post in the service against any recruitment year shall be regulated in the following manner, namely :
(a)Persons appointed to the post of Statistical Investigator by promotion and by direct recruitment shall be ranked inter se in the order in which their names appear in the respective lists prepared under these rules :
Provided that the persons appointed by promotion shall en block be senior to the persons directly recruited in that year.
(b)Persons appointed to the posts of Statistical Assistants in a particular year shall rank inter se in the order in which their names appear in the list prepared under these rules.
(c)Persons appointed to posts of Primary Investigator shall rank inter se in the order in which their names appear in the list prepared under Sub-rule (3) of Rule-8.
Chapter-V Training and Departmental Examination