Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(b) in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

(b)if widow of shaheed is not alive, successor of class I as per seniority of age and if successors of class I are not alive successor of class II as per seniority of age; and