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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Nagaland - Subsection

Section 1(4) in Nagaland Forest Act, 1968

(4)A notification under the proviso to sub-section (2) exempting a place from the operation of the whole or any part of the Act shall not affect anything done, or any offence committed, or any fine or penalty imposed in such place before such exemption.