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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(10) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(10)Generator shall ensure that Declared Capacity (DC) during Peak shall not be less than that of during Off-Peak period of the day.[Exception: Tripping/Re- synchronisation of units due to Forced Outage]