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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(3)(f) in Tamil Nadu Co-operative Societies Rules, 1988

(f)The Tamil Nadu Co-operative Union shall maintain the research and development fund in accordance with the regulations framed by the committee with the approval of the Registrar and shall place before the committee, the particulars of the amount credited to, and the expenditure incurred from, the research and development fund during the previous quarter at its next meeting.]